<b>XI LOK SABHA DEBATES,  <i> Session IV (Budget) </i>
</b>
XI LOK SABHA DEBATES,   Session IV (Budget) 

Thursday, March 06, 1997 / Phalguna  15, 1918 (Saka)





Type of Debate: PRIVATE MEMBERS BILLS

Title: National Commission for Safai Karamcharis (Amendment) Bill, 1997 
(Amendment) of section 1, etc.).

TEXT :




 ®úɹ]ÅÒªÉ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ +ɪÉÉäMÉ (ºÉƶÉÉävÉxÉ) Ê´ÉvÉäªÉEò

 





 (vÉÉ®úÉ 1 ¨ÉäÆ ºÉƶÉÉävÉxÉ +ÉÊnù)

 






¸ÉÒ ¨ÉÆMÉ±É ®úÉ¨É |Éä¨ÉÒ (ʤÉVÉxÉÉè®ú) ¨ÉèÆ |ɺiÉÉ´É Eò®úiÉÉ ½þÚÆ ÊEò ®úɹ]ÅÒªÉ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ
+ɪÉÉäMÉ +ÊvÉÊxɪɨÉ, 1993 ¨ÉäÆ ºÉƶÉÉävÉxÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú:ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ
nùÒ VÉÉB*


MR. DEPUTY SPEAKER: The question is:

        
        "That leave be  granted  to  introduce  a  Bill  to  amend  the
        National Commission for Safai Karamcharis Act, 1993."

 The motion was adopted.

SHRI MANGAL RAM PREMI (BIJNOR):





¸ÉÒ ¨ÉÆMÉ±É ®úÉ¨É |Éä¨ÉÒ (ʤÉVÉxÉÉè®ú) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú:ºlÉÉÊ{ÉiÉ
Eò®úiÉÉ ½þÚÆ*


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