And on the other proposal which has been given by Shri Sharad Yadav, there should be a debate on water resources, a national debate should be there. If we accept that, it should be discussed thoroughly at the time when we take up the Demands for Grants pertaining to the Water Resources Ministry and sufficient time should be given to it. I hope, in the Business Advisory Committee, we can consider it.
MR. DEPUTY-SPEAKER: Shri Haradhan Roy to speak.
... (Interruptions)
MR. DEPUTY-SPEAKER: I have already called him.
SHRI HARIN PATHAK (AHMEDABAD):
You are a party in the Supreme Court. Therefore, please follow it up...(Interruptions)
MR. DEPUTY-SPEAKER: Please allow him to speak. I have already allowed him to speak. Please cooperate.
... (Interruptions)
MR. DEPUTY-SPEAKER: That issue is closed now. Let him speak now.
SHRI VISHVESHWAR BHAGAT (BALAGHAT):
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ÊºÉ¡òÇ BEò ±ÉÉ<xÉ ¨ÉäÆ EòxE±ÉÚb÷ Eò®ú ®ú½þÉ ½þÚÆ ÊEò ½þ¨É ¨ÉvªÉ |Énùä¶É Eòä ±ÉÉäMÉ MÉÖVÉ®úÉiÉ Eòä ʽþiÉÉäÆ {É®ú EòÖ`öÉ®úÉPÉÉiÉ xɽþÒÆ Eò®úxÉÉ SÉɽþiÉä ½þèÆ* ¨ÉvªÉ |Énùä¶É EòÒ BäºÉÒ EòÉä<Ç ¨ÉƶÉÉ xɽþÒÆ ½þè ÊEò MÉÖVÉ®úÉiÉ EòÉä Eò¨É {ÉÉxÉÒ Ê¨É±Éä* ½þ¨É iÉÉä ʺɡòÇ <iÉxÉÉ ½þÒ Eò½þxÉÉ SÉɽþiÉä ½þèÆ ÊEò ¨ÉvªÉ |Énùä¶É ¨ÉäÆ xɨÉÇnùÉ xÉnùÒ EòÒ {ÉÉxÉÒ EòÒ IɨÉiÉÉ EòÉä +´É¶ªÉ vªÉÉxÉ ¨ÉäÆ ®úJÉÉ VÉÉB* ½þèÆ... (Interruptions)
MR. DEPUTY-SPEAKER: Let the hon. Member speak. Please cooperate with me.
SHRI SHIVRAJ SINGH (VIDISHA):
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ½þ¨ÉÉ®úä ¨ÉvªÉ |Énùä¶É Eòä +xÉäEò MÉÉÆ´É ¤ÉÉÆvÉ ¤ÉxÉxÉä ºÉä b÷Ú¤ÉäÆMÉä* <ºÉʱÉB ½þ¨ÉäÆ ¦ÉÒ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ ÊnùªÉÉ VÉÉB*... (Interruptions)
MR. DEPUTY-SPEAKER: I have already called him. I am sorry to say that this is not good. Please allow him to speak.
... (´ªÉ´ÉvÉÉxÉ)
... (´ªÉ´ÉvÉÉxÉ)
SPECIAL MENTIONS