TELECOM REGULATORY AUTHORITY OF INDIA BILL, 1997.
MR. SPEAKER: Now item No.12. Shri Ramakant D. Khalap.
THE MINISTER OF STATE OF THE DEPARTMENT OF LEGAL AFFAIRS, LEGISLATIVE DEPARTMENT AND DEPARTMENT OF JUSTICE (SHRI RAMAKANT D. KHALAP): Sir, I beg to move for leave to withdraw the Bill to provide for the establishment of the Telecom Regulatory Authority of India to regulate the telecommunication services and for matters connected therewith or incidental thereto.
MR. SPEAKER: The question is:
"That leave be granted to withdraw the Bill to provide for the establishment of the Telecom Regulatory Authority of India to regulate the telecommunication services and for matters connected therewith or incidental thereto."
The motion was adopted.
SHRI RAMAKANT KHALAP: I withdraw the Bill.
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MR. SPEAKER: The House shall now take up the Statutory Resolution.
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KUMARI UMA BHARATI (KHAJURAHO):
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MR. SPEAKER: Today there is no Zero Hour. It is Private Members Day today.
KUMARI UMA BHARATI (KHAJURAHO):
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MR. SPEAKER: Umaji, I will attend to your problem.
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MR. SPEAKER: Umaji, I will look into your problem definitely.
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MR. SPEAKER: I have given the floor to Shri Jaswant Singh.
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MR. SPEAKER: No, please. Uma Bharatiji, please go back. I have told you that I will personally look into your problem. I will take up the matter with the Government. I will take up the matter with the Prime Minister.
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MR. SPEAKER: I will take up the matter. You bring it to my notice. I will deal with it myself. I will take it up.
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1206 hours
(At this stage, Kumari Uma Bharati
went back to her seat.)
MR. SPEAKER: This is a question of students. I will take it up myself.
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