05.03.97 *t03 Regarding the Supreme Court decision on not permitting to raise the height of the Sardar Sarovar Dam. SHRI SANAT MEHTA (SURENDRA NAGAR): Sir, a very serious development has taken place for the life and death of Gujarat and Rajasthan because of the decision of the Supreme Court on Sardar Sarovar Dam An interlocutory application was filed in the on-going hearing of the case in the Supreme Court as per the agreement arrived at in the meeting of the Chief Ministers of Gujarat, Madhya Pradesh, Maharashtra and Rajasthan which was convened by the Prime Minister on 15.7.1996 and 16.7.1996 at New Delhi to discuss the issue. For the project Rs.5,000 crore has been spent and an agreement was arrived at in the presence of the Prime Minister. When the interlocutory application was given, the Supreme Court has said that they were not permitting to raise the height of the dam. If this kind of intervention by the Supreme Court is tolerated even after the decision of the Inter-State River Tribunal, a pandora's box will be opened and there will be no final decision for any inter-State river dispute.

In these circumstances, I appeal to the Government of India to take cognisance of this and see that the agreement arrived at by the Chief Ministers in the presence of the Prime Minister is implemented. The barricades created by the Supreme Court are anyhow to be removed. This is my plea. Otherwise, Gujarat will have no way, except to resort to peaceful means which Mahatma Gandhi had shown.

SHRI DILEEP SANGHANI (AMRELI):

¸ÉÒ Ênù±ÉÒ{É ºÉÆPÉÉxÉÒ (+¨É®úä±ÉÒ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, MÉÖVÉ®úÉiÉ EòÉä ½þÊ®úiÉ FòÉÊxiÉ ¨ÉäÆ ±ÉÉxÉä ´ÉɱÉÒ ºÉ®únùÉ®ú ºÉ®úÉä´É®ú {ÉÊ®úªÉÉäVÉxÉÉ xÉ Eòä´É±É MÉÖVÉ®úÉiÉ Eòä ʱɪÉä ¤ÉʱEò ºÉÉ®úä nùä¶É Eòä ʱɪÉä ±ÉɦÉ|Énù ¨É½þi´ÉÉEòÉÆIÉÒ ªÉÉäVÉxÉÉ ½þè* ªÉ½þ ªÉÉäVÉxÉÉ ºÉɱÉÉäÆ ºÉä Ê]ŤªÉÚxÉ±É Eòä {ÉÉºÉ ®ú½þÒ +Éè®ú =ºÉxÉä ¡òèºÉ±ÉÉ ÊnùªÉÉ +Éè®ú Ê¡ò®ú 25 ºÉÉ±É iÉEò Ê´ÉSÉÉ®ú Eò®úxÉä Eòä ¤ÉÉnù =ºÉEòÒ ½þÉ<Ç]õ EòÉ ¡òèºÉ±ÉÉ ½þÖ+É ÊVÉºÉ {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú xɽþÒÆ ½þÉä ºÉEòiÉÉ* Ê¡ò®ú ¦ÉÒ ¤ÉÉ®ú ¤ÉÉ®ú ªÉ½þÉÆ ºÉä {ÉÉìʱÉÊ]õEò±ÉÒ <ºÉ ªÉÉäVÉxÉÉ ¨ÉäÆ nùJÉ±É ÊnùªÉÉ MɪÉÉ +Éè®ú <ºÉ ¨É½þi´ÉÉEòÉÆIÉÒ ªÉÉäVÉxÉÉ EòÉä ®úÉäEòxÉä EòÉ |ɪÉÉºÉ ÊEòªÉÉ VÉÉiÉÉ ®ú½þÉ* MÉiÉ +MɺiÉ ¨É½þÒxÉä ¨ÉäÆ |ÉvÉÉxɍɯjÉÒ EòÒ ={ÉʺlÉÊiÉ ¨ÉäÆ SÉÉ®ú ®úÉVªÉÉäÆ Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ Ê¨É±Éä +Éè®ú ªÉÉäVÉxÉÉ EòÉä +ÉMÉä ¤ÉgøÉxÉä EòÒ ¤ÉÉiÉ iÉªÉ ½þÖ<Ç* BEò BOÉÒ¨ÉäÆ]õ ½þÖ+É +Éè®ú EòÉ¨É +ÉMÉä ¶ÉÖ¯û ½þÉäxÉä ´ÉɱÉÉ lÉÉ iÉÉä ¨ÉvªÉ |Énùä¶É ºÉ{ÉEòÉ®ú xÉä ºÉÖ|ÉÒ¨É EòÉä]õÇ ¨ÉäÆ EòäºÉ Eò®ú ÊnùªÉÉ*

¸ÉÒ Ênù±ÉÒ{É ºÉÆPÉÉxÉÒ

cd

ºÉÖ|ÉÒ¨É EòÉä]õÇ ¨ÉäÆ ¦ÉÒ MÉÖVÉ®úÉiÉ ºÉ®úEòÉ®ú +Éè®ú Eòäxpù ºÉ®úEòÉ®ú EòÉä ÊVÉºÉ iÉ®ú½þ ºÉä EòäºÉ ®úJÉxÉÉ SÉÉʽþB lÉÉ, ´É½þ xɽþÒÆ ®úJÉ {ÉÉB* VÉÉä Ê]ŤªÉÚxÉ±É EòÉ ¡òèºÉ±ÉÉ ½þè, =ºÉ¨ÉäÆ ºÉÖ|ÉÒ¨É EòÉä]õÇ EòÉä ½þºiÉIÉä{É Eò®úxÉä EòÉ +ÊvÉEòÉ®ú xɽþÒÆ ½þè Ê¡ò®ú ¦ÉÒ MÉÖVÉ®úÉiÉ EòÒ ªÉÉäVÉxÉÉ ¨ÉäÆ ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä VÉÉä ½þºiÉIÉä{É ÊEòªÉÉ ½þè, ªÉ½þ `öÒEò xɽþÒÆ ½þè* +xªÉ EòäºÉ ¨ÉäÆ EòÖUô ¦ÉÒ Eò®úäÆ ±ÉäÊEòxÉ <ºÉ IÉäjÉ ¨ÉäÆ VÉÉä ¡òèºÉ±ÉÉ ÊEòªÉÉ ½þè ´É½þ ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä +ÊvÉEòÉ®ú IÉäjÉ ºÉä ¤Éɽþ®ú ½þè* Eòäxpù ºÉ®úEòÉ®ú <ºÉ¨ÉäÆ ½þºiÉIÉä{É Eò®úä EªÉÉäÆÊEò ®úÉVªÉ ºÉ®úEòÉ®ú <ºÉ¨ÉäÆ Ê´É¡ò±É ®ú½þÒ ½þè* ¨ÉvªÉ |Énùä¶É +Éè®ú MÉÖVÉ®úÉiÉ Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ ¤ÉxÉxÉä ºÉä {ɽþ±Éä ´Éä +{ÉxÉä ºÉnùºªÉÉäÆ EòÉä ±ÉäEò®ú JÉVÉÖ®úɽþÉä MÉB*

... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : =ºÉEòÉä ¤ÉÒSÉ ¨ÉäÆ ¨ÉiÉ ±ÉÉ<B*

SHRI DILEEP SANGHANI (AMRELI):

¸ÉÒ Ênù±ÉÒ{É ºÉÆPÉÉxÉÒ (+¨É®úä±ÉÒ) : =ºÉEòÉ @ñhÉ +nùÉ Eò®úxÉä Eòä ʱÉB MÉÖVÉ®úÉiÉ EòÒ ´ÉÉPÉä±ÉÉ ºÉ®úEòÉ®ú EòÉä VÉÉä EòÉ¨É Eò®úxÉÉ SÉÉʽþB ´É½þ xɽþÒÆ ÊEòªÉÉ ½þè* <ºÉʱÉB Eòäxpù ºÉ®úEòÉ®ú <ºÉ¨ÉäÆ ½þºiÉIÉä{É Eò®úEòä MÉÖVÉ®úÉiÉ EòÒ VÉxÉiÉÉ EòÉä xªÉÉªÉ Ênù±ÉÉB*

SHRI KASHI RAM RANA (SURAT):

¸ÉÒ EòɶÉÒ®úÉ¨É ®úÉhÉÉ (ºÉÚ®úiÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ºÉ®únùÉ®ú ºÉ®úÉä´É®ú ªÉÉäVÉxÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä ¤ÉÉiÉ ½þ¨ÉÉ®úä ºÉÉlÉÒ Ênù±ÉÒ{É ¦ÉÉ<Ç xÉä ¤ÉiÉÉ<Ç, ¨ÉèÆ =ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* +ÉVÉ MÉÖVÉ®úÉiÉ ¨ÉäÆ ºÉ®únùÉ®ú ºÉ®úÉä´É®ú ªÉÉäVÉxÉÉ SÉɱÉÚ xÉ ½þÉäxÉä EòÒ ´ÉVɽþ ºÉä ºÉÉè®úɹ]Å, =iiÉ®ú MÉÖVÉ®úÉiÉ +Éè®ú EòSUô ¨ÉäÆ {ÉÒxÉä Eòä {ÉÉxÉÒ EòÒ ºÉ¨ÉºªÉÉ ½þè +Éè®ú JÉäiÉÉäÆ EòÉä {ÉÉxÉÒ xɽþÒÆ Ê¨É±É ®ú½þÉ ½þè* 455 ¡òÒ]õ EòÒ >ðÆSÉÉ<Ç ´ÉɱÉÒ ºÉ®únùÉ®ú ºÉ®úÉä´É®ú {ÉÊ®úªÉÉäVÉxÉÉ {É®ú Ê{ÉUô±Éä +MɺiÉ ¨ÉäÆ SÉÉ®ú ¨ÉÖJªÉ ¨ÉÆÊjɪÉÉäÆ EòÒ |ÉvÉÉxÉ ¨ÉÆjÉÒ EòÒ ={ÉʺlÉÊiÉ ¨ÉäÆ ¤Éè`öEò ½þÖ<Ç* =ºÉ¨ÉäÆ iÉªÉ ½þÖ+É ÊEò 110 ¨ÉÒ]õ®ú iÉEò b÷è¨É EòÒ ½þÉ<]õ EòÉ EòÉ¨É Eò®úxÉä ¨ÉäÆ EòÉä<Ç +É{ÉÊiiÉ xɽþÒÆ ½þè* ºÉ¤É <ºÉ ¤ÉÉiÉ {É®ú ºÉ½þ¨ÉiÉ ½þÖB +Éè®ú 80.5 ¨ÉÒ]õ®ú iÉEò Eòƺ]ÅE¶ÉxÉ ½þÉäxÉÉ SÉÉʽþB EªÉÉäÆÊEò nùÉä-iÉÒxÉ ¨É½þÒxÉä ¨ÉäÆ ¨ÉÉxɺÉÚxÉ +ÉxÉä ´ÉɱÉÉ ½þè* iÉÒxÉ ºÉÉ±É ºÉä ´É½þÉÆ EòɪÉÇ `ö{{É ½þè +Éè®ú Eòƺ]ÅE¶ÉxÉ xɽþÒÆ SÉ±É {ÉÉ ®ú½þÉ ½þè* Eò¦ÉÒ xɨÉÇnùÉ ¤ÉSÉÉ+Éä +ÉÆnùÉä±ÉxÉ +É VÉÉiÉÉ ½þè +Éè®ú Eò¦ÉÒ ¨ÉvªÉ |Énùä¶É EòÒ EòÉÆOÉäºÉ ºÉ®úEòÉ®ú +Éè®ú Eò¦ÉÒ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòƺ]ÅE¶ÉxÉ Eòä EòÉ¨É ¨ÉäÆ ¯ûEòÉ´É]õ b÷ɱÉxÉä +ÉMÉä +ÉiÉÒ ½þè* <ºÉʱÉB ºÉ®únùÉ®ú ºÉ®úÉä´É®ú {ÉÊ®úªÉÉäVÉxÉÉ EòÉ EòÉ¨É xɽþÒÆ ½þÉäiÉÉ ½þè* <ºÉʱÉB ½þ¨É ¨ÉÉÆMÉ Eò®úiÉä ½þèÆ ÊEò SÉÉ®úÉäÆ ¨ÉÖJªÉ ¨ÉÆÊjɪÉÉäÆ xÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ EòÒ ={ÉʺlÉÊiÉ ¨ÉäÆ VÉÉä iÉªÉ ÊEòªÉÉ, ´É½þ EòÉ¨É Eò®ú´ÉÉxÉÉ SÉÉʽþB* nùÉä ¨É½þÒxÉä {ɽþ±Éä ¨ÉvªÉ |Énùä¶É Eòä SÉÒ¡ò ʨÉÊxɺ]õ®ú MÉÖVÉ®úÉiÉ +ÉB +Éè®ú ´ÉÉnùÉ Eò®úEòä MÉB ÊEò {ÉÖxÉ´ÉÉÇºÉ EòÉ EòÉ¨É ½þÉä ®ú½þÉ ½þè +Éè®ú ½þ¨É +{ÉxÉÒ ºÉ½þ¨ÉÊiÉ nùäÆMÉä* |ÉvÉÉxÉ ¨ÉÆjÉÒ MÉÉèb÷É VÉÒ +ÉB +Éè®ú =x½þÉäÆxÉä MÉÖVÉ®úÉiÉ EòÒ |ÉVÉÉ EòÉä +ɶ´ÉɺÉxÉ ÊnùªÉÉ ÊnùªÉÉ ÊEò ´Éä <ºÉ¨ÉäÆ WÉ®úÉ ¦ÉÒ ¯ûEòÉ´É]õ xɽþÒÆ b÷ɱÉäÆMÉä* Ê¡ò®ú ¦ÉÒ SÉɽþä VÉÉä ¦ÉÒ ºÉ®úEòÉ®ú ½þÉä, =x½þÉäÆxÉä ºÉ®únùÉ®ú ºÉ®úÉä´É®ú ªÉÉäVÉxÉÉ EòÉ EòÉ¨É +ÉMÉä xɽþÒÆ ¤ÉgøxÉä nùäxÉä Eòä ʱÉB EòÉäÊ¶É¶É EòÒ +Éè®ú <ºÉʱÉB ¨ÉèÆ +É{ɺÉä ¨ÉÉÆMÉ Eò®úiÉÉ ½þÚÆ +Éè®ú ½þ¨ÉÉ®úä ºÉ¤É ºÉÉlÉÒ ¨ÉÉÆMÉ Eò®úiÉä ½þèÆ ÊEò iÉÒxÉ ºÉÉ±É ºÉä VÉÉä EòÉ¨É `ö{{É {Éc÷É ½þè, =ºÉEòÉä ¶ÉÒQÉ ¶ÉÖ°ü Eò®ú´ÉɪÉÉ VÉÉB* ½þ¨ÉxÉä 6000 Eò®úÉäc÷ ¯û{ɪÉä <ºÉ {É®ú JÉSÉÇ Eò®ú ÊnùªÉä ¨ÉMÉ®ú +ÉVÉ =ºÉ ªÉÉäVÉxÉÉ EòÉ ±ÉÉ¦É {ÉÉxÉÒ Eòä ʱÉB iÉ®úºÉiÉÒ MÉÖVÉ®úÉiÉ EòÒ VÉxÉiÉÉ EòÉä xɽþÒÆ ½þÉä ®ú½þÉ ½þè* <ºÉʱÉB ªÉ½þ VÉÉä EòÉ¨É ¯ûEòÉ ½þè, ´É½þ EòÉ¨É iÉÖ®úÆiÉ SÉɱÉÚ Eò®úäÆ* ºÉÆ¤ÉÆÊvÉiÉ ®úÉVªÉÉäÆ Eòä ¨ÉÖJªÉ ¨ÉÆÊjɪÉÉäÆ xÉä ºÉÉlÉ ¤Éè`öEò®ú ªÉ½þ ¨ÉɨɱÉÉ iÉªÉ ÊEòªÉÉ ½þè +Éè®ú Ê¡ò®ú ¦ÉÒ <ºÉEòä ʱÉB ¯ûEòÉ´É]õäÆ JÉc÷Ò EòÒ VÉÉ ®ú½þÒ ½þèÆ* ªÉ½þ Eòä´É±É MÉÖVÉ®úÉiÉ EòÉ ¨ÉɨɱÉÉ xɽþÒÆ, ½þè, ªÉ½þ ®úɹ]ÅÒªÉ ¨ÉɨɱÉÉ ½þè +Éè®ú ®úɹ]ÅÒªÉ ºÉ¨ÉºªÉÉ ½þè* <ºÉ {ÉÊ®úªÉÉäVÉxÉÉ Eòä {ÉÚ®úÉ ½þÉäxÉä ºÉä Eò<Ç ®úÉVªÉÉäÆ EòÉä ±ÉÉ¦É Ê¨É±É ºÉEòiÉÉ ½þè* <ºÉʱÉB ªÉÉäVÉxÉÉ EòÉ EòÉ¨É +ÉMÉä ¤Égøä +Éè®ú EòÉä<Ç ¯ûEòÉ´É]õ =ºÉ¨ÉäÆ xɽþÒÆ +ÉB, SÉɽþä ¨ÉvªÉ |Énùä¶É ºÉ®úEòÉ®ú ½þÉä ªÉÉ xɨÉÇnùÉ ¤ÉSÉÉ+Éä +ÉÆnùÉä±ÉxÉ ½þÉä ªÉÉ EòÉä<Ç {ɪÉÉÇ´É®úhÉÊ´Énù ½þÉä* ªÉ½þ ¤ÉÉiÉ VÉ¤É 1978 ºÉä iÉªÉ ½þÉä SÉÖEòÒ ½þè +Éè®ú xɨÉÇnùÉ Ê]ŤªÉÚxÉ±É xÉä <ºÉä {ÉÉºÉ ÊEòªÉÉ ½þè iÉÉä <ºÉ¨ÉäÆ VÉ®úÉ ¦ÉÒ ¯ûEòÉ´É]õ xÉ +ÉB +Éè®ú 455 ¡òÒ]õ EòÒ ½þÉ<]õ iÉEò VÉÉä iÉªÉ ÊEòªÉÉ ½þÖ+É ½þè, 110 ¨ÉÒ]õEò iÉEò EòÉ Eòƺ]ÅE¶ÉxÉ ½þÉä, ªÉ½þÒ ¨Éä®úÒ ¨ÉÉÆMÉ ½þè* |ÉvÉÉxÉ ¨ÉÆjÉÒ +Éè®ú ®úÉVªÉÉäÆ Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ <ºÉ¨ÉäÆ BEò ½þÉäEò®ú EòÉ¨É Eò®úäÆ, ªÉ½þÒ ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ*

SHRI ATAL BIHARI VAJPAYEE (LUCKNOW):

¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ (±ÉJÉxÉ>ð) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, +¦ÉÒ +É{ÉxÉä MÉÖVÉ®úÉiÉ Eòä iÉÒxÉ ºÉnùºªÉÉäÆ EòÉä ºÉÖxÉÉ* BEò +Éè®ú ¦ÉÒ ºÉnùºªÉ MÉÖVÉ®úÉiÉ ºÉä ÊxÉ´ÉÉÇÊSÉiÉ ½þÖB ½þèÆ* +É{É ºÉnùºªÉÉäÆ EòÒ ¦ÉÉ´ÉxÉÉ+ÉäÆ ºÉä {ÉÊ®úÊSÉiÉ ½þÉä MɪÉä ½þèÆ* ªÉ½þ {ÉÉ]õÒÇ EòÉ ¨ÉɨɱÉÉ xɽþÒÆ ½þè, {ÉÚ®úä MÉÖVÉ®úÉiÉ EòÉ ¨ÉɨɱÉÉ ½þè, ºÉÉ®úä nùä¶É EòÉ ¨ÉɨɱÉÉ ½þè* ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä BEò ½þÉ±É Eòä ¡òèºÉ±Éä Eòä EòÉ®úhÉ EòÊ`öxÉÉ<Ç {ÉènùÉ ½þÖ<Ç ½þè* <ºÉ EòÊ`öxÉÉ<Ç EòÉ ½þ±É Eòäxpù ºÉ®úEòÉ®ú EòÉä ÊxÉEòɱÉxÉÉ ½þÉäMÉÉ* BEò iÉ®úÒEòÉ ªÉ½þ ½þÉä ºÉEòiÉÉ ½þè ÊEò Eòäxpù ºÉ®úEòÉ®ú ºÉÖ|ÉÒ¨É EòÉä]õÇ ¨ÉäÆ +{ÉxÉä ¡òèºÉ±Éä {É®ú Ê®ú´ªÉÚ Eòä ʱÉB VÉÉB +Éè®ú ºÉÖ|ÉÒ¨É EòÉä]õÇ ºÉä ÊxÉ´ÉänùxÉ Eò®úä ÊEò ºÉÉ®úä ¨ÉɨɱÉä {É®ú Ê¡ò®ú ºÉä Ê´ÉSÉÉ®ú EòÊ®úªÉä* VÉÉä Ê]ŤªÉÖxÉ±É EòÉ ¡òèºÉ±ÉÉ ½þÉä MɪÉÉ lÉÉ, ¨ÉÖJªÉ ¨ÉÆjÉÒ +Éè®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ =ºÉ ¡òèºÉ±Éä ¨ÉäÆ ¶ÉÉÊ¨É±É lÉä, =ºÉ ¡òèºÉ±Éä EòÉä ¤Énù±ÉxÉä Eòä nùÖ¹{ÉÊ®úhÉÉ¨É ½þÉäÆMÉä, ªÉ½þ ¤ÉÉiÉ VÉÉä®únùÉ®ú ¶É¤nùÉäÆ ¨ÉäÆ ºÉ´ÉÉäÇSSÉ xªÉɪÉÉ±ÉªÉ Eòä ºÉɨÉxÉä ±ÉɪÉÒ VÉÉxÉÒ SÉÉʽþB, ¶ÉɪÉnù ªÉ½þ ±ÉɪÉÒ xɽþÒÆ MÉ<Ç ½þè* <ºÉʱÉB ºÉÉ®úä ¨ÉɨɱÉä {É®ú ºÉÖ|ÉÒ¨É EòÉä]õÇ Ê®ú´ªÉÚ Eò®úä, ªÉ½þ ¡òèºÉ±ÉÉ Eòäxpù ºÉ®úEòÉ®ú Eò®ú ºÉEòiÉÒ ½þè +Éè®ú ®úɺiÉÉ ÊxÉEò±É ºÉEòiÉÉ ½þè*

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú (¤ÉʱɪÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ªÉ½þ ¨ÉɨɱÉÉ Eòä´É±É MÉÖVÉ®úÉiÉ EòÉ xɽþÒÆ ½þè* nùä¶É ¨ÉäÆ BäºÉÉ |ɦÉÉ´É xɽþÒÆ {Éc÷xÉÉ SÉÉʽþB ÊEò Eòä´É±É MÉÖVÉ®úÉiÉ Eòä ºÉnùºªÉ ½þÒ <ºÉºÉä ÊSÉÆÊiÉiÉ ½þèÆ* EòSUô Eòä <±ÉÉEòä EòÉä <ºÉºÉä ºÉ¤ÉºÉä VªÉÉnùÉ ±ÉÉ¦É ½þÉäxÉä ´ÉɱÉÉ lÉÉ* EòSUô ½þ¨ÉÉ®úä ªÉ½þÉÆ EòÉ ºÉ¤ÉºÉä ={ÉäÊIÉiÉ <±ÉÉEòÉ ½þè, ªÉ½þ ºÉÒ¨ÉÉ EòÉ <±ÉÉEòÉ ½þè +Éè®ú ´É½þÉÆ Eòä ±ÉÉäMÉÉäÆ Eòä ¨ÉxÉ ¨ÉäÆ +MÉ®ú ªÉ½þ ¦ÉÉ´ÉxÉÉ +ɪÉäMÉÒ ÊEò =xÉEòä Ê´ÉEòÉºÉ Eòä EòÉ¨É ¨ÉäÆ +´É®úÉävÉ b÷ɱÉÉ VÉÉ ®ú½þÉ ½þè iÉÉä =ºÉEòä {ÉÊ®úhÉÉ¨É nùںɮúÒ iÉ®ú½þ ºÉä ¦ÉÒ ¤ÉÖ®úä ½þÉäÆMÉä* xɨÉÇnùÉ ºÉÉMÉ®ú b÷è¨É {É®ú ¨ÉèÆ Ê{ÉUô±Éä BEò ºÉÉ±É ¨ÉäÆ nùÉä ¤ÉÉ®ú MɪÉÉ ½þÚÆ* ´É½þÉÆ {É®ú <ÆVÉÒÊxɪɺÉÇ xÉä ¤É½þÖiÉ +SUôÉ EòÉ¨É ÊEòªÉÉ ½þè* ¤ÉÉÆvÉ EòÒ >ðÆSÉÉ<Ç ÊEòiÉxÉÒ ½þÉä <ºÉ {É®ú ¤É½þºÉ ½þÉä ºÉEòiÉÒ ½þè* ±ÉäÊEòxÉ ÊVÉiÉxÉÉ EòÉ¨É {ÉÚ®úÉ ½þÉä SÉÖEòÉ ½þè =ºÉ¨ÉäÆ lÉÉäc÷É ºÉÉ EòÉ¨É +Éè®ú {ÉÚ®úÉ ½þÉä VÉÉB iÉÉä ʤÉVɱÉÒ ¦ÉÒ ¤ÉxÉäMÉÒ +Éè®ú ¤Éc÷ä <±ÉÉEòä EòÉä ÊºÉÆSÉÉ<Ç ¦ÉÒ Ê¨É±ÉäMÉÒ* xÉ VÉÉxÉä ÊEòxÉ EòÉ®úhÉÉäÆ ºÉä =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ xÉä ÊxÉhÉÇªÉ ÊnùªÉÉ ½þè* ¨ÉèÆ xÉäiÉÉ Ê´É®úÉävÉÒ nù±É EòÒ ¤ÉÉiÉ ºÉä {ÉÚhÉÇiɪÉÉ ºÉ½þ¨ÉiÉ ½þÚÆ* ºÉ®úEòÉ®ú EòÉä <ºÉä BEò |ɨÉÖJÉ ¤ÉÉiÉ ¨ÉÉxÉxÉÒ SÉÉʽþB +Éè®ú =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ ºÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉÉʽþB ÊEò ´É½þ +{ÉxÉä ¡òèºÉ±Éä {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú Eò®úä, EªÉÉäÆÊEò <ºÉºÉä xÉ Eòä´É±É +ÉÊlÉÇEò xÉÖEòºÉÉxÉ ½þÉäMÉÉ ¤ÉʱEò <ºÉºÉä MÉÖVÉ®úÉiÉ Eòä +ɺÉ{ÉÉºÉ Eòä nùںɮúä <±ÉÉEòä ¦ÉÒ VÉÉä ±ÉɦÉÉÊx´ÉiÉ ½þÉäÆMÉä, =xɨÉäÆ BEò ¦ÉÉ´ÉxÉÉi¨ÉEò EòÊ`öxÉÉ<Ç ¦ÉÒ {ÉènùÉ ½þÉäMÉÒ, <ºÉ ¤ÉÉiÉ EòÉä vªÉÉxÉ ¨ÉäÆ ®úJÉiÉä ½þÖB ¨ÉÖZÉä ʴɶ´ÉÉºÉ ½þè ÊEò Eòäxpù ºÉ®úEòÉ®ú =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ ºÉä ÊxÉ´ÉänùxÉ Eò®úäMÉÒ +Éè®ú =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ ¦ÉÒ ±ÉÉäMÉÉäÆ EòÒ ¦ÉÉ´ÉxÉÉ+ÉäÆ EòÉä vªÉÉxÉ ¨ÉäÆ ®úJÉiÉä ½þÖB <ºÉ {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú Eò®úäMÉÉ*

SHRI SARAD PAWAR (BARAMATI):

¸ÉÒ ¶É®únù {É´ÉÉ®ú (¤ÉÉ®úɨÉiÉÒ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú uÉ®úÉ =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ ¨ÉäÆ ªÉ½þ <¶ªÉÚ ±Éä VÉÉxÉä EòÒ Vɰü®úiÉ ½þè EªÉÉäÆÊEò ªÉ½þ ºÉ´ÉÉ±É Eòä´É±É EòSUô ªÉÉ MÉÖVÉ®úÉiÉ EòÉ ½þÒ ½þè, ¨ÉèÆ BäºÉÉ xɽþÒÆ ¨ÉÉxÉiÉÉ ½þÚÆ* <ºÉ {É®ú ®úEò¨É ¤É½þÖiÉ ±ÉMÉ MÉ<Ç ½þè +Éè®ú <ºÉºÉä ʤÉVɱÉÒ ¦ÉÒ Ê¨É±ÉxÉä ´ÉɱÉÒ lÉÒ +Éè®ú EòSUô Eòä ʱÉB {ÉÉxÉÒ EòÉ ºÉ´ÉÉ±É ÊEòiÉxÉÉ ¨É½þi´É{ÉÚhÉÇ ½þè, ªÉ½þ Eò½þxÉä EòÒ ªÉ½þÉÆ Vɰü®úiÉ xɽþÒÆ ½þè* ºÉ¤ÉºÉä +½þ¨É ºÉ´ÉÉ±É ªÉ½þ ½þè ÊEò <Æ]õ®ú-º]õä]õ <¶ªÉÚ BEò ¤ÉÉ®ú Ê®úVÉÉä±´É ½þÉäxÉä Eòä ¤ÉÉnù ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä <ºÉ {É®ú vªÉÉxÉ ¦ÉÒ ÊnùªÉÉ, ®úÒ+Éä{ÉxÉ ¦ÉÒ ÊEòªÉÉ +Éè®ú EòÖUô xÉ<Ç ºÉ±Éɽþ º]õä]ºÉ EòÉä =x½þÉäÆxÉä nùä nùÒ ÊEò <ºÉEòÒ EòÒ¨ÉiÉ ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò BäºÉä Eò<Ç |ɺiÉÉ´É {É®ú ¤Éc÷ä {Éè¨ÉÉxÉä {É®ú ½þ¨ÉäÆ nùäxÉÒ ½þÉäMÉÒ* Eò<Ç BäºÉä <¶ªÉÚVÉ MÉÖVÉ®úÉiÉ, ¨É½þÉ®úɹ]Å, +ÉÆwÉ, EòxÉÉÇ]õEò, ½þÊ®úªÉÉhÉÉ, {ÉÆVÉÉ¤É +Éè®ú ®úÉVɺlÉÉxÉ ¨ÉäÆ ½þè ÊEò VɽþÉÆ =ºÉ ®úÉVªÉ Eòä SÉÒ¡ò ʨÉÊxɺ]õºÉÇ +Éè®ú ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòä |ÉÊiÉÊxÉÊvɪÉÉäÆ xÉä ¤Éè`öEò®ú EòÖUô ®úɺiÉÉ ÊxÉEòɱÉÉ ½þè, <¶ªÉÚVÉ Ê®úVÉÉä±´É ÊEòªÉä ½þèÆ +Éè®ú BEò ¤ÉÉ®ú <¶ªÉÚVÉ Ê®úVÉÉä±´É Eò®úxÉä Eòä ¤ÉÉnù =SSÉiÉ¨É xªÉɪÉÉ±ÉªÉ xÉä Ê¡ò®ú ºÉä ®úÒ+Éä{ÉxÉ

ÊEòªÉä ½þèÆ* iÉÉä <ºÉºÉä BEò ¤Éc÷Ò EòÊ`öxÉÉ<Ç nùä¶É Eòä ºÉɨÉxÉä +É ºÉEòiÉÒ ½þè +Éè®ú <ºÉÒʱÉB ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÉä Vɱnù ºÉä Vɱnù <ºÉ <¶ªÉÚ EòÉä ºÉÖ|ÉÒ¨É EòÉä]õÇ ¨ÉäÆ ±Éä VÉÉxÉÉ SÉÉʽþB +Éè®ú <ºÉ {É®ú BEò {É®ú¨ÉÉxÉäÆ]õ ºÉÉ䱪ÉÚ¶ÉxÉ ÊxÉEòɱÉxÉä Eòä ʱÉB EòÉäÊ¶É¶É Eò®úxÉÒ SÉÉʽþB*

SHRI SHARAD YADAV (MADHEPURA):

¸ÉÒ ¶É®únù ªÉÉnù´É (¨ÉvÉä{ÉÖ®úÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ¨ÉÉxÉxÉÒªÉ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ, SÉÆpù¶ÉäJÉ®ú VÉÒ +Éè®ú ¸ÉÒ ¶É®únù {É´ÉÉ®ú EòÒ ¦ÉÉ´ÉxÉÉ+ÉäÆ +Éè®ú =xÉEòÒ ®úÉªÉ ºÉä iÉÉä ºÉ½þ¨ÉiÉ ½þÚÆ ½þÒ, ±ÉäÊEòxÉ <ºÉ nùä¶É ¨ÉäÆ ªÉÊnù EòÉä<Ç ºÉ¤ÉºÉä VªÉÉnùÉ Ê®úºÉÉäºÉÇ ½þè iÉÉä ´É½þ ´ÉÉ]õ®ú Ê®úºÉÉäºÉÇ ½þè*

¸ÉÒ ¶É®únù ªÉÉnù´É - VÉÉ®úÒ <ºÉ nùä¶É Eòä {ÉÉºÉ ªÉÊnù EòÉä<Ç ºÉ¤ÉºÉä ¤Éc÷Ò ºÉ¨{ÉÊiiÉ ½þè iÉÉä ´É½þ {ÉÉxÉÒ ½þè * ªÉ½þÉÆ >ðÆSÉä {ɽþÉc÷ ½þèÆ, ºÉ¤ÉºÉä iÉäVÉ vÉÉ®ú ´ÉɱÉÒ xÉÊnùªÉÉÆ ½þèÆ * <ºÉ Ê´É¹ÉªÉ {É®ú <Æ]õ®ú-º]õä]õ +Éè®ú ¨ÉÖJªÉ¨ÉÆÊjɪÉÉäÆ Eòä ¤ÉÒSÉ ½þÒ ´ÉÉiÉÉÇ xÉ ½þÉä, ¤ÉʱEò ¨ÉèÆ ¨É½þºÉÚºÉ Eò®úiÉÉ ½þÚÆ ÊEò nùä¶É EòÒ <ºÉ ºÉ¨{ÉÊiiÉ {É®ú ºÉ¦ÉÒ {ÉIÉ Mɨ¦ÉÒ®úiÉÉ{ÉÚ´ÉÇEò Ê´ÉSÉÉ®ú Eò®úäÆ * ªÉ½þ ¨ÉɨɱÉÉ <iÉxÉÉ =±ÉZÉÉ ½þÖ+É ÊEò +Eòä±Éä MÉÖVÉ®úÉiÉ +Éè®ú ¨É½þÉ®úɹ]Å Eòä ¤ÉÒSÉ EòÉ ½þÒ ¨ÉɨɱÉÉ xɽþÒÆ ½þè, Eò<Ç nùںɮúä ºÉÚ¤ÉÉäÆ ¨ÉäÆ ¦ÉÒ BäºÉä ¨ÉɨɱÉä =`öä ½þÖB ½þèÆ, ÊVɺÉEòä EòÉ®úhÉ ´É¹ÉÉäÇÆ ºÉä ½þ¨ÉÉ®úÒ ºÉ¨{ÉÊiiÉ ´ªÉlÉÇ ¤É½þEò®ú VÉÉ ®ú½þÒ ½þè * <ºÉ {É®ú Mɽþ®úÉ<Ç ºÉä ºÉÉäSÉxÉä EòÒ Vɰü®úiÉ ½þè * ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò ={ÉÉvªÉIÉ VÉÒ, +É{É <xÉÒʶɪÉäÊ]õ´É ±ÉäÆ *

ºÉ¨{ÉÚhÉÇ ¦ÉÉ®úiÉ ¨ÉäÆ ÊVÉiÉxÉÒ xÉÊnùªÉÉÆ ½þèÆ, ´Éä ÊEòºÉÒ BEò ºÉÚ¤Éä ¨ÉäÆ xɽþÒÆ ¤É½þiÉÒÆ, ¤ÉʱEò {ÉÚ®úä ®úɹ]Å EòÒ ºÉ¨{ÉÊiiÉ ½þèÆ * ¦É±Éä ½þÒ ªÉ½þ EòxEò®úäÆ]õ ʱɺ]õ EòÉ ºÉ´ÉÉ±É ½þÉä ±ÉäÊEòxÉ xÉÊnùªÉÉäÆ ºÉä ½þ¨ÉäÆ Ê¤ÉVɱÉÒ +Éè®ú {ÉÉxÉÒ nùÉäxÉÉäÆ Ê¨É±ÉiÉä ½þèÆ * ªÉ½þÒ ½þ¨ÉÉ®úÒ ºÉ¤ÉºÉä ¤Éc÷Ò ºÉ¨{ÉÊiiÉ ½þè ÊVɺÉEòä ¤Éä½þiÉ®ú ={ɪÉÉäMÉ {É®ú Mɨ¦ÉÒ®úiÉÉ ºÉä Ê´ÉSÉÉ®ú Eò®úxÉä EòÒ Vɰü®úiÉ ½þè * SÉÚÆÊEò ªÉ½þ Ê´É¹ÉªÉ ½þ®ú ¤ÉÉ®ú =`öäMÉÉ, ½þ®ú ¤ÉÉ®ú ZÉMÉc÷ä ½þÉäÆMÉä, ªÉ½þÒ ½þ¨ÉÉ®úä {ÉÉºÉ ºÉ¤ÉºÉä ¤Éc÷Ò ºÉ¨{ÉÊiiÉ ½þè * iÉä±É ½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ Vɰü®úiÉ ºÉä +ÉvÉÉ {ÉènùÉ ½þÉäiÉÉ ½þè, EòÉäªÉ±ÉÉ ¦ÉÒ JÉi¨É ½þÉäxÉä ´ÉɱÉÒ SÉÒVÉ ½þè, <ºÉʱÉB EòÖnù®úiÉ xÉä VÉÉä ½þ¨ÉäÆ <iÉxÉÒ ¤Éc÷Ò nùÉè±ÉiÉ nùÒ ½þè, ¨ÉèÆ ºÉÉäSÉiÉÉ ½þÚÆ ÊEò <EEòҺɴÉÒÆ ¶ÉiÉɤnùÒ ¨ÉäÆ ªÉÊnù ½þ¨ÉÉ®úä ʱÉB EòÉä<Ç SÉÒVÉ ºÉ¤ÉºÉä ¤Éc÷É ´É®únùÉxÉ ÊºÉr ½þÉä ºÉEòiÉÒ ½þè iÉÉä ´É½þ {ÉÉxÉÒ ½þè * <ºÉ ºÉ¨{ÉÊiiÉ EòÉ ½þ¨É `öÒEò ºÉä EòèºÉä <ºiÉä¨ÉÉ±É Eò®úäÆ, ªÉÊnù <ºÉ ¤ÉÉ®úä ¨ÉäÆ ½þ¨ÉäÆ EòÉxÉÚxÉ ¤ÉxÉÉxÉä EòÒ Vɰü®úiÉ ½þÉä, ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ iÉ®ú¨ÉÒ¨É Eò®úxÉÒ {Éc÷ä iÉÉä ¨ÉVɤÉÚiÉÒ ºÉä ¡òèºÉ±ÉÉ ±ÉäEò®ú <xÉ SÉÒVÉÉäÆ EòÉä +ÉMÉä ¤ÉgøÉxÉä EòÉ EòÉ¨É ½þÉäxÉÉ SÉÉʽþB *

ªÉ½þ ¨ÉɨɱÉÉ nùÉä ®úÉVªÉÉäÆ Eòä ¤ÉÒSÉ ±Éc÷É<Ç EòÉ xɽþÒÆ ½þè, VÉèºÉä Bx´ÉɪɮúxɨÉäÆ]õ EòÉ ¨ÉɨɱÉÉ ªÉ½þÉÆ =`öɪÉÉ VÉÉiÉÉ ½þè, VɤÉÊEò ´É½þ EòÉä<Ç ¨ÉɨɱÉÉ xɽþÒÆ ½þè * +¨ÉäÊ®úEòÉ ¨ÉäÆ +ÉäVÉÉäxÉ EòÒ {ÉiÉÇ ¤ÉxÉÒ ½þè ±ÉäÊEòxÉ ½þ¨ÉÉ®úä ªÉ½þÉÆ Bx´ÉɪɮúxɨÉäÆ]õ EòÉ EòÉä<Ç ZÉÆZÉ]õ xɽþÒÆ ½þè, ªÉÊnù Ênù±±ÉÒ, ¨ÉÖ¨¤É<Ç, ¨ÉpùÉºÉ +ÉÊnù ¶É½þ®úÉäÆ EòÉä UôÉäc÷ nùäÆ iÉÉä, EªÉÉäÆÊEò ªÉ½þÉÆ VªÉÉnùÉiÉ®ú ±ÉÉäMÉ MÉÉÊc÷ªÉÉÆ SɱÉÉiÉä ½þèÆ* +MÉ®ú ½þ¨É ªÉ½þÉÆ ¶ÉÊxÉ´ÉÉ®ú +Éè®ú ®úÊ´É´ÉÉ®ú EòÉä MÉÉÊc÷ªÉÉÆ SɱÉÉxÉä {É®ú ®úÉäEò ±ÉMÉÉ nùäÆ iÉÉä nùä¶É Eòä ¤ÉÉEòÒ Ê½þººÉÉäÆ ¨ÉäÆ ºÉ¤É VÉMɽþ ¶ÉÖr {ÉÉxÉÒ ½þè, ºÉ¤É VÉMɽþ Bx´ÉɪɮúxɨÉäÆ]õ `öÒEò ½þè * EòÖUô ±ÉÉäMÉÉäÆ EòÉ ¦ÉäVÉÉ xÉäiÉÉÊMÉÊ®ú Eòä EòÉ®úhÉ JÉ®úÉ¤É ½þÉä MɪÉÉ ±ÉMÉiÉÉ ½þè iɦÉÒ ´Éä iɨÉÉ¨É b÷è¨ÉÉäÆ EòÉä ¤ÉÆnù Eò®úxÉä EòÒ ¤ÉÉiÉ Eò½þ ®ú½þä ½þèÆ * ¨ÉèÆ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò nùä¶É ¨ÉäÆ +ɤÉÉnùÒ EòÒ ´ÉVɽþ ºÉä {ÉÉ豪ÉÚ¶ÉxÉ EòÒ ºÉ¨ÉºªÉÉ EòÖUô ʤÉMÉc÷Ò ½þè ±ÉäÊEòxÉ ½þ¨ÉÉ®úä ºÉɨÉxÉä Eò<Ç nùںɮúä ºÉ´ÉÉ±É ¦ÉÒ ½þèÆ * ʤɱÉÉ´ÉVɽþ ½þ¨É {ÉÉ豪ÉÚ¶ÉxÉ EòÉ ¨ÉɨɱÉÉ, SÉÉ<±b÷ ±Éä¤É®ú EòÉ ¨ÉɨɱÉÉ JÉc÷É Eò®ú nùäiÉä ½þèÆ * ¨ÉäÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ ½þ¨ÉÉ®úÒ ºÉ¨{ÉÊiiÉ Eòä ºÉÉlÉ, <ºÉ nùä¶É Eòä Ê´ÉEòÉºÉ Eòä ºÉÉlÉ ÊJɱɴÉÉc÷ SÉ±É ®ú½þÉ ½þè +Éè®ú EòÖUô ±ÉÉäMÉ SÉÉè¤ÉÒºÉÉäÆ PÉÆ]õä <ºÉÒ ¨ÉäÆ ±ÉMÉä ½þèÆ * ½þ¨É SÉɽþiÉä ½þèÆ ÊEò nùä¶É ¨ÉäÆ ={ɱɤvÉ ºÉ¨{ÉÊiiÉ EòÉ ¤Éä½þiÉ®ú føÆMÉ ºÉä <ºiÉä¨ÉÉ±É ½þÉä +Éè®ú VÉÉä ±ÉÉäMÉ |ɦÉÉÊ´ÉiÉ ½þèÆ, =x½þäÆ ¤ÉºÉÉxÉä EòÉ EòÉ¨É ½þÉä ±ÉäÊEòxÉ ´É½þÉÆ ¦ÉÒ ±ÉÉäMÉ MÉ®úÒ¤ÉÒ ¨ÉäÆ ¨É®ú ®ú½þä ½þèÆ, {ÉÚ®úÉ nùä¶É MÉ®úÒ¤ÉÒ ¨ÉäÆ ¨É®ú ®ú½þÉ ½þè * ªÉÊnù ½þ¨É xÉÊnùªÉÉäÆ EòÉ ºÉ½þÒ ={ɪÉÉäMÉ Eò®úäÆ iÉÉä Eò®úÉäc÷Éä ±ÉÉäMÉÉäÆ EòÉä {ÉÉxÉÒ Ê¨É±ÉäMÉÉ * +É{É nùäJÉ ±ÉÒÊVÉB, ÊVÉºÉ <±ÉÉEòä ¨ÉäÆ {ÉÉxÉÒ MɪÉÉ ½þè, =ºÉ <±ÉÉEòä EòÒ ¶ÉE±É ¤Énù±É MÉ<Ç ½þè * ÊVÉºÉ VÉMɽþ {ÉÉxÉÒ ½þè ´É½þÒÆ xÉäiÉÉ {ÉènùÉ ½þÉä ®ú½þä ½þèÆ, ÊEòºÉÒ ºÉÚJÉä <±ÉÉEòä ¨ÉäÆ xÉäiÉÉ {ÉènùÉ xɽþÒÆ ½þÉäiÉä *

½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ MÉÆMÉÉ, ¥É½¨É{ÉÖjÉ, xɨÉÇnùÉ +ÉÊnù +xÉäEòÉäÆ ¤É½þiÉÒ ½þÖ<Ç xÉÊnùªÉÉÆ ½þèÆ ±ÉäÊEòxÉ ªÉ½þ nùä¶É +VÉÒ¤É ½þè * ½þ¨ÉÉ®úä {ÉÉºÉ VÉÉä ºÉ¨{ÉÊiiÉ {ÉSÉɺÉÉäÆ ºÉɱÉÉäÆ ºÉä ½þè, =ºÉEòÉ ½þ¨ÉxÉä +¦ÉÒ iÉEò ºÉ½þÒ iÉ®úÒEòä ºÉä <ºiÉä¨ÉÉ±É xɽþÒÆ ÊEòªÉÉ * ¨ÉèÆ º´ÉMÉÒÇªÉ |ÉiÉÉ{É ÊºÉÆ½þ Eòè®úÉäÆ EòÉä vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ, ÊVÉxÉEòä |ɪÉixÉÉäÆ ºÉä, ¦ÉÉJÉc÷É xÉÆMÉ±É Eòä VÉÊ®úB {ÉÚ®úä nùä¶É EòÉä +ÉVÉ JÉÉxÉÉ Ê¨É±É ®ú½þÉ ½þè * EòÖUô ±ÉÉäMÉ +ÉVÉ Ê½þ¨ÉÉ±ÉªÉ ¨ÉäÆ ¦ÉÚEò¨{É +ÉxÉä EòÒ ¤ÉÉiÉ Eò½þiÉä ½þèÆ * +MÉ®ú ʽþ¨ÉÉ±ÉªÉ ¨ÉäÆ ¦ÉÚEò¨{É +É ¦ÉÒ VÉÉBMÉÉ iÉÉä ½þ¨ÉÉ®úÒ +ɤÉÉnùÒ +ÉVÉ 90 Eò®úÉäc÷ ½þè, ªÉÊnù lÉÉäc÷Ò ¤É½þÖiÉ Eò¨É ½þÉä VÉÉB iÉÉä EªÉÉ ¡òEòÇ {Éc÷xÉä ´ÉɱÉÉ ½þè * +VÉÒ¤É iÉ®ú½þ EòÉ ¨ÉɨɱÉÉ nùä¶É ¨ÉäÆ SÉ±É ®ú½þÉ ½þè *

¨ÉèÆ ªÉ½þÉÆ {ÉÚ®úä ºÉnùxÉ Eòä ±ÉÉäMÉÉäÆ ºÉä Ênù±É ºÉä +{ÉÒ±É Eò®úiÉÉ ½þÚÆ ÊEò <ºÉºÉä nùä¶É EòÒ iÉEònùÒ®ú ¤ÉxÉ ºÉEòiÉÒ ½þè * ½þ¨ÉÉ®úÉ ¨ÉÖ±Eò ªÉÊnù ¤ÉxÉ ºÉEòiÉÉ ½þè, nùÖÊxɪÉÉ Eòä ºÉɨÉxÉä JÉc÷É ½þÉä ºÉEòiÉÉ ½þè iÉÉä ʺɡòÇ {ÉÉxÉÒ ºÉä JÉc÷É ½þÉä ºÉEòiÉÉ ½þè * {ÉÉxÉÒ ºÉ¤ÉºÉä +ÊvÉEò ¨ÉÉjÉÉ ¨ÉäÆ EòÖnù®úiÉ ºÉä ½þ¨ÉäÆ Ê¨É±ÉÉ ½þè * ªÉ½þÉÆ >ðÆSÉä->ðÆSÉä {ɽþÉc÷ ½þèÆ, ºÉ¤ÉºÉä VªÉÉnùÉ xÉÊnùªÉÉÆ ½þèÆ * <ºÉ ºÉ¤ÉEòä ¤ÉÉ´ÉVÉÚnù ½þ¨É =ºÉ {É®ú ZÉMÉc÷É JÉc÷É Eò®ú ®ú½þä ½þèÆ * ¨ÉèÆ Bx´ÉɪɮúxɨÉäÆ]õ ´ÉɱÉÉäÆ ºÉä ½þÉlÉ VÉÉäc÷Eò®ú Eò½þiÉÉ ½þÚÆ ÊEò <ºÉ ¨ÉɨɱÉä EòÉä UôÉäc÷Eò®ú nùںɮúä ¨ÉºÉ±ÉÉäÆ {É®ú ±ÉMÉäÆ *

SÉÉ<±b÷ ±Éä¤É®ú EòÒ VɽþÉÆ iÉEò ¤ÉÉiÉ ½þè, EòÉä<Ç ¦ÉÒ ´ªÉÊEiÉ +MÉ®ú ¤ÉSÉ{ÉxÉ ¨ÉäÆ nù®úÒ SÉÉnù®ú ¤ÉxÉÉxÉÉ xɽþÒÆ ºÉÒJÉäMÉÉ iÉÉä Eò¤É ºÉÒJÉäMÉÉ * SÉÉ<±b÷ ±Éä¤É®ú ½þÉä]õ±ÉÉäÆ ¨ÉäÆ EòÉ¨É Eò®úxÉä ´ÉɱÉä ¤ÉSSÉä ½þÉä ºÉEòiÉä ½þèÆ, EòÉä<Ç nùںɮúÉ ½þÉä ºÉEòiÉÉ ½þè * ¨ÉèÆxÉä +ÊMxÉ´Éä¶É VÉÒ ºÉä ¤ÉÉiÉ EòÒ lÉÒ +Éè®ú =xɺÉä Eò½þÉ ÊEò +É{É EªÉÉäÆ xÉÉ¶É Eò®ú ®ú½þä ½þÉä, {ɽþ±Éä ½þÒ ½þ¨ÉÉ®úä ±ÉÉäMÉÉäÆ Eòä {ÉÉºÉ ®úÉäVÉÒ-®úÉä]õÒ xɽþÒÆ ½þè, +ÉVÉ ÊEòºÉÒ iÉ®ú½þ VÉÉä {Éä]õ ¦É®ú ®ú½þä ½þèÆ, =xɺÉä EªÉÉäÆ UôÒxÉxÉÉ SÉɽþiÉä ½þÉä

... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ VÉÒ, +ÉVÉ ºÉnùxÉ ¨ÉäÆ SÉÚÆÊEò +SUôÒ ¤ÉÉiÉ =`öÒ ½þè, nùںɮúä ZÉÆZÉ]õ ½þÉäiÉä ®ú½þiÉä ½þèÆ, +ºÉ±ÉÒ ¤ÉÉiÉ ªÉ½þÒ ½þè * +É{É ¨Éä®úÒ ¤ÉÉiÉ EòÉä ºÉ¨ÉÊZÉB * ¨ÉèÆ +É{ɺÉä +{ÉÒ±É Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ, +É{É ÊVÉºÉ VÉMɽþ {É®ú ¤Éè`öä ½þèÆ, ´É½þÉÆ ºÉä ÊxÉnùÇä¶É nùäEò®ú <ºÉ ¨ÉɨɱÉä {É®ú ºÉnùxÉ ¨ÉäÆ nùÉä-SÉÉ®ú ÊnùxÉ EòÒ SÉSÉÉÇ Eò®úÉBÆ, ½þ¨É ¦ÉÒ ¤ÉÉä±ÉxÉÉ SÉɽþiÉä ½þèÆ +Éè®ú EòÖUô ¤ÉÉiÉäÆ Eò½þxÉÉ SÉɽþiÉä ½þèÆ * {ÉÉxÉÒ ½þ¨ÉÉ®úä ®úɹ]Å EòÒ ºÉ¤ÉºÉä ¤Éc÷Ò ºÉ¨{ÉÊiiÉ ½þè *

¸ÉÒ ¶É®únù ªÉÉnù´É-Fò¨ÉÉMÉiÉ) ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ MÉÆ¦ÉÒ®úiÉÉ ºÉä Ê´ÉSÉÉ®ú Eò®úxÉÉ SÉÉʽþB* <ºÉEòä ʱÉB EòÉxÉÚxÉ ¨ÉäÆ iÉ®ú¨ÉÒ¨É Eò®úxÉÒ {Éc÷äMÉÒ* {ÉÉxÉÒ Eòä ºÉ´ÉÉ±É Eòä >ð{É®ú ªÉä VÉÉä ºÉÚ¤Éä +É{ÉºÉ ¨ÉäÆ ±Éc÷iÉä ½þèÆ, <xÉEòÒ EòÉä<Ç {É®ú´Éɽþ xÉ EòÒ VÉÉB +Éè®ú {ÉÉxÉÒ EòÉ `öÒEò ºÉä <ºiÉä¨ÉÉ±É ÊEòªÉÉ VÉÉB* <ºÉ EòÉ¨É EòÉä ªÉ½þ ºÉnùxÉ Eò®ú ºÉEòiÉÉ ½þè* ªÉ½þ ºÉnùxÉ nùä¶É EòÉ ºÉ´ÉÉäÇSSÉ ºÉnùxÉ ½þè* <ºÉ ¤Éä½þiÉ®ú ºÉnùxÉ EòÉä ¤ÉxÉÉB ®úÊJÉB* ¨ÉèÆ +É{É ºÉ¤É {ÉIÉÉäÆ ºÉä +{ÉÒ±É Eò®úiÉÉ ½þÚÆ ÊEò <ºÉEòÉä ¤ÉxÉÉB ®úÊJÉB*

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : `öÒEò ½þè, ªÉÉnù´É VÉÒ* vÉxªÉ´ÉÉnù*

SHRI SOMNATH CHATTERJEE (BOLPUR): I would not take long time. As Shri Chandra Shekharji has said, we cannot run away from the courts. Therefore, the Government of India should take all expeditious steps to bring the views, not only of the Government but also of the House before the Court. Subject to correction, I have seen I believe that 31st March has been fixed for final disposal. Therefore, before that date, the Government should make its position very clear. This is one of the items, as the Karyakari Sabhapati of Janata Dal has rightly said, that there should be certain issues on national agenda. This is one issue which should be in our national agenda. There are some issues which should cut across party lines. I believe this issue of water resource is one of the matters which should be properly harnessed. This is giving rise to avoidable tension between States and States and people and people in our own country. Therefore, these are matters which, we believe, should be settled as soon as possible. This very important resource should be properly harnessed and utilised. Sooner this doubt is resolved, the better it is. We hope the judiciary will also take note of the different viewpoints and will come to an early decision so that it will benefit the country as a whole.


[NEXT PAGE]