ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: +É{É ¤ÉèÊ`öB*
_______________________________________________________________________
*Not Recorded
SHRI JASWANT SINGH (CHITTORGARH): Mr. Chairman, Sir, it was not my intention at all to intervene on the subject or to say anything. But for the facts.. (Interruptions)
SHRI VIREDNRA KUMAR SINGH (AURANGABAD):
¸ÉÒ ´ÉÒ®úäxpù EòÖ¨ÉÉ®ú ÊºÉÆ½þ (+Éè®úÆMÉɤÉÉnù): ªÉ½þ EªÉÉ <ºÉ {É®ú Êb÷¤Éä]õ ½þÉä ®ú½þÒ ½þè? ½þ¨É ±ÉÉäMÉÉäÆ Eòä ¶ÉÚxªÉ EòÉ±É ¨ÉäÆ ¨É½þi´É{ÉÚhÉÇ ¨ÉÖqä ½þÉäiÉä ½þèÆ* ½þ¨ÉäÆ ¦ÉÒ ºÉ¨ÉªÉ ÊnùªÉÉ VÉÉB* ... (´ªÉ´ÉvÉÉxÉ) BEò ½þÒ Ê´É¹ÉªÉ {É®ú ºÉÉ®úÉ ºÉnùxÉ ºÉ¨ÉªÉ ±Éä ±ÉäiÉÉ ½þè +Éè®ú ºÉ¦ÉÒ ¤ÉÉä±ÉiÉä ½þèÆ* ½þ¨É ±ÉÉäMÉÉäÆ EòÉä ¤ÉÉä±ÉxÉä Eòä ʱÉB ºÉ¨ÉªÉ xɽþÒÆ ÊnùªÉÉ VÉÉiÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
BäºÉÒ °üÊgø´ÉÉnùÒ {É®ú¨{É®úÉ EòÉä ½þ¨É ¨ÉÉxÉxÉä Eòä ʱÉB iÉèªÉÉ®ú xɽþÒÆ ½þèÆ*MR. CHAIRMAN: I will allow you.
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ): ½þ¨ÉxÉä ¦ÉÒ <ºÉ {É®ú xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè, +É{ÉxÉä Eò½þÉ lÉÉ ÊEò ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ Eòä ¤ÉÉnù ¤ÉÖ±ÉÉ>ðÆMÉÉ*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: +É{ÉEòÉä ¦ÉÒ ¤ÉÖ±ÉÉ>ðÆMÉÉ*
SHRI SOMNATH CHATTERJEE: I said the same thing because a fortnight has lapsed. Nothing has taken place. I am reminding. Do not say that I did not say that.
SHRI JASWANT SINGH: I am very glad, Sir.
SHRI SOMNATH CHATTERJEE: What you said, of course, your leader did not explain.
SHRI JASWANT SINGH: I am very glad that Shri Somnath Chatterjee says that what I said he has been saying for the last 15 days. I am very glad.(Interruptions) It is very good. I am not disagreeing. I am not at all disagreeing. In this is reflected the esteem and the respect in which. I hold him. which takes me to my second point, which I will make very briefly.
Sir, this House is not an inquisition chamber. It must not be reduced to an inquisition chamber. There are set conventions in this House which we must not forget..(Interruptions) I do believe, Sir, that somehow we have now come very close to the edge of breaking all the limitations of this House. My eminent colleague from Bihar said a number of things about the institutions of the Republic. We can certainly have very many difficulties about the functioning of one organization or another. This House is meant to look at the functioning of the executive and indeed Committees of this very House have routinely examined the functioning of the Central Bureau of Investigation. If, however, the hon. Members stands up and makes blanket accusation against one organization or another forgetting after all that the Central Bureau of Investigation in the State of Bihar, on this particular matter, is acting under the direct instruction of the High Court of Patna - it is the High Court of Patna which has directed the CBI to act in a particular manner - whereafter the confidentiality, etc., are extraneous issues. That the hon. Member brought in my leader, is not at all the issue.
The substance is the great wrong that has taken place in Bihar. With that great wrong, the House was seized because the High Court has directed the Central Bureau of Investigation.
PROF. AJIT KUMAR MEHTA (SAMASTIPUR): That is objectionable.
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: `öÒEò ½þè, +É{É ¦ÉÒ ¤ÉÉä±É ±ÉäxÉÉ, +É{ÉEòÉ ¦ÉÒ xÉÉ¨É ½þè*
SHRI JASWANT SINGH : In this highly surcharged atmosphere, all that I can do is to make two further appeals to Shri Somnath Chatterjee. Unlike your other stands, now that you have come to the stand of actually advising the participants of the United Front to act in one way or another, why do you not combine that advice with a bit of action? I do commend him, Sir, for at last agreeing with what we have been saying consistently about Bihar for the past so many months now.
PROF. RITA VERMA (DHANBAD):
|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ: VÉºÉ´ÉÆiÉ ÊºÉÆ½þ VÉÒ xÉä EòÉ¡òÒ ¤ÉÉiÉäÆ Eò´É®ú Eò®ú ±ÉÒ ½þèÆ, =ºÉ¨ÉäÆ nùÉä-iÉÒxÉ ¤ÉÉiÉäÆ ®ú½þ MÉ<Ç ½þèÆ* ¨ÉèÆ =xÉ {É®ú ¤ÉÉä±ÉxÉÉ SÉɽþiÉÒ ½þÚÆ*
... (´ªÉ´ÉvÉÉxÉ)
¶É®únù VÉÒ Eòä ¤ÉÉnù ¤ÉÉä±ÉÚÆMÉÒ*... (´ªÉ´ÉvÉÉxÉ)
DR. MURLI MANOHAR JOSHI (ALLAHABAD): Is he on Bihar? (Interruptions).
MR. CHAIRMAN: You have a different matter. I will allow you.
... (Interruptions)
MR. CHAIRMAN: This will not continue.
... (Interruptions)
DR. MURLI MANOHAR JOSHI: Let this issue be debated fully. You allot some time through Business Advisory Committee and get the issue debated. How long will we continue with the debate?
MR. CHAIRMAN: Only Shri Sharad Yadav will speak. After Shri Sharad Yadav, Shri Nitish Kumar will speak.
SHRIMATI SUSHMA SWARAJ (SOUTH DELHI):
ºÉֹɨÉÉ º´É®úÉVÉ(nùÊIÉhÉ Ênù±±ÉÒ ):ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, Ênù±±ÉÒ ¤ÉÆnù ½þè* BEò Ê´É¹ÉªÉ ½þ¨É ±ÉÉäMÉ ¦ÉÒ ªÉ½þÉÆ =`öÉxÉÉ SÉɽþiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
iÉÒxÉ ÊnùxÉ Eòä ʱÉB Ênù±±ÉÒ ¤ÉÆnù ½þè* ... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: +É{É ¤ÉÉäʱÉBMÉÉ* +É{É ®úäVÉ EòÒÊVÉB*
... (´ªÉ´ÉvÉÉxÉ)
SHRIMATI SUSHMA SWARAJ (SOUTH DELHI):
¸ÉÒ¨ÉiÉÒ ºÉֹɨÉÉ º´É®úÉVÉ: +É{É +xÉÖ¨ÉÊiÉ nùäÆMÉä, iɦÉÒ ®úäVÉ Eò®úäÆMÉä*
... (´ªÉ´ÉvÉÉxÉ)
DR. MURLI MANOHAR JOSHI: The clock is not going to stop. Can we stop the time? You cannot squeeze the time.
MR. CHAIRMAN: We can sit beyond one o'clock.
... (Interruptions)
DR. MURLI MANOHAR JOSHI: Are you converting this into a debate?
MR. CHAIRMAN: No.
MR. MURLI MANOHAR JOSHI (ALLAHABAD): Then, please stop it. This is Zero Hour. You please allow other issues to be raised during Zero Hour.
SHRI VIJAY GOEL (SADAR - DELHI):
¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É: +É{É BEò-BEò PÉÆ]õÉ <ºÉ {É®ú SÉSÉÉÇ xɽþÒÆ Eò®ú´ÉÉ ºÉEòiÉä ½þèÆ* <ºÉºÉä VªÉÉnùÉ ¨É½þi´É{ÉÚhÉÇ ¨ÉɨɱÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
iÉÒxÉ ÊnùxÉ Eòä ʱÉB ¤ÉÉVÉÉ®ú ¤ÉÆnù ½þÉä MÉB ½þèÆ* ]Åäb÷ºÉÇ ºÉc÷EòÉäÆ {É®ú +É MÉB ½þèÆ* ´ªÉÉ{ÉÉ®úÒ +ÉÆnùÉä±ÉxÉ Eò®ú ®ú½þä ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
ºÉ¤É {ÉÉ]õÒÇVÉ ÊEò®úɪÉÉ EòÉxÉÚxÉ EòÒ ÊJɱÉÉ¡òiÉ Eò®ú ®ú½þÒ ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
=ºÉEòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ BEò iɱɴÉÉ®ú ÊEò®úɪÉÉ EòÉxÉÚxÉ EòÒ ±É]õEòÒ ½þÖ<Ç ½þè*... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: MÉÉäªÉ±É VÉÒ, +É{É ¤ÉÉäʱÉBMÉÉ* +É{ÉEòÉ xÉÉ¨É ¦ÉÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
SHRI SHARAD YADAV (MADHEPURA):
¸ÉÒ ¶É®únù ªÉÉnù´É: ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <ºÉ ºÉnùxÉ ¨ÉäÆ gøÉ<Ç PÉÆ]õÉ BEò +IÉ®ú EòÒ PÉÉä¹ÉhÉÉ ½þÉäxÉä {É®ú ¤É½þºÉ ½þÖ<Ç +Éè®ú +ÉVÉ Ê¡ò®ú ¤ÉÉiÉ =`öÒ ½þè* <ºÉ Ê´É¹ÉªÉ {É®ú ¤É½þºÉ ¤ÉÉ®ú-¤ÉÉ®ú ½þÉä SÉÖEòÒ ½þè, ±ÉäÊEòxÉ Eò½þÒÆ xÉ Eò½þÒÆ ºÉä ¤ÉÉiÉ Ê¡ò®ú =`ö VÉÉiÉÒ ½þè* +ÉVÉ ¨ÉèÆ ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨ÉÉ®úä nùÉä ºÉÉÊlɪÉÉäÆ xÉä VÉ¤É ¤ÉÉä±ÉÉ +Éè®ú VÉÉä ¤ÉÉiÉ ®úJÉÒ iÉÉä ÊEòºÉÒ xÉä <ºÉEòÉ Ê´É®úÉävÉ xɽþÒÆ ÊEòªÉÉ ÊEò <xÉEòÉä ¨ÉiÉ ¤ÉÉä±ÉxÉä nùÉä* ±ÉäÊEòxÉ VÉèºÉä ½þÒ ½þ¨É JÉc÷ä ½þÖB, ¤ÉÉä±ÉäÆ ÊEò <ºÉ {É®ú Êb÷¤Éä]õ xɽþÒÆ ½þÉäxÉÒ SÉÉʽþB* ¨ÉèÆ +É{ɺÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò MÉ´ÉxÉÇ®ú EòÒ ºÉƺlÉÉ ½þè, ºÉÒ.¤ÉÒ.+É<Ç. Eòä +ÊvÉEòÉ®úÒ xÉä PÉÉä¹ÉhÉÉ EòÒ ½þè ÊEò ªÉÊnù ºÉÆÊ´ÉvÉÉxÉ Eòä iɽþiÉ MÉ´ÉxÉÇ®ú ºÉä +xÉÖ¨ÉÊiÉ ±ÉäxÉä EòÉ EòÉxÉÚxÉ ½þè, |ÉÉ´ÉvÉÉxÉ ½þè +Éè®ú |ÉÉ´ÉvÉÉxÉ <ºÉʱÉB ½þè ÊEò ½þÉä ºÉEòiÉÉ ½þè ÊEò VÉÉä BVÉäÆºÉÒ |ÉÉä¤É Eò®ú ®ú½þÒ ½þè, =ºÉxÉä ´ÉÉÊVÉ¤É iÉ®úÒEòä ºÉä SÉÉVÉǶÉÒ]õ ¤ÉxÉÉ<Ç ½þè ªÉÉ xɽþÒÆ ¤ÉxÉÉ<Ç ½þè, ªÉ½þ nùäJÉxÉä Eòä ʱÉB MÉ´ÉxÉÇ®ú ºÉä +xÉÖ¨ÉÊiÉ ±ÉäxÉä EòÉ ºÉÆÊ´ÉvÉÉxÉ Eòä iɽþiÉ EòÉxÉÚxÉ ½þè* ±ÉäÊEòxÉ Ê¡ò®ú <ºÉÒ ºÉ´ÉÉ±É {É®ú ¤É½þºÉ ÊUôc÷ MÉ<Ç* ¨ÉèÆ iÉÉä ¤ÉÉä±ÉiÉÉ ½þÒ xɽþÒÆ ½þÚÆ* ªÉ½þ EòäºÉ +¦ÉÒ MÉ´ÉxÉÇ®ú Eòä {ÉÉºÉ ½þè +Éè®ú <ºÉʱÉB MÉ´ÉxÉÇ®ú Eòä {ÉÉºÉ {ɽþÖÆSÉɪÉÉ VÉÉiÉÉ ½þè iÉÉÊEò <ºÉEòÒ ºÉiªÉiÉÉ EòÒ VÉÉÆSÉ EòÒ VÉÉ ºÉEòä* ªÉÊnù ´ÉÉÊVÉ¤É ¤ÉÉiÉ ½þè iÉÉä EòäºÉ EòÉä +ÉMÉä ¤ÉgøÉªÉÉ VÉÉB* ±ÉäÊEòxÉ <ºÉ {É®ú ¤É½þºÉ SɱÉäMÉÒ, ±É¨¤ÉÒ-SÉÉèc÷Ò ¤ÉÉiÉ SɱÉäMÉÒ +Éè®ú <ºÉ ºÉnùxÉ ¨ÉäÆ Ê´É´ÉÉnù ½þÉäMÉÉ* Ê¡ò®ú ºÉnùxÉ EòÉ ºÉ¨ÉªÉ +É{É ªÉ½þÉÆ {É®ú MÉc÷¤Éc÷ Eò®úiÉä ½þÉäÆ* =ºÉ ÊnùxÉ SÉxpù¶ÉäJÉ®ú VÉÒ xÉä ¦ÉÒ ªÉ½þÒ Eò½þÉ lÉÉ ÊEò <ºÉ ºÉnùxÉ EòÒ ¨ÉªÉÉÇnùÉ Eòä Ê´É{É®úÒiÉ gøÉ<Ç PÉÆ]õÉ ªÉ½þÉÆ ¤É½þºÉ ½þÖ<Ç* +ÉVÉ ¦ÉÒ ªÉ½þÒ ¤ÉÉiÉ SɱÉÒ ½þÖ<Ç ½þè* ¨ÉèÆ <ºÉEòÉ Ê´É®úÉävÉ Eò®úiÉÉ ½þÚÆ* <ºÉEòÉä +ÉMÉä xɽþÒÆ ¤ÉgøÉªÉÉ VÉÉxÉÉ SÉÉʽþB* ªÉ½þ ¤ÉÉiÉ MÉ´ÉxÉÇ®ú Eòä {ÉÉºÉ ½þè +Éè®ú =x½þÉäÆxÉä Eò½þÉ ½þè ÊEò ½þ¨É <ºÉEòÉ ÊxÉ{É]õÉ®úÉ ºÉ¤É ±ÉÉäMÉÉäÆ ºÉä ºÉ±Éɽþ Eò®úEòä Eò®úäÆMÉä* <ºÉEòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ ªÉÊnù +É{É Eò½þäÆMÉä +Éè®ú VÉÉä ¡òÉiɨÉÒ VÉÒ xÉä Eò½þÉ ½þè ÊEò JÉÆb÷ä±É´ÉÉ±É EòÒ VÉÉä ¨ÞÉiªÉÖ ½þÖ<Ç ½þè, =ºÉEòÉ VÉÉä {ÉjÉ ½þè, ¨ÉèÆ ªÉ½þ xɽþÒÆ Eò½þiÉÉ ½þÚÆ ÊEò ªÉ½þ ºÉ½þÒ ½þè ªÉÉ xɽþÒÆ ½þè, ±ÉäÊEòxÉ <ºÉEòÒ VÉÉÆSÉ ½þÉäxÉÒ SÉÉʽþB* VÉÉÆSÉ Eò®úiÉä ºÉ¨ÉªÉ +Énù¨ÉÒ EòÉä ¨ÉÉ®úÉ VÉÉB, ]õÉìSÉÇ®ú ÊEòªÉÉ VÉÉB, =ºÉºÉä Eò¤ÉÚ±É Eò®ú´ÉɪÉÉ VÉÉB +Éè®ú xÉÉ¨É Ê±É´ÉɪÉÉ VÉÉB* <ºÉʱÉB ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ <ºÉ EòäºÉ EòÒ {ÉÊ]õÇEòֱɮú VÉÉÆSÉ ½þÉä VÉÉB* VÉ¤É ªÉ½þÉÆ Ênù±±ÉÒ ¨ÉäÆ ¨ÞÉiªÉÖ ½þÉä VÉÉiÉÒ ½þè iÉÉä ½þɪÉiÉÉè¤ÉÉ ¨ÉSÉ VÉÉiÉÒ ½þè*
ÊEòºÉÒ ¨Éʽþ±ÉÉ Eòä ºÉÉlÉ VÉÖ±¨É ½þÉäiÉÉ ½þè, iÉÉä ¤É½þÖiÉ VªÉÉnùÉ nùnùÇ ½þÉäiÉÉ ½þè* vÉxɤÉÉnù ¨ÉäÆ ªÉ½þ +Énù¨ÉÒ ¨É®úÉ ½þè, ÊVɺÉEòÒ ¨ÞÉiªÉÖ ½þÖ<Ç ½þè, VÉÉä ]ÅäxÉ ºÉä Eò]õ Eò®ú ¨É®úÉ ½þè, ´É½þ EªÉÉäÆ ¨É®úÉ ½þè, ÊEòºÉxÉä ¨É®ú´ÉɪÉÉ ½þè +Éè®ú =ºÉEòÉ ´É½þ {ÉjÉ, =ºÉ {ÉjÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉÆSÉ ½þÉäxÉÒ SÉÉʽþB ÊEò
CBI
xÉä VÉÉÆSÉ Eò®úiÉä ºÉ¨ÉªÉ EªÉÉ EòÉä<Ç VªÉÉnùiÉÒ EòÒ ½þè ªÉÉ xɽþÒÆ EòÒ ½þè*
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú: ¨É½þÉänùªÉ, ¨ÉèÆxÉä ʦÉxxÉ Ê´É¹ÉªÉ Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ xÉÉäÊ]õºÉ ÊnùªÉÉ lÉÉ +Éè®ú ¨ÉèÆ <xiÉVÉÉ®ú ¨ÉäÆ lÉÉ ÊEò +¤É ¤ÉÉ®úÒ +ÉBMÉÒ* ±ÉäÊEòxÉ ¡òÉiɨÉÒ VÉÒ xÉä VÉÉä |ɶxÉ ÊEòªÉÉ, =ºÉ {É®ú +É{ÉxÉä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä Eòä ʱÉB ¨ÉÉèEòÉ ÊnùªÉÉ ½þè, <ºÉʱÉB ¨ÉèÆ ¤É½þÖiÉ ½þÒ ºÉÆIÉä{É ¨ÉäÆ +{ÉxÉÒ ¤ÉÉiÉ Eò½þ Eò®ú ºlÉÉxÉ OɽþhÉ Eò°üÆMÉÉ*
¡òÉiɨÉÒ VÉÒ xÉä BEò JÉÉºÉ PÉ]õxÉÉ EòÉ =±±ÉäJÉ ÊEòªÉÉ ½þè +Éè®ú =ºÉ PÉ]õxÉÉ Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ ºÉ¨ÉÉSÉÉ®ú {ÉjÉÉäÆ ¨ÉäÆ {É®úº{É®ú Ê´É®úÉävÉÒ ¤ÉÉiÉäÆ Uô{ÉÒ ½þèÆ* +¤É BäºÉÉ xɽþÒÆ ½þÉäxÉÉ SÉÉʽþB ÊEò ÊEòºÉÒ ¦ÉÒ ¨ÉɨɱÉä EòÉä ±ÉäEò®ú VÉÉÆSÉ Eòä ʺɱÉʺɱÉä ¨ÉäÆ EòÉä<Ç MɱÉiÉ ºÉÆEòäiÉ VÉÉB, EªÉÉäÆÊEò ºÉnùxÉ nùä¶É ¨ÉäÆ ºÉ´ÉÉäÇ{ÉÊ®ú ½þè* +MÉ®ú VÉÉÆSÉ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç MɱÉiÉ ºÉÆEòäiÉ VÉÉBMÉÉ, iÉÉä =ºÉºÉä VÉÉÆSÉ |ɦÉÉÊ´ÉiÉ ½þÉäMÉÒ* <ºÉʱÉB VÉÉÆSÉ VÉÉä ¦ÉÒ ½þÉäxÉÒ ½þè, ´É½þ ½þÉä* +Éi¨É½þiªÉÉ ½þè ªÉÉ ½þiªÉÉ, ªÉ½þ ¦ÉÒ Ê´É´ÉÉÊnùiÉ ½þè* <ºÉʱÉB <ºÉ {É®ú ªÉ½þÉÆ VÉÉÆSÉ Eò®úÉEò®ú ÊEòºÉÒ BVÉäÆºÉÒ EòÉä ¤ÉnùxÉÉ¨É Eò®úxÉä EòÒ EòÉäÊ¶É¶É xɽþÒÆ ½þÉäxÉÒ SÉÉʽþB*
nùںɮúÒ ¤ÉÉiÉ, ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä +Énùä¶É {É®ú
CBI
VÉÉÆSÉ Eò®ú ®ú½þÒ ½þè +Éè®ú ½þÉ<Ç-EòÉä]õÇ ¨ÉÉäÊxÉ]õÊ®úÆMÉ Eò®ú ®ú½þÉ ½þè* VÉÉÆSÉ Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ ÊEòºÉÒ ¦ÉÒ {ÉIÉ EòÉä EòÉä<Ç Ê¶ÉEòɪÉiÉ ½þÉä, iÉÉä EòÉä]õÇ Eòä nù®ú´ÉÉVÉä JÉÖ±Éä ½þèÆ* ½þÉ<Ç-EòÉä]õÇ ¨ÉÉäÊxÉ]õÊ®úÆMÉ Eò®ú ®ú½þÉ ½þè, Ê¡ò®ú ¦ÉÒ iÉÒxÉ-iÉÒxÉ ±ÉÉäMÉ
SLP
±Éä +ÉB* nùä¶É ¨ÉäÆ ºÉƺlÉÉ ½þè, ºÉÆÊ´ÉvÉÉxÉ ½þè +Éè®ú +MÉ®ú ½þ¨É <ºÉEòÉä xɽþÒÆ ¨ÉÉxÉiÉä ½þèÆ, iÉÉä Eò½þÒÆ-xÉ-Eò½þÒÆ iÉÉä ªÉEòÒxÉ Eò®úxÉÉ ½þÉäMÉÉ* SÉɽþä MÉÉVÉ ÊEòºÉÒ {É®ú ¦ÉÒ ÊMÉ®úä, +nùɱÉiÉ Eòä nù®ú´ÉÉVÉä JÉÖ±Éä ½þÖB ½þèÆ* EòÉä<Ç +É®úÉä{É ±ÉMÉÉiÉÉ ½þè, iÉÉä ºÉÉIÉªÉ Eòä +ÉvÉÉ®ú {É®ú VÉÉÆSÉ BVÉäÆºÉÒ SɱÉiÉÒ ½þè* <ºÉEòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ EòÉä]õÇ Eòä nù®ú´ÉÉVÉä JÉÖ±Éä ½þÖB ½þèÆ +Éè®ú +±]õÒ¨Éä]õ±ÉÒ ´É½þ +{ÉxÉä +É{ÉEòÉä ÊxÉnùÉäÇ¹É ºÉÉʤÉiÉ iÉÉä EòÉä]õÇ ¨ÉäÆ ½þÒ Eò®úäMÉÉ* +MÉ®ú EòÉä<Ç jÉÖÊ]õ ½þè, EòÉä<Ç Ê¶ÉEòɪÉiÉ ½þè, iÉÉä =ºÉEòä ʱÉB EòÉä]õÇ Eòä nù®ú´ÉÉVÉä JÉÖ±Éä ½þÖB ½þèÆ*
+ÉÊJÉ®úÒ ¤ÉÉiÉ, ¸ÉÒ ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ +Éè®ú ¸ÉÒ ªÉÉnù´É VÉÒ xÉä Eò½þÉ ÊEò Ê{ÉUô±Éä ºÉÉä¨É´ÉÉ®ú EòÉä <ºÉ {É®ú SÉSÉÉÇ ½þÖ<Ç lÉÒ +Éè®ú =ºÉEòÒ iÉÉÊEòÇEò {ÉÊ®úhÉÊiÉ ½þÉä SÉÖEòÒ ½þè* MÉ´ÉxÉÇ®ú, ºÉIÉ¨É {ÉnùÉÊvÉEòÉ®úÒ, Eòä {ÉÉºÉ +xÉÖ¨ÉÊiÉ Eòä ʱÉB ¨ÉɨɱÉÉ VÉÉ SÉÖEòÉ ½þè* ½þ¨É ±ÉÉäMÉ ªÉ½þ =¨¨ÉÒnù Eò®úäÆMÉä ÊEò ºÉIÉ¨É {ÉnùÉÊvÉEòÉ®úÒ Ê¤ÉxÉÉ ¦ÉªÉ Eòä, ʤÉxÉÉ nù¤ÉÉ´É Eòä +Éè®ú ʤÉxÉÉ ÊEòºÉÒ {ÉÚ´ÉÉÇOɽþ Eòä ªÉlÉÉʺÉr =ÊSÉiÉ ÊxÉhÉÇªÉ ±ÉäÆMÉä, EªÉÉäÆÊEò ªÉ½þ ºÉɨÉÉxªÉ ¨ÉɨɱÉÉ xɽþÒÆ ½þè* ¨ÉpùÉºÉ ¨ÉäÆ SÉxxÉÉ®úädÒ Eòä ¨ÉɨɱÉä EòÉ =nùɽþ®úhÉ ÊnùªÉÉ MɪÉÉ ½þè* <ºÉ ¨ÉɨɱÉä ¨ÉäÆ VÉÉÆSÉ BVÉäÆºÉÒ ÊEòºÉÒ xÉiÉÒVÉä {É®ú {ɽþÖÆSÉÒ ½þè* ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä VÉÉÆSÉ Eò®úxÉä Eòä ʱÉB Eò½þÉ +Éè®ú ½þÉ<Ç-EòÉä]õÇ EòÒ ¨ÉÉäÊxÉ]õÊ®úÆMÉ ¨ÉäÆ VÉÉÆSÉ ½þÖ<Ç ½þè* <ºÉʱÉB +¤É +É¨É ¨ÉɨɱÉä ¨ÉäÆ +Éè®ú <ºÉ ¨ÉɨɱÉä ¨ÉäÆ EòÉä<Ç ºÉɨªÉ xɽþÒÆ ½þè* <ºÉʱÉB <ºÉ ¨ÉɨɱÉä ¨ÉäÆ ®úÉVªÉ{ÉÉ±É ¨É½þÉänùªÉ EòÉä ªÉlÉɶÉÒQÉ +xÉÖ¨ÉÊiÉ |ÉnùÉxÉ Eò®úxÉÒ SÉÉʽþB* ´ªÉÊEiÉ Eòä ºÉÉ´ÉÇVÉÊxÉEò VÉÒ´ÉxÉ EòÒ VÉÉä {É®ú¨{É®úÉ ½þè, =ºÉEòä +ÉvÉÉ®ú {É®ú EòÉä<Ç =¨¨ÉÒnù xɽþÒÆ ½þè, EªÉÉäÆÊEò ´É½þ ´ªÉÊEiÉ VÉ¤É ªÉ½þ Eò½þiÉÉ ½þè ÊEò ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ xÉèÊiÉEòiÉÉ EòÉ Eò½þÉÆ =±±ÉäJÉ ½þè, iÉÉä =ºÉ ´ªÉÊEiÉ ºÉä ½þ¨É xÉèÊiÉEòiÉÉ Eòä +ÉvÉÉ®ú {É®ú {ÉnùiªÉÉMÉ EòÒ =¨¨ÉÒnù xɽþÒÆ Eò®ú ºÉEòiÉä ½þèÆ* |ÉvÉÉxɍɯjÉÒ, ¸ÉÒ <xpù EòÖ¨ÉÉ®ú MÉÖVÉ®úÉ±É VÉÒ Eòä ʱÉB ¦ÉÒ {É®úÒIÉÉ EòÒ PÉc÷Ò ½þè* =x½þÉäÆxÉä Eò½þÉ ½þè ÊEò ]ÅÉÆºÉ|ÉäÆºÉÒ ½þÉäMÉÒ +Éè®ú Eò½þÉ ½þè ÊEò ¤ÉJ¶ÉÉ xɽþÒÆ VÉÉBMÉÉ* BäºÉÒ ÊºlÉÊiÉ ¨ÉäÆ ´Éä ÊxÉhÉÇªÉ ±ÉäiÉä ½þèÆ ªÉÉ xɽþÒÆ ±ÉäiÉä ½þèÆ, ªÉ½þ =xÉEòä ʱÉB {É®úÒIÉÉ EòÒ PÉc÷Ò ½þè* ½þ¨É ±ÉÉäMÉÉäÆ EòÒ ¨ÉÉÆMÉ ®ú½þÒ ½þè ÊEò +MÉ®ú <ºiÉÒ¡òÉ xɽþÒÆ ½þÉäiÉÉ ½þè, iÉÉä ¤É®úJÉɺiÉMÉÒ ½þÉäxÉÒ SÉÉʽþB* ªÉ½þÒ ½þ¨É +É{ɺÉä ¨ÉÉÆMÉ Eò®úiÉä ½þèÆ*
MR. CHAIRMAN: Shri Murli Manohar Joshi.
... (Interruptions)
SHRI MOHAMMAD ALI ASHRAF FATMI: Shri Ram kripal Yadav has given notice. Prof. Ajit Kumar Mehta has also given notice.
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : VÉÉä¶ÉÒ VÉÒ, ®úÉ¨É EÞò{ÉÉ±É VÉÒ EòÉ <ºÉ¨ÉäÆ xÉÉ¨É ½þè* ¨ÉèÆ +É{ÉEòÉä ¤ÉÖ±ÉÉiÉÉ ½þÚÆ*
DR. MURLI MANOHAR JOSHI (ALLAHABAD):
b÷É.¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ¨ÉèÆ +É{ÉEòÉ ºÉÆ®úIÉhÉ SÉɽþiÉÉ ½þÚÆ*
... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ªÉÉnù´É VÉÒ, +É{É BEò ʨÉxÉ]õ ¨ÉäÆ +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ EòÒÊVÉB*
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É: ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉVÉ ½þ¨É ºÉ¤É ±ÉÉäMÉ ÊSÉxiÉÉ ¨ÉäÆ b÷Ú¤Éä ½þÖB ½þèÆ +Éè®ú ºÉnùxÉ ¦ÉÒ ÊSÉxiÉÉ ¨ÉäÆ b÷Ú¤ÉÉ ½þÖ+É ½þè*
CBI
EòÉ VÉÉä ®úÉä±É ®ú½þÉ ½þè +Éè®ú VÉÉä xÉiÉÒVÉä ½þèÆ, ´Éä ºÉɨÉxÉä +ÉB ½þèÆ* ¨ÉèÆ nùÉä ʨÉxÉ]õ ¨ÉäÆ ´É½þ {ÉjÉ {ÉgøxÉÉ SÉɽþiÉÉ ½þÚÆ, VÉÉä JÉhb÷ä±É´ÉÉ±É VÉÒ xÉä ºÉÖºÉÉ<b÷±É xÉÉä]õ ¨ÉäÆ Ê±ÉJÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè*
CBI
Eòä +ÊvÉEòÉ®úÒ ªÉ½þ Eò½þiÉä ½þèÆ
... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ´Éä {Égø SÉÖEòä ½þèÆ*
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) : =x½þÉäÆxÉä xɽþÒÆ {ÉgøÉ ½þè* ¨ÉèÆ =rÞiÉ Eò®ú ®ú½þÉ ½þÚÆ ... (´ªÉ´ÉvÉÉxÉ)
PROF. RITA VERMA (DHANBAD):
|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ :ªÉ½þ vÉÉäJÉÉvÉc÷Ò ½þè* ªÉ½þ ¡òÉäVÉÇb÷ xÉÉä]õ ½þè, <ºÉEòÉä +É{ÉEòÉä ºÉnùxÉ ¨ÉäÆ xɽþÒÆ {ÉgøxÉä nùäxÉÉ SÉÉʽþB*
... (´ªÉ´ÉvÉÉxÉ)
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É: ¨ÉèÆ =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉiÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ¨ÉèÆ =rÞiÉ Eò®ú ®ú½þÉ ½þÚÆ - +iªÉÊvÉEò ¨ÉÉxÉʺÉEò B´ÉÆ ¶ÉÉ®úÒÊ®úEò ªÉÆjÉhÉÉ nùäxÉä EòÒ ´ÉVɽþ ºÉä +Éi¨É-½þiªÉÉ Eò®ú ®ú½þÉ ½þÚÆ* =x½þÉäÆxÉä ¨ÉÖZÉä ¤É½þÖiÉ VɱÉÒ±É ÊEòªÉÉ B´ÉÆ BäºÉÒ ¤ÉÉiÉäÆ Eò½þÒÆ, ÊVɺÉEòÉä ¨Éä®úÉ VɨÉÒ®ú ¤ÉnùÉǶiÉ xɽþÒÆ Eò®ú ºÉEòÉ*
VɤÉnùǺiÉÒ ¨ÉÉ®ú-{ÉÒ]õ Eò®ú +{ÉxÉä uÉ®úÉ ¤ÉxÉɪÉä MɪÉä ¤ÉªÉÉxÉ {É®ú ¨Éä®úä ½þºiÉÉIÉ®ú Eò®ú´ÉɪÉä ½þèÆ B´ÉÆ >ð±ÉVɱÉÚ±É ¤ÉÉiÉäÆ Ê±ÉJÉÒ ½þèÆ* B.´ÉÒ. ºÉä±ºÉ EòÉ VÉÉä ¦ÉÒ EòÉ¨É B.BSÉ.b÷Ò. ¨ÉäÆ ½þÖ+É ½þè <ºÉEòä ʱÉB ¨Éä®úÉ {ÉÉ]õÇxÉ®ú, {ÉixÉÒ B´ÉÆ ¨Éä®úä {ÉÊ®ú´ÉÉ®ú EòÉ EòÉä<Ç ¦ÉÒ ´ªÉÊEiÉ ÊVɨ¨ÉänùÉ®ú xɽþÒÆ ½þè* ´Éä ºÉ¦ÉÒ ÊxÉnùÉäÇ¹É ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
PROF. RITA VERMA (DHANBAD):
|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ: ¨É½þÉänùªÉ, +É{É <ºÉ ÊSÉ_Ò EòÉä +ÉìlÉÆ]õÒEòä]õ Eò®ú´ÉÉ<B*
... (´ªÉ´ÉvÉÉxÉ)
+MÉ®ú <ºÉEòÉä {ÉgøäÆMÉä iÉÉä +ÉìlÉÆ]õÒEòä]õ Eò®úEòä ºÉnùxÉ Eòä ]õä¤É±É {É®ú ®úJÉäÆ*... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: +É{É EªÉÉ {Égø ®ú½þä lÉä?
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É: ¨ÉèÆ <ºÉ {ÉjÉ EòÉä {Égø ®ú½þÉ ½þÚÆ ÊVɺɨÉäÆ =ºÉxÉä ºÉÚºÉÉ<b÷±É xÉÉä]õ ¨ÉäÆ Ê±ÉJÉxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ ÊVɨ¨ÉänùÉ®úÒ Eòä ºÉÉlÉ <ºÉ {ÉjÉ EòÉä {Égø ®ú½þÉ ½þÚÆ*... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ <ºÉEòÉä ºÉnùxÉ Eòä {É]õ±É {É®ú ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ¨ÉèÆxÉä xÉÉäÊ]õºÉ ¨ÉäÆ nùä ¦ÉÒ ®úJÉÉ ½þè*... (´ªÉ´ÉvÉÉxÉ)
MR. CHAIRMAN: No; he is not quoting from the newspaper, but from the copy of the suicidal note.
PROF. RITA VERMA (DHANBAD):
|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ: `öÒEò ½þä, +ÉìlÉÆ]õÒEòä]õ Eò®úEòä ®úÊJÉB*
... (´ªÉ´ÉvÉÉxÉ)
MR. CHAIRMAN : He is authenticating it.
... (´ªÉ´ÉvÉÉxÉ)
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É: ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ EòÉxÉÚxÉ ½þè ªÉÉ xɽþÒÆ ½þè* VÉÉä +ÊvÉEòÉ®úÒ VÉÉÆSÉ Eò®úxÉä EòÉ EòÉ¨É Eò®ú ®ú½þä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
ºÉÉä¨ÉxÉÉlÉ nùÉ xÉä Eò½þÉ ½þè ÊEò ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉä <ºiÉÒ¡òÉ nùäxÉÉ SÉÉʽþB* VÉ¤É iÉEò ʤɽþÉ®ú EòÒ VÉxÉiÉÉ +Éè®ú ʤɽþÉ®ú EòÉ Ê´ÉvÉɪÉEò ±ÉɱÉÚ ªÉÉnù´É Eòä ºÉÉlÉ ½þè iÉ¤É iÉEò =xÉEòÉä EòÉä<Ç Eò¨{Éä±É xɽþÒÆ Eò®ú ºÉEòiÉÉ* ... (´ªÉ´ÉvÉÉxÉ) ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ Eò½þÒÆ |ÉÉ´ÉvÉÉxÉ xɽþÒÆ ½þè ÊEò EòÉä<Ç ¨ÉÖJªÉ ¨ÉÆjÉÒ <ºiÉÒ¡òÉ nùäxÉä EòÉ EòÉ¨É Eò®úäMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
MR. CHAIRMAN: Please conclude now.
(Interruptions)
MR. CHAIRMAN: Please take your seat.
SHRI RAM KRIPAL YADAV (PATNA):
¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É: ¨É½þÉänùªÉ, VÉÉä ¤É½þÖiÉ ºÉÉ®úä +ʦɪÉÖEiÉ VÉä±É ¨ÉäÆ {Éc÷ä ½þèÆ =xÉEòÉä ¦ÉÒ ºÉÒ.¤ÉÒ.+É<Ç. Eòä +ÊvÉEòÉ®úÒ vɨÉEòÉ ®ú½þä ½þèÆ, ¨ÉÉxÉʺÉEò |ÉiÉÉc÷xÉÉ nùä ®ú½þä ½þèÆ* +MÉ®ú ºÉÒ.¤ÉÒ.+É<Ç. Eòä +ÊvÉEòÉÊ®úªÉÉäÆ {É®ú EòÆ]ÅÉä±É xɽþÒÆ ÊEòªÉÉ MɪÉÉ, ªÉ½þÒ ÊºlÉÊiÉ ®ú½þÒ iÉÉä Eò<Ç ±ÉÉäMÉ +Éi¨É½þiªÉÉ Eò®úäÆMÉä* ÊVÉxÉ +ÊvÉEòÉÊ®úªÉÉäÆ EòÒ |ÉiÉÉc÷xÉÉ EòÒ ´ÉVɽþ ºÉä ½þ®úÒ¶É JÉÆb÷ä±É´ÉÉ±É xÉä +Éi¨É½þiªÉÉ EòÒ ½þè =xÉ ºÉÉ®úä +ÊvÉEòÉÊ®úªÉÉäÆ EòÉä Ê{ÉUô±Éä ÊnùxÉÉäÆ ºÉÒ.¤ÉÒ.+É<Ç. Eòä uÉ®úÉ {ÉÖ®úºEÞòiÉ Eò®úxÉä EòÉ EòÉ¨É ÊEòªÉÉ MɪÉÉ ½þè* nùä¶É EòÒ EòÉxÉÚxÉ-´ªÉ´ÉºlÉÉ EòÉä ¦ÉÆMÉ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè* ºÉÒ.¤ÉÒ.+É<Ç. Eòä +ÊvÉEòÉÊ®úªÉÉäÆ {É®ú ±ÉÉäMÉÉäÆ EòÒ +ɺlÉÉ =`ö MÉ<Ç ½þè, =xɺÉä ±ÉÉäMÉÉäÆ EòÉä xªÉÉªÉ xɽþÒÆ Ê¨É±É ºÉEòiÉÉ ½þè* <ºÉʱÉB ºÉÒ.¤ÉÒ.+É<Ç. EòÉä ¦ÉÆMÉ Eò®úEòä ¨ÉÖJªÉ xªÉɪÉÉvÉÒ¶É EòÒ +vªÉIÉiÉÉ ¨ÉäÆ BEò º´ÉiÉÆjÉ BVÉäÆºÉÒ ¤ÉxÉxÉÒ SÉÉʽþB VÉÉä <xÉ iɨÉÉ¨É SÉÒVÉÉäÆ EòÒ VÉÉÆSÉ Eò®úäÆ* +Éi¨É½þiªÉÉ Eòä ʱÉB VÉÉä +ÊvÉEòÉ®úÒ ÊVɨ¨ÉänùÉ®ú ½þèÆ =xÉ {É®ú 302 EòÉ ¨ÉÖEònù¨ÉÉ nùɪɮú ½þÉäxÉÉ SÉÉʽþB*
... (´ªÉ´ÉvÉÉxÉ)
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ®úɨÉEÞò{ÉÉ±É VÉÒ, +É{É ¤Éè`ö VÉÉ<B*
... (´ªÉ´ÉvÉÉxÉ)
*MR. CHAIRMAN: Nothing will go on record.
(Interruptions)*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É VÉÉä ¤ÉÉä±É ®ú½þä ½þèÆ ´É½þ Ê®úEòÉb÷Ç xɽþÒÆ ½þÉä ®ú½þÉ ½þè* +É{É ¤Éè`ö VÉÉ<B* ... (´ªÉ´ÉvÉÉxÉ)
____________________________________________________________________
* Not Recorded
[NEXT PAGE]