<b>XI LOK SABHA DEBATES, <i> Session IV (Budget) </i> </b> XI LOK SABHA DEBATES, Session IV (Budget) Friday, February 21, 1997 / Phalguna 2, 1918 (Saka)
Type of Debate: GOVERNMENT BILLS
Title: Rice-Milling Industry (Regulation) repeal Bill. ( Concluded) TEXT : 1224 hoursTHE MINISTER OF STATE OF THE DEPARTMENT OF LEGAL AFFAIRS, LEGISLATIVE DEPARTMENT AND DEPARTMENT OF JUSTICE (SHRI RAMAKANT D. KHALAP): I beg to move:
"That the Bill to repeal the Rice-Milling Industry (Regulation) Act, l958, be taken into consideration."
(Interruptions)
1220 hours (Shri Nitish Kumar in the Chair)
Sir, this Rice-Milling Industry (Regulation) Act, 1958 was enacted at a time when there were shortages in the country and it was desired that the rice-milling industry be regulated in order to ensure adequate supply of rice and also to ensure that modern equipments were established in our country.
From 1958 till now, this industry has developed in a big way. In 1958, we hardly had any rice-milling mill in this country and today, the figure has crossed 34,000 in different parts of the country. Most of these mills are modern and production of rice has increased.
We have now liberalised our economy and as a result, it is felt that there is no need to regulate the rice-milling industry any more. It is now expected that those people who wish to establish rice-milling mills can do so without any fetters and this Bill, which has been a great hurdle in development of rice-milling industry, be done away with. That is the short purpose of moving this Bill in the House. I am sure that the Members of the House will agree with me that the time has come to repeal the Act, which is in force, now. I, therefore, request the House to agree to repeal this Act. This is a very short Bill and I do not think that much discussion is required on this Bill.
Thank you very much.
MR. CHAIRMAN (SHRI NITISH KUMAR): Motion moved :
"That the Bill to repeal the Rice-Milling Industry (Regulation) Act, 1958, be taken into consideration."
SHRI MEHBOOB ZAHEDI (KATWA):
¸ÉÒ ¨É½þ¤ÉÚ¤É WɽþänùÒ (Eò]õ´ÉÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +É{ÉxÉä ¨ÉÖZÉä <ºÉ vÉÉxÉ EòÖ]õÉ<Ç =tÉäMÉ (Ê´ÉÊxɪɨÉxÉ) +ÊvÉÊxɪɨÉ, 1958 EòÉä Ê®ú{ÉÒ±É Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò {É®ú ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ ÊnùªÉÉ ½þè, <ºÉEòä ʱÉB ¨ÉèÆ +É{ÉEòÉä ¤É½þÖiÉ-¤É½þÖiÉ vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ* ªÉ½þ Ê®ú{ÉÒ±É Eò®úxÉä ´ÉɱÉÉ Ê¤É±É ¤É½þÖiÉ =ÊSÉiÉ ºÉ¨ÉªÉ {É®ú ºÉɨÉxÉä +ɪÉÉ ½þè* ½þ¨É =i{ÉÉnùxÉ Eòä ¨ÉɨɱÉä ¨ÉäÆ ¤É½þÖiÉ +ÉMÉä ¤Égø MÉB ½þèÆ, +¦ÉÒ ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ EòÉ º]õä]õ¨ÉäÆ]õ ºÉÖxÉÉ ½þè ÊVɺɨÉäÆ ¤ÉiÉɪÉÉ MɪÉÉ ½þè ÊEò 34000 ºÉä ¤ÉgøEò®ú 94000 Ê¨É±É +¤É iÉèªÉÉ®ú ½þÉä MÉB ½þèÆ* ±ÉäÊEòxÉ +¦ÉÒ º]õä]õ¨ÉäÆ]õ +Éì¡ò +Éè¤ÉVÉäE]ºÉ BÆb÷ ®úÒVÉxºÉ ¨ÉäÆ ªÉ½þÉÆ {É®ú ªÉ½þ ¤ÉiÉɪÉÉ MɪÉÉ ½þè ÊEò vÉÉxÉ Eòä EòÖ±É =i{ÉÉnùxÉ Eòä 65 |ÉÊiɶÉiÉ ¦ÉÉMÉ EòÒ ªÉÊnù ʨÉʱÉÆMÉ EòÒ VÉÉB iÉÉä =ºÉ¨ÉäÆ +Éè®ú ¦ÉÒ VªÉÉnùÉ ºÉä VªÉÉnùÉ ®úÉ<ºÉ ʨɱÉÉäÆ EòÒ VÉ°ü®úiÉ ½þÉäMÉÒ +Éè®ú ®úÉ<ºÉ ʨɱÉÉäÆ EòÉä ±ÉMÉÉxÉä EòÉ EòÉ¨É ½þ¨É xɽþÒÆ Eò®ú ºÉEòäÆMÉä*
nùںɮúÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ VªÉÉnùÉ ºÉä VªÉÉnùÉ ½þÉä ®ú½þÉ ½þè +Éè®ú ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ +Éè®ú ¦ÉÒ ½þÉäxÉÉ SÉÉʽþB* ±ÉäÊEòxÉ ºÉ®úEòÉ®ú EòÉä <ºÉ +Éä®ú ¦ÉÒ JªÉÉ±É Eò®úxÉÉ ½þè ÊEò VɽþÉÆ =i{ÉÉnùxÉ ½þÉä ®ú½þÉ ½þè, ´É½þÒÆ ®úÉ<ºÉ Ê¨É±É ¨ÉäÆ VªÉÉnùÉ ºÉä VªÉÉnùÉ |ÉÉäb÷E¶ÉxÉ xɽþÒÆ ½þÉä ®ú½þÉ ½þè* +xÉ<Ç´ÉxÉ b÷´É±É{ɨÉäÆ]õ ½þÉä ®ú½þä ½þèÆ* VɽþÉÆ VªÉÉnùÉ ºÉä VªÉÉnùÉ vÉÉxÉ EòÉ =i{ÉÉnùxÉ ½þÉä ®ú½þÉ ½þè, ´É½þÒÆ +É{É nùäÊJÉB ÊEò {ÉÚ®úä ʽþxnùÖºiÉÉxÉ ¨ÉäÆ ®úÉ<ºÉ Ê¨É±É ¤É½þÖiÉ Eò¨É ¤ÉxÉ ®ú½þÒ ½þèÆ* ®úÉ<ºÉ ʨɱÉÉäÆ EòÉ ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ ½þÉäxÉÉ SÉÉʽþB* ±ÉäÊEòxÉ <ºÉ¨ÉäÆ iÉÒxÉ ¤ÉÉiÉäÆ ½þèÆ* {ɽþ±ÉÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ Eòä {ÉÒUôä ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ Eò®úxÉä ´ÉɱÉä VªÉÉnùÉ {ÉèºÉä ´ÉɱÉä +Énù¨ÉÒ ½þèÆ, ´Éä ¦ÉÒ ¨ÉÉìb÷®úxÉÉ<VÉä¶ÉxÉ Eò®ú ºÉEòiÉä ½þèÆ ¨ÉMÉ®ú BäºÉÒ ¦ÉÒ ®úÉ<ºÉ ʨɱÉä ½þèÆ VÉÉä |ÉÉäb÷E¶ÉxÉ ¨ÉäÆ {ÉÒUôä ½þèÆ, =xÉEòä {ÉÉºÉ ¨É¶ÉÒxÉ®úÒ ¦ÉÒ ¤É½þÖiÉ Eò¨É ½þèÆ +Éè®ú =xÉEòÉä ¨ÉÉìb÷®úxÉÉ<VÉ Eò®úxÉä ¨ÉäÆ ¤É½þÖiÉ {ÉèºÉä ±ÉMÉiÉä ½þèÆ*
SHRI SUNIL KHAN (DURGAPUR):
{ÉèºÉÉä EòÒ ´ªÉ´ÉºlÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ ºÉ®úEòÉ®ú EòÉä JªÉÉ±É Eò®úxÉÉ ½þè* <ºÉEòä Ê´ÉEòÉºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ EòäxpùÒªÉ ºÉ®úEòÉ®ú EòÉä ½þÒ xɽþÒÆ, ¤ÉʱEò ®úÉVªÉ ºÉ®úEòÉ®ú, nùÉäxÉÉäÆ EòÉä ®úÉ<ºÉ-ʨɱºÉ Eòä ¨ÉÉìc÷xÉÉ<VÉä¶ÉxÉ Eòä ¤ÉÉ®úä ¨ÉäÆ nùäJÉxÉÉ ½þÉäMÉÉ* ªÉÊnù BäºÉÉ xɽþÒÆ ½þÉäMÉÉ, iÉÉä <ºÉ Ênù¶ÉÉ ¨ÉäÆ EòÉä<Ç Ê´ÉEòÉºÉ xɽþÒÆ ½þÉäMÉÉ +Éè®ú ªÉä ʨɱÉäÆ ªÉ½þÒÆ `ö½þ®ú VÉɪÉäÆMÉÒ*
¨É½þÉänùªÉ, ¨ÉÉìc÷xÉÉ<VÉä¶ÉxÉ Eòä ºÉÉlÉ-ºÉÉlÉ ºÉ®úEòÉ®ú EòÉä +Éè®ú ¦ÉÒ ¤É½þÖiÉ ºÉÒ ¤ÉÉiÉÉäÆ EòÉ JªÉÉ±É ®úJÉxÉÉ ½þè* vÉÉxÉ EòÒ |ÉÉäºÉèºÉ ¨ÉäÆ ¥ÉÉxÉ ÊxÉEò±ÉiÉÉ ½þè, ÊVɺɺÉä ¥ÉÉxÉ +ÉìªÉ±É ¤ÉxÉiÉÉ ½þè* ¨ÉÉìc÷xÉÉ<VÉä¶ÉxÉ ºÉä ÊEòºÉÉxÉÉäÆ EòÉä ¥ÉÉxÉ Ê¨É±É VÉÉB, iÉÉä MÉ®úÒ¤É ÊEòºÉÉxÉÉäÆ EòÉä ¥ÉÉxÉ EòÉä ¤ÉäSÉ Eò®ú +ɨÉnùxÉÒ ½þÉä ºÉEòiÉÒ ½þè* <ºÉ ¤ÉÉiÉ EòÉä vªÉÉxÉ ¨ÉäÆ ®úJÉ Eò®ú VªÉÉnùÉ ºÉä VªÉÉnùÉ Ê¨É±ÉÉäÆ EòÉä ¨ÉÉìc÷xÉÉ<VÉ ÊEòªÉÉ VÉÉB* ¨ÉèÆ ªÉ½þ ¦ÉÒ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ, ¨ÉÉìc÷xÉÉ<VÉ BäºÉÒ VÉMɽþÉäÆ {É®ú xÉ ÊEòªÉÉ VÉÉB, ÊVɺɺÉä UôÉä]õÒ-UôÉä]õÒ ½þºEò ʨɱÉäÆ ¨ÉÖºÉÒ¤ÉiÉ ¨ÉäÆ {Éc÷ VÉɪÉäÆ* ½þºEò ʨɱÉäÆ {ÉÚ®úä ʽþxnùÖºiÉÉxÉ ¨ÉäÆ ½þèÆ +Éè®ú =xÉEòÒ iÉÉnùÉnù VªÉÉnùÉ ½þè* ½þºEò ʨɱÉäÆ {ÉÖ®úÉxÉä føÆMÉ ºÉä SÉ±É ®ú½þÒ ½þèÆ* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò =xɨÉäÆ ®ú¤É®ú-ºÉÒ±É ±ÉMÉÉ Eò®ú ¨ÉÉìc÷xÉÉ<VÉ ÊEòªÉÉ VÉÉB* +MÉ®ú <xÉEòÉä ¨ÉÉìc÷xÉÉ<VÉ xɽþÒÆ ÊEòªÉÉ VÉÉBMÉÉ, iÉÉä ¨ÉÖʶEò±É ½þÉäMÉÒ* EòÉ®úhÉ ªÉ½þ ÊEò MÉÉÆ´ÉÉäÆ ¨ÉäÆ VªÉÉnùÉ ºÉä VªÉÉnùÉ ½þºEò ʨɱÉäÆ ½þèÆ +Éè®ú ´É½þÉÆ VÉÉä vÉÉxÉ ºÉä SÉÉ´É±É iÉèªÉÉ®ú Eò®úiÉä ½þèÆ, =ºÉ¨ÉäÆ ¥ÉÉxÉ ¦ÉÒ SɱÉÉ VÉÉiÉÉ ½þè* ¥ÉÉxÉ ¨ÉäÆ +ɪɮúxÉ ½þÉäiÉÉ ½þè* ªÉÊnù +É{É <xÉ Ê¨É±ÉÉäÆ ¨ÉäÆ ®ú¤É®ú-ºÉÒ±É ±ÉMÉÉ nùäÆMÉä, iÉÉä MÉ®úÒ¤É ÊEòºÉÉxÉÉäÆ EòÉä ±ÉÉ¦É ½þÉäMÉÉ +Éè®ú =xÉEòÉä ¥ÉÉxÉ Ê¨É±É VÉÉxÉä ºÉä xÉ¡òÉ ½þÉä ºÉEòiÉÉ ½þè*
<ºÉʱÉB ¨ÉèÆ <ºÉ Ê¤É±É Eòä Ê®ú{ÉÒ±É Eò®úxÉä EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* VÉÉä {ÉɤÉÊxnùªÉÉÆ ±ÉMÉÒ ½þÖ<Ç ½þèÆ, =xÉEòÉä +É{É =`öÉ ®ú½þä ½þèÆ* VɽþÉÆ {É®ú +xÉ<´ÉxÉ Ê´ÉEòÉºÉ ½þè, |ÉÉäºÉèʺÉÆMÉ ÊºÉº]õ¨É Eò¨ÉVÉÉä®ú ½þè, <xÉ IÉäjÉÉäÆ Eòä Ê´ÉEòÉºÉ Eòä ʱÉB +É{ÉEòÉä VªÉÉnùÉ JªÉÉ±É Eò®úxÉÉ ½þè, ºÉ®úEòÉ®ú EòÒ iÉ®ú¡ò ºÉä {ÉÚ®úÒ ¨Énùnù nùäxÉÒ ½þè* <iÉxÉÉ Eò½þ Eò®ú, +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò®úiÉä ½þÖB, ¨ÉèÆ <ºÉ Ê¤É±É Eòä Ê®ú{ÉÒ±É Eò®úxÉä EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ*
(<ÊiÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ (¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú): <ºÉ Ê¤É±É EòÉ ºÉ¨ÉªÉ {ɽþ±Éä ºÉä ÊxÉvÉÉÇÊ®úiÉ xɽþÒÆ ½þè* <ºÉ Ê¤É±É {É®ú Ê´ÉSÉÉ®ú Eò®úxÉä Eòä ʱÉB ºÉ¨ÉªÉ BEò PÉx]õÉ ®úJÉÉ VÉÉ ºÉEòiÉÉ ½þè*
¸ÉÒ ºÉÖxÉÒ±É JÉÉxÉ (nùÖMÉÉÇ{ÉÖ®ú) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉÆjÉÒ VÉÒ uÉ®úÉ ®úÉ<ºÉ Ê¨É±É <xb÷º]ÅÒ (®úäMªÉÖ±Éä¶ÉxÉ) BE]õ, 1958 EòÉä Ê®ú{ÉÒ±É Eò®úxÉä Eòä ʱÉB Ê¤É±É ±ÉÉB ½þèÆ, ¨ÉèÆ =ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ*
{ɽþ±Éä VÉÉä +{ÉxÉä {ÉèºÉä ºÉä Ê¨É±É ±ÉMÉÉiÉÉ lÉÉ =ºÉ¨ÉäÆ VɽþÉÆ {É®ú ÊVÉiÉxÉÒ VÉ°ü®úiÉ lÉÒ, ´É½þÉÆ ªÉ½þ xɽþÒÆ ½þÉä ºÉEòiÉÉ lÉÉ* <ºÉʱÉB ʨÉÊxɺ]õ®ú ºÉɽþ¤É <ºÉä ®úÒ{ÉÒ±É Eò®úxÉÉ SÉɽþiÉä ½þèÆ* ½þ¨É ¦ÉÒ <ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉä ½þèÆ* 65 {É®úºÉäÆ]õ ºÉä VªÉÉnùÉ {Éèb÷Ò EòÒ {ÉènùÉ´ÉÉ®ú ½þÉäiÉÒ ½þè ±ÉäÊEòxÉ =ºÉEòÒ Êb÷½þʺEòÆMÉ Eòä ʱÉB Ê¨É±É xɽþÒÆ ®ú½þiÉÒ* <ºÉEòä ʱÉB 1958 ¨ÉäÆ BE]õ ¤ÉxÉÉ lÉÉ* <ºÉEòÉä ®úÒ{ÉÒ±É Eò®úxÉä ºÉä ½þ¨É <ºÉEòÉ VªÉÉnùÉ ºÉä VªÉÉnùÉ ¨ÉÉb÷xÉÉÇ<VÉä¶ÉxÉ Eò®ú ºÉEòiÉä ½þèÆ +Éè®ú ®úÉ<ºÉ ʨɱÉäÆ ±ÉMÉÉ ºÉEòiÉä ½þèÆ* <ºÉ EòÉxÉÚxÉ Eòä uÉ®úÉ ÊEòºÉÉxÉ +Éè®ú ¨ÉVÉnùÚ®ú {Éèb÷Ò b÷Ò½þºEò Eò®úÉBÆMÉä +Éè®ú +ÊvÉEò ¨ÉÉjÉÉ ¨ÉäÆ SÉÉ´É±É ¤ÉxÉÉBÆMÉä* <ºÉEòä ¨ÉÉb÷xÉÉÇ<VÉä¶ÉxÉ EòÒ <ºÉʱÉB VÉ°ü®úiÉ lÉÒ EªÉÉäÆ ÊEò ½þ¨É VÉÉxÉiÉä lÉä ÊEò BEò ÊEò±ÉÉä SÉÉ´É±É ¨ÉäÆ ºÉä Eò®úÒ¤É 50 OÉÉ¨É ¥ÉÉxÉ ÊxÉEò±É VÉÉiÉÉ lÉÉ +Éè®ú ´É½þ ¤ÉäEòÉ®ú ½þÉä VÉÉiÉÉ lÉÉ* <ºÉºÉä ¥ÉÉxÉ +ÉìªÉ±É ¦ÉÒ ¤ÉxÉ ºÉEòiÉÉ ½þè* <ºÉEòÒ EòÒ¨ÉiÉ EòÉ¡òÒ VªÉÉnùÉ ½þÉäiÉÒ ½þè* +¤É ½þ¨ÉäÆ EòÉä±b÷º]õÉä®úäVÉ ¦ÉÒ ¤ÉxÉÉxÉä {Éc÷äÆMÉä* +É{É <ºÉ iÉ®ú¡ò ¦ÉÒ vªÉÉxÉ nùäÆ* ¨ÉèÆ <ºÉ Ê¤É±É EòÉ º´ÉÉMÉiÉ Eò®úiÉÉ ½þÚÆ*
¨ÉèÆ <ºÉ Ê´É¹ÉªÉ ¨ÉäÆ +Éè®ú ¦ÉÒ EòÖUô Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* ¨Éä®úä OÉÉ¨É ¨ÉäÆ ½þʺEòÆMÉ Ê¨É±É Eòä ʱÉB ±ÉÉ<ºÉäÆºÉ xɽþÒÆ Ê¨É±ÉiÉÉ lÉÉ* {ɽþ±Éä ªÉ½þ ÊxÉªÉ¨É lÉÉ ÊEò {ÉÉÆSÉ ÊEò±ÉÉä¨ÉÒ]õ®ú Eòä +xnù®ú nùںɮúÒ ½þʺEòÆMÉ Ê¨É±É xɽþÒÆ ±ÉMÉ ºÉEòiÉÒ lÉÒ* +¤É <ºÉ Ê¤É±É Eòä uÉ®úÉ BäºÉÒ Ê¨É±ÉäÆ ±ÉMÉÉxÉä ¨ÉäÆ +ɺÉÉxÉÒ ½þÉäMÉÒ*
1232 ¤ÉVÉä (¸ÉÒ¨ÉiÉÒ MÉÒiÉÉ ¨ÉÖJÉVÉÒÇ {ÉÒ`öɺÉÒxÉ ½þÖ<Ç)
{ÉʶSÉ¨É ¤ÉÆMÉÉ±É ¨ÉäÆ BEò ½þÒ ºÉÉ±É ¨ÉäÆ 2-3 ÊEòº¨É EòÒ vÉÉxÉ EòÒ {ÉènùÉ´ÉÉ®ú ½þÉäiÉÒ ½þè* <ºÉʱÉB =ºÉä ½þʺEòÆMÉ EòÒ VÉ°ü®úiÉ {Éc÷iÉÒ ½þè* |ÉiªÉäEò BEò-+ÉvÉä ÊEò±ÉÉä¨ÉÒ]õ®ú {É®ú BäºÉÒ Ê¨É±ÉÉäÆ EòÉä ±ÉMÉÉxÉä EòÒ VÉ°ü®úiÉ {Éc÷iÉÒ ½þè* <ºÉÒʱÉB +É{É <ºÉ Ê¤É±É EòÉä ®úÒ{ÉÒ±É Eò®úxÉÉ SÉɽþiÉä ½þèÆ* <xÉ Ê¨É±ÉÉäÆ Eòä ¨ÉÉb÷xÉÉÇ<VÉä¶ÉxÉ Eòä ʱÉB +Éè®ú ®úÉ<ºÉ Ê¨É±É ±ÉMÉÉxÉä Eòä ʱÉB ¤Éä®úÉäVÉMÉÉ®ú xÉÉèVÉ´ÉÉxÉÉäÆ EòÉä ¡òÉ<xÉèÆ¶É±É EòÉ{ÉÉäÇ®úä¶ÉxÉ ºÉä ±ÉÉäxÉ Ê¨É±ÉäMÉÉ* ´É½þ ±ÉÉäxÉ ±ÉäEò®ú BäºÉÒ Ê¨É±ÉäÆ ±ÉMÉÉ ºÉEòiÉä ½þèÆ* ¡òÉ<xÉèÆ¶É±É EòÉ{ÉÉäÇ®úä¶ÉxÉ EòÉä <ºÉ EòÉ¨É Eòä ʱÉB ¨Énùnù nùäxÉä EòÒ VÉ°ü®úiÉ ½þè* ¨ÉèÆ <ºÉ Ê¤É±É EòÉ º´ÉÉMÉiÉ +Éè®ú ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* +É{ÉxÉä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä EòÉ VÉÉä ºÉ¨ÉªÉ ÊnùªÉÉ, =ºÉEòä ʱÉB ¦ÉÒ vÉxªÉ´ÉÉnù*
<ÊiÉ
MR. CHAIRMAN: Now, Shri Nitish Kumar - not present.
I think Mr Nitish Kumar did not expect him to finish so quickly.
Shri Raghavan.
SHRI V.V. RAGHAVAN (TRICHUR): I only want to congratulate the hon. Minister for bringing this legislation. It is a very timely legislation. Now, there is no need for any kind of regulation for the rice mills because they are to be developed. I wholeheartedly support the Bill and request the House to adopt it as soon as possible.
(ends)
1234 ¤ÉVÉä
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) : ¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, ºÉ®úEòÉ®ú Eòä ¨ÉÉvªÉ¨É ºÉä VÉÉä Ê´ÉvÉäªÉEò +ɪÉÉ ½þè, ¨ÉèÆ =ºÉEòÉ º´ÉÉMÉiÉ Eò®úiÉÉ ½þÚÆ* {ɽþ±Éä ®úÉ<ºÉ Ê¨É±É JÉÉä±ÉxÉä Eòä ʱÉB ºÉ®úEòÉ®ú ºÉä {É®úʨɶÉxÉ ±ÉäxÉÒ {Éc÷iÉÒ lÉÒ ÊVɺɺÉä ±ÉÉäMÉÉäÆ EòÉä EòÉ¡òÒ ´ªÉ´ÉvÉÉxÉ +Éè®ú EòÊ`öxÉÉ<ªÉÉäÆ EòÉ ºÉɨÉxÉÉ Eò®úxÉÉ {Éc÷iÉÉ lÉÉ*
{ÉÚ®úä nùä¶É ¨ÉäÆ +¦ÉÒ iÉEò 40 ¨ÉÉb÷xÉÇ Ê¨É±ÉäÆ JÉÉä±ÉÒ MɪÉÒ ½þèÆ* ½þ¨ÉÉ®úä nùä¶É Eòä Eò<Ç <±ÉÉEòä BäºÉä ½þèÆ VɽþÉÆ {É®ú ÊEòºÉÉxÉ vÉÉxÉ EòÒ JÉäiÉÒ Eò®úiÉä ½þèÆ +Éè®ú ½þ¨ÉÉ®úä {ÉÉºÉ VÉÉä +ÉÆEòc÷ä ½þèÆ, =ºÉEòä +xÉÖºÉÉ®ú Ê{ÉUô±Éä ºÉɱÉÉäÆ ¨ÉäÆ ÊEòºÉÉxÉÉäÆ uÉ®úÉ EòÉ¡òÒ ¨ÉÉjÉÉ ¨ÉäÆ SÉÉ´É±É EòÉ =i{ÉÉnùxÉ ¤ÉgøɪÉÉ MɪÉÉ ½þè* <ºÉºÉä VÉÖc÷ä ±ÉÉäMÉÉäÆ EòÉä +ÉEòʹÉÇiÉ Eò®úxÉä Eòä ʱɪÉä +ÉVÉ xÉ<Ç Ê¨É±ÉÉäÆ Eòä JÉÉä±Éä VÉÉxÉä EòÒ +ɴɶªÉEòiÉÉ ½þè* ºÉ®úEòÉ®ú xÉä +{ÉxÉÒ ºÉ¨ÉZÉnùÉ®úÒ ºÉä <ºÉ =tÉäMÉ EòÉä £òÒ Eò®úxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè* <ºÉºÉä ¡òɪÉnùÉ ½þÉäMÉÉ +Éè®ú ÊEòºÉÉxÉ +ÊvÉEò ºÉä +ÊvÉEò SÉÉ´É±É ={ÉVÉÉxÉä ¨ÉäÆ +{ÉxÉÒ ¦ÉÚʨÉEòÉ +nùÉ Eò®úäMÉÉ* ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò xÉ Eòä´É±É ºÉ®úEòÉ®ú uÉ®úÉ ¤ÉʱEò ʨɱÉÉäÆ uÉ®úÉ ¦ÉÒ ÊEòºÉÉxÉÉäÆ EòÉä ºÉÖÊ´ÉvÉɪÉäÆ ÊnùªÉÉ VÉÉxÉÉ +ɴɶªÉEò ½þè* ºÉ®úEòÉ®ú <ºÉÒ =qä¶ªÉ ºÉä ªÉ½þ ªÉÉäVÉxÉÉ +Éè®ú ÊxÉªÉ¨É ¤ÉxÉÉ ®ú½þÒ ½þè, <ºÉ¨ÉäÆ ºÉ®úEòÉ®ú EòÒ +SUôÒ ¨ÉƶÉÉ ÊnùJÉiÉÒ ½þè* <ºÉ¨ÉäÆ vÉÉxÉ EòÉ =i{ÉÉnùxÉ Eò®úxÉä ´ÉɱÉä ÊEòºÉÉxÉÉäÆ EòÉä ʺÉÆSÉÉ<Ç EòÒ ºÉÖÊ´ÉvÉÉ ={ɱɤvÉ Eò®ú´ÉÉxÉÉ ¶ÉÉÊ¨É±É ½þè* ºÉÉ®úä nùä¶É ¨ÉäÆ xÉ Eòä´É±É ʤɽþÉ®ú ¤ÉʱEò ¤ÉÆMÉÉ±É +Éè®ú =iiÉ®ú |Énùä¶É Eòä Eò<Ç <±ÉÉEòä BäºÉä ½þèÆ VɽþÉÆ vÉÉxÉ EòÉ +iªÉÊvÉEò =i{ÉÉnùxÉ ÊEòªÉÉ VÉÉiÉÉ ½þè* <xÉ IÉäjÉÉäÆ ¨ÉäÆ ÊEòºÉÉxÉÉäÆ EòÉä VÉÉä ºÉÖÊ´ÉvÉɪÉäÆ ¨ÉÖ½þèªÉÉ ½þÉäxÉÒ SÉÉʽþªÉä, ´Éä {ÉÚ®úÒ iÉ®ú½þ ºÉä xɽþÒÆ Ê¨É±É {ÉÉ ®ú½þÒ ½þè* <ºÉʱɪÉä ºÉ®úEòÉ®ú ºÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ºÉ®úEòÉ®ú <ºÉ {É®ú MÉƦÉÒ®úiÉÉ{ÉÚ´ÉÇEò Ê´ÉSÉÉ®ú Eò®úä +Éè®ú ´É½þÉÆ ÊEòºÉÉxÉÉäÆ EòÉä +ÊvÉEò ºÉä +ÊvÉEò ¨Énùnù nùä VɽþÉÆ ÊºÉÆSÉÉ<Ç Eòä +¦ÉÉ´É ¨ÉäÆ vÉÉxÉ EòÉ {É]õÉ´É `öÒEò ºÉä xɽþÒÆ ½þÉä {ÉÉiÉÉ ½þè, ´É½þÉÆ Eòäxpù ºÉ®úEòÉ®ú ®úÉVªÉ ºÉ®úEòÉ®ú EòÉä {ÉÚ®úÉ ºÉ¨ÉlÉÇxÉ nùä +Éè®ú ÊVÉiÉxÉÒ ¨Énùnù EòÒ +ɴɶªÉEòiÉÉ ½þÉä, ´É½þ nùä* <ºÉºÉä ÊEòºÉÉxÉ ¦ÉÒ ¤É½þÖiÉ +ÊvÉEò ¨ÉÉjÉÉ ¨ÉäÆ vÉÉxÉ EòÉ =i{ÉÉnùxÉ Eò®úäMÉÉ +Éè®ú =xÉEòÉ =iºÉɽþ´ÉvÉÇxÉ ½þÉäMÉÉ*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, vÉÉxÉ EòÉ =i{ÉÉnùxÉ ¤ÉgøÉxÉä Eòä ʱɪÉä JÉÉnù EòÒ ¦ÉÒ VÉ°ü®úiÉ ½þÉäiÉÒ ½þè VÉÉä ÊEòºÉÉxÉÉäÆ EòÉä ºÉ¨ÉªÉ {É®ú Ê¨É±É ½þÒ xɽþÒÆ {ÉÉiÉÒ ½þè* ¨Éä®úÉ ºÉ®úEòÉ®ú ºÉä ÊxÉ´ÉänùxÉ ½þè ÊEò vÉÉxÉ =i{ÉÉnùxÉ Eò®úxÉä ´ÉɱÉä |Énùä¶ÉÉäÆ ¨ÉäÆ JÉÉnù {ɪÉÉÇ{iÉ ¨ÉÉjÉÉ ¨ÉäÆ +Éè®ú ºÉ½þÒ nùɨÉÉäÆ {É®ú ={ɱɤvÉ Eò®úÉxÉä EòÒ ´ªÉ´ÉºlÉÉ Eò®úä* +¦ÉÒ iÉÉä JÉÉnù EòÒ Eò¨ÉÒ ½þè +Éè®ú ¤±ÉèEò ¨ÉÉEòÇäÊ]õÆMÉ ½þÉäiÉÒ ½þè ÊVɺɺÉä MÉ®úÒ¤É ÊEòºÉÉxÉ EòÉä ¤É½þÖiÉ +ºÉÖÊ´ÉvÉÉ ½þÉäiÉÒ ½þè* <ºÉʱɪÉä ºÉ®úEòÉ®ú EòÉä BäºÉÒ {ÉÉʱɺÉÒ ¤ÉxÉÉxÉÒ SÉÉʽþªÉä ÊEò MÉ®úÒ¤É ÊEòºÉÉxÉ EòÉä ºÉ¨ÉªÉ {É®ú JÉÉnù Ê¨É±É ºÉEòä +Éè®ú ÊVɺÉEòä {ÉÊ®úhÉɨɺ´É°ü{É VªÉÉnùÉ ¨ÉÉjÉÉ ¨ÉäÆ SÉÉ´É±É EòÉ =i{ÉÉnùxÉ ½þÉä*
½þ¨ÉÉ®úä ªÉ½þÉÆ {ÉÖ®úÉxÉÒ ´ªÉ´ÉºlÉÉ ®ú½þÒ ½þè ÊVɺÉEòÒ ´ÉVɽþ ºÉä ÊEòºÉÉxÉÉäÆ EòÉä SÉÉ´É±É ÊxÉEòɱÉxÉä ¨ÉäÆ ¤É½þÖiÉ ÊnùEEòiÉ ½þÉäiÉÒ ½þè* {ɽþ±Éä ºÉä BEò {É®úÆ{É®úÉMÉiÉ iÉ®úÒEòÉ ®ú½þÉ ½þè ÊVɺɨÉäÆ PÉ®ú-PÉ®ú ¨ÉäÆ +ÉäJɱÉÒ ¨ÉäÆ ¨ÉÚºÉ±É ºÉä EòÚ]õ-EòÚ]õ Eò®ú vÉÉxÉ ÊxÉEòɱÉxÉä EòÉ EòÉ¨É Eò®úiÉä ½þèÆ* =ºÉxÉÉ +Éè®ú +®ú´ÉÉ nùÉä iÉ®ú½þ Eòä SÉÉ´É±É ½þÉäiÉä ½þèÆ* ½þ¨ÉÉ®úä JÉäiÉ-JÉʱɽþÉxÉÉäÆ ¨ÉäÆ =i{ÉÉnùxÉ Eò®úxÉä ´ÉɱÉä VÉÉä ÊEòºÉÉxÉ-¨ÉWÉnùÚ®ú ½þèÆ, =xÉEòÉä ¤É½þÖiÉ EòÊ`öxÉÉ<ªÉÉäÆ EòÉ ºÉɨÉxÉÉ Eò®úxÉÉ {Éc÷iÉÉ ½þè* +¤É ±ÉÉ<ºÉäÆºÉ JÉi¨É ½þÉä ®ú½þÉ ½þè +Éè®ú <ºÉ iÉ®ú½þ ºÉä VÉÉä ʨɱÉäÆ Ê¤É½þÉ®ú ¨ÉäÆ +Éè®ú {ÉÚ®úä nùä¶É Eòä {Éè¨ÉÉxÉä {É®ú JÉÖ±ÉäÆMÉÒ iÉÉä ÊEòºÉÉxÉ EòÉä SÉÉ´É±É ÊxÉEòɱÉxÉä ¨ÉäÆ VÉÉä VªÉÉnùÉ ¨Éä½þxÉiÉ ±ÉMÉiÉÒ ½þè, =xÉEòÒ ¨Éä½þxÉiÉ ¤ÉSÉäMÉÒ +Éè®ú +ÊvÉEò ºÉä +ÊvÉEò +SUôä føÆMÉ Eòä SÉÉ´É±É EòÉ =i{ÉÉnùxÉ ´Éä Eò®ú ºÉEòäÆMÉä* ºÉ®úEòÉ®ú ªÉ½þ VÉÉä Ê¤É±É ±ÉÉ<Ç ½þè, <ºÉEòä ¨ÉÉvªÉ¨É ºÉä ¤Éc÷ä {Éè¨ÉÉxÉä {É®ú nùä¶É ¨ÉäÆ Ê¨É±ÉäÆ JÉÖ±ÉäÆMÉÒ +Éè®ú ¤Éä®úÉäWÉMÉÉ®úÒ nùÚ®ú ½þÉäMÉÒ* BEò Ê¨É±É JÉÖ±ÉxÉä EòÒ ´ÉVɽþ ºÉä =ºÉ¨ÉäÆ Eò<Ç ±ÉÉäMÉÉäÆ EòÉä ®úÉäWÉMÉÉ®ú ʨɱÉäMÉÉ* <ºÉʱÉB Eò<Ç ¨ÉɪÉxÉÉäÆ ¨ÉäÆ ªÉ½þ Ê¤É±É º´ÉÉMÉiÉ ªÉÉäMªÉ ½þè* ¨É¶ÉÒxÉ Eòä ¨ÉÉvªÉ¨É ºÉä VÉÉä ¦ÉÚºÉÒ ¤ÉxÉäMÉÒ, Eò<Ç +ÉètÉäÊMÉEò SÉÒVÉÉäÆ ¨ÉäÆ ¦ÉÚºÉÒ EòÉ ={ɪÉÉäMÉ ½þÉäiÉÉ ½þè* {ɶÉÖ-+ɽþÉ®ú ¨ÉäÆ =ºÉEòÉ ={ɪÉÉäMÉ ½þÉä ºÉEòäMÉÉ +Éè®ú Eò<Ç iÉ®ú½þ ºÉä ±ÉÉ¦É ½þÉäÆMÉä* ªÉ½þ Ê¤É±É º´ÉÉMÉiÉ ªÉÉäMªÉ ½þè, <ºÉʱÉB ¨ÉèÆ <ºÉ Ê¤É±É EòÉ ¦É®ú{ÉÚ®ú º´ÉÉMÉiÉ Eò®úiÉä ½þÖB ºÉ®úEòÉ®ú EòÉä {ÉÚ®úÒ ¤ÉvÉÉ<Ç nùäxÉÉ SÉɽþiÉÉ ½þÚÆ <ºÉ ÊxÉ´ÉänùxÉ Eòä ºÉÉlÉ ÊEò vÉÉxÉ EòÉ =i{ÉÉnùxÉ Eò®úxÉä ´ÉɱÉä VÉÉä ÊEòºÉÉxÉ-¨ÉWÉnùÚ®ú ½þèÆ, =xÉEòÉä +Éè®ú |ÉÉäiºÉÉʽþiÉ Eò®úxÉä Eòä ʱÉB ºÉ½þªÉÉäMÉ nùäÆ iÉÉÊEò JÉäiÉ +Éè®ú JÉʱɽþÉxÉ ¨ÉäÆ {ÉÚ®úä nùä¶É Eòä {Éè¨ÉÉxÉä {É®ú VÉÉä ÊEòºÉÉxÉ ±ÉMÉä ½þÖB ½þèÆ, =xÉEòÉ =iºÉɽþ´ÉnùÇvÉxÉ ½þÉä ºÉEòä +Éè®ú +ÊvÉEò ºÉä +ÊvÉEò vÉÉxÉ +Éè®ú SÉÉ´É±É EòÉ =i{ÉÉnùxÉ ´Éä Eò®ú ºÉEòäÆ iÉlÉÉ nùä¶É JÉÉtÉxxÉ Eòä ¨ÉɨɱÉä ¨ÉäÆ +Éi¨ÉÊxɦÉÇ®ú ½þÉä ºÉEòä*
(<ÊiÉ)
1242 ¤ÉVÉä
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, vÉÉxÉ EòÖ]õÉ<Ç =tÉäMÉ (Ê´ÉÊxɪɨÉxÉ) ÊxÉ®úºÉxÉ Ê´ÉvÉäªÉEò, 1996, ÊVÉºÉ {É®ú ºÉnùxÉ ¨ÉäÆ SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè, EòÉ ¨ÉèÆ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ) {ÉÚ®úÉ xÉɱÉxnùÉ vÉÉxÉ EòÉ ®úÉ<ºÉ ¤ÉÉ=±É ½þè* ½þ¨ÉÉ®úä ªÉ½þÉÆ nùÉ±É ¦ÉÒ ½þè +Éè®ú SÉÉ´É±É ¦ÉÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
´É½þÉÆ ºÉ¤É SÉÒWÉäÆ ½þÉäiÉÒ ½þè* ¨ÉèÆ <ºÉ Ê¤É±É EòÉ º´ÉÉMÉiÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, ¨ÉÖZÉä EòÖUô ¤ÉÉiÉÉäÆ {É®ú +ɶSɪÉÇ ½þÉäiÉÉ ½þè* <iÉxÉÉ ¤ÉÊgøªÉÉ Ê¤É±É ºÉ®úEòÉ®ú ±ÉÉ<Ç ½þè, ±ÉäÊEòxÉ <ºÉ Ê¤É±É Eòä {ÉIÉ ¨ÉäÆ føÆMÉ ºÉä +{ÉxÉÒ ¤ÉÉiÉ ¦ÉÒ ¨ÉÆjÉÒ ¨É½þÉänùªÉ xɽþÒÆ ®úJÉ {ÉÉB* <ºÉ Ê¤É±É EòÉä Ênù±ÉÒ{É EòÖ¨ÉÉ®ú ®úÉªÉ VÉÒ EòÉä ®úJÉxÉÉ lÉÉ* {ÉiÉÉ xɽþÒÆ ´É½þ Eò½þÉÆ ½þèÆ, ÊEòºÉ EòÉ®úhÉ ºÉä ={ÉʺlÉiÉ xɽþÒÆ ½þèÆ? ¨ÉÆÊjɨÉÆb÷±É ¨ÉäÆ iÉÉä ½þÉäÆMÉä ½þÒ* +MÉ®ú xɽþÒÆ ½þÉäiÉä iÉÉä +JɤÉÉ®úÉäÆ ºÉä ¨ÉɱÉÚ¨É ½þÉä VÉÉiÉÉ* ±ÉäÊEòxÉ =xÉEòä EòɪÉÇEòÉ±É EòÒ VÉÉä ={ɱÉʤvÉ ½þÉä ºÉEòiÉÒ lÉÒ, <ºÉ ={ɱÉʤvÉ Eòä ´ÉEiÉ ¦ÉÒ ´É½þ ªÉ½þÉÆ MÉè®ú-¨ÉÉèVÉÚnù ½þèÆ +Éè®ú =xÉEòÒ iÉ®ú¡ò ºÉä Ê´ÉÊvÉ ¨ÉÆjÉÒ xÉä <ºÉ Ê¤É±É EòÉä {Éä¶É ÊEòªÉÉ ½þè* ´ÉèºÉä iÉÉä ªÉ½þ {ÉÖ®úÉxÉÉ EòÉxÉÚxÉ ½þè +Éè®ú =ºÉEòÉä Ê®ú{ÉÒ±É Eò®ú ®ú½þä ½þèÆ, ±ÉäÊEòxÉ ±ÉMÉiÉÉ ½þè ÊEò Ê´ÉÊvÉ ¨ÉÆjÉÒ EòÉä <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤É½þÖiÉ VÉÉxÉEòÉ®úÒ xɽþÒÆ ½þè* "{Égøä ¡òÉ®úºÉÒ +Éè®ú ¤ÉäSÉä iÉä±É" -EòÉxÉÚxÉ {ÉgøEò®ú <ºÉ Ê¤É±É EòÉ EªÉÉ ¨É¨ÉÇ ½þè, EªÉÉ ®úÉVÉ ½þè, EªÉÉ ®ú½þºªÉ ½þè, ´É½þ xɽþÒÆ ºÉ¨ÉZÉ {ÉÉB* ... (´ªÉ´ÉvÉÉxÉ)
MR. CHAIRMAN : The Law Minister will answer.
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) : ¨ÉèÆ ¤ÉiÉÉ>ðÆ ÊEò Ê´ÉÊvÉ ¨ÉÆjÉÒ EòÉxÉÚxÉ Eòä YÉÉiÉÉ iÉÉä ½þèÆ, ÊEòºÉÉxÉ ¦ÉÒ ½þèÆ +Éè®ú <xÉEòÉä VÉÉxÉEòÉ®úÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : ´É½þ {ÉiÉÉ SÉ±É MɪÉÉ* ÊEòºÉÉxÉ ½þÉäiÉä iÉÉä <ºÉ {É®ú BEò +SUôÒ iÉEò®úÒ®ú Eò®úiÉä* <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ +ÉVÉ ºÉä xɽþÒÆ, BEò WɨÉÉxÉä ºÉä ÊEòºÉÉxÉÉäÆ EòÒ +Éä®ú ºÉä ¨ÉÉÆMÉ ½þÉä ®ú½þÒ ½þè* ÊEòºÉÉxÉ ºÉÆMÉ`öxÉÉäÆ EòÒ +Éä®ú ºÉä ¨ÉÉÆMÉ ½þÉä ®ú½þÒ ½þè, SÉɽþä ´É½þ ÊEòºÉÒ {ÉÉ]õÒÇ ºÉä ºÉƤÉÆÊvÉiÉ ½þÉäÆ ªÉÉ xÉ ½þÉäÆ* ®úÉ¨É EÞò{ÉÉ±É VÉÒ ¤ÉÉä±É ®ú½þä ½þèÆ* +É{ÉEòä +Éè®ú ½þ¨ÉÉ®úä xÉäiÉÉ ¸ÉÒ ´ÉÒ.{ÉÒ.ʺÉƽþ VÉÒ ®ú½þä ½þèÆ* ´É½þ ¦ÉÒ <ºÉEòÒ BEò WɨÉÉxÉä ºÉä ¨ÉÉÆMÉ Eò®úiÉä ®ú½þä ½þèÆ* +É{ÉEòÉä ªÉÉnù ½þÉäMÉÉ ÊEò VÉ¤É MÉä½þÚÆ EòÉ +ɪÉÉiÉ ½þÉä ®ú½þÉ lÉÉ iÉÉä ½þ¨É ±ÉÉäMÉ =ºÉEòä Ê´É®úÉävÉ ¨ÉäÆ ¤ÉÆnù®úMÉɽþ {É®ú ºÉiªÉÉOɽþ Eò®úxÉä Eòä ʱÉB MÉB lÉä* JÉè®ú, =ºÉEòÒ SÉSÉÉÇ Eò®úxÉä ºÉä +¤É EªÉÉ ¡òɪÉnùÉ, +¤É +É{É =ºÉEòÉä +ɪÉÉiÉ Eò®úxÉä VÉÉ ®ú½þä ½þèÆ* {ɽþ±Éä =ºÉEòÉ Ê´É®úÉävÉ Eò®úxÉä MÉB lÉä +Éè®ú +¤É +ɪÉÉiÉ Eò®úxÉä VÉÉ ®ú½þä ½þèÆ* =ºÉ ¨ÉɨɱÉä EòÒ EòºÉÉè]õÒ {É®ú +É{ÉEòÉä EªÉÉ EòºÉÉ VÉÉB!
JÉÖnù Eò¦ÉÒ-Eò¦ÉÒ ½þè®úÉxÉÒ +Éè®ú {É®úä¶ÉÉxÉÒ ½þÉäiÉÒ ½þè +Éè®ú +¡òºÉÉäºÉ ¦ÉÒ ½þÉäiÉÉ ½þè* ªÉ½þ <iÉxÉÉ +SUôÉ Ê´ÉvÉäªÉEò ½þè +Éè®ú <ºÉEòÒ ¨ÉÉÆMÉ ºÉ¤É iÉ®ú¡ò ºÉä ½þÉäiÉÒ ®ú½þÒ ½þè* ÊEòºÉÉxÉ ºÉÆMÉ`öxÉÉäÆ EòÒ iÉ®ú¡ò ºÉä +Éè®ú ÊVÉxÉEòÒ EÞòÊ¹É ¨ÉäÆ lÉÉäc÷Ò ¤É½þÖiÉ ¦ÉÒ Ênù±ÉSɺ{ÉÒ ½þè, =xÉEòÒ iÉ®ú¡ò ºÉä ¦ÉÒ ¨ÉÉÆMÉ ½þÉäiÉÒ ®ú½þÒ ½þè* VÉ¤É ¦ÉÒ EÞòÊ¹É ¨ÉÆjÉÉ±ÉªÉ {É®ú ¤É½þºÉ ½þÖ<Ç ½þè, iɦÉÒ <ºÉ ºÉnùxÉ ¨ÉäÆ BEò xɽþÒÆ, +xÉäEò ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ xÉä <ºÉ {É®ú SÉSÉÉÇ EòÒ ½þè* VÉ¤É ºÉä º]õèÆÊb÷ÆMÉ Eò¨Éä]õÒ +ÉìxÉ BOÉÒEò±SÉ®ú ¤ÉxÉÒ ½þè =ºÉ¨ÉäÆ ¦ÉÒ <ºÉ {É®ú SÉSÉÉÇ ½þÉäiÉÒ ®ú½þÒ ½þè ÊEò <ºÉEòÉä iÉÉä ½þ]õɪÉÉ VÉÉxÉÉ SÉÉʽþB +Éè®ú VÉ¤É <ºÉ Ê¤É±É EòÉä, BE]õ EòÉä +É{É Ê®ú{ÉÒ±É Eò®ú ®ú½þä ½þèÆ iÉÉä <ºÉ Ê¤É±É {É®ú VÉ®úÉ føÆMÉ ºÉä SÉSÉÉÇ Eò®úiÉä, <iÉxÉä JÉÖ¶Eò føÆMÉ ºÉä +É{É JÉc÷ä ½þÖB +Éè®ú +Éì¤VÉäE¶ÉÆºÉ +Éè®ú ®úÒVÉxºÉ ¨ÉäÆ VÉÉä ¤ÉÉiÉ lÉÒ =ºÉÒ EòÉ BEò-BEò VÉ֨ɱÉÉ +É{ÉxÉä {Égø ÊnùªÉÉ* +É{É +{ÉxÉÒ ={ɱÉʤvɪÉÉäÆ EòÉ ¦ÉÒ ¤ÉJÉÉxÉ xɽþÒÆ Eò®ú {ÉÉ ®ú½þä ½þèÆ* VÉ¤É ÊEò |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ nùÉ´ÉÉ Eò®úiÉä ½þèÆ ÊEò ´É½þ BEò Ê´ÉxÉ©É ÊEòºÉÉxÉ ½þèÆ* VÉ¤É Ê´ÉxÉ©É ÊEòºÉÉxÉ Eòä ºÉ¨ÉªÉ ¨ÉäÆ +MÉ®ú ªÉ½þ +É ®ú½þÉ ½þè iÉÉä +É{É EòèºÉä Ê´ÉxÉ©É ´ÉEòÒ±É ½þèÆ ÊEò +É{É <ºÉEòÒ ´ÉEòɱÉiÉ ¦ÉÒ ºÉ½þÒ føÆMÉ ºÉä xɽþÒÆ Eò®ú {ÉɪÉä* ¨ÉÖZÉä <ºÉEòÉ +ɶSɪÉÇ +Éè®ú {É®úä¶ÉÉxÉÒ ½þÖ<Ç ÊEò ºÉ®úEòÉ®ú EòèºÉä SÉ±É ®ú½þÒ ½þè* ¨ÉÖZÉä BäºÉÉ ±ÉMÉiÉÉ ½þè ÊEò ºÉ®úEòÉ®ú ½þè ½þÒ xɽþÒÆ*
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ Ê¤É±É {É®ú ¤ÉÉä±É ®ú½þä ½þèÆ ªÉÉ {ÉÉäʱÉ]õÒEò±É ¦ÉɹÉhÉ Eò®ú ®ú½þä ½þèÆ* ¨ÉÖZÉä BäºÉÉ ±ÉMÉiÉÉ ½þè ÊEò <xÉEòÉä ¦ÉÒ <ºÉEòä Ê´É¹ÉªÉ ¨ÉäÆ EòÉä<Ç Ê´É¶Éä¹É VÉÉxÉEòÉ®úÒ xɽþÒÆ ½þè* ªÉ½þ ʤÉxÉÉ ¤É½þºÉ Eòä {ÉÉºÉ Eò®úxÉä ±ÉɪÉEò Ê´ÉvÉäªÉEò ½þè*
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : ¨ÉèÆ Ê¤É±É {É®ú ½þÒ ¤ÉÉä±É ®ú½þÉ ½þÚÆ* ½þÉÆ, Ê¤É±É Ê¤ÉxÉÉ ¤É½þºÉ Eòä {ÉÉºÉ Eò®úxÉä ±ÉɪÉEò ½þè <ºÉʱÉB iÉÉä <ºÉ {É®ú +Éè®ú VªÉÉnùÉ ¤É½þºÉ Eò®úEòä <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä VÉÉxÉEòÉ®úÒ nùäxÉÒ SÉÉʽþB* nùä¶É EòÉä {ÉiÉÉ ½þÉäxÉÉ SÉÉʽþB ÊEò EªÉÉ ½þÉä ®ú½þÉ ½þè* ªÉ½þ ʤÉxÉÉ ¤É½þºÉ Eòä {ÉÉºÉ ½þÉäxÉÉ SÉÉʽþB +Éè®ú <ºÉ {É®ú EòÉä<Ç EòÆ]ÅÉä´ÉºÉÒÇ xɽþÒÆ ½þÉä ºÉEòiÉÒ ½þè* ±ÉäÊEòxÉ +MÉ®ú +SUôÒ SÉÒVÉ ½þè iÉÉä <ºÉEòÒ |ɶÉƺÉÉ iÉÉä ½þÉäxÉÒ SÉÉʽþB* +É{É Eò½þ ®ú½þä ½þèÆ ÊEò ʤÉxÉÉ ¤É½þºÉ Eòä {ÉÉºÉ ½þÉäxÉÉ SÉÉʽþB +Éè®ú ½þ¨É Eò½þ ®ú½þä ½þèÆ ÊEò <ºÉEòÒ |ɶÉƺÉÉ ½þÉäxÉÒ SÉÉʽþB* +¤É VɤÉÊEò ¨ÉèÆ |ɶÉƺÉÉ Eò®úxÉä Eòä ʱÉB JÉc÷É ½þÖ+É ½þÚÆ iÉÉä +É{É Eò½þ ®ú½þä ½þèÆ ÊEò ¨ÉèÆ {ÉÉäʱÉ]õÒEò±É ¦ÉɹÉhÉ nùä ®ú½þÉ ½þÚÆ* +É{É EòèºÉÒ ºÉ®úEòÉ®ú ½þèÆ, +É{É xÉ iÉÉä +{ÉxÉÒ ´ÉEòɱÉiÉ Eò®ú {ÉÉ ®ú½þä ½þèÆ +Éè®ú +MÉ®ú EòÉä<Ç +É{ÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þè iÉÉä =ºÉEòÉä Eò½þiÉä ½þèÆ ÊEò ªÉ½þ ʤÉxÉÉ ¤É½þºÉ Eòä ½þÒ {ÉÉºÉ Eò®úɪÉÉ VÉÉB* ¨ÉÖZÉä ºÉ¨ÉZÉ ¨ÉäÆ xɽþÒÆ +ÉiÉÉ ÊEò EòÉä<Ç ºÉ®úEòÉ®ú ½þè* ªÉ½þ +É{ÉEòÒ MÉ´ÉxÉǨÉäÆ]õ xɽþÒÆ ½þè, xÉÉìxÉ-MÉ´ÉxÉǨÉäÆ]õ ½þè* ¨Éä®úÉ Eò½þxÉÉ ªÉ½þ ½þè ÊEò ªÉ½þ Ê´ÉvÉäªÉEò BEò +SUôÉ Eònù¨É ½þè, ±ÉäÊEòxÉ ºÉ®úEòÉ®ú EòÒ EòÉä<Ç iÉèªÉÉ®úÒ xɽþÒÆ ½þè ÊEò ´É½þ <ºÉ Ê´ÉvÉäªÉEò Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô ¤ÉÉä±Éä* ÊEòiÉxÉÉ +xªÉÉªÉ ½þÉä ®ú½þÉ ½þè* BEò ºÉÉvÉÉ®úhÉ ¤ÉÉiÉ ½þè ÊEò MÉÉÆ´É ¨ÉäÆ ÊEòºÉÉxÉ +xÉÉVÉ {ÉènùÉ Eò®úiÉÉ ½þè +Éè®ú =ºÉEòÉä =ºÉEòÉ ±ÉÉ¦É xɽþÒÆ Ê¨É±ÉiÉÉ ½þè +Éè®ú <ºÉ |ÉEòÉ®ú <ºÉEòÉä ®úäMÉÖ±Éä]õ Eò®úxÉä Eòä ʱÉB BE]õ ®ú½þxÉä Eòä EòÉ®úhÉ +MÉ®ú ÊEòºÉÉxÉ EòÖUô Eò®úxÉÉ SÉɽþiÉä ½þèÆ iÉÉä ´É½þ xɽþÒÆ Eò®ú {ÉÉiÉä ½þèÆ* vÉÉxÉ EòÉä SÉÉ´É±É ¨ÉäÆ ¤Énù±ÉEò®ú VÉÉä EòÉ¨É Eò®úxÉÉ SÉɽþiÉä lÉä, =ºÉ¨ÉäÆ Eò<Ç |ÉEòÉ®ú EòÒ ¤ÉÆÊnù¶Éä ±ÉMÉÒ ½þÖ<Ç lÉÒÆ* VÉ¤É ¦ÉÒ =ºÉEòÉ EòÉä<Ç +ÊvÉEòÉ®úÒ VÉÉiÉÉ ½þè ¨ÉÖEònù¨ÉÉ nùVÉÇ Eò®ú ºÉEòiÉÉ ½þè* iÉÉä iÉ®ú½þ-iÉ®ú½þ EòÒ {É®úä¶ÉÉÊxɪÉÉÆ ½þÉäiÉÒ lÉÒÆ* ´É豪ÉÚ Bb÷Ò¶ÉxÉ xɽþÒÆ ½þÉä {ÉÉ ®ú½þÉ lÉÉ* ´É豪ÉÚ Bb÷Ò¶ÉxÉ VÉÉä ÊEòºÉÉxÉ Eòä =i{ÉÉnù ¨ÉäÆ ½þÉäxÉÉ SÉÉʽþB +Éè®ú =ºÉEòÉä =ºÉEòÉ ±ÉÉ¦É Ê¨É±ÉxÉÉ SÉÉʽþB ±ÉäÊEòxÉ ´É½þ ±ÉÉ¦É =ºÉEòÉä xɽþÒÆ Ê¨É±É ®ú½þÉ lÉÉ* +MÉ®ú <ºÉ iÉ®ú½þ EòÉ EòÉä<Ç BE]õ xɽþÒÆ ®ú½þäMÉÉ VÉ¤É Ê®ú{ÉÒ±É ½þÉä VÉɪÉäMÉÉ iÉÉä <ºÉºÉä =ºÉEòÉä ±ÉÉ¦É Ê¨É±ÉäMÉÉ ´É豪ÉÚ Bb÷Ò¶ÉxÉ ½þÉäMÉÉ +Éè®ú =xÉEòä =i{ÉÉnù EòÒ EòÒ¨ÉiÉäÆ ¦ÉÒ ¤ÉgøäÆMÉÒ +Éè®ú =xÉEòÉ ¨ÉÖxÉÉ¡òÉ ¦ÉÒ ¤ÉgøäMÉÉ +Éè®ú ÊEòºÉÉxÉÉäÆ EòÉä ±ÉÉ¦É ½þÉäMÉÉ* ªÉÊnù <ºÉ iÉ®ú½þ <ºÉ ¨ÉÉxÉä ¨ÉäÆ <ºÉEòÒ VÉ°ü®úiÉ lÉÒ +Éè®ú ªÉ½þ Ê¤É±É ±ÉɪÉÉ MɪÉÉ ½þè ±ÉäÊEòxÉ VÉ¤É <ºÉ ¨ÉÉèEòä {É®ú ±ÉɪÉÉ MɪÉÉ ½þè +Éè®ú ªÉ½þ ºÉ®úEòÉ®ú VÉ¤É EòÉä<Ç EòÉ¨É Eò®ú ®ú½þÒ ½þè iÉÉä ´É½þ =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ `öÒEò føÆMÉ ºÉä xɽþÒÆ ¤ÉiÉÉ {ÉÉ ®ú½þÒ ½þè* +ÉVÉ ½þÒ ½þ¨É ±ÉÉäMÉÉäÆ xÉä ºÉ¨ÉÉSÉÉ®ú {ÉjÉÉäÆ ¨ÉäÆ {ÉgøÉ ½þè* +¤É ÊEòºÉ iÉ®ú½þ ºÉä BOÉÒEò±SÉ®ú ʨÉÊxɺ]ÅÒ ªÉÉ <xÉEòÉ ¡òÚb÷ |ÉÉäºÉäʺÉÆMÉ ºÉä VÉÖc÷É ½þÖ+É ¨É½þEò¨ÉÉ EòÉ¨É Eò®úiÉÉ ½þè* +¦ÉÒ MÉä½þÚÆ EòÒ lÉÉäc÷Ò Eò¨É ={ÉVÉ ½þÖ<Ç iÉÉä MÉä½þÚÆ EòÉ +ɪÉÉiÉ Eò®ú ®ú½þä ½þèÆ =ºÉºÉä ÊEòºÉÉxÉÉäÆ EòÒ Eò¨É®ú ]õÚ]õäMÉÒ, ´É½þ iÉÉä +±ÉMÉ Ê´É¹ÉªÉ ½þè* +¦ÉÒ VÉÉä SÉÉ´É±É EòÒ SÉSÉÉÇ SÉ±É ®ú½þÒ ½þè, ´É豪ÉÚ Bb÷Ò¶ÉxÉ EòÒ ¤ÉÉiÉ ½þè, ÊVɺÉEòÒ SÉSÉÉÇ ¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É VÉÒ xÉä EòÒ, =x½þÉäÆxÉä `=ºÉxÉÉ' SÉÉ´É±É EòÒ SÉSÉÉÇ EòÒ* +É{ÉxÉä +ÉVÉ Eòä +JɤÉÉ®ú ¨ÉäÆ {ÉgøÉ ½þÉäMÉÉ ÊEò =ºÉEòÒ {Éä]õäÆÊ]õÆMÉ ÊEòºÉÒ nùںɮúä nùä¶É EòÒ Eò¨{ÉxÉÒ xÉä ¤Éɽþ®ú Eòä ¨ÉÖ±Eò ¨ÉäÆ Eò®úÉ ±ÉÒ ½þè* ´Éä EªÉÉ VÉÉxÉä `=ºÉxÉÉ' SÉÉ´É±É EòÉ ½þɱÉ* ½þ¨ÉÉ®úä ªÉ½þÉÆ nùÊIÉhÉ ¦ÉÉ®úiÉ, {ÉÚ´ÉÒÇ ¦ÉÉ®úiÉ Eòä ±ÉÉäMÉ <ºÉEòÉä JÉÉiÉä ½þèÆ* ½þ¨ÉÉ®úä ªÉ½þÉÆ {É]õxÉÉ Eòä {ÉʶSÉ¨É ¨ÉäÆ nùäJÉäÆMÉä iÉÉä ±ÉÉäMÉ `+®ú´ÉÉ' SÉÉ´É±É JÉÉiÉä ½þèÆ +Éè®ú =ºÉEòä +ÉMÉä VÉɪÉäÆMÉä iÉÉä `=ºÉxÉÉ' SÉÉ´É±É JÉÉiÉä ½þèÆ* ªÉÉxÉÒ vÉÉxÉ EòÉä =¤ÉɱÉEò®ú, ºÉÖJÉÉEò®ú VÉ¤É =ºÉEòÉä EòÚ]õÉ VÉÉiÉÉ ½þè iÉÉä =ºÉºÉä `=ºÉxÉÉ' SÉÉ´É±É ÊxÉEò±ÉiÉÉ ½þè, =ºÉ SÉÉ´É±É Eòä {Éä]õäÆ]õ Eòä ¤ÉÉ®úä ¨ÉäÆ +JɤÉÉ®ú ¨ÉäÆ Ê±ÉJÉÉ ½þè* +É{É VÉÉä +ÉVÉ +SÉUôÉ EòÉ¨É Eò®ú ®ú½þä ½þèÆ iÉÉä VÉ®úÉ ÊEòºÉÉxÉ EòÉä ¤ÉSÉÉ<ªÉä* ®úÉ<ºÉ ʨÉʱÉÆMÉ EòÉä +É{ÉxÉä ®úäMÉÖ±Éä¶ÉxÉ ºÉä £òÒ Eò®ú ÊnùªÉÉ, +¤É EòÉä<Ç ¦ÉÒ +Énù¨ÉÒ +{ÉxÉÉ EòÉ¨É Eò®ú ºÉEòiÉÉ ½þè* ´É豪ÉÚ Bb÷ Eò®ú ºÉEòiÉÉ ½þè* ªÉ½þ EòÉ¨É Eò®úäMÉÉ* ±ÉäÊEòxÉ <ºÉEòä ¤ÉÉnù VÉÉä nùںɮúÒ ¤ÉÆÊnù¶ÉäÆ +É{ÉEòÒ +É ®ú½þÒ ½þèÆ* ¨ÉÆjÉÒ VÉÒ xÉä ÊSÉ´Éc÷É EòÒ SÉSÉÉÇ Eò®ú nùÒ, iÉÉä ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ´É½þ `ÊSÉ´Éc÷É' EòÉ ¦ÉÒ ½þè +Éè®ú `=ºÉxÉÉ' EòÉ ¦ÉÒ ½þè* +É{ÉxÉä +SUôÉ EòÉ¨É ÊEòªÉÉ ±ÉäÊEòxÉ ªÉ½þ EªÉÉ ½þÉä ®ú½þÉ ½þè* ªÉ½þ Eòä±ÉÉìMÉ Eò¨{ÉxÉÒ +¨É®úÒEòÉ EòÒ ½þè, ´É½þ ªÉ½þÉÆ EòÉìxÉÇ ¡±ÉäEºÉ iÉÉä ¤ÉäSÉ ½þÒ ®ú½þÒ lÉÒ, +¤É ºÉÖxÉÉ ½þè ÊEò Ê´Énùä¶ÉÒ Eò¨{ÉxÉÒ ªÉ½þÉÆ vÉÉxÉ EòÉ ÊSÉ´Éc÷É ¤ÉxÉÉEò®ú ¤ÉäSÉäMÉÒ*
[NEXT PAGE]