={ÉÉvªÉIÉ ¨É½þÉänùªÉ, 4 ¨ÉÉSÉÇ ºÉä ±ÉäEò®ú 12 ¨ÉÉSÉÇ iÉEò 8 ÊnùxÉ ½þÉä MÉªÉä ½þèÆ* EªÉÉ ºÉ®úEòÉ®ú <iÉxÉÒ +{ÉÆMÉ ½þÉä MÉ<Ç ½þè ÊEò +¦ÉÒ iÉEò VÉÉxÉEòÉ®úÒ xÉ½þÒÆ nùä {ÉÉ<Ç* ¨Éä®úä {ÉÊ®ú´ÉÉ®ú ¨ÉäÆ BEò ¤Éä]õÉ 18 ºÉÉ±É EòÉ, nùÚºÉ®úÉ 17 ºÉÉ±É EòÉ +Éè®ú BEò +Énù¨ÉÒ 38-39 ºÉÉ±É EòÉ MÉÉªÉ¤É Eò®ú ÊnùªÉä MÉªÉä* ¨ÉèÆ <ºÉ ºÉnùxÉ EòÉ ºÉnùºªÉ ½þÚÆ +Éè®ú nùÚºÉ®úä ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ Eòä ºÉÉlÉ ÊEòºÉÒ ¦ÉÒ ºÉ¨ÉªÉ BäºÉÒ PÉ]õxÉÉ ½þÉä ºÉEòiÉÒ ½þè* ¨ÉÖZÉä Ê¡ò®ú nùÖJÉ Eòä ºÉÉlÉ Eò½þxÉÉ {Éc÷ ®ú½þÉ ½þè ÊEò +ÉVÉ 25 ÊnùxÉ ½þÉä MÉªÉä ½þèÆ ±ÉäÊEòxÉ EòÉä<Ç ºÉÚSÉxÉÉ ºÉ®úEòÉ®ú xÉä xÉ½þÒÆ nùÒ ½þè* ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eò½þÉÆ VÉÉ>ðÆ, ÊEòºÉ ºÉä xªÉÉªÉ ¨ÉÉÆMÉÚ +Éè®ú ¨ÉÖZÉä Eò½þÉÆ xªÉÉªÉ Ê¨É±ÉäMÉÉ? ªÉÊnù ºÉ®úEòÉ®ú xÉä SÉÉ®ú ÊnùxÉ Eòä +Ænù®ú {ÉiÉÉ xÉ½þÒÆ ±ÉMÉÉªÉÉ iÉÉä ¨ÉèÆ <ºÉ ½þÉ=ºÉ Eòä +Ænù®ú JÉÖnùEòÖ¶ÉÒ Eò°üÆMÉÉ* ¨ÉèÆ ¤É½þÖiÉ nùÖJÉÒ ½þÚÆ, EªÉÉ Eò°üÆ?

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ½þÉ=ºÉ Eòä ºÉ¦ÉÒ ºÉnùºªÉÉäÆ EòÒ +É{ÉEòä ºÉÉlÉ ½þ¨ÉnùnùÒÇ ½þè*

SHRI P.R. DASMUNSI (HOWRAH): Mr. Deputy-Speaker, Sir, he has narrated his plight not only in this House but to a number of MPs also.

Sir, the Government should inform the House. They must come out with a statement tomorrow.

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : Eò`öäÊ®úªÉÉ VÉÒ EòÉä +{ÉxÉÒ ¤ÉÉiÉ {ÉÚ®úÒ Eò®úxÉä nùÒÊVÉB*

SHRI PRABHU DAYAL KATHERIA (FEROZABAD):

¸ÉÒ |É¦ÉÖ nùªÉÉ±É Eò`öäÊ®úªÉÉ (Ê¡ò®úÉäVÉÉ¤ÉÉnù) : ªÉ½þ ¤Éc÷Ò Ê´Éb÷Æ¤ÉxÉÉ ½þè ÊEò +MÉ®ú =iiÉ®ú |Énùä¶É EòÒ ¤ÉÉiÉ SÉ±ÉiÉÒ ½þè iÉÉä ¨É½þÉ®úÉ¹]Å EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè* ¨É½þÉ®úÉ¹]Å EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè iÉÉä ®úÉVÉºlÉÉxÉ EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè* ®úÉVÉºlÉÉxÉ EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè iÉÉä ¨ÉvªÉ |Énùä¶É EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè* +{É®úÉvÉÒ +{É®úÉvÉÒ ½þÒ ½þÉäiÉÉ ½þè* ´É½þ ÊEòºÉÒ EòÉ ºÉMÉÉ xÉ½þÒÆ ½þÉäiÉÉ ½þè, xÉ =ºÉEòÒ EòÉä<Ç VÉÉÊiÉ-Ê¤É®úÉnù®úÒ ½þÉäiÉÒ ½þè* ¨ÉèÆ nùÉ´Éä Eòä ºÉÉlÉ Eò½þiÉÉ ½þÚÆ ÊEò +MÉ®ú ®úÉVÉxÉÒÊiÉEò nù±É +Éè®ú =SSÉÉÊvÉEòÉ®úÒ +{É®úÉÊvÉªÉÉäÆ EòÉä ºÉÆ®úIÉhÉ nùäxÉÉ UôÉäc÷ nùäÆ iÉÉä ¦ÉÉ®úiÉ´É¹ÉÇ ºÉä +ÉiÉÆEò´ÉÉnù +Éè®ú +{É®úÉvÉ JÉi¨É ½þÉä VÉÉBMÉÉ* ¨ÉèÆ <ºÉ Ê´É{ÉnùÉ ºÉä ¤É½þÖiÉ {É®úä¶ÉÉxÉ ½þÚÆ* ¨ÉÖZÉä xªÉÉªÉ Ê¨É±ÉxÉÉ SÉÉÊ½þB* +MÉ®ú ¨ÉÖZÉä xªÉÉªÉ xÉ½þÒÆ Ê¨É±ÉiÉÉ ½þè iÉÉä
... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ ºÉ¤ÉºÉä |ÉÉlÉÇxÉÉ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò BäºÉÉ ÊEòºÉÒ ¦ÉÒ ºÉnùºªÉ Eòä ºÉÉlÉ ½þÉä ºÉEòiÉÉ ½þè* ¨ÉÖZÉä +{ÉxÉä {ÉÊ®ú´ÉÉ®ú EòÒ VÉÉxÉEòÉ®úÒ Ê¨É±ÉxÉÒ SÉÉÊ½þB*
... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨Éä®úÉ ºÉÆºÉnùÒªÉ EòÉªÉÇ ¨ÉÆjÉÒ ºÉä Eò½þxÉÉ ½þè ÊEò º{ÉÒEò®ú ¦ÉÒ <ºÉ ¤ÉÉ®úä ¨ÉäÆ {É½þ±Éä Eò½þ SÉÖEòä ½þèÆ*

THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF TOURISM (SHRI SRIKANT JENA): Sir, I have already taken note of your observation. The Government will make a statement not only on Shri Katheria's case but also on the statement made by the Leader of the Opposition regarding Muzzaffer Nagar. The Government will also make a statement on the point made by Shri Nirmal Kanti Chatterjee. The Government will make three different statements on this issue itself... (Interruptions)

SHRI RAJESH PILOT (DAUSA): Sir, the Government cannot make statement on VHP, Kashi and Mathura. The BJP must make the statement... (Interruptions)

={ÉÉvªÉIÉ VÉÒ, ¨Éä®úÒ BEò |ÉÉlÉÇxÉÉ ½þè* ½þ¨ÉÉ®úä ºÉÉlÉÒ ºÉnùºªÉ xÉä VÉÉä EòÖUô Eò½þÉ ½þè, =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ º]õä]õ¨ÉäÆ]õ xÉ½þÒÆ, ¤ÉÊ±Eò ºÉ®úEòÉ®ú EòÉä ¤ÉiÉÉxÉÉ SÉÉÊ½þB ÊEò =ºÉxÉä EªÉÉ Eònù¨É =`öÉB ½þèÆ* +ÉVÉ SÉÉèlÉÉ ÊnùxÉ ½þÉä MÉªÉÉ ½þè +Éè®ú ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ nùºÉ ¤ÉÉ®ú <ºÉ ¤ÉÉ®úä ¨ÉäÆ ºÉnùxÉ ¨ÉäÆ +Éè®ú ¤ÉÉ½þ®ú ¦ÉÒ Eò½þ SÉÖEòä ½þèÆ* <ºÉ {É®ú º]õä]õ¨ÉäÆ]õ EòÒ WÉ°ü®úiÉ xÉ½þÒÆ ½þè* ºÉ®úEòÉ®ú EòÉä <ºÉEòÒ |ÉÉäOÉàºÉ Ê®ú{ÉÉä]õÇ ºÉnùxÉ EòÉä ¤ÉiÉÉxÉÒ SÉÉÊ½þB*

nùÚºÉ®úÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ¨ÉÉxÉxÉÒªÉ +]õ±É VÉÒ ¤ÉÉä±É ®ú½þä lÉä +Éè®ú ¨ÉÖZÉä ÊnùºÉÆ¤É®ú 1992 ªÉÉnù +É ®ú½þÉ lÉÉ* +MÉºiÉ 1992 ªÉÉnù +É ®ú½þÉ lÉÉ VÉ¤É <xÉEòÒ ªÉÉjÉÉ SÉ±ÉÒ lÉÒ* <ºÉ¨ÉäÆ ºÉ®úEòÉ®ú ºÉä º]õä]õ¨ÉäÆ]õ EòÒ WÉ°ü®úiÉ xÉ½þÒÆ ½þè* +]õ±É VÉÒ EòÉä ºÉÉ¡ò Eò½þxÉÉ SÉÉÊ½þB ÊEò ´ÉÒ.BSÉ.{ÉÒ. Eòä <xÉ EòÉ¨ÉÉäÆ EòÉä ´É½þ ºÉ{ÉÉä]õÇ Eò®úiÉä ½þèÆ ªÉÉ xÉ½þÒÆ?

MR. DEPUTY-SPEAKER : The matter is already over. Shri Madhukar Sarpotdar.

... (Interruptions)

SHRI RAJESH PILOT (DAUSA): Sir, unless they make their stand clear, we will not allow the House to function... (Interruptions)

MR. DEPUTY-SPEAKER : I have allowed Shri Sarpotdar.

SHRI RAJESH PILOT (DAUSA): They say that they have no connection with the VHP. The BJP should make a statement here... (Interruptions)

SPECIAL MENTIONS

SHRI LALMUNI CHAUBEY (BUXAR):

¸ÉÒ ±ÉÉ±É¨ÉÖxÉÒ SÉÉè¤Éä (¤ÉEºÉ®ú) : Ê¤É½þÉ®ú ¨ÉäÆ VÉÉä ®úè±ÉÒ ½þÉäxÉä VÉÉ ®ú½þÒ ½þè, =ºÉEòÉä ¤ÉÆnù Eò®úÉBÆ*
... (´ªÉ´ÉvÉÉxÉ)
®úè±ÉÒ Eòä xÉÉ¨É {É®ú ´É½þÉÆ ½þÉ±ÉÉiÉ JÉ®úÉ¤É ½þÉä ®ú½þä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
ºÉÒ.B.VÉÒ. xÉä +{ÉxÉÒ Ê®ú{ÉÉä]õÇ ¨ÉäÆ Ê¤É½þÉ®ú ºÉ®úEòÉ®ú {É®ú Ê]õ{{ÉhÉÒ EòÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)

MR. DEPUTY-SPEAKER : Shri Chaubey, please sit down.

... (Interruptions)

SHRI P.C. THOMAS (MUVATTUPUZHA): Sir, the VHP leaders are here. Let them say before the House what they feel... (Interruptions)

SHRI NITISH KUMAR (BARH): Sir, I am on a Constitutional point... (Interruptions)

MR. DEPUTY-SPEAKER : Please sit down. I have allowed Shri Sarpotdar.

=ºÉEòä ¤ÉÉnù +É{ÉEòÉä +±ÉÉ>ð Eò°üÆMÉÉ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI MADHUKAR SARPOTDAR (MUMBAI NORTH-WEST):

¸ÉÒ ¨ÉvÉÖEò®ú ºÉ®ú{ÉÉäiÉnùÉ®ú (¨ÉÖ¨¤É<Ç =iiÉ®ú-{ÉÊ¶SÉ¨É) : ¨ÉÉxÉxÉÒªÉ ={ÉÉvªÉIÉ VÉÒ, +ÉVÉ 12 ¨ÉÉSÉÇ ½þè* <ºÉ ÊnùxÉ ½þ¨ÉÉ®úä ¨ÉÖÆ¨¤É<Ç ¶É½þ®ú ¨ÉäÆ ¤É¨É Ê´Éº¡òÉä]õ ½þÖB lÉä*
... (´ªÉ´ÉvÉÉxÉ)

SHRI NIRMAL KANTI CHATTERJEE (DUMDUM): On this aspect of the matter, why is he not responding? Are they condemning it or not?

... (Interruptions)

MR. DEPUTY-SPEAKER: Please sit down. Are you Shri Rajesh Pilot's spokesman? Can he not say what he wants to say? He himself is competent enough. Please sit down.

[NEXT PAGE]