XI LOK SABHA DEBATES,   Session IV (Budget) 

Monday , May 12 , 1997 / Vaisakha 22 , 1919  (Saka)



Type of Debate: SPECIAL MENTION

Title: Regarding role of C.B.I. in Bihar Foddar Scam.

TEXT :
 12.18 1/2 hrs.

SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ (nù®ú¦ÉÆMÉÉ) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ BEò ¤É½þÖiÉ +½þ¨É ¨ÉºÉ±ÉÉ
ºÉnùxÉ Eòä ºÉɨÉxÉä ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ºÉnùxÉ Eòä +Ænù®ú Eò<Ç ¨ÉiÉǤÉÉ ºÉÒ.¤ÉÒ.+É<Ç. Eòä ®úÉä±É Eòä >ð{É®ú
+ÆMÉÖʱɪÉÉÆ =`öiÉÒ ®ú½þÒ ½þèÆ +Éè®ú ºÉÒ.¤ÉÒ.+É<Ç. Eòä ¤ÉÉ®úä ¨ÉäÆ ½þ¨É ±ÉÉäMÉÉäÆ xÉä Eò<Ç ¨ÉiÉǤÉÉ Eò½þÉ ½þè
ÊEò ´É½þ {ÉIÉ{ÉÉiÉ Eò®ú ®ú½þÒ ½þè +Éè®ú nù¤ÉÉ´É ¨ÉäÆ ±ÉÉäMÉÉäÆ ºÉä ¤ÉªÉÉxÉ ±Éä ®ú½þÒ ½þè* VÉÉä ±ÉÉäMÉ ¨ÉÖVÉÊ®ú¨É
xɽþÒÆ ½þèÆ, VÉÉä ±ÉÉäMÉ <x´Éɱ´É xɽþÒÆ ½þèÆ, =xÉEòÉä VɤÉnùǺiÉÒ <x´Éɱ´É Eò®úxÉä EòÉ EòÉ¨É Eò®ú ®ú½þÒ
½þè* ¨ÉèÆ <ºÉ ºÉÆnù¦ÉÇ ¨ÉäÆ BEò +xªÉ ¤ÉÉiÉ EòÒ iÉ®ú¡ò +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ºÉ®úEòÉ®ú EòÉ vªÉÉxÉ +JɤÉÉ®ú
¨ÉäÆ Uô{ÉÒ BEò Jɤɮú EòÒ +Éä®ú Ênù±ÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ*


12.19 hrs.   (Shri Basudeb Acharia in the Chair)




	ºÉÒ.¤ÉÒ.+É<Ç. xÉä <ºÉ iÉ®ú½þ ºÉä |ÉSÉÉ®ú ÊEòªÉÉ ½þè ÊEò ¸ÉÒ ½þ®úÒ¶É JÉÆb÷ä±É´ÉɱÉ, VÉÉä
B.¤ÉÒ.ºÉä±ºÉ Eòä |ÉÉä|ÉɪÉ]õ®ú lÉä, 
... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : EÞò{ɪÉÉ ¤Éè`ö VÉÉ<B* {ɽþ±Éä =xÉEòÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB* =xÉEòÉä +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ
Eò®úxÉä nùÒÊVÉB*





... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :+É{É ¦ÉÒ ¤ÉÉäʱɪÉäMÉÉ*





...  (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ (nù®ú¦ÉÆMÉÉ) :  <ºÉ iÉ®ú½þ ºÉä +É{É ºÉ½þÒ +É´ÉÉVÉ iÉÉä nù¤ÉÉ xɽþÒÆ
ºÉEòiÉä* 
...  (´ªÉ´ÉvÉÉxÉ)
 ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, +É{ÉxÉä ¨ÉÖZÉä ºÉ¨ÉªÉ ÊnùªÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 +É{É <xÉEòÉä
¤Éè`öxÉä Eòä ʱÉB EòʽþªÉä* 
...  (´ªÉ´ÉvÉÉxÉ)
 <xÉEòÉä VÉ¤É ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ iÉ¤É ªÉä +{ÉxÉÒ ¤ÉÉiÉ
Eò½þäÆ* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +É{É VÉ®úÉ ¤ÉèÊ`öªÉä*





...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +É{É ¦ÉÒ ¤ÉÉäʱɪÉäMÉÉ*





...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +É{ÉEòÉä ¦ÉÒ ¨ÉÉèEòÉ ÊnùªÉÉ VÉɪÉäMÉÉ*





...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  <xÉEòÉä ¤ÉÉä±ÉxÉä Eòä ʱÉB <VÉÉVÉiÉ nùÒ MɪÉÒ ½þè*





...  (´ªÉ´ÉvÉÉxÉ)


SHRI NITISH KUMAR (BARH):



¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) :  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ºÉnùxÉ EòÉ <ºiÉä¨ÉÉ±É VÉÉÆSÉ {Éc÷iÉÉ±É Eòä ʱÉB xɽþÒÆ
½þÉäxÉÉ SÉÉʽþB*


SHRI BRAHMANAND MANDAL (MONGHYR):



¸ÉÒ ¥É½¨ÉÉxÉxnù ¨ÉÆb÷±É (¨ÉÖÆMÉä®ú) :  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, PÉ]õxÉÉ+ÉäÆ Eòä EòÉ®úhÉ ¨ÉäÆ ´É½þÉÆ Eòä
¨ÉÖJªÉ¨ÉÆjÉÒ ½þèÆ* 
...  (´ªÉ´ÉvÉÉxÉ)
 ºÉÒ.¤ÉÒ.+É<Ç.  EòÉä VÉÉxɤÉÚZÉEò®ú ¤ÉnùxÉÉ¨É Eò®úxÉä Eòä ʱÉB,
b÷®úÉxÉä ´É nù¤ÉÉxÉä Eòä ʱÉB ªÉ½þ ºÉÉ®úÉ EòÉ¨É ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 <ºÉEòÒ <VÉÉVÉiÉ
xɽþÒÆ ½þÉäxÉÒ SÉÉʽþB* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI NITISH KUMAR (BARH):



¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) :  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, VÉÉÆSÉ EòÉä |ɦÉÉÊ´ÉiÉ Eò®úxÉä Eòä ʱÉB ªÉ½þ ÊEòªÉÉ MɪÉÉ
½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ½þiªÉÉ EòÒ ºÉÉÊVÉ¶É ¨ÉäÆ 
...  (´ªÉ´ÉvÉÉxÉ)


MR. CHAIRMAN: Please take your seats. Mandalji, please take your seat.

			... (Interruptions)

MR. CHAIRMAN: Please take your seats. He has been permitted by  the  Chair  to
raise this matter.

			... (Interruptions)

SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  xÉÒiÉÒ¶É VÉÒ, +É{ÉEòÉä BEò Eò®úÉäc÷ ¯û{ɪÉÉ ÊnùªÉÉ MɪÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ) ºÉÒ.¤ÉÒ.+É<Ç.  xÉä ¤ÉªÉÉxÉ ÊnùªÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 +JɤÉÉ®ú ¨ÉäÆ Uô{ÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ)





	ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <x½þÉäÆxÉä VÉÉä ¤ÉÉiÉ Eò½þÒ, ´É½þ iÉÉä Eò®ú ºÉEòiÉä ½þèÆ* 
... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : `öÒEò ½þè* +É{ÉEòÉä VÉÉä ¤ÉÉä±ÉxÉÉ ½þè, ¤ÉÉäʱɪÉä*


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ½þ¨ÉÉ®úä {ÉÉºÉ ½þ®úÒ¶É JÉÆb÷ä±É´ÉÉ±É Eòä {ÉjÉ EòÒ
¡òÉä]õÉä EòÉ{ÉÒ ¨ÉÉèVÉÚnù ½þè ÊVɺɨÉäÆ =x½þÉäÆxÉä ºÉÉ¡ò ±É¡WÉÉäÆ ¨ÉäÆ Eò½þÉ ½þè ÊEò ºÉÒ.¤ÉÒ.+É<Ç.  xÉä
¨ÉÖZÉä ¨ÉèÆ]õ±ÉÒ +Éè®ú Ê¡òÊVÉEò±ÉÒ ]õÉSÉÇ®ú ÊEòªÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ (vÉxɤÉÉnù) : =x½þÉäÆxÉä ªÉ½þ º]õä]õ¨ÉèÆ]õ xɽþÒÆ Ê±ÉJÉEò®ú ÊnùªÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ) ªÉ½þ JÉÆb÷ä´ÉÉ±É EòÉ {ÉjÉ xɽþÒÆ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI BRAHMANAND MANDAL (MONGHYR):



¸ÉÒ ¥É½¨ÉÉxÉxnù ¨ÉÆb÷±É:  <ºÉEòÒ <ÆE´ÉɪɮúÒ ½þÉäxÉÒ SÉÉʽþB* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆb÷±É VÉÒ, +É{É ¤ÉÉnù ¨ÉäÆ ¤ÉÉäʱɪÉäMÉÉ*





... (´ªÉ´ÉvÉÉxÉ)


SHRI BRAHMANAND MANDAL (MONGHYR):



¸ÉÒ ¥É½¨ÉÉxÉxnù ¨ÉÆb÷±É:  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉ½þ ºÉÉÊVÉ¶É EòÒ MɪÉÒ ½þè* ªÉ½þ JÉÆb÷ä±É´ÉÉ±É EòÉ {ÉjÉ
xɽþÒÆ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä. ®úÒiÉÉ ´É¨ÉÉÇ (vÉxɤÉÉnù) : EªÉÉ JÉÖnùEòÖ¶ÉÒ xÉÉä]õ b÷Ö{±ÉÒEòä]õ ¨ÉäÆ ÊnùªÉÉ VÉÉiÉÉ ½þè? ...
(´ªÉ´ÉvÉÉxÉ) ªÉ½þ =xÉEòÉ {ÉjÉ xɽþÒÆ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ±ÉÉäMÉ ºÉÒ.¤ÉÒ.+É<Ç.  ºÉä ʨɱÉä ½þÖB ½þèÆ*
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É ¤ÉÉäʱɪÉä*





... (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨ÉxÉä ¤ÉÉ®ú-¤ÉÉ®ú ºÉnùxÉ ¨ÉäÆ
<ºÉ ºÉ´ÉÉ±É EòÉä =`öɪÉÉ +Éè®ú ½þ¨ÉxÉä ¤ÉÉiÉäÆ ®úJÉÒÆ ÊEò ºÉÒ.¤ÉÒ.+É<Ç.  ʤɽþÉ®ú Eòä +Ænù®ú ½þÒ xɽþÒÆ ¤ÉʱEò
{ÉÚ®úä ʽþxnùÖºiÉÉxÉ ¨ÉäÆ BäºÉÉ EòÉ¨É Eò®ú ®ú½þÒ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ
ÊEò BEò ½þÒ ¨ÉɨÉxÉä ¨ÉäÆ xɽþÒÆ ¤ÉʱEò ºÉèÆEòc÷ÉäÆ ¨ÉɨɱÉä ¨ÉäÆ {ÉIÉ{ÉÉiÉ +Éè®ú {ÉÉäʱÉÊ]õEò±É BÆb÷ Eòä
ʱÉB ºÉÒ.¤ÉÒ.+É<Ç.  +ÉÊ¡òºÉ EòÉ <ºiÉä¨ÉÉ±É ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 ¨ÉèÆ ªÉ½þ VÉÉxÉxÉÉ
SÉɽþiÉÉ ½þÚÆ ÊEò +ÉVÉ <ºÉ ºÉnùxÉ ¨ÉäÆ 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI BRAHMANAND MANDAL (MONGHYR):



¸ÉÒ ¥É½¨ÉÉxÉxnù ¨ÉÆb÷±É:  +É{É ÊEòºÉEòÉä ºÉÖxÉÉ ®ú½þä ½þèÆ* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI ILIYAS AZMI (SHAHABAD):



¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ (¶Éɽþ¤ÉÉnù) : ¨ÉèÆ Eò½þiÉÉ ½þÚÆ ÊEò ¸ÉÒ Eò±{ÉxÉÉlÉ ®úÉªÉ VÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä
ÊxÉhÉÇªÉ ÊnùªÉÉ MɪÉÉ =ºÉEòÉä ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä EòÆb÷è¨É ÊEòªÉÉ* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ¨ÉèÆ ºÉÒ.¤ÉÒ.  +É<Ç.  
...  (´ªÉ´ÉvÉÉxÉ)
 ¨ÉèÆ +É{ɺÉä Eò½þxÉÉ
SÉɽþiÉÉ ½þÚÆ ÊEò ʽþxnùÖºiÉÉxÉ Eòä +Ænù®ú BEò ½þÒ xɽþÒÆ ¤ÉʱEò 110-120 VÉÉä {ÉÉäʱÉÊ]õEò±É ±ÉÉäMÉ ½þèÆ
=xÉEòÉä ¤É½þÖiÉ iÉ®ú½þ ºÉä ¡òƺÉÉxÉä EòÉ EòÉ¨É ½þÉä ®ú½þÉ ½þè* +ÉVÉ ½þ¨ÉÉ®úä ʤɽþÉ®ú EòÉ ½þÒ ¨ÉɨɱÉÉ xɽþÒÆ ½þè*
+ÉVÉ ¤ÉÉä¡òÉäºÉÇ EòÉ ¨ÉɨɱÉÉ ½þè* <ºÉEòÉä ºÉÉiÉ ºÉÉ±É ½þÉä MɪÉä ½þèÆ* +ÉVÉ iÉEò ¤ÉÉä¡òÉäºÉÇ Eòä ¨ÉɨɱÉä ¨ÉäÆ
ºÉÒ.¤ÉÒ.+É<Ç.  EòÖUô ¦ÉÒ xɽþÒÆ ¤ÉiÉÉ {ÉɪÉÒ* ±ÉäÊEòxÉ +ÉVÉ BEò ʴɶÉä¹É ´ªÉÊEiÉ EòÉä ʺɪÉɺÉiÉ ¨ÉäÆ ®úÉäEòxÉä
Eòä ʱÉB Ê¡ò®ú ºÉä 
...  (´ªÉ´ÉvÉÉxÉ)
 +É{ÉEòÒ iÉÉä nùÉäºiÉÒ ½þè* +É{É =ºÉ¨ÉäÆ xɽþÒÆ ½þÉäÆMÉä* ...
(´ªÉ´ÉvÉÉxÉ)





=ºÉEòä +Ænù®ú EòÉÆOÉäºÉ Eòä ±ÉÉäMÉ ½þÉäÆMÉä ªÉÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eòä ±ÉÉäMÉ ½þÉäÆMÉä 
... (´ªÉ´ÉvÉÉxÉ)
 +É{ÉEòÉä
¤ÉiÉÉxÉä EòÒ VÉ°ü®úiÉ xɽþÒÆ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä.  ®úÒiÉÉ ´É¨ÉÉÇ:  ÊEòºÉEòÉä ¤ÉiÉÉxÉÉ ½þè*


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  +É{É ¤ÉÉä±ÉxÉä nùäÆMÉÒ?  
...  (´ªÉ´ÉvÉÉxÉ)





+É{ÉEòÉä VÉ¤É ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ iÉ¤É +É{É ¤ÉÉäʱɪÉäMÉÉ* 
... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É ¤ÉÉäʱɪÉä*


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò 1977-78 ºÉä ¨Éä®úä {ÉɺÉ
+JɤÉÉ®ú EòÒ EòÊ]õÆMÉ ½þè* ºÉä`öÒ, ªÉ¶É{ÉÉ±É Eò{ÉÚ®ú, +É®ú.Eòä.vÉ´ÉxÉ B¨ÉÆMÉ nùäxÉ +®úäº]õäb÷* =ºÉ¨ÉäÆ ºÉä Eò¨É
ºÉä Eò¨É iÉÒxÉ SÉÉ®ú ±ÉÉäMÉÉäÆ EòÒ ¨ÉÉèiÉ ½þÉä SÉÖEòÒ ½þè* +ÉVÉ iÉEò ºÉÒ.¤ÉÒ.+É<Ç.  xÉä <ºÉ EòäºÉ EòÉä ºÉÉì±´É
xɽþÒÆ ÊEòªÉÉ* ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +ÉVÉ ¸ÉÒ +ÆiÉÖ±Éä ºÉɽþ¤É <ºÉ {ÉÉʱÉǪÉɨÉèÆ]õ Eòä
+Ænù®ú xɽþÒÆ ½þèÆ* +ÉVÉ 10 ºÉÉ±É Eòä ¤ÉÉnù ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä =xÉEòÉä E±ÉҪɮú ÊEòªÉÉ ½þè* <ºÉ iÉ®ú½þ
ºÉä VÉÉä {ÉɱÉÒÊ]õEò±É BºÉäʺÉxÉä¶ÉxÉ <ºÉ ¨ÉÖ±Eò Eòä +Ænù®ú ºÉÒ.¤ÉÒ.+É<Ç.  Eòä nù¡iÉ®ú ºÉä ½þÉä ®ú½þÒ ½þè, ªÉ½þ
{ÉÚ®úÒ nùÖÊxɪÉÉ EòÉä ¨ÉɱÉÚ¨É ½þè*





	¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ®úÒ¶É JÉÆb÷ä±É´ÉÉ±É ÊVÉx½þÉäÆxÉä JÉÖnùEòÖ¶ÉÒ EòÒ ½þè +Éè®ú +{ÉxÉä
ºÉÚºÉÉ<b÷ xÉÉä]õ Eòä +Ænù®ú =x½þÉäÆxÉä ÊVÉFò ÊEòªÉÉ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)
 EªÉÉ +É{É ºÉÒ.¤ÉÒ.+É<Ç.
+ÉÊ¡òºÉ®ú ½þèÆ? 
... (´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä.  ®úÒiÉÉ ´É¨ÉÉÇ:  ´É½þ {ÉjÉ b÷Ö{±ÉÒEòä]õ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉ½þÒ +É{ÉÊiiÉ ½þÉä ®ú½þÒ ½þè* ...
(´ªÉ´ÉvÉÉxÉ) ½þ¨ÉxÉä ±ÉMÉÉiÉÉ®ú E±Éä¨É ÊEòªÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉÒ.¤ÉÒ.+É<Ç. +Éè®ú ʽþxnùÖºiÉÉxÉ EòÒ VÉÉä ¡òÉʺɺ]õ iÉÉEòiÉäÆ ½þèÆ, =xÉEòÉ iÉɱɨÉä±É ½þÉä MɪÉÉ ½þè +Éè®ú
=ºÉEòä ¤ÉÉ®úä ¨ÉäÆ +JɤÉÉ®úÉäÆ ¨ÉäÆ ¦ÉÒ Uô{É SÉÖEòÉ ½þè* ½þ¨ÉÉ®úä +]õ±É VÉÒ ¤Éè`öä ½þÖB ½þèÆ* ªÉä ¤ÉiÉÉBÆ
ÊEò ºÉÒ.¤ÉÒ.+É<Ç. EòÉä]õÇ EòÉä ¤ÉÉnù ¨ÉäÆ Ê®ú{ÉÉä]õÇ nùäiÉÒ ½þè +Éè®ú +]õ±É VÉÒ Eòä {ÉÉºÉ Ê®ú{ÉÉä]õÇ {ɽþ±Éä ºÉä
½þÒ ¨ÉÉèVÉÚnù ½þÉäiÉÒ ½þè ÊEò 24 xɨ¤É®ú {É®ú +¨ÉÖEò +Énù¨ÉÒ EòÉ xÉÉ¨É ½þè* ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +ÉVÉ
ºÉÒ.¤ÉÒ.+É<Ç. ¤ÉÒ.VÉä.{ÉÒ., ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ EòÉ xÉèEºÉºÉ ½þè* ªÉ½þ ¨ÉèÆ <ºÉʱÉB Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
BEò +ÉäEòäWÉxÉ ¨ÉäÆ xɽþÒÆ, ¨Éä®úä {ÉÉºÉ +JɤÉÉ®ú EòÒ EòÊ]õÆMºÉ ¨ÉÉèVÉÚnù ½þèÆ* ªÉÊnù Eò½þÉ VÉÉBMÉÉ iÉÉä ¨ÉèÆ
ºÉnùxÉ ¨ÉäÆ ºÉÉ®úÒ EòÊ]õÆMºÉ ®úJÉxÉä EòÉ EòÉ¨É Eò°üÆMÉÉ* BEò ¨ÉÉèEòä {É®ú xɽþÒÆ, {ÉSÉɺÉÉäÆ ¨ÉÉèEòÉäÆ {É®ú ...
(´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä.  ®úÒiÉÉ ´É¨ÉÉÇ:  =ºÉEòä ¦ÉÉ<Ç xÉä ¦ÉÒ ¤ÉªÉÉxÉ ÊnùªÉÉ ½þè ÊEò =ºÉEòÒ ½þiªÉÉ Eò®ú´ÉÉ<Ç MÉ<Ç ½þè* ...
(´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ:  `öÒEò ½þè* ¡òÉiɨÉÒ VÉÒ, +¤É ºÉ¨ÉÉ{iÉ EòÒÊVÉB*


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  xɽþÒÆ, ¨Éä®úÒ ¤ÉÉiÉ {ÉÚ®úÒ ºÉÖÊxÉB* ªÉ½þ ºÉÒÊ®úªÉºÉ ¨ÉɨɱÉÉ ½þè*
BäºÉä xɽþÒÆ SɱÉäMÉÉ* 
...  (´ªÉ´ÉvÉÉxÉ)
 BEò ¨ÉiÉǤÉÉ xɽþÒÆ, +É{ÉEòÉä {ÉSÉɺÉÉäÆ +JɤÉÉ®úÉäÆ ¨ÉäÆ Ê¨É±ÉäMÉÉ
ÊEò ºÉÒ.¤ÉÒ.+É<Ç.  xÉä +{ÉxÉä b÷ɪɮúèE]õ®ú Eòä ªÉ½þÉÆ Ê®ú{ÉÉä]õÇ ¤ÉÉnù ¨ÉäÆ VɨÉÉ EòÒ +Éè®ú ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ
+Éè®ú ¤ÉÒ.VÉä.{ÉÒ.  Eòä ±ÉÉäMÉÉäÆ EòÉä Ê®ú{ÉÉä]õÇ {ɽþ±Éä ʨɱÉÒ* +ÉÊJÉ®ú ºÉÒ.¤ÉÒ.+É<Ç.  ʽþxnùÖºiÉÉxÉ ¨ÉäÆ
<ºÉ EòÉ¨É Eòä ʱÉB ½þè ÊEò ´É½þ <ºÉ iÉ®ú½þ Eòä <¨{ÉÉè]õÇèÆ]õ b÷ÉèEòÚ¨ÉèÆ]ºÉ EòÉä, <¨{ÉÉè]õÇèÆ]õ
<x¡òÉè¨ÉÇä¶ÉxÉ EòÉä, ¨ÉÖ±Eò EòÒ ÊºÉEªÉÖÊ®ú]õÒ EòÉ ¨ÉɨɱÉÉ ½þÉä ºÉEòiÉÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


SHRI VIJAY GOEL (SADAR - DELHI):



¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É (ºÉnù®ú-Ênù±±ÉÒ) : <xɺÉä {ÉÚÊUôB, ªÉä ºÉÒ.¤ÉÒ.+É<Ç. EòÉ EªÉÉ Eò®úxÉÉ SÉɽþiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  +MÉ®ú ´É½þ =ºÉä BEò {ÉÉä±ÉÒÊ]õEò±É {ÉÉ]õÒÇ EòÉä nùäiÉÒ ½þè iÉÉä
<ºÉEòÉ ¨ÉiÉ±É¤É ½þè ÊEò ºÉÒ.¤ÉÒ.+É<Ç.  ºÉÆnùä½þ Eòä PÉä®úä ¨ÉäÆ ½þè* ½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè ÊEò ʽþxnùÖºiÉÉxÉ
¨ÉäÆ ºÉÒ.¤ÉÒ.+É<Ç.  EòÉ VÉÉä ®úÉä±É ®ú½þÉ ½þè, =ºÉEòÒ {ÉÚ®úÒ VÉÉÆSÉ ½þÉäxÉÒ SÉÉʽþB* BEò Eò¨ÉÒ¶ÉxÉ ¤Éè`öÉxÉÒ
SÉÉʽþB* +ÉVÉ ÊVÉºÉ iÉ®ú½þ ºÉä {ÉÉä±ÉÒÊ]õEò±É ±ÉÉäMÉÉäÆ EòÉ xÉÉ¨É b÷ɱÉEò®ú 
...  (´ªÉ´ÉvÉÉxÉ)
 ¨ÉèÆ VÉÉxÉxÉÉ
SÉɽþiÉÉ ½þÚÆ ÊEò VÉ¤É ºÉÒ.¤ÉÒ.+É<Ç.  xÉä ½þÉ<Ç EòÉä]õÇ ¨ÉäÆ +Éb÷´ÉÉhÉÒ VÉÒ EòÉä ½þ´ÉɱÉÉ EòäºÉ ¨ÉäÆ E±ÉҪɮú
ÊEòªÉÉ, =x½þÉäÆxÉä Eò½þÉ lÉÉ ÊEò ½þ¨É ºÉÖ|ÉÒ¨É EòÉä]õÇ ¨ÉäÆ VÉÉBÆMÉä* EªÉÉäÆ xɽþÒÆ VÉÉ ®ú½þä ½þèÆ?
<ºÉʱÉB xɽþÒÆ VÉÉ ®ú½þä ½þèÆ ÊEò ´É½þÉÆ ¦ÉÒ ¤ÉÒ.VÉä.{ÉÒ.  EòÉ ¨ÉɨɱÉÉ +É MɪÉÉ* ºÉÒ.¤ÉÒ.+É<Ç.
ʽþxnùÖºiÉÉxÉ ¨ÉäÆ {ÉÉä±ÉÒÊ]õEò±É {ÉÉ]õÒÇ EòÒ iÉ®ú½þ BE]õ Eò®ú ®ú½þÒ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 +É{É ¤ÉÉiÉ
ºÉÖÊxÉB* +É{ÉEòÉä <Æ]õ®úÊ¡òªÉ®ú Eò®úxÉä EòÉ ®úÉ<]õ xɽþÒÆ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : `öÒEò ½þè* +É{É ¤ÉèÊ`öB* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ¨Éä®úÒ ¨ÉÉÆMÉ ½þè ÊEò <ºÉEòÒ VÉÉÆSÉ ½þÉä* 
...  (´ªÉ´ÉvÉÉxÉ)
ÊVÉºÉ iÉ®ú½þ ºÉä ºÉÒ.¤ÉÒ.+É<Ç.  Eòä ±ÉÉäMÉÉäÆ xÉä ]õÉSÉÇ®ú ÊEòªÉÉ +Éè®ú ÊVÉºÉ iÉ®ú½þ ºÉä nù¤ÉÉ´É ºÉä ¡òºÉÉxÉä Eòä
ʱÉB ºÉÒ.¤ÉÒ.+É<Ç.  EòÉ¨É Eò®ú ®ú½þÒ ½þè, =ºÉEòÒ VÉÉÆSÉ ½þÉäxÉÒ SÉÉʽþB* ½þ¨É ºÉ®úEòÉ®ú ºÉä ¨ÉÉÆMÉ Eò®úiÉä ½þèÆ
ÊEò VÉÉä ¦ÉÒ +ÊvÉEòÉ®úÒ ½þÉä, ÊVɺÉEòÒ ´ÉVɽþ ºÉä ½þ®úÒ¶É JÉÆb÷ä±É´ÉÉ±É EòÒ ¨ÉÉèiÉ ½þÖ<Ç ½þè, =ºÉ{É®ú ºÉ®úEòÉ®ú 302
EòÉ ¨ÉÖEònù¨ÉÉ nùVÉÇ Eò®úÉB* 
...  (´ªÉ´ÉvÉÉxÉ)


MR.  CHAIRMAN :  Please take your seat now.  There are so  many  speakers  who
have to raise important matters.  Please conclude now.

SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):



¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ:  ¨ÉÖZÉä EòxÉE±ÉÚb÷ iÉÉä Eò®úxÉä nùÒÊVÉB* 
...  (´ªÉ´ÉvÉÉxÉ)
ºÉ®úEòÉ®ú Eò¨ÉÒ¶ÉxÉ ¤ÉxÉÉB +Éè®ú Eò¨ÉÒ¶ÉxÉ ¤ÉxÉÉEò®ú ÊVÉiÉxÉä ¦ÉÒ {ÉÉä±ÉÒÊ]õEò±É EòäºÉäºÉ ½þèÆ 
...  (´ªÉ´ÉvÉÉxÉ)
 +ÉVÉ
1-2 xɽþÒÆ 110 ®úÉVÉxÉäiÉÉ+ÉäÆ EòÉä ºÉÒ.¤ÉÒ.+É<Ç.  ÊEòºÉÒ xÉ ÊEòºÉÒ EòäºÉ ¨ÉäÆ <xÉ´ÉÉì±´É ÊEòB ½þÖB ½þè +Éè®ú
=xÉEòÉ ®úÉVÉxÉèÊiÉEò VÉÒ´ÉxÉ JÉiÉ®úä ¨ÉäÆ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)
 ±ÉÉäMÉÉäÆ EòÉä xªÉÉªÉ Ê¨É±É ºÉEòä, ªÉ½þ
½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)


MR. CHAIRMAN: Please take your seat now.

			... (Interruptions)

MR. CHAIRMAN: Shri Somnath Chatterjee.

			... (Interruptions)

MR. CHAIRMAN: I will allow you also.

			... (Interruptions)

MR. CHAIRMAN: It is on the same matter.




... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : xɽþÒÆ, ½þ¨ÉxÉä ¸ÉÒ ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ EòÉä ¤ÉÖ±ÉɪÉÉ ½þè*





...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ:  +É{É ¤ÉèÊ`öªÉä*


SHRI RAM KRIPAL YADAV (PATNA):



¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) :  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ¨ÉèÆxÉä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè* ¨Éä®úÉ xÉÉ¨É ½þè*
ºÉÒ.¤ÉÒ.+É<Ç.  ªÉ½þ MɱÉiÉ EòÉ¨É Eò®ú ®ú½þÒ ½þè, =ºÉEòä +ÊvÉEòÉÊ®úªÉÉäÆ {É®ú 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +É{É ¤ÉèÊ`öªÉä* ½þ¨ÉxÉä ºÉÉä¨ÉxÉÉlÉ VÉÒ EòÉä ¤ÉÖ±ÉɪÉÉ ½þè*





...  (´ªÉ´ÉvÉÉxÉ)


SHRI RAM KRIPAL YADAV (PATNA):



¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É:  ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä ¨ÉèÆ ªÉ½þ ¨ÉÉÆMÉ Eò°üÆMÉÉ ÊEò ºÉ®úEòÉ®ú xÉä <ºÉ{É®ú +MÉ®ú
EòÉ®úÇ´ÉÉ<Ç xɽþÒÆ EòÒ, <ºÉ{É®ú ®úÉäEò xɽþÒÆ ±ÉMÉÉ<Ç MÉ<Ç iÉÉä {ÉÚ®úÒ ÊºlÉÊiÉ 
...  (´ªÉ´ÉvÉÉxÉ)


MR. CHAIRMAN: Whatever he is saying will not go on record.

			(Interruptions)*




ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : Ê®úEòÉb÷Ç ¨ÉäÆ xɽþÒÆ VÉÉ ®ú½þÉ ½þè, +É{É EªÉÉäÆ ¤ÉÉä±É ®ú½þä ½þèÆ*





... (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ®úÉ¨É EÞò{ÉÉ±É VÉÒ, ½þ¨É ¤ÉÉnù ¨ÉäÆ ¨ÉÉèEòÉ nùäÆMÉä* ´É½þ ¤ÉÉnù ¨ÉäÆ ½þÉäMÉÉ* ½þ¨ÉxÉä
ºÉÉä¨ÉxÉÉlÉ VÉÒ EòÉä ¤ÉÖ±ÉɪÉÉ ½þè, +É{ÉEòÉä ½þ¨ÉxÉä <VÉÉVÉiÉ xɽþÒÆ nùÒ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


PROF. RITA VERMA (DHANBAD):



|ÉÉä.  ®úÒiÉÉ ´É¨ÉÉÇ:  <ºÉÒ Ê´É¹ÉªÉ {É®ú ¤ÉÉä±ÉxÉä Eòä ʱÉB ¨ÉÖZÉä BEò ʨÉxÉ]õ ºÉ¨ÉªÉ ÊnùªÉÉ VÉɪÉä*
=x½þÉäÆxÉä ¤ÉÒ.VÉä.{ÉÒ.  EòÉ xÉÉ¨É Ê±ÉªÉÉ ½þè, ½þ¨É ¦ÉÒ <ºÉ Ê´É¹ÉªÉ {É®ú ¤ÉÉä±ÉxÉÉ SÉɽþiÉä ½þèÆ*


MR. CHAIRMAN: All right, I will allow you.



SHRI SOMNATH CHATTERJEE (BOLPUR): Mr. Chairman, Sir, I am referring to a  very
important issue regarding Bihar -- not necessarily what he has raised here.

	The question is that a fortnight has elapsed since the country came to
know  of  what had been decided by the CBI regarding the fodder scam case. And
as a matter of fact, charge-sheet has not been submitted up-till now so far as
I know against some of them, including  the  Chief  Minister  because  of  the
sanction  procedure. Already the whole country is agitated and particularly in
Bihar, where the political atmosphere is getting vitiated; if not,  there  are
unnecessary divisions in Bihar which are not befitting our democratic set up.

	Therefore, on the earlier occasion when this issue came up I had  made
an appeal  to  the  Chief  Minister of Bihar.  There is no question of anybody
being held guilty as such but people occupying certain positions  cannot  take
up an  attitude  of  defiance  when  such  allegations are made.  If there are
allegations which affect the credibility of the functioning of an  institution
including an important political functionary, it is proper that he should step
down waiting  for  the  judicial verdict.  Therefore, I am requesting him once
more to step down.  As I said earlier, if there is no charge  against  him  or
charge  is ultimately not proved against him or ultimately the CBI is not able
to establish any guilt on his part, he will come back but, Sir, certain  basic
postulates  have  to  be  adopted  for  the  purpose  of  our functioning as a
parliamentary democracy.  Therefore, instead of going into who  is  right  and
who is wrong, let him set an example.  I believe, it will enhance the prestige
of  the  Chief  Minister,  whoever is involved in this, if such an attitude is
taken.

	Therefore, instead  of  making  it  always  a  partisan  issue,  I  am
requesting  the  Chief Minister through this House, through you, Sir, that for
the  future  of  our  parliamentary  democracy,  for  the  future  of   proper
functioning of  our polity, he should step down immediately.  Let the law take
its own course because we have to abide by it.  There is no option to it.  Let
the law take its own course so that an example  is  also  set.    I  can  only
request that the processes should be expedited.

	There are  controversies  coming up.  There are allegations about what
the Governor is saying.  All these complications -- what the  Governor  should
say  or  should  not  say,  whether  the  Chief Minister should say something,
whether the CBI Director should say something or not -- are coming up.

	Sir, I know that there is obviously a well accepted principle  in  law
that  until somebody is actually proved guilty, he is presumed to be innocent.
But, as I say, occupants of certain high  offices  will  have  to  take  up  a
different attitude.  That is my appeal and I wish to make that.


SHRI VIREDNRA KUMAR SINGH (AURANGABAD):



¸ÉÒ ´ÉÒ®úäxpù EòÖ¨ÉÉ®ú ʺÉƽþ (+Éè®úÆMÉɤÉÉnù) :  °üÊgø´ÉÉnùÒ {É®ú¨{É®úÉ ÊEòºÉʱÉB ¨ÉÉxÉÒ VÉɪÉä*





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ :  +É{É ¤ÉèÊ`öªÉä*





(´ªÉ´ÉvÉÉxÉ)


SHRI ANIL KUMAR YADAV (KHAGARIA):



¸ÉÒ +ÊxÉ±É EòÖ¨ÉÉ®ú ªÉÉnù´É (JÉMÉÊ®úªÉÉ):  29 ÊnùºÉ¨¤É®ú Eòä ®úɹ]ÅÒªÉ ºÉ½þÉ®úÉ ¨ÉäÆ Uô{ÉÉ ½þè =ºÉ¨ÉäÆ
¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ +Éè®ú ºÉ¨ÉiÉÉ {ÉÉ]õÒÇ Eòä ±ÉÉäMÉÉäÆ EòÉ ¦ÉÒ xÉÉ¨É ½þè 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ:  +É{É ¤ÉèÊ`öB*


SHRI ANIL KUMAR YADAV (KHAGARIA):



¸ÉÒ +ÊxÉ±É EòÖ¨ÉÉ®ú ªÉÉnù´É (JÉMÉÊ®úªÉÉ):  ¨Éä®úä {ÉÉºÉ ´É½þ ¨ÉÉèVÉÚnù ½þè* 
...  (´ªÉ´ÉvÉÉxÉ)





ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ:  +É{É ¤ÉèÊ`öB, ¨ÉèÆxÉä VɺɴÉÆiÉ ÊºÉƽþ VÉÒ EòÉä <VÉÉVÉiÉ nùÒ ½þè*


SHRI ANIL KUMAR YADAV (KHAGARIA):



¸ÉÒ +ÊxÉ±É EòÖ¨ÉÉ®ú ªÉÉnù´É:  ÊEòºÉ iÉ®ú½þ ºÉä ºÉÒ.¤ÉÒ.+É<Ç.  Êxɹ{ÉIÉ VÉÉÆSÉ Eò®ú {ÉÉBMÉÒ* ...
(´ªÉ´ÉvÉÉxÉ) <ºÉ¨ÉäÆ xÉÒiÉÒ¶É VÉÒ EòÉ ¦ÉÒ xÉÉ¨É ½þè*




[NEXT PAGE]