SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ¨ÉèÆ =ºÉ¨ÉäÆ ¦ÉÒ xɽþÒÆ VÉÉxÉÉ SÉɽþiÉÉ* ±ÉäÊEòxÉ ªÉ½þ ºÉnùxÉ EòÒ +Éè®ú <ºÉ ºÉnùxÉ ºÉä
ÊxÉEò±ÉÒ ½þÖ<Ç ¶ÉÊEiÉ EòÒ VÉÉä ÊOÉ{É ½þÉäxÉÒ SÉÉʽþB, VÉÉä ¶ÉÊEiÉ ½þÉäxÉÒ SÉÉʽþB, ´É½þ xɽþÒÆ ½þè* ¨ÉèÆ
ÊEòºÉÒ EòÉ +ºÉ¨¨ÉÉxÉ xɽþÒÆ Eò®ú ®ú½þÉ ½þÚÆ, xÉ ÊEòºÉÒ {ÉÉ]õÒÇ Eòä iɽþiÉ ¤ÉÉä±É ®ú½þÉ ½þÚÆ* ¨ÉèÆ BEò
EòɪÉÇEòiÉÉÇ Eòä xÉÉiÉä, <ºÉ ºÉnùxÉ ¨ÉäÆ Eò<Ç ¤ÉÉ®ú SÉÖxÉä VÉÉxÉä Eòä xÉÉiÉä +{ÉxÉÒ ¤ÉÉiÉ ®úJÉ ®ú½þÉ ½þÚÆ*
°ü±É +É¡ò ±ÉÉì, ¨Éä®úÒ ºÉ¨ÉZÉ ¨ÉäÆ xɽþÒÆ +ÉiÉÉ ÊEò EòÉxÉÚxÉ EòÉ ®úÉVÉ ½þè, ´É½þ ¨É®úä ½þÖB ±ÉÉäMÉÉäÆ {É®ú EòèºÉä
±ÉÉMÉÚ ½þÉäMÉÉ?  ªÉ½þ ¨Éä®úÉ EòÊ`öxÉ ºÉ´ÉÉ±É ½þè* ªÉ½þÉÆ º´ÉɨÉÒ VÉÒ ¤Éè`öä ½þÖB ½þèÆ* º´ÉMÉÇ +Éè®ú xÉEòÇ
EòÒ SÉɤÉÒ <xÉEòä {ÉÉºÉ ½þè* ªÉ½þ °ü±É +É¡ò ±ÉÉì 
...  (´ªÉ´ÉvÉÉxÉ)


KUMARI UMA BHARATI (KHAJURAHO):



EòÖ¨ÉÉ®úÒ =¨ÉÉ ¦ÉÉ®úiÉÒ (JÉVÉÖ®úɽþÉä):  ¨Éä®úÉ ´ªÉ´ÉºlÉÉ EòÉ |ɶxÉ ½þè 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :ÊEòºÉ °ü±É Eòä iɽþiÉ ½þè?


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  =¨ÉÉ VÉÒ, ¨ÉèÆxÉä +É{ɺÉä xɽþÒÆ Eò½þÉ* ªÉ½þÉÆ VÉÉä ¤Éè`öä ½þÖB 
...  (´ªÉ´ÉvÉÉxÉ)


KUMARI UMA BHARATI (KHAJURAHO):



EòÖ¨ÉÉ®úÒ =¨ÉÉ ¦ÉÉ®úiÉÒ :  ¨Éä®úÉ ´ªÉ´ÉºlÉÉ EòÉ |ɶxÉ ªÉ½þ ½þè ÊEò <ºÉ iÉ®ú½þ ºÉä ºÉnùxÉ ¨ÉäÆ ÊEòºÉÒ
ºÉnùºªÉ EòÉ ¨ÉVÉÉEò xɽþÒÆ =c÷ɪÉÉ VÉÉ ºÉEòiÉÉ* ¶É®únù VÉÒ EòÉä SÉÉʽþB ÊEò ´É½þ =xɺÉä ¨ÉÉ¡òÒ ¨ÉÉÆMÉä* <ºÉ
iÉ®ú½þ EòÒ ´ªÉÆMªÉÉäÊEiÉ ªÉÉ Eò]õÉäÊEiÉ ºÉä ºÉnùxÉ ¨ÉäÆ ÊEòºÉÒ ¦ÉÒ ºÉnùºªÉ Eòä ¤ÉÉ®úä ¨ÉäÆ xɽþÒÆ ¤ÉÉä±ÉÉ
VÉÉ ºÉEòiÉÉ* ªÉä ªÉÉ iÉÉä +{ÉxÉä ¶É¤nùÉäÆ EòÉä ´ÉÉ{ÉºÉ ±ÉäÆ ªÉÉ ¨ÉÉ¡òÒ ¨ÉÉÆMÉä* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: EÞò{ɪÉÉ ¶ÉÉÆÊiÉ ¤ÉxÉÉB ®úJÉäÆ* ¶ÉÉÆÊiÉ ºÉä ¤ÉÉiÉ ºÉÖxÉäÆ* ¨ÉèÆ ºÉ¦ÉÒ ¨ÉÉxÉxÉÒªÉ
ºÉnùºªÉÉäÆ ºÉä +xÉÖ®úÉävÉ Eò°üÆMÉÒ ÊEò ¶É¤nùÉäÆ EòÉ SɪÉxÉ ºÉÉ´ÉvÉÉxÉÒ ºÉä Eò®úäÆ*


SHRI SANAT MEHTA (SURENDRA NAGAR):



¸ÉÒ ºÉxÉiÉ ¨Éä½þiÉÉ :  ºÉÆiÉ VÉÒ iÉÉä ÊxÉ®úÆiÉ®ú ÊxÉ®úÉEòÉ®ú ½þÉäiÉä ½þèÆ, =xÉEòÉä EòÖUô xɽþÒÆ ±ÉMÉiÉÉ*





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: +É{É ¤ÉèÊ`öB*


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  =¨ÉÉ VÉÒ, ¨ÉèÆ +É{ÉEòÒ ¤ÉÉiÉ ¨ÉÉxÉiÉÉ ½þÚÆ, ¨ÉèÆ º´ÉɨÉÒ VÉÒ ºÉä ¨ÉÉ¡òÒ ¨ÉÉÆMÉiÉÉ
½þÚÆ* ¨ÉèÆxÉä +É{ɺÉä xɽþÒÆ Eò½þÉ lÉÉ* ¨ÉèÆ ¨ÉÉ¡òÒ ¨ÉÉÆMÉiÉÉ ½þÚÆ ÊEò º´ÉMÉÇ +Éè®ú xÉEòÇ EòÒ SÉɤÉÒ
<xÉEòä {ÉÉºÉ xɽþÒÆ ½þè* ±ÉäÊEòxÉ ÊEòºÉÒ Eòä {ÉÉºÉ iÉÉä ½þè, 56 EòÉäÊ]õ ¦ÉMÉ´ÉÉxÉ Eòä {ÉÉºÉ ½þè, ¨ÉèÆ xɽþÒÆ
VÉÉxÉiÉÉ* ±ÉäÊEòxÉ °ü±É +É¡ò ±ÉÉì EòÉ EªÉÉ ½þÉäMÉÉ?  VÉÉä ¨É®úÉ ½þÖ+É +Énù¨ÉÒ ½þè =ºÉä EòÉèxÉ ÊMÉ®ú¡iÉÉ®ú Eò®úEòä
±ÉÉBMÉÉ?  VÉÉä nùɺɨÉÖƶÉÒ VÉÒ xÉä ¤ÉÉiÉ =`öÉ<Ç ½þè ´É½þ Mɨ¦ÉÒ®ú ¤ÉÉiÉ ½þè* ½þ¨É ¤ÉÉä¡òÉäºÉÇ Eòä ¨ÉɨɱÉä
¨ÉäÆ nùÚvÉ EòÉ nùÚvÉ +Éè®ú {ÉÉxÉÒ EòÉ {ÉÉxÉÒ Eò®úxÉÉ SÉɽþiÉä ½þèÆ* ½þ¨É ¦ÉÒ ªÉ½þ ¨ÉÉÆMÉ Eò®úxÉÉ SÉɽþiÉä ½þèÆ*
¨ÉèÆ VɺɴÉÆiÉ ÊºÉƽþ VÉÒ Eòä ºÉÉlÉ {ÉÚ®úÒ iÉ®ú½þ ºÉä 100 EªÉÉ 200 ¡òÒºÉnùÒ iÉEò ºÉ½þ¨ÉiÉ ½þÚÆ* ...
(´ªÉ´ÉvÉÉxÉ) +É{ÉEòÉä UôÉäc÷Eò®ú, +É{É ½þ¨ÉäÆ UôÉäc÷ ®ú½þä ½þèÆ, ½þ¨É +É{ÉEòÉä UôÉäc÷ ®ú½þä ½þèÆ* ...
(´ªÉ´ÉvÉÉxÉ)


MR.  CHAIRMAN:  This is a very serious discussion. May I request the Member to
be serious?

SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ¨ÉèÆxÉä BEò Mɨ¦ÉÒ®ú ¤ÉÉiÉ Eò½þÒ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: ¶ÉÉÆÊiÉ ºÉä ºÉÖxÉäÆ*


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ´ÉänùxÉÉ +Éè®ú iÉEò±ÉÒ¡ò Eòä ºÉÉlÉ ¨ÉèÆ ªÉ½þÒ Eò½þiÉÉ ½þÚÆ 
...  (´ªÉ´ÉvÉÉxÉ)
 ¨ÉÖZÉä
¤ÉÉä±ÉxÉä xɽþÒÆ nùä ®ú½þä ½þèÆ* ¨Éä®úÒ ¤Éc÷Ò +É¡òiÉ ¨ÉSÉÒ ½þÖ<Ç ½þè* ªÉä ¦ÉÒ iÉÆMÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú ´Éä ¦ÉÒ
iÉÆMÉ Eò®ú ®ú½þä ½þèÆ* ¨ÉèÆ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä <ºÉ ºÉ¨ÉÚSÉä ºÉnùxÉ ºÉä {ÉÉ]õÒÇ ºÉä >ð{É®ú =`öEò®ú Eò½þxÉÉ
SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨ÉäÆ ªÉ½þ ±ÉÉäEò¶ÉɽþÒ ¤Éc÷Ò EòÖ¤ÉÉÇxÉÒ Eòä ¤ÉÉnù ʨɱÉÒ, ±É¨¤Éä ºÉ¨ÉªÉ Eòä ¤ÉÉnù ʨɱÉÒ*





ªÉ½þ ´ÉÉä]õ EòÉ ®úÉVªÉ MÉ®úÒ¤É EòÉ ®úÉVªÉ ½þè* +ÉVÉ xɽþÒÆ iÉÉä Eò±É ´ÉÉä]õ EòÉ ®úÉVªÉ +Éè®ú ¤Égø VÉÉBMÉÉ iÉlÉÉ
<ºÉÒ Eòä ºÉÉlÉ ½þÒ <ºÉ ºÉnùxÉ EòÒ MÉÊ®ú¨ÉÉ, <ºÉEòÒ ¶ÉÊEiÉ +Éè®ú iÉÉEòiÉ PÉ]õ VÉÉBMÉÒ* ¨ÉèÆ =ºÉ¨ÉäÆ xɽþÒÆ
VÉÉ>ðÆMÉÉ, Ê´É´ÉÉnù JÉc÷É ½þÉä VÉÉBMÉÉ* ±ÉäÊEòxÉ ¨ÉèÆ <iÉxÉÉ VÉ°ü®ú Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ +Éè®ú ªÉ½þÉÆ ¤É½þÖiÉ
ºÉÒÊxɪɮú ¨É䨤ɮú ¤Éè`öä ½þèÆ ÊEò <ºÉ ºÉnùxÉ EòÒ ¶ÉÊEiÉ, iÉÉEòiÉ +Éè®ú <ºÉEòÒ MÉÊ®ú¨ÉÉ ¨ÉäÆ ÊxÉ®úÆiÉ®ú ¾þɺÉ
½þÉä ®ú½þÉ ½þè, <ºÉ¨ÉäÆ ÊMÉ®úÉ´É]õ +É<Ç ½þè*





BEò ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ: EªÉÉ Eò®úäÆMÉä? 
... (´ªÉ´ÉvÉÉxÉ)


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ={ÉÉªÉ Eò®úäÆMÉä* Eò®úxÉÉ SÉÉʽþB* ªÉ½þ VÉÉä Eò{Éc÷ä {ɽþxÉEò®ú ¤Éè`öä ½þÖB ½þèÆ, +É{É
½þ¨É Eò¦ÉÒ VÉÆMÉ±É ¨ÉäÆ lÉä* |ɪÉÉºÉ ÊEòªÉÉ ½þè, iɦÉÒ ½þ¨É ±ÉÉäMÉ ªÉ½þÉÆ {ɽþÖÆSÉä ½þèÆ* ¨ÉèÆ ={ÉÉªÉ ¤ÉiÉÉxÉä
lÉÉäc÷ä ½þÒ JÉc÷É ½þÖ+É ½þÚÆ* ¨ÉèÆxÉä ¤ÉÉiÉ ®úJÉÒ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  ¶É®únù VÉÒ, +É{É ¤ÉÉäʱÉB* +É{É <xÉEòÒ ¤ÉÉiÉÉäÆ {É®ú vªÉÉxÉ ¨ÉiÉ nùÒÊVÉB*





... (´ªÉ´ÉvÉÉxÉ)


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ¨Éä®úÒ ¤ÉÉiÉ ®úè±Éä´ÉäÆ]õ ½þè* ºÉnùxÉ EòÒ MÉÊ®ú¨ÉÉ EòÉ VÉÉä +´É¨ÉÚ±ªÉxÉ ½þÖ+É ½þè, ªÉ½þ
¨Éä®úÒ ÊSÉÆiÉÉ ½þè* ªÉ½þÉÆ ºÉÉ®úä ºÉnùxÉ ºÉä ¨Éä®úÒ Ê´ÉxÉiÉÒ ½þè ÊEò <ºÉ nùä¶É EòÒ VÉxÉiÉÉ ÊVɺÉxÉä ½þ¨ÉEòÉä ´ÉÉä]õ
nùäEò®ú ªÉ½þÉÆ {ɽþÖÆSÉɪÉÉ ½þè, =ºÉEòÒ ÊSÉÆiÉÉ ¨ÉèÆ +É{ÉEòä ºÉɨÉxÉä ®úJÉ ®ú½þÉ ½þÚÆ* <ºÉ {É®ú ½þ¨ÉEòÉä
MÉƦÉÒ®úiÉÉ ºÉä Ê´ÉSÉÉ®ú Eò®úxÉÉ SÉÉʽþB* ºÉ®úEòÉ®ú EòÉä ¦ÉÒ <ºÉ {ÉÉʱÉǪÉɨÉäÆ]õ xÉä ¶ÉÊEiÉ nùÒ ½þè, 370
ºÉÉƺÉnù ºÉ®úEòÉ®ú EòÉä ºÉ¨ÉlÉÇxÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú +É{É ¶ÉÊEiɽþÒxÉ ½þÉäÆ +Éè®ú {ÉÉʱÉǪÉɨÉäÆ]õ ¨ÉäÆ VÉÉä ¤ÉÉiÉ
Eò½þäÆ, =ºÉEòÉä {ÉÚ®úÒ xÉ Eò®úäÆ, ¨ÉÖEò¨¨É±É iÉ®úÒEòä ºÉä +É{É ªÉÊnù xɽþÒÆ SɱÉäÆ iÉÉä <ºÉºÉä ±ÉÉäEòiÉÆjÉ
¤É¤ÉÉÇnù ½þÉä VÉÉBMÉÉ* ½þÉä ºÉEòiÉÉ ½þè ÊEò Eò¦ÉÒ EòÉä<Ç +Énù¨ÉÒ ÊEòºÉÒ iÉ®ú½þ EòÉ ¡òèºÉ±ÉÉ nùä nùä, ªÉ½þ ºÉnùxÉ
VªÉÉäÆ EòÉ iªÉÉäÆ ¤Éè`öÉ ®ú½þä +Éè®ú +É{É ºÉ¤É ±ÉÉäMÉ <iÉxÉÒ ¤Éc÷Ò EòÖ¤ÉÉÇxÉÒ Eòä ¤ÉÉnù VÉÉä ±ÉÉäEòiÉÆjÉ
|ÉÉ{iÉ ÊEòªÉÉ ½þè, =ºÉEòÉä ¤ÉSÉÉxÉä Eòä ʱÉB 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI VIJAY GOEL (SADAR - DELHI):



¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É :  ªÉ½þ |ÉÒʴɱÉäVÉ ¨ÉÉä¶ÉxÉ {É®ú ½þè ªÉÉ EòÉèxÉ ºÉÉ Ê´É¹ÉªÉ ½þè?  ªÉ½þ EªÉÉ Eò½þxÉÉ
SÉɽþiÉä ½þèÆ?  
...  (´ªÉ´ÉvÉÉxÉ)


SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  ¨Éä®úÒ Ê´ÉxÉiÉÒ ½þè ÊEò ½þ¨É ÊVÉiÉxÉä ±ÉÉäMÉ ªÉ½þÉÆ ¤Éè`öä ½þèÆ, {ɽþ±Éä Ê¡ò±¨É ´ÉɱÉä
]õÒ.´ÉÒ.  {É®ú +ÉiÉä lÉä, ±ÉäÊEòxÉ +ÉVÉEò±É ¨ÉÖʶEò±É ªÉ½þ ½þÉä MÉ<Ç ÊEò ®úÉVÉxÉÒÊiÉYÉ





±ÉÉäMÉ +Éè®ú ºÉ¤ÉºÉä VªÉÉnùÉ +nùɱÉiÉ Eòä VÉÊ®úB ]õÒ.´ÉÒ. {É®ú +ÉxÉä ±ÉMÉä ½þèÆ* ªÉ½þ ºÉÉ®úÉ EòÉ¨É ´ªÉ´ÉʺlÉiÉ
½þÉäxÉÉ SÉÉʽþB* §É¹]õÉSÉÉ®ú BEò +½þ¨É ¨ÉÖqÉ ½þè* ±ÉäÊEòxÉ VÉÉä ºÉÒ.¤ÉÒ.+É<Ç. ½þè, SÉɽþä +Éè®ú
BMVÉÒEªÉÚÊ]õ´É Eòä ʽþººÉä ½þèÆ, SÉɽþä <±ÉäE¶ÉxÉ Eò¨ÉÒ¶ÉxÉ ½þÉä, <ºÉ ºÉnùxÉ EòÉä ÊVÉiÉxÉÒ º´ÉɪÉiiÉÉ
½þè, ¶ÉɪÉnù nùä¶É ¨ÉäÆ ÊEòºÉÒ EòÉä xɽþÒÆ ½þè* ªÉ½þ ªÉÊnù JÉc÷ä ½þÉäEò®ú BEò ºÉÉlÉ Ê½þ]õ-¤ÉèEò Eò®ú nùäMÉÒ iÉÉä
½þ®ú SÉÒVÉ Ê`öEòÉxÉä ±ÉMÉ VÉÉBMÉÒ* ½þ¨ÉxÉä +{ÉxÉÒ ¤ÉÉiÉ iÉÉä xɽþÒÆ Eò½þÒ* ½þ¨É ªÉÊnù +É{ÉºÉ ¨ÉäÆ BEò-nùںɮúä EòÉä
vÉEEòÉ-¨ÉÖEEòÉ ±ÉMÉÉiÉä ®ú½þäÆMÉä, vÉEEòä-¨ÉÖEEòä EòÒ ¨ÉªÉÉÇnùÉ ¤ÉxÉÒ ®ú½þäMÉÒ* ½þ¨É ºÉ¤ÉEòÒ EòÉäÊ¶É¶É ªÉ½þ
½þÉäxÉÒ SÉÉʽþB ÊEò ªÉ½þ ºÉnùxÉ xÉÒSÉä xÉ SɱÉÉ VÉÉB*





	¸ÉÒ nùÉºÉ ¨ÉÖƶÉÒ xÉä VÉÉä ºÉ´ÉÉ±É =`öɪÉÉ ½þè, =ºÉEòä ¤ÉɤÉiÉ ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
§É¹]õÉSÉÉ®ú Eòä ¨ÉɨɱÉä ¨ÉäÆ ÊEòºÉÒ iÉ®ú½þ EòÉ EòÉä<Ç ºÉ¨ÉZÉÉèiÉÉ ®úɹ]Å Eòä ºÉÉlÉ PÉÉiÉ ½þè* <ºÉʱÉB =ºÉ
¤ÉÉiÉ {É®ú ¨ÉèÆ xɽþÒÆ VÉÉxÉÉ SÉɽþiÉÉ* ±ÉäÊEòxÉ +ÉVÉ VÉÉä Ê®ú{ÉÉä]õÇ +É<Ç ½þè, =ºÉ Ê®ú{ÉÉä]õÇ ºÉä VÉÉä +Énù¨ÉÒ
+ÉVÉ ªÉ½þÉÆ ºÉnùxÉ ¨ÉäÆ xɽþÒÆ ½þè, xÉ ½þÒ ´É½þ Êb÷¡òäÆb÷ Eò®ú ºÉEòiÉÉ ½þè +Éè®ú ½þ¨É ºÉ¤É ±ÉÉäMÉÉäÆ xÉä =xÉEòÒ ¨ÉÉèiÉ
EòÉä +{ÉxÉä ºÉɨÉxÉä MÉÖVÉ®úiÉä ½þÖB nùäJÉÉ ½þè, <ºÉʱÉB ¨ÉèÆ +{ÉxÉÒ ¦ÉÉ´ÉxÉÉ EòÉä =xÉEòÒ ¦ÉÉ´ÉxÉÉ ºÉä ʨɱÉÉEò®ú
ºÉ®úEòÉ®ú ºÉä Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò |ÉÒʴɱÉäVÉ +É{ÉEòä ½þÉlÉ EòÉ ¨ÉɨɱÉÉ ½þè* º{ÉÒEò®ú ºÉɽþ¤É Eò®úäÆMÉä*
¨ÉÖʶEò±É ½þè ÊEò ´É½þ xɽþÒÆ ½þè* +É{ɺÉä EòÉä<Ç xÉ EòÉä<Ç ¤ÉÉiÉ Eò®úxÉÒ {Éc÷äMÉÒ* +É{É ºÉÖxÉ ®ú½þÒ ½þèÆ iÉÉä
=xÉEòÉä ¤ÉiÉÉ nùäÆ ÊEò <ºÉ¨ÉäÆ EªÉÉ ¤ÉxÉ ºÉEòiÉÉ ½þè, EªÉÉ xɽþÒÆ ¤ÉxÉ ºÉEòiÉÉ ½þè* ¨ÉèÆ <ºÉ¨ÉäÆ xɽþÒÆ
VÉÉxÉÉ SÉɽþiÉÉ* <x½þÉäÆxÉä VÉÉä ÊSÉÆiÉÉ ´ªÉEiÉ EòÒ ½þè, ¨ÉèÆ +{ÉxÉÒ ÊSÉÆiÉÉ EòÉä <xÉEòÒ ÊSÉÆiÉÉ Eòä
ºÉÉlÉ Ê¨É±ÉÉEò®ú +{ÉxÉÒ ¤ÉÉiÉ ªÉ½þÒ ºÉ¨ÉÉ{iÉ Eò®úiÉÉ ½þÚÆ*




13.00 hrs.

SHRI SOMNATH CHATTERJEE (BOLPUR): Madam, at the beginning I wish to affirm
that it is extremely important that the Bofors matter be finalised. We have
been demanding for it for years. Shri Jaswant Singh has rightly reminded that
everybody has been demanding it and this is pending for over ten years. It is
high time, especially after the decision of the Swiss Court, that all the
necessary investigations be completed forthwith and the House should be taken
into confidence. There can be no two opinion on this. I hope that there is no
difference of opinion on this. It is a matter of extreme national importance
and it should be finalised whatever way it is.

	But, Madam, today we are here discussing a notice of a privilege
motion, which has been given by my friend, Shri P.R. Dasmunsi under Rule 222.
I found, subject to correction, that his grievance is against certain
pronouncements of the present Director of the CBI, who has allegedly and
selectively, as Shri Jaswant Singh says, disclosed certain names and is giving
information in bits.

	So far as the privilege issue is concerned, the hon. Speaker's consent
is necessary before any discussion can be taken up. But that has not yet been
obtained and we have travelled a lot. I found that Shri Jaswant Singh, at
least today, has wholeheartedly supported Shri Dasmunsi's contention against
the Director of the CBI and the Director of the CBI, according to Shri Jaswant
Singh, has not acted properly. At least today he has admitted that. Many
things were read when somebody else said something differently. Therefore,
Madam, so far as the privilege issue is concerned, I am not competent here to
give any opinion. In fact, it is the hon. Speaker who has to give his consent.

	So far as the importance and the desirability of finalising the Bofors
case is concerned, it cannot wait any longer, if I may use, hibernation cannot
be. In the name of further investigations it cannot go on for ever and ever.
All sorts of speculations will be made. There is no doubt about it. And things
are becoming hotter. Newer and newer political events have even been
associated with what are supposedly coming - I do not know about these -- and
these are all the media projections. Therefore, for the polity of this country
and for the proper political activities in this country, let this be
finalised. And sooner it is done, the better. Today Shri Sharad Yadav suddenly
finds that our Prime Minister is not asserting himself. ...(Interruptions)

SHRI SHARAD YADAV (MADHEPURA):



¸ÉÒ ¶É®únù ªÉÉnù´É :  nùÉnùÉ xÉä VÉÉä ¤ÉÉiÉ Eò½þÒ ½þè, ´É½þ ¨Éä®úÒ ¤ÉÉiÉ xɽþÒÆ ½þè* ¨ÉiÉ±É¤É ¨Éä®úÉ xɽþÒÆ
½þè* <ºÉ VÉMɽþ {É®ú +]õ±É VÉÒ ¤Éè`ö VÉɪÉäÆ ªÉÉ nùÉnùÉ ¤Éè`ö VÉɪÉäÆ* VÉÉä ½þɱÉiÉ ½þè, =ºÉ ºÉSÉ EòÉä ÊUô{ÉɪÉÉ
xɽþÒÆ VÉÉ ºÉEòiÉÉ ½þè* ªÉÉÊxÉ, ÊVÉºÉ iÉ®ú½þ ºÉä ¤Éä±ÉMÉÉ¨É ½þÉäEò®ú ÊVɺÉEòä VÉÉä ¨ÉxÉ ¨ÉäÆ +É ®ú½þÉ ½þè, ´É½þ Eò½þ
®ú½þÉ ½þè* ªÉ½þ ¨ÉèÆ Eò½þ ®ú½þÉ ½þÚÆ* ºÉ®úEòÉ®ú ºÉnùxÉ EòÒ +Éè±ÉÉnù ½þè* <ºÉ ºÉnùxÉ EòÉä iÉÉEòiÉ´É®ú Eò®úxÉä Eòä ʱÉB
+Éè±ÉÉnù EòÉä iÉÉEòiÉ´É®ú ½þÉäxÉÉ SÉÉʽþB* ªÉ½þ ¨Éä®úÉ ¨ÉiÉ±É¤É ½þè*


SHRI SOMNATH CHATTERJEE  :   Madam, I am not criticising him.  I said that the
leader of the Janata Dal thinks that the Prime Minister's Office today is  not
asserting its  authority  or  supremacy  as  it  does.  He has also found that
quality or lack of quality in Shri Atal Bihari Vajpayee also.

	Therefore, when I mentioned this, I am  sure  that,  in  view  of  the
changed attitude of my friend on the right, my immediate right, and in view of
the  little  changed  attitude  of our good friend from Chittorgarh, the Prime
Minister should know, I believe, that the House supports him entirely. He  was
talking  of  the  strength  of the entire House. If the entire House wants it,
that is the strength of the Prime Minister. As has been  rightly  reminded  by
Shri Sharad Yadav, I hope, he will also do so in the Steering Committee.

	Therefore,  Madam,  there  need  not be any apprehension on this. Shri
I.K. Gujral should know  that  the  country  will  support  him  if  he  takes
immediate  action  to  find  out what the real position is and let it be known
subject to, of course, judicial interventions these days, about which I do not
know.

			...  (Interruptions)

MR.  CHAIRMAN :  Do you want to speak on this?




				
... (´ªÉ´ÉvÉÉxÉ)


SHRI BRIJ BHUSHAN TIWARI (DUMARIAGANJ):



¸ÉÒ ¤ÞÉVÉ ¦ÉÚ¹ÉhÉ ÊiÉ´ÉÉ®úÒ (b÷Ö¨ÉÊ®úªÉÉMÉÆVÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, ¨ÉèÆxÉä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{ÉEòÉä ¨ÉÉèEòÉ Ê¨É±É VÉÉBMÉÉ, +É{É {ɽþ±Éä BEò ʨÉxÉ]õ ¨Éä®úÒ ¤ÉÉiÉ ºÉÖÊxÉB* ½þ¨É ±ÉÉäMÉ
+SUôÒ iÉ®ú½þ ½þÉ=ºÉ EòÉ Ê¤ÉWÉxÉäºÉ EòÆb÷E]õ Eò®úäÆ iÉÉä ºÉ¦ÉÒ EòÉä ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ* <ºÉ iÉ®ú½þ ºÉä
ÊSɱ±ÉÉBÆMÉä iÉÉä ÊEòºÉÒ EòÉä ¨ÉÉèEòÉ xɽþÒÆ Ê¨É±ÉäMÉÉ* ¨ÉèÆ BEò ¤ÉÉiÉ ÊE±ÉªÉ®ú Eò®ú nùäiÉÒ ½þÚÆ ÊEò +MÉ®ú
+É{É +É=]õ +Éì¡ò ]õxÉÇ ¤ÉÉä±ÉäÆMÉä iÉÉä ÊEòºÉÒ EòÉä ¦ÉÒ ¨ÉÉèEòÉ xɽþÒÆ Ê¨É±ÉäMÉÉ* +É{É ¶ÉÉÆÊiÉ ºÉä ¤ÉèÊ`öB*





				
... (´ªÉ´ÉvÉÉxÉ)


SHRI BRIJ BHUSHAN TIWARI (DUMARIAGANJ):



¸ÉÒ ¤ÞÉVÉ ¦ÉÚ¹ÉhÉ ÊiÉ´ÉÉ®úÒ :  ¨ÉèÆxÉä ºÉ¤ÉºÉä {ɽþ±Éä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


KANWAR SARVARAJ SINGH (AONLA):



EòÖÆ´É®ú ºÉ´ÉÇ®úÉVÉ ÊºÉƽþ :  ½þ¨ÉäÆ ¨ÉÉèEòÉ xɽþÒÆ Ê¨É±ÉiÉÉ, <ºÉʱÉB ÊEò ½þ¨É ½þÖ±±Éc÷¤ÉÉVÉÒ xɽþÒÆ Eò®úiÉä*
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É ¶ÉÉÆÊiÉ ºÉä ¤ÉèÊ`öB, ¨ÉÉèEòÉ Ê¨É±É ®ú½þÉ ½þè*





				
... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¦ÉÒ +É{É ¤ÉèÊ`öB, <ºÉEòä ¤ÉÉnù +É{ÉEòÉä ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ*





				
... (´ªÉ´ÉvÉÉxÉ)




SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ (¶Éɽþ¤ÉÉnù) : ¸ÉÒ nùɺɨÉÖƶÉÒ xÉä VÉÉä Ê|ÉʴɱÉäVÉ EòÉ xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè ¨ÉèÆ
=ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* 
... (´ªÉ´ÉvÉÉxÉ)
 +É{É ¨ÉÖZÉä ¨ÉÉèEòÉ EªÉÉäÆ xɽþÒÆ nùäÆMÉÒ? ...
(´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ºÉ¦ÉÒ EòÉä ¨ÉÉèEòÉ xɽþÒÆ Ê¨É±ÉäMÉÉ* ªÉ½þ ®úäMÉֱɮú ʤÉWÉxÉäºÉ xɽþÒÆ ½þè*





				
... (´ªÉ´ÉvÉÉxÉ)


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  ºÉ¦ÉÒ EòÉä xɽþÒÆ, ¨ÉèÆ {ÉÉ]õÒÇ EòÒ iÉ®ú¡ò ºÉä ½þÚÆ* ½þ¨ÉäÆ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ
xɽþÒÆ Ê¨É±ÉiÉÉ, <ºÉʱÉB ÊEò ½þ¨É ±ÉÉäMÉ ½þÖ±±Éc÷ xɽþÒÆ Eò®úiÉä* ½þ¨É ±ÉÉäMÉ ¦ÉÒ 11 ½þèÆ* ...
(´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¤É ªÉ½þ JÉi¨É ½þÉä MɪÉÉ ½þè, ÊEòiÉxÉÒ nùä®ú +Éè®ú SɱÉäMÉÉ* ±ÉÉäMÉ VÉÒ®úÉä+Éì´É®ú ¨ÉäÆ ¤ÉÉä±ÉxÉÉ
SÉɽþiÉä ½þèÆ*





				
... (´ªÉ´ÉvÉÉxÉ)


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  nùäÊJÉB, +MÉ®ú Êb÷º]õ¤ÉÇ Eò®úxÉÉ SÉɽþäÆ iÉÉä ½þ¨É 11 ±ÉÉäMÉ EòÉ¡òÒ ½þèÆ, Eò¨É
xɽþÒÆ ½þèÆ* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI IMCHA (NAGALAND):



ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : nùäÊJÉB, ªÉ½þ ¦ÉɹÉÉ xɽþÒÆ SɱÉäMÉÒ*


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  ¦ÉɹÉÉ EòÒ ¤ÉÉiÉ xɽþÒÆ ½þè, ½þ¨É ±ÉÉäMÉÉäÆ EòÉä EªÉÉäÆ xÉVÉ®ú+ÆnùÉVÉ ÊEòªÉÉ VÉÉiÉÉ
½þè?





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : xÉVÉ®ú+ÆnùÉVÉ xɽþÒÆ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè, ±ÉÉäMÉ VÉÒ®úÉä+Éì´É®ú Eòä ʱÉB ´ªÉOÉ ½þÉä ®ú½þä
½þèÆ =xÉEòÉä ¤ÉÉä±ÉxÉÉ ½þè*


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  VÉ¤É +É{ÉxÉä iÉÒxÉ-iÉÒxÉ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ EòÉä +ÉvÉÉ-+ÉvÉÉ PÉÆ]õÉ ¤ÉÖ±ÉɪÉÉ iɤÉ
VÉÒ®úÉä+Éì´É®ú xɽþÒÆ VÉÉ ®ú½þÉ lÉÉ* EªÉÉ ½þ¨É ºÉnùºªÉ xɽþÒÆ ½þèÆ* 
...  (´ªÉ´ÉvÉÉxÉ)
 ¤ÉÉä¡òÉäºÉÇ Eòä
¨ÉɨɱÉä ¨ÉäÆ ªÉÉ ¨ÉÉä¶ÉxÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ½þ¨ÉÉ®úÒ EòÉä<Ç ®úÉªÉ xɽþÒÆ ½þè?  +MÉ®ú EòÉä<Ç ºÉÒÊxɪɮú ¨É䨤ɮú
JÉc÷É ½þÉä VÉÉB iÉÉä SÉäªÉ®ú EòÒ iÉ®ú¡ò ºÉä ʤɱÉEòÖ±É <VÉÉVÉiÉ ½þÉä VÉÉiÉÒ ½þè ÊEò ´É½þ ÊVÉiÉxÉÉ SÉɽþä ¤ÉÉä±ÉäÆ*
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +ÉWɨÉÒ ºÉɽþ¤É, +É{É ¤ÉèÊ`öB, ¨ÉèÆ +É{ÉEòÉä ¨ÉÉèEòÉ nùÚÆMÉÒ*


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  +É{É Eò¤É ¨ÉÉèEòÉ nùäÆMÉÒ?  
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¦ÉÒ +É{É UôÉäc÷ nùÒÊVÉB, ¨ÉèÆxÉä xÉÉ¨É {ÉÖEòÉ®ú ÊnùªÉÉ ½þè*


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ :  +É{ÉxÉä xÉÉ¨É {ÉÖEòÉ®ú ÊnùªÉÉ ½þè ±ÉäÊEòxÉ =ºÉ ´ÉEiÉ +É{ÉxÉä Eò½þÉ lÉÉ ÊEò nùÉnùÉ
Eòä ¤ÉÉnù +É{ÉEòÉä ¤ÉÖ±ÉÉ>ðÆMÉÒ*





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : nùäÊJÉB, ®úäMÉֱɮú Êb÷ºÉEò¶ÉxÉ xɽþÒÆ SÉ±É ®ú½þÉ ½þè* BäºÉä iÉÉä ½þ®ú {ÉÉ]õÒÇ Eòä ±ÉÉäMÉ
JÉc÷ä ½þÉäÆMÉä, Ê¡ò®ú VÉÒ®úÉä+Éì´É®ú xɽþÒÆ ½þÉäMÉÉ* +MÉ®ú ½þÉ=ºÉ EòÒ ¨ÉVÉÒÇ ½þè ÊEò VÉÒ®úÉä+Éì´É®ú xÉ ½þÉä +Éè®ú <ºÉÒ
{É®ú ºÉ¤É ±ÉÉäMÉ ¤ÉÉä±ÉäÆ, BäºÉä xɽþÒÆ SÉ±É ºÉEòiÉÉ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


SHRIMATI SUSHMA SWARAJ (SOUTH DELHI):



¸ÉÒ¨ÉiÉÒ ºÉֹɨÉÉ º´É®úÉVÉ (nùÊIÉhÉ Ênù±±ÉÒ) :  ¨É½þÉänùªÉÉ, +É{É {ɽþ±Éä ºÉ®úEòÉ®ú ºÉä Eò½þäÆ ÊEò <ºÉ {É®ú
+{ÉxÉÉ ´ÉEiÉ´ªÉ nùäÆ* 
...  (´ªÉ´ÉvÉÉxÉ)
 ´É®úxÉÉ ªÉ½þ ¨ÉɨɱÉÉ ]õÉÄEò +É=]õ ½þÉä VÉÉBMÉÉ* +ÉÊJÉ®úEòÉ®ú
20-25 ʨÉxÉ]õ <ºÉ {É®ú <iÉxÉÉ ºÉÒÊ®úªÉºÉ Êb÷ºÉEò¶ÉxÉ ½þÖ+É ½þè <ºÉʱÉB +É{É ºÉ®úEòÉ®ú EòÉä ÊxÉnùÇä¶É Eò®úäÆ ÊEò
´É½þ <ºÉ {É®ú ´ÉEiÉ´ªÉ nùä*





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ªÉ½þ iÉÉä ´ÉèºÉä ¦ÉÒ Ê|ÉʴɱÉäVÉ EòÉ ¨ÉɨɱÉÉ ½þè +Éè®ú ¨ÉÉxÉxÉÒªÉ º{ÉÒEò®ú ºÉɽþ¤É Eòä
{ÉÉºÉ MɪÉÉ ½þÖ+É ½þè* ¨ÉèÆ ¸ÉÒEòÉÆiÉ VÉäxÉÉ VÉÒ ºÉä Ê®úEò´Éäº]õ Eò°üÆMÉÒ ÊEò ´É½þ <ºÉ {É®ú Ê®úBE]õ
Eò®úäÆ*





				(´ªÉ´ÉvÉÉxÉ)


SHRIMATI SUSHMA SWARAJ (SOUTH DELHI):



¸ÉÒ¨ÉiÉÒ ºÉֹɨÉÉ º´É®úÉVÉ :  <ºÉ {É®ú ºÉ®úEòÉ®ú ´ÉEiÉ´ªÉ nùä, º]õä]õ¨ÉäÆ]õ nùä* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +¤É VÉÒ®úÉä+Éì´É®ú ¶ÉÖ°ü ½þÉäiÉÉ ½þè* +É{É ¤ÉÉäʱÉB*





[NEXT PAGE]