The  remarks made by some Member from the other side are not only very
unfortunate but also most condemnable. I tell you that I have also  heard  the
remark  made  by  the  Deputy-Speaker. I think, there was nothing like casting
aspersions on the conduct of the Chief Minister. What he has said is that  the
Chief Minister says that it is not his responsibility and the Railway Minister
says  that  it  is  not  his  responsiblility; so, whose responsibility is it?
....(Interruptions). I do not need anybody's help at this moment at least. So,
this remark should have been taken in that spirit.

	Mr. Deputy-Speaker, there was nothing wrong in your statement, but  it
smelt  of  something  that  you  are - I cannot say `casting aspersions' - not
approving the conduct of the Chief Minister. So, whatever that might have been
there was nothing unparliamentary or objectionable. If such an impression  has
been  created, I think it has been created because of the friends on the other
side  being  over-sensitive  to  this  matter.  They  should  not  have   been
over-sensitive.  The  only thing I will say is that the statement of the Chief
Minister is known only through the newspapers though the proper thing will  be
that  it should be verified from the Chief Minister whether he had made such a
statement. ....(Interruptions).

SHRI NITISH KUMAR (BARH): He  has  stated  in  the  Bihar  Assembly  that  his
policemen ....(Interruptions).

SHRI  CHANDRA  SHEKHAR (BALLIA): If he has said so in the Bihar Assembly, then
there is nothing objectionable in  the  remark  made  by  the  Deputy-Speaker.
....(Interruptions).  But  on  this  point, we should not lose our tempers and
create a scene. That is what I will say. Mr. Deputy-Speaker, if you are in the
knowledge that that has been the statement of the Chief Minister made  in  the
Assembly....(Interruptions).

MR. DEPUTY-SPEAKER: Yes, it was made in the Assembly. It has appeared  in  the
Press.

SHRI CHANDRA SHEKHAR (BALLIA): It is very unfortunate and Members  should  not
get sensitive about it because Deputy-Speaker has also some duty to discharge.
We  should not lose temper and create a scene in this House. This is my humble
request. ....(Interruptions).

SHRI PRAMOTHES MUKHERJEE (BERHAMPORE) (WB): Should we be guided by the Press?

MR. DEPUTY-SPEAKER: I request the gentleman to please withdraw his words.

SHRI ANIL KUMAR YADAV (KHAGARIA):



¸ÉÒ +ÊxÉ±É EòÖ¨ÉÉ®ú ªÉÉnù´É (JÉMÉÊ®úªÉÉ) : ={ÉÉvªÉIÉ VÉÒ, ¨ÉèÆxÉä BäºÉÉ EòÖUô xɽþÒÆ Eò½þÉ ½þè*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +SUôÉ* `öÒEò ½þè, ½þÉä MɪÉÉ*



SHRI SRIKANT JENA: Mr. Deputy-Speaker, I could  not  complete  my  submission.
Hon.  Chandra  Shekharji  has rightly said. This is a very sensitive matter so
far as the dacoity in the train is concerned and three or  four  hon.  Members
expressed  their views. The way the Minister of Railways has responded, he has
said everything. He has also expressed his predicament so far as  the  Railway
Ministry and RPF's role were concerned. He has appealed to all political party
leaders  also. What to do of this federal structure? We have also to take care
of this. It is not the only State, the dacoities are taking place in different
parts of the country. So, we have to take care of this also. That is why, this
matter should not be politicised. That is my only submission. If some  Members
....(Interruptions). Let me complete, Shri Nitish Kumar.

SHRI  NITISH  KUMAR  (BARH):  We  are  not  politicising   the   whole   issue
....(Interruptions).

MR. DEPUTY-SPEAKER: Please sit down.

			... (Interruptions)

SHRI SRIKANT JENA: You Members cannot take the entire House to ransom. This is
not the way. ....(Interruptions)

SHRI LALMUNI CHAUBEY (BUXAR):



¸ÉÒ ±ÉɱɨÉÖxÉÒ SÉÉè¤Éä (¤ÉEºÉ®ú) : ®úä±É ¨ÉÆjÉÒ xÉä Eò½þÉ ½þè ÊEò ªÉ½þ º]õä]õ EòÒ ÊVɨ¨ÉänùÉ®úÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
 ¨ÉÖJªÉ¨ÉÆjÉÒ Ê¤É½þÉ®ú +Éè®ú <xɨÉäÆ ¨ÉiɦÉänù ½þè* 
... (´ªÉ´ÉvÉÉxÉ)
 <x½þÉäÆxÉä Eò½þÉ
½þè ÊEò MÉÉb÷Ç ´É½þÉÆ EòÉ xɽþÒÆ ®ú½þiÉÉ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)
 VÉ¤É ªÉä Eò½þiÉä ½þèÆ ÊEò ¨Éä®úÒ
ÊVɨ¨ÉänùÉ®úÒ xɽþÒÆ ½þè iÉÉä Ê®úº{ÉÉäÊxºÉʤÉʱÉ]õÒ Ê¡òEºÉ Eò®úäÆ ÊEò ÊVɨ¨ÉänùÉ®úÒ ÊEòºÉEòÒ ½þè*


SHRI SRIKANT JENA: My only submission was that if the Chief Minister has  made
any  statement on the floor of the Assembly, in what context he has made it if
at all he has said it, it should be verified before any comment comes from the
Chair. That was my only submission.

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : +¦ÉÒ VÉÉä SÉSÉÉÇ ½þÉä ®ú½þÒ lÉÒ =ºÉEòä ¤ÉÉ®úä
¨ÉäÆ ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : <ºÉEòÉä UôÉäÊc÷ªÉä, +É{É +{ÉxÉä Ê´É¹ÉªÉ {É®ú +É<ªÉä* 
... (´ªÉ´ÉvÉÉxÉ)
=ºÉÒ {É®ú
¤ÉÉäʱɪÉä*


SHRI RAJIV PRATAP RUDY (CHAPRA):



¸ÉÒ ®úÉVÉÒ´É |ÉiÉÉ{É °üb÷Ò (Uô{É®úÉ) : ={ÉÉvªÉIÉ VÉÒ, +{ÉxÉä ºÉ´ÉÉ±É EòÉ VÉ´ÉÉ¤É iÉÉä +ɪÉÉ xɽþÒÆ*



BB uÉ®úÉ VÉÉ®úÒ

SHRI SHARAD PAWAR (BARAMATI): Mr. Deputy-Speaker, Sir, the Members of
Parliament from Gujarat have met the hon. Speaker and the hon. Speaker said
that one representative from the Congress Party would be allowed and one
representative from the Bharatiya Janata Party would also be given a chance to
speak.

MR. DEPUTY-SPEAKER: Surely I will allow him.



SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ={ÉÉvªÉIÉ VÉÒ, +¦ÉÒ Ê¤É½þÉ®ú EòÉ ¨ÉɨɱÉÉ
{ÉÚ®úä ºÉnùxÉ ¨ÉäÆ MÉÚÆVÉ ®ú½þÉ lÉÉ* +ÉVÉ Eòä ºÉ¦ÉÒ {Éä{É®úÉäÆ ¨ÉäÆ Eòäxpù EòÒ JÉÖÊ¡òªÉÉ BVÉäƺÉÒ EòÉ VÉÉä
¤ÉªÉÉxÉ +ɪÉÉ ½þè, =ºÉEòä +xÉÖºÉÉ®ú nùºÉ |ɨÉÖJÉ +{É®úÉvÉÒ ÊMÉ®úÉä½þÉäÆ EòÒ {ɽþSÉÉxÉ EòÒ MÉ<Ç ½þè* =x½þäÆ
ÊEòxÉ ±ÉÉäMÉÉäÆ EòÉ ºÉÆ®úIÉhÉ |ÉÉ{iÉ lÉÉ, =ºÉ¨ÉäÆ =xÉ ºÉ¤É Eòä xÉÉ¨É ÊnùB ½þèÆ* ºÉÚ®úVÉ ¦ÉÉxÉ EòÉèxÉ ½þè,
+xÉÆiÉ ÊºÉƽþ EòÉèxÉ ½þè, ¶ÉÖE±ÉÉ EòÉèxÉ ½þè 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ºÉÚ®úVÉ ¦ÉÉxÉ ¨ÉèÆ ½þÚÆ*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ʽþnùɪÉiÉ JÉÉxÉ, +ÊxÉ±É ¶É¨ÉÉÇ, ºÉÖ®úäxpù
¤ÉÆMÉɱÉÒ, ¦ÉÖ]õEòÖxÉ ¶ÉÖE±ÉÉ, ºÉÖxÉÒ±É {ÉÉÆb÷äªÉ, ºÉÆVÉªÉ ÊºÉƽþ +Éè®ú Ê]õEEò®ú ʺÉƽþ EòÉèxÉ ½þè ... ...
(´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ¨ÉiÉ±É¤É EòÒ ¤ÉÉiÉ EòÊ®úB* +É{ÉEòÉ ºÉ¤ÉVÉèE]õ +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ Eòä ±ÉÉäMÉÉäÆ {É®ú
+iªÉÉSÉÉ®ú EòÉ ½þè*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¤ÉäMÉںɮúÉªÉ Eòä ®úÉ¨É ±ÉJÉxÉ ÊºÉƽþ EòÉèxÉ ½þèÆ,
¤ÞÉVÉ Ê¤É½þÉ®úÒ EòÉèxÉ ½þèÆ, ºÉèªÉnù ¶Éɽþ¤ÉÖqÒxÉ EòÉèxÉ ½þèÆ, ªÉä ºÉ¤É =ºÉ¨ÉäÆ ÊnùªÉÉ ½þè* 90 ¡òÒºÉnùÒ ±ÉÉäMÉ
<ºÉ¨ÉäÆ Ê¨É±Éä ½þÖB lÉä* MÞɽþ ¨ÉÆjÉÒ VÉÒ ¤ÉäMÉںɮúÉªÉ MÉB lÉä* =x½þÉäÆxÉä ¤ÉªÉÉxÉ ÊnùªÉÉ ÊEò SÉÉä®úÒ Eòä
¨ÉɨɱÉä ¨ÉäÆ ÊEòxÉ EòÉ ½þÉlÉ ½þè? ºÉÉ®úÒ Ê®ú{ÉÉä]õÇ +É MÉ<Ç ½þè ±ÉäÊEòxÉ nùÖ¦ÉÉÇMªÉ EòÒ ¤ÉÉiÉ ½þè ÊEò
{ÉÖÊ±ÉºÉ EòÒ ÊxɹÊFòªÉiÉÉ Eòä EòÉ®úhÉ +{É®úÉvÉ ÊnùxÉÉäÆÊnùxÉ ¤ÉgøiÉä VÉÉ ®ú½þä ½þèÆ* +ÉVÉ =xÉEòä {ÉÉºÉ ºÉÉ®úä
½þÊlɪÉÉ®ú ½þèÆ* <ºÉ EòÉ®úhÉ {ÉÖÊ±ÉºÉ =xÉEòÉ ¨ÉÖEòɤɱÉÉ xɽþÒÆ Eò®ú {ÉÉiÉÒ* Ê®ú{ÉÉä]õÇ ¨ÉäÆ nùºÉ |ɨÉÖJÉ
MÉèÆMºÉ EòÒ ¤ÉÉiÉ Eò½þÒ MÉ<Ç ½þè* (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ¥ÉÒ¡ò ¨ÉäÆ ¤ÉÉiÉ EòÊ®úB*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉÖEòɨÉÉ ¨ÉäÆ b÷EòèiÉÒ ½þÖ<Ç* xÉÉìlÉÇ <Ǻ]õ
¨ÉäÆ ¦ÉÒ ªÉ½þÒ ½þÉ±É ½þè* ¨ÉèÆ Ê¤É½þÉ®ú EòÉ ¨ÉɨɱÉÉ =`öÉxÉÉ SÉɽþiÉÉ ½þÚÆ 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä VÉÉä ºÉ¤ÉVÉèE]õ ÊnùªÉÉ ½þè, =ºÉ {É®ú BEò ¶É¤nù xɽþÒÆ ¤ÉÉä±ÉÉ ½þè* +É{ÉEòÉ
xÉÉäÊ]õºÉ +xÉÖºÉÚÊSÉiÉ VÉÉÊiɪÉÉäÆ +Éè®ú VÉxÉ VÉÉÊiɪÉÉäÆ Eòä >ð{É®ú +iªÉÉSÉÉ®ú EòÉ ½þè +Éè®ú +É{ÉxÉä <ºÉ {É®ú BEò
¶É¤nù xɽþÒÆ ¤ÉÉä±ÉÉ ½þè*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆ =ºÉÒ ºÉ¤ÉVÉèE]õ {É®ú ¤ÉÉä±É ®ú½þÉ ½þÚÆ*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +¦ÉÒ iÉEò iÉÉä ¤ÉÉä±ÉÉ xɽþÒÆ ½þè*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆ ªÉ½þ Eò½þ ®ú½þÉ lÉÉ ÊEò ʤɽþÉ®ú EòÒ VÉÉä
ʺlÉÊiÉ ½þè, =ºÉEòÉä JÉ®úÉ¤É Eò®úxÉä ¨ÉäÆ {ÉÚ®úÉ ½þÉlÉ 
... (´ªÉ´ÉvÉÉxÉ)
 ®úÉ¨É ±ÉJÉxÉ ÊºÉƽþ Eòä ¤ÉÉ®úä ¨ÉäÆ
VÉÉxÉEòÉ®úÒ nùÒ VÉÉB +Éè®ú =xɺÉä {ÉÚUôiÉÉUô EòÒ VÉÉB* ºÉÒ.+É®ú.{ÉÒ.B¡ò. Eòä VÉÉä +¡òºÉ®ú ½þèÆ, =x½þÉäÆxÉä
¤ÉªÉÉxÉ ÊnùªÉÉ ½þè 
... (´ªÉ´ÉvÉÉxÉ)


MR.  DEPUTY-SPEAKER:  Mr.  Ranjan, again you are elaborating it unnecessarily.
The subject which you have given is `atrocities on Dalits in  Bihar,  but  you
are not speaking a word about it.




+É{ÉxÉä nùʱÉiÉ EòÉ xÉÉ¨É iÉEò xɽþÒÆ Ê±ÉªÉÉ ½þè* ÊVÉºÉ ºÉ¤ÉVÉèE]õ Eòä >ð{É®ú +É{ÉxÉä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè, =ºÉ {É®ú
BEò ¤ÉÉiÉ xɽþÒÆ Eò½þÒ ½þè*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : EòÉèxÉ ºÉÉ ºÉ¤ÉVÉèE]õ?





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉ ºÉ¤ÉVÉèE]õ ½þè B]ÅÉäʺÉÊ]õVÉ +ÉìxÉ nùʱÉiºÉ <xÉ Ê¤É½þÉ®ú*





			 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä VÉÉä ºÉ¤ÉVÉèE]õ ÊnùªÉÉ ½þè, +É{ÉEòÉä =ºÉEòÉ {ÉiÉÉ ½þÒ xɽþÒÆ? ¨Éä®úä {ÉɺÉ
+É{ÉEòä xÉÉ¨É ºÉä VÉÉä xÉÉäÊ]õºÉ +ɪÉÉ ½þè ´É½þ ½þè B]ÅÉäʺÉÊ]õVÉ +ÉìxÉ nùʱÉiºÉ <xÉ Ê¤É½þÉ®ú*





			
... (´ªÉ´ÉvÉÉxÉ)


MR.  DEPUTY-SPEAKER: I am sorry. Please sit down. You are not speaking on your
subject.

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆxÉä ʤɽþÉ®ú {É®ú ÊnùªÉÉ ½þè*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ʤɽþÉ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ ½þÒ Ê±ÉJÉÉ ½þè ÊEò B]ÅÉäʺÉÊ]õVÉ +ÉìxÉ nùʱÉiºÉ <xÉ
ʤɽþÉ®ú*


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆ =ºÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þ ®ú½þÉ ½þÚÆ*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä =ºÉEòÉ xÉÉ¨É ¦ÉÒ xɽþÒÆ Ê±ÉªÉÉ ½þè*





			
... (´ªÉ´ÉvÉÉxÉ)


SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ]ÅäxÉ b÷EòèiÉÒ ºÉä ±ÉäEò®ú 
... (´ªÉ´ÉvÉÉxÉ)


MR. DEPUTY-SPEAKER: I am not allowing you. It will not go on record.

			(Interruptions) ... (Not recorded)

MR. DEPUTY-SPEAKER: Shri Sanat Mehta.

			... (Interruptions)

SHRI SANAT MEHTA (SURENDRA NAGAR): Mr. Deputy-Speaker, Sir, he is not allowing
me to speak. (Interruptions)




={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä nùʱÉiÉÉäÆ {É®ú BEò ¶É¤nù xɽþÒÆ Eò½þÉ ½þè*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : `öÒEò ½þè, +JɤÉÉ®ú ¨ÉäÆ ½þÉäMÉÉ





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä =ºÉ {É®ú ¤ÉÉä±É ÊnùªÉÉ ½þè ±ÉäÊEòxÉ VÉÉä ºÉ¤ÉVÉèE]õ ÊnùªÉÉ ½þè, +É{É =ºÉ {É®ú
xɽþÒÆ ¤ÉÉä±É ®ú½þä ½þèÆ* ¨ÉèÆ EªÉÉ Eò®ú ºÉEòiÉÉ ½þÚÆ? +É{É ¤Éè`ö VÉÉ<B*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä VÉÉä ºÉ¤ÉVÉèE]õ ÊnùªÉÉ ½þè, +É{É =ºÉ {É®ú ¤ÉÉä±É xɽþÒÆ ®ú½þä ½þèÆ* ¨ÉèÆ EªÉÉ
Eò®ú ºÉEòiÉÉ ½þÚÆ?





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : {ÉÚ®úä ʤɽþÉ®ú {É®ú xɽþÒÆ ¤ÉʱEò nùʱÉiÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ ÊnùªÉÉ ½þè*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉxÉä +¦ÉÒ iÉEò nùʱÉiÉ EòÉ BEò ¶É¤nù <ºiÉä¨ÉÉ±É xɽþÒÆ ÊEòªÉÉ ½þè*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : EªÉÉ =ºÉ {É®ú BEò PÉÆ]õä Eòä ¤ÉÉnù VÉÉBÆMÉä?


MR. DEPUTY-SPEAKER: I am sorry; I cannot allow you.

			(Interruptions) ... (Not recorded)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É VÉÉä EòÖUô ¤ÉÉä±É ®ú½þä ½þèÆ, ´É½þ Ê®úEòÉb÷Ç ¨ÉäÆ xɽþÒÆ VÉÉ ®ú½þÉ ½þè*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ´É½þ +É{ÉEòÒ ¨ÉVÉÒÇ ½þè* VÉÉä ¨ÉVÉÒÇ EòÊ®úB*


			(Interruptions) ... (Not recorded)




={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ½þÉ=ºÉ EòÉ ºÉ¨ÉªÉ ±Éä ®ú½þä ½þèÆ* ¨ÉèÆ +É{ÉEòÉä ¤ÉÉä±ÉxÉä EòÒ <VÉÉVÉiÉ xɽþÒÆ nùä
®ú½þÉ ½þÚÆ*


SHRI SANAT MEHTA (SURENDRA NAGAR): Mr. Deputy-Speaker, Sir, a  very  important
development   has   taken   place   due   to   the  decision  of  the  Supreme
Court....(Interruptions)

MR. DEPUTY-SPEAKER: Please allow him to speak. I have allowed him. Please, you
also allow him.

			... (Interruptions)

MR. DEPUTY-SPEAKER: Will you please take your seat?

			... (Interruptions)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ½þÉ=ºÉ EòÉ ºÉ¨ÉªÉ ±Éä ®ú½þä ½þèÆ* ¨ÉèÆ +É{ÉEòÉä <WÉÉVÉiÉ xɽþÒ nùä ®ú½þÉ ½þÚÆ*





			
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ¤Éè`öäÆMÉä ªÉÉ xɽþÒÆ?





			
... (´ªÉ´ÉvÉÉxÉ)


MR. DEPUTY-SPEAKER : Why do you not allow him?

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):



¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆ ¤Éɽþ®ú VÉÉ ®ú½þÉ ½þÚÆ*





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ªÉ½þ ¨ÉèÆ nùºÉ nù¡òÉ ºÉÖxÉ SÉÖEòÉ ½þÚÆ, +É{ÉEòÉä EòÉä<Ç ®úÉäEòiÉÉ xɽþÒÆ ½þè *





		
... (´ªÉ´ÉvÉÉxÉ)


MR. DEPUTY-SPEAKER : Will you please sit down now? 

	Shri Sanat Mehta may speak.

SHRI SANAT MEHTA (SURENDRA NAGAR): Sir, he should allow me to speak...
(Interruptions)


MR. DEPUTY-SPEAKER : Will you allow the House to function? You are going

beyond a limit.




	¨ÉèÆ {ÉÉʱÉǪÉɨÉäÆ]õ®úÒ +¡òä+ºÉÇ Ê¨ÉÊxɺ]õ®ú ºÉä Ê®úE´Éèº]õ Eò°üÆMÉÉ ÊEò +{ÉxÉä ¨É訤ɮú
EòÉä ºÉƦÉɱÉäÆ*


			... (Interruptions)

MR. DEPUTY-SPEAKER : Whatever he says will not go on record.

		(Interruptions) ... (Not recorded)

MR. DEPUTY-SPEAKER : I have not allowed you. You are crossing all limits.

	Shri Sanat Mehta.




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