XI LOK SABHA DEBATES,   Session IV (Budget) 

Thursday , February 27, 1997 / Phalguna  8, 1918 (Saka)



Type of Debate: SPECIAL MENTION

Title: Solving the basic problems of displaced people of Ban Sagar Dam 
Irrigation Project by Constitution of Committee of MP(s).

TEXT :


SHRI SUKHDEO PASWAN (ARARIYA):



¸ÉÒ ºÉÖEònùä´É {ÉɺɴÉÉxÉ (+®úÊ®úªÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ºÉÖÊxÉʶSÉiÉ ®úÉäWÉMÉÉ®ú ªÉÉäVÉxÉÉ Eòäxpù
ºÉ®úEòÉ®ú EòÒ ªÉÉäVÉxÉÉ ½þè* <ºÉEòä VÉÉä Ênù¶ÉÉ-ÊxÉnùÇä¶É ½þèÆ, =xÉEòÉ {ÉɱÉxÉ xɽþÒÆ ½þÉä {ÉÉiÉÉ ½þè*
ºÉÖÊxÉʶSÉiÉ ®úÉäWÉMÉÉ®ú ªÉÉäVÉxÉÉ ¨ÉäÆ ºÉƺÉnù ºÉnùºªÉÉäÆ ºÉä ÊVɱÉä ¨ÉäÆ EòÉä<Ç Ê´ÉSÉÉ®ú-ʴɨɶÉÇ xɽþÒÆ
ÊEòªÉÉ VÉÉiÉÉ ÊEò EòÉèxÉ <ºÉ¨ÉäÆ Ê±ÉªÉÉ VÉÉB +Éè®ú EòÉèxÉ xɽþÒÆ Ê±ÉªÉÉ VÉÉB* ¨Éä®úÉ ºÉÖZÉÉ´É ½þè ÊEò
ºÉÖÊxÉʶSÉiÉ ®úÉäWÉMÉÉ®ú ªÉÉäVÉxÉÉ ¨ÉäÆ Ênù¶ÉÉ-ÊxÉnùÇä¶ÉÉäÆ EòÉä ¤Énù±ÉEò®ú IÉäjÉÒªÉ ºÉÉƺÉnùÉäÆ EòÉä
SÉäªÉ®ú¨ÉèxÉ ¤ÉxÉɪÉÉ VÉÉB +Éè®ú ÊVɱÉÉ-|ÉÉÊvÉEòÉÊ®úªÉÉäÆ EòÉä ºÉÊSÉ´É ¤ÉxÉɪÉÉ VÉÉB* 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : =xÉEòÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB*



 
... (´ªÉ´ÉvÉÉxÉ)

 



VÉÉä ¨ÉÉxÉxÉÒªÉ ºÉƺÉnù ºÉnùºªÉ ÊVɱÉä ¨ÉäÆ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ Eòä iɽþiÉ +xÉÖ¶ÉƺÉÉ nùäÆMÉä,
=xÉEòÒ Eò¨É ºÉä Eò¨É 75 |ÉÊiɶÉiÉ +xÉÖ¶ÉƺÉÉ EòÉä ¨ÉÉxÉ Ê±ÉªÉÉ VÉÉB*


SHRI SYED MASUDAL HOSSAIN (MURSHIDABAD):



¸ÉÒ ºÉèªÉnù ¨ÉºÉÚnù±É ½þÖºÉèxÉ (¨ÉÖʶÉÇnùɤÉÉnù) : ºÉ¤É EòÖUô B¨É.{ÉÒVÉ EòÉä ½þÒ nùä nùäÆMÉä iÉÉä {ÉÆSÉɪÉiÉäÆ
EªÉÉ Eò®úäÆMÉÒ? 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +ÉVÉ ½þÉ>ðºÉ EòÉ ¨ÉÚb÷ ¨Éä®úÒ ºÉ¨ÉZÉ ¨ÉäÆ xɽþÒÆ +É ®ú½þÉ ½þè*


SHRI SUKHDEO PASWAN (ARARIYA):



¸ÉÒ ºÉÖEònùä´É {ÉɺɴÉÉxÉ (+®úÊ®úªÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ÊVÉºÉ iÉ®ú½þ B¨É.{ÉÒVÉ. ±ÉÉäEò±É b÷ä´É±É{ɨÉäÆ]õ
BÊ®úªÉÉ EòÒ ºEòÒ¨É ½þè +Éè®ú ÊVÉºÉ iÉ®ú½þ ºÉä =ºÉEòä ¡òÆb÷ EòÒ VÉÉÆSÉ ½þÉäiÉÒ ½þè, =ºÉÒ iÉ®ú½þ ºÉÖÊxÉʶSÉiÉ
®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ EòÉ ¦ÉÒ B¨É.{ÉÒVÉ. ±ÉÉäEò±É b÷ä´É±É{ɨÉäÆ]õ BÊ®úªÉÉ EòÒ iÉ®ú½þ EòÆ{ªÉÚ]õ®ú {É®ú ºÉÒvÉä
+vªÉIÉ ªÉÉ ={ÉÉvªÉIÉ, ±ÉÉäEò ºÉ¦ÉÉ +{ÉxÉÒ nùäJÉ-®úäJÉ ¨ÉäÆ EòÉ¨É Eò®úɪÉäÆ* +ÆiÉ ¨ÉäÆ ¨ÉèÆ Eò½þxÉÉ
SÉɽþiÉÉ ½þÚÆ ÊEò Eòäxpù ºÉ®úEòÉ®ú Eòä uÉ®úÉ i´ÉÊ®úiÉ ªÉÉäVÉxÉÉ SɱÉɪÉÒ VÉÉiÉÒ ½þè* VÉèºÉä MÉÉÆ´É ¨ÉäÆ
SÉÉ{ÉEò±É xɽþÒÆ ½þè, ´É½þ Eòäxpù ºÉ®úEòÉ®ú EòÒ ºEòÒ¨É ½þè, <ºÉ¨ÉäÆ {ɽþ±Éä ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ ®úÉªÉ ±ÉÒ
VÉÉiÉÒ lÉÒ ±ÉäÊEòxÉ +¤É =ºÉ¨ÉäÆ ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ ®úÉªÉ xɽþÒÆ ±ÉÒ VÉÉiÉÒ ½þè ÊEò ½þèÆb÷ {ɨ{É =xÉEòÉä
Eò½þÉÆ-Eò½þÉÆ {É®ú ÊnùªÉä VÉÉB* <ºÉʱÉB i´ÉÊ®úiÉ ªÉÉäVÉxÉÉ ¨ÉäÆ ¦ÉÒ ºÉƺÉnù ºÉnùºªÉÉäÆ EòÉä |ɨÉÖJÉiÉÉ nùÒ
VÉÉB* 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ªÉ½þ BEò +SUôÉ ºÉÖZÉÉ´É ½þè, VÉäxÉÉ ºÉɽþ¤É +É{É <ºÉ {É®ú EòÖUô Eò½þxÉÉ SÉɽþiÉä ½þèÆ
iÉÉä EòʽþªÉä, ¨ÉèÆ +É{ÉEòÉä ®úÉäEòiÉÉ xɽþÒÆ ½þÚÆ* 
... (´ªÉ´ÉvÉÉxÉ)




THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF  TOURISM  (SHRI  SRIKANT
JENA):  Sir,  the  Government  of  India  has  already  issued  the guidelines
regarding Employment Assurance Scheme. There is a demand that  the  guidelines
have  to  be  changed  and  that  the  local  Members  of Parliament should be
associated with the process of selection of  projects.  I  think,  this  is  a
consistent demand from the Members of Parliament. But in what way they will be
associated  with the process of selection of projects, on this we will have to
take the opinion of the leaders of different political parties. Then only  the
Government  will  come before the House and tell what exactly could be changed
in the guidelines.




 
... (´ªÉ´ÉvÉÉxÉ)

 



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ +É{ÉEòÉä <ºÉEòä ¤ÉÉnù +±ÉÉ= Eò¯ûÆMÉÉ*





[NEXT PAGE]