XI LOK SABHA DEBATES, Session IV (Budget) XI LOK SABHA DEBATES, Session IV (Budget) Wednesday, March 05, 1997 / Phalguna 14, 1918 (Saka)
Type of Debate: SPECIAL MENTION
Title: Train dacoities in Bihar. TEXT : SHRI NITISH KUMAR (BARH):¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : +vªÉIÉ ¨É½þÉänùªÉ, +¦ÉÒ Ê{ÉUô±Éä ºÉ{iÉɽþ <ºÉÒ ºÉnùxÉ ¨ÉäÆ Ê¤É½þÉ®ú ¨ÉäÆ BEò VÉPÉxªÉ ]ÅäxÉ b÷EòèiÉÒ EòÒ SÉSÉÉÇ ½þÉä SÉÖEòÒ ½þè* =ºÉ ºÉ¨ÉªÉ ®úä±É ¨ÉÆjÉÒ ªÉ½þÉÆ {É®ú ¤Éè`öä ½þÖB lÉä +Éè®ú <x½þÉäÆxÉä <ºÉ ºÉ´ÉÉ±É {É®ú EòÖUô xɽþÒÆ Eò½þÉ lÉÉ* =ºÉEòä ¤ÉÉnù ±ÉMÉÉiÉÉ®ú ]ÅäxÉ b÷EòèÊiɪÉÉÆ ½þÉä ®ú½þÒ ½þèÆ* ʤɽþÉ®ú +Éè®ú =iiÉ®ú |Énùä¶É EòÒ ºÉÒ¨ÉÉ {É®ú Eò±É ÊnùxÉ ¨ÉäÆ b÷EòèiÉÒ ½þÖ<Ç ½þè +Éè®ú <ºÉEòä {ɽþ±Éä ¦ÉÒ BEò ]ÅäxÉ b÷EòèiÉÒ ¨ÉÉäEòɨÉÉ-¤É®úÉèxÉÒ Eòä ¤ÉÒSÉ ¨ÉäÆ ½þÖ<Ç lÉÒ, ÊVɺÉEòä ¤ÉÉ®úä ¨ÉäÆ ´É½þÉÆ Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ xÉä ¤ÉªÉÉxÉ ÊnùªÉÉ ½þè ÊEò ]ÅäxÉ b÷EòèiÉÒ {ÉÖʱɺɴÉɱÉÉäÆ xÉä Eò®ú´ÉÉ<Ç ½þè +Éè®ú EòÒ ½þè iÉÉä ªÉ½þ EòÉèxÉ ºÉÒ ÊºlÉÊiÉ ¨ÉäÆ Ê¤É½þÉ®ú SÉ±É ®ú½þÉ ½þè* +vªÉIÉ ¨É½þÉänùªÉ, ½þ¨É ªÉ½þÉÆ {É®ú +{ÉxÉÒ ¤ÉÉiÉ xɽþÒÆ ®úJÉäÆMÉä iÉÉä Eò½þÉÆ ®úJÉäÆMÉä*
... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆxÉä ÊEòºÉÒ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô xɽþÒÆ Eò½þÉ* +É{É ¨ÉÖZÉä ºÉÖxÉ ±ÉÒÊVÉB* +vªÉIÉ ¨É½þÉänùªÉ, ¨Éä®úÉ +É{ɺÉä +ÉOɽþ ½þè ÊEò ¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É EòÉä ¦ÉÒ ¨ÉÉèEòÉ Ê¨É±Éä, +É{É <xÉEòÉä ¦ÉÒ ¨ÉÉèEòÉ nùÒÊVÉB* iÉÉä ´É½þÉÆ {ÉÚ®úÒ ÊºlÉÊiÉ ¦ÉªÉÉxÉEò ½þè* ´É½þÉÆ Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ Eò½þÒ ¤Éɽþ®ú xɽþÒÆ Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ¨ÉäÆ <ºÉ ¤ÉÉiÉ EòÉä Eò½þ ®ú½þä ½þèÆ ÊEò {ÉÖʱɺɴÉɱÉÉäÆ EòÉ ®úä±É´Éä b÷EòèiÉÒ ¨ÉäÆ ½þÉlÉ ½þè* +¤É EòÉèxÉ ºÉÒ ÊºlÉÊiÉ ¨ÉäÆ ½þ¨É VÉÒ ®ú½þä ½þèÆ* +¤É EòÉèxÉ <xÉEòÉ ºÉÆ®úIÉhÉ Eò®úäMÉÉ* ´É½þÉÆ ]ÅäxÉ ¨ÉäÆ SÉgøxÉÉ nùÖ¶´ÉÉ®ú ½þè, ´É½þÉÆ Eòä ±ÉÉäMÉÉäÆ EòÉ VÉÒ´ÉxÉ +ºÉÖ®úÊIÉiÉ ½þè* BäºÉÒ PÉ]õxÉÉBÆ ´É½þÉÆ ®úÉäVÉ PÉ]õiÉÒ SɱÉÒ VÉÉ ®ú½þÒ ½þèÆ, ÊnùxÉ-nù½þÉc÷ä b÷EòèiÉÒ ½þÉä ®ú½þÒ ½þè* {ÉÖʱɺɴÉɱÉä b÷EòèiÉÒ Eò®úÉ ®ú½þä ½þèÆ, ªÉ½þ ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉ +É®úÉä{É ½þè +Éè®ú Ê{ÉUô±Éä ÊnùxÉÉäÆ ¨ÉÖÆMÉä®ú Eòä BEò ºÉÉÆºÉnù xÉä +{ÉxÉä IÉäjÉ EòÒ b÷EòèiÉÒ EòÒ SÉSÉÉÇ Eò®úiÉä ½þÖB Eò½þÉ lÉÉ ÊEò ´É½þÉÆ EòÒ b÷EòèiÉÒ ¨ÉäÆ ÊVɺÉEòÉ xÉÉ¨É +ɪÉÉ, =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ <x½þÉäÆxÉä +É®úÉä{É ±ÉMÉɪÉÉ ÊEò =ºÉEòÉä BEò ¨ÉÆjÉÒ EòÉ ºÉÆ®úIÉhÉ |ÉÉ{iÉ ½þè* iÉÉä Eò½þÒÆ ¨ÉÆjÉÒ ºÉÆ®úIÉhÉ nùä ®ú½þä ½þèÆ +Éè®ú Eò½þÒÆ ¨ÉÖJªÉ ¨ÉÆjÉÒ +É®úÉä{É ±ÉMÉÉ ®ú½þä ½þèÆ +Éè®ú ®úÉäVÉ b÷EòèÊiɪÉÉäÆ EòÉ ªÉ½þ ʺɱÉʺɱÉÉ SÉ±É ®ú½þÉ ½þè* +vªÉIÉ ¨É½þÉänùªÉ, ®úä±É ¨ÉÆjÉÒ VÉÒ ªÉ½þÉÆ {É®ú ¤Éè`öä ½þÖB ½þèÆ, =x½þÉäÆxÉä ʤɽþÉ®ú ¨ÉäÆ ]ÅäxÉÉä EòÒ ÊºlÉÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô ´ÉEiÉ´ªÉ ºÉnùxÉ Eòä ¤Éɽþ®ú ÊnùªÉÉ lÉÉ, ´É½þÉÆ VÉÉä EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ EòÒ ÊºlÉÊiÉ ½þè +Éè®ú ]ÅäxÉÉäÆ ¨ÉäÆ ªÉÉÊjɪÉÉäÆ EòÉ VÉÒ´ÉxÉ +ºÉÖ®úÊIÉiÉ ½þè, <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ <x½þÉäÆxÉä BEò ´ÉEiÉ´ªÉ ºÉnùxÉ Eòä ¤Éɽþ®ú ÊnùªÉÉ lÉÉ* ½þ¨É +É{ɺÉä +ÉOɽþ Eò®úäÆMÉä ÊEò ºÉnùxÉ Eòä +Ænù®ú {ÉÚ®úÒ ÊºlÉÊiÉ {É®ú SÉSÉÉÇ ½þÉäxÉÒ SÉÉʽþB*MR. SPEAKER: I have received a number of letters on this.
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : <ºÉEòä ¤ÉÉnù ±ÉÉäMÉÉäÆ EòÒ ºÉÖ®úIÉÉ EòÉ ¤ÉÆnùÉä´ÉºiÉ ½þÉäxÉÉ SÉÉʽþB, ]ÅäxÉ b÷EòèiÉÒ ¨ÉäÆ ±ÉÉäMÉ ¨ÉÉ®úä VÉÉ ®ú½þä ½þè +Éè®ú +ÉVÉ BEò Ê´ÉÊSÉjÉ ÊºlÉÊiÉ {ÉènùÉ ½þÉä MÉ<Ç ½þè ÊEò b÷EòèiÉÒ ¨ÉäÆ ÊºÉ¡òÇ ¨ÉÉ±É ½þÒ xɽþÒÆ ±ÉÚ]õÉ VÉÉ ®ú½þÉ ½þè, b÷EòèiÉÒ ¨ÉäÆ ¨Éʽþ±ÉÉ+ÉäÆ EòÒ <VVÉiÉ EòÉä ¦ÉÒ ±ÉÚ]õÉ VÉÉ ®ú½þÉ ½þè, ¨Éʽþ±ÉÉ+ÉäÆ EòÒ ¤Éä<VVÉiÉÒ EòÒ VÉÉ ®ú½þÒ ½þè
... (´ªÉ´ÉvÉÉxÉ)
SHRI LALMUNI CHAUBEY (BUXAR):
¸ÉÒ ±ÉɱɨÉÖxÉÒ SÉÉè¤Éä (¤ÉEºÉ®ú) : +vªÉIÉ ¨É½þÉänùªÉ, ʤɽþÉ®ú EòÒ ÊºlÉÊiÉ ªÉ½þ ½þè ÊEò ÊnùxÉ-nù½þÉc÷ä b÷EòèiÉ ]ÅäxÉÉäÆ ¨ÉäÆ SÉgøiÉä ½þèÆ
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER : I have not allowed you. That is not the way.
... (Interruptions)
MR. SPEAKER : I have given the floor to Shri Nitish Kumar.
Shri Nitish Kumar, would you please conclude now? Please conclude.
... (Interruptions)
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : +vªÉIÉ VÉÒ, ®úä±É ¨ÉÆjÉÒ xÉä ºÉnùxÉ Eòä ¤Éɽþ®ú VÉÉä ¤ÉªÉÉxÉ ÊnùªÉÉ ½þè, ´É½þÉÆ ]ÅäxÉÉäÆ Eòä {ÉÊ®úSÉɱÉxÉ ¨ÉäÆ, b÷EòèÊiɪÉÉäÆ Eòä SɱÉiÉä ʺlÉÊiÉ ¤É½þÖiÉ JÉ®úÉ¤É ½þè * VÉMɽþ-VÉMɽþ ºÉè¤ÉÉä]õäVÉ ½þÉä ®ú½þä ½þèÆ * Ê¡ò¶É-{±Éä]õäÆ JÉÉä±ÉEò®ú ]ÅäxÉ EòÉä {É]õ®úÒ ºÉä =iÉÉ®úxÉä EòÒ PÉ]õxÉÉBÆ ½þÉä ®ú½þÒ ½þèÆ * ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò ®úä±É ¨ÉÆjÉÒ VÉÒ EòÉä ºÉnùxÉ ¨ÉäÆ ´É½þÉÆ EòÒ ÊºlÉÊiÉ {É®ú ¤ÉªÉÉxÉ nùäxÉÉ SÉÉʽþB *
MR. SPEAKER : I think, it is enough.
... (Interruptions)
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : +¦ÉÒ MÞɽþ ¨ÉÆjÉÒ VÉÒ {É]õxÉÉ MÉB lÉä * =x½þÉäÆxÉä ´É½þÉÆ EòÒ EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ EòÒ ÊºlÉÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä EòÖUô Eò½þÉ ½þè, =ºÉºÉä ºÉÉ¡ò ½þè ÊEò ʤɽþÉ®ú ¨ÉäÆ EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ xÉÉ¨É EòÒ EòÉä<Ç SÉÒVÉ xɽþÒÆ ½þèÆ, VÉÆMɱÉ-®úÉVÉ ½þè, ±ÉÉäMÉÉäÆ EòÒ ¶ÉÉÊxiÉ Ê¤É±EòÖ±É ¦ÉÆMÉ ½þÉä SÉÖEòÒ ½þè *
MR. SPEAKER : Shri Nitish Kumar, do you want to take the whole one hour time for yourself?
... (Interruptions)
MR. SPEAKER : Please have mercy on others. Please share the time with others.
... (Interruptions)
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : +iÉ: ½þ¨É +É{ɺÉä +ÉOɽþ Eò®úäÆMÉä ÊEò <ºÉ Ê´É¹ÉªÉ {É®ú ºÉnùxÉ ¨ÉäÆ SÉSÉÉÇ Eò®úÉ<Ç VÉÉB, ®úä±É ¨ÉÆjÉÒ VÉÒ EòÉ ¤ÉªÉÉxÉ ºÉnùxÉ Eòä ºÉɨÉxÉä +ÉxÉÉ SÉÉʽþB iÉÉÊEò ºÉ½þÒ ÊºlÉÊiÉ ºÉɨÉxÉä +É ºÉEòä
... (´ªÉ´ÉvÉÉxÉ)
SHRI NIRMAL KANTI CHATTERJEE (DUMDUM): The House should pay homage to that person.
MR. SPEAKER : I have no official information about this and so, I cannot do that now.
... (Interruptions)
MR. SPEAKER : Unless I have an official information, I cannot do it.
... (Interruptions)
SHRI NIRMAL KANTI CHATTERJEE (DUMDUM): In the context of all these...
... (Interruptions)
MR. SPEAKER : Yes, Shri Paswan please.
... (Interruptions)
MR. SPEAKER : Please listen to him. He is answering now.
SHRI LALMUNI CHAUBEY (BUXAR):
¸ÉÒ ±ÉɱɨÉÖxÉÒ SÉÉè¤Éä (¤ÉEºÉ®ú) : +vªÉIÉ VÉÒ, ʤɽþÉ®ú EòÒ ´ÉɺiÉÊ´ÉEò ʺlÉÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¶ÉɪÉnù <ºÉ ºÉnùxÉ EòÉä {ÉÚ®úÒ VÉÉxÉEòÉ®úÒ xɽþÒÆ ½þè ÊEò +ÉVÉ Ê¤É½þÉ®ú ¨ÉäÆ EªÉÉ ½þÉä ®ú½þÉ ½þè ? ... (´ªÉ´ÉvÉÉxÉ)
... (EòɪÉÇ´ÉɽþÒ-´ÞÉiiÉÉxiÉ ¨ÉäÆ ºÉʨ¨ÉʱÉiÉ xɽþÒÆ ÊEòªÉÉ MɪÉÉ*)
MR. SPEAKER : Nothing is going on record.
... (Interruptions)
MR. SPEAKER : Let the television cameras be put off.
SHRI ATAL BIHARI VAJPAYEE (LUCKNOW):
¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ (±ÉJÉxÉ>ð) : +vªÉIÉ VÉÒ, +É{ÉxÉä xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú VÉÒ EòÉä ʤɽþÉ®ú ¨ÉäÆ ®úä±ÉÉäÆ ¨ÉäÆ ½þÉä ®ú½þÒÆ b÷EòèiÉÒ ºÉä ºÉÆ¤ÉÆÊvÉiÉ ¨ÉɨɱÉä EòÉä =`öÉxÉä EòÒ <VÉÉVÉiÉ nùÒ
... (´ªÉ´ÉvÉÉxÉ)
(Interruptions) ... (Not recorded)
MR. SPEAKER: The Leader of the Opposition is on his legs. Please listen to him.
SHRI ATAL BIHARI VAJPAYEE (LUCKNOW):
¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ (±ÉJÉxÉ>ð) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ +É{ɺÉä ºÉ½þ¨ÉiÉ ½þÚÆ ÊEò EòɪÉÇ ´ªÉ´ÉʺlÉiÉ °ü{É ºÉä SɱÉxÉÉ SÉÉʽþB* +É{ÉxÉä ¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú VÉÒ EòÉä ʤɽþÉ®ú ¨ÉäÆ ½þÉ±É ½þÒ ¨ÉäÆ ®úä±ÉÉäÆ ¨ÉäÆ ½þÖ<Ç b÷EòèÊiɪÉÉäÆ EòÉ ¨ÉɨɱÉÉ =`öÉxÉä EòÒ <VÉÉVÉiÉ nùÒ* BEò-nùÉä ºÉnùºªÉ ºÉ¨ÉlÉÇxÉ ¨ÉäÆ +Éè®ú ¦ÉÒ ¤ÉÉä±Éä* ¸ÉÒ SÉÉè¤Éä VÉÒ ¤ÉÉä±Éä* ®úä±É ¨ÉÆjÉÒ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þÖB ½þèÆ* ´Éä SÉÖ{É ¤Éè`öä ½þèÆ*
MR. SPEAKER: The Minister of Railways was to reply. He stood up twice to reply but nobody was listening to him.
SHRI ATAL BIHARI VAJPAYEE (LUCKNOW): Please listen to some Members before he replies.
MR. SPEAKER: I want to listen to them. But I cannot listen to ten people speaking at the same time. I have got only two ears.
SHRI SRIBALLAV PANIGRAHI (DEOGARH):
¸ÉÒ ¸ÉҤɱ±É¦É {ÉÉÊhÉOɽþÒ (nùä´ÉMÉgø) : +vªÉIÉ ¨É½þÉänùªÉ, ʤɽþÉ®ú ¨ÉäÆ VÉÆMɱÉ-®úÉVÉ ½þÉä MɪÉÉ ½þè* ʤɽþÉ®ú ¨ÉäÆ BxÉÉEòÒÇ ½þÉä MÉ<Ç ½þè*
... (´ªÉ´ÉvÉÉxÉ)
SHRI NITISH KUMAR (BARH):
¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) :+vªÉIÉ ¨É½þÉänùªÉ, ½þ¨É iÉÉä Ê´ÉÊE]õ¨É ½þÉä MÉB* ½þ¨É iÉÉä EòxE±ÉÚb÷ Eò®ú ®ú½þä lÉä*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Please wind up, Shri Nitish Kumar. You cannot take one hour for this. Other Members of Parliament also want to raise their issues.
SHRI NITISH KUMAR (BARH): I was on my last point, Sir, please allow me. Be generous to me and allow me.
MR. SPEAKER: Allowing for half-an-hour is being too generous.
SHRI NITISH MUMAR (BARH): Please allow me to conclude my point.
+vªÉIÉ ¨É½þÉänùªÉ, ʤɽþÉ®ú ¨ÉäÆ ½þɱÉiÉ ªÉ½þ ½þè ÊEò BEò iÉ®ú¡ò iÉÉä ®úä±ÉÉäÆ ¨ÉäÆ b÷EòèÊiɪÉÉÆ {Éc÷ ®ú½þÒ ½þèÆ +Éè®ú nùںɮúÒ iÉ®ú¡ò ʤɽþÉ®ú Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ xÉä ºÉnùxÉ ¨ÉäÆ {ÉÖÊ±ÉºÉ {É®ú ¦ÉÒ +É®úÉä{É ±ÉMÉÉB ½þèÆ +Éè®ú ªÉ½þ ¦ÉÒ Eò½þÉ ½þè ÊEò nùä¶É Eòä ºÉÒ.B.VÉÒ. +Éè®ú ʤɽþÉ®ú Eòä B.VÉÒ. EòÉä ÊMÉ®ú¡iÉÉ®ú Eò®ú ±ÉäxÉÉ SÉÉʽþB* +vªÉIÉ ¨É½þÉänùªÉ, <ºÉ |ÉEòÉ®ú ºÉä ʤɽþÉ®ú ¨ÉäÆ ½þÉä ®ú½þÉ ½þè* +É{É <ºÉ ºÉnùxÉ Eòä ºÉÆ®úIÉEò ½þèÆ* ´É½þÉÆ {É®ú ºÉÆ´ÉèvÉÉÊxÉEò ¨É¶ÉÒxÉ®úÒ EòÉ ¥ÉäEòb÷É=xÉ ½þÉä ®ú½þÉ ½þè* <ºÉʱÉB ½þ¨É +É{ɺÉä +ÉOɽþ Eò®úäÆMÉä ÊEò <ºÉ ºÉ´ÉÉ±É {É®ú ºÉ®úEòÉ®ú EòÉä ºÉnùxÉ ¨ÉäÆ ´ÉEiÉ´ªÉ nùäxÉä EòÉ ÊxÉnùÇä¶É nùäÆ*
1223 ¤ÉVÉä (={ÉÉvªÉIÉ ¨É½þÉänùªÉ {ÉÒ`öɺÉÒxÉ ½þÖB)
MR. DEPUTY-SPEAKER: Please sit down. Please listen to me gentlemen.
... (Interruptions)
SHRI RAJIV PRATAP RUDY (CHAPRA):
¸ÉÒ ®úÉVÉÒ´É |ÉiÉÉ{É °üb÷Ò (Uô{É®úÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉÒ Ê´É¹ÉªÉ {É®ú ¨Éä®úÉ ¦ÉÒ xÉÉäÊ]õºÉ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
SHRI SHATRUGHAN PRASAD SINGH (BALIA):
¸ÉÒ ¶ÉjÉÖPxÉ |ɺÉÉnù ÊºÉÆ½þ (¤ÉʱɪÉÉ) (ʤɽþÉ®ú) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ½þ¨É ¦ÉÒ <ºÉÒ Ê´É¹ÉªÉ {É®ú ¤ÉÉä±ÉxÉÉ SÉɽþiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : `öÒEò ½þè +¦ÉÒ +É{É ¤Éè`ö VÉÉ<B* ¨ÉèÆ +É{ÉEòÉä ¦ÉÒ ¤ÉÉä±ÉxÉä EòÉ ºÉ¨ÉªÉ nùÚÆMÉÉ*
... (Interruptions)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ +±ÉÉ= Eò°üÆMÉÉ* `öÒEò ½þè* ¤ÉèÊ`öB*
... (Interruptions)
MR. DEPUTY-SPEAKER: Will you allow me to say something.
... (Interruptions)
SHRI SANAT MEHTA (SURENDRA NAGAR): I have taken the permission of the Speaker. He had asked me to raise this very important point after the Question Hour. After Question Hour 25 minutes have already passed and I have been standing without uttering a single word.
MR. DEPUTY-SPEAKER: Hon. Member, will you please listen to me?
SHRI SANAT MEHTA (SURENDRA NAGAR): I did not speak a single word because I wanted to honour the Speaker. But anybody who speaks loudly is allowed.
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ +±ÉÉ= Eò°üÆMÉÉ* `öÒEò ½þè* ¤ÉèÊ`öB*
SHRI SANAT MEHTA (SURENDRA NAGAR): I am not going to speak.
MR. DEPUTY-SPEAKER: Please sit down.
SHRI SANAT MEHTA (SURENDRA NAGAR): No, I will not sit down, Sir.
MR. DEPUTY-SPEAKER: Please cooperate with me.
SHRI SANAT MEHTA (SURENDRA NAGAR): How can I cooperate, Sir? I had taken the permission of the Speaker.
MR. DEPUTY-SPEAKER: Still, I request you to sit down.
SHRI SANAT MEHTA (SURENDRA NAGAR): I am not speaking. ...(Interruptions)... All of us, the Members of Parliament from Gujarat, had gone to the chamber of the Speaker.
MR. DEPUTY-SEPAKER: Please sit down now.
... (Interruptions)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨Éä®úÉ BEò ÊxÉ´ÉänùxÉ ½þè, VÉ¤É ¨ÉèÆ JÉc÷É ½þÚÆ, iÉÉä +É{É ºÉ¤ÉEòÉä ¤Éè`öxÉÉ SÉÉʽþB*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ BEò ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò VÉÒ®úÉä +É´É®ú ¨ÉäÆ 51 +ÉnùʨɪÉÉäÆ Eòä xÉÉ¨É ½þèÆ* ]ÅäxÉ EòÉ ¨ÉɨɱÉÉ =`öɪÉÉ MɪÉÉ ½þè* ÊVÉxÉEòä xÉÉäÊ]õºÉ +ÉB ½þèÆ ´Éä BEò-nùÉä B¨É.{ÉÒ. ½þèÆ, ´Éä +{ÉxÉÒ ¤ÉÉiÉ Eò½þäÆMÉä* =xÉEòÉä +É{É ºÉÖxÉ ±ÉäÆ +Éè®ú =ºÉEòä ¤ÉÉnù ¨ÉèÆ ®úä±É ¨ÉÆjÉÒ ºÉä ÊxÉ´ÉänùxÉ Eò°üÆMÉÉ ÊEò ´Éä =xÉEòÉ VÉ´ÉÉ¤É nùä nùäÆ*
SHRI SATYA PAL JAIN (CHANDIGARH):
¸ÉÒ ºÉiªÉ {ÉÉ±É VÉèxÉ (SÉhb÷ÒMÉgø) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, Eò±É ¨ÉÖMÉ±É ºÉ®úÉªÉ ®úä±É´Éä º]õä¶ÉxÉ Eòä {ÉÉºÉ EòɱÉEòÉ ¨Éä±É VÉÉä EòɱÉEòÉ SÉÆc÷ÒMÉgø ºÉä ½þÉäEò®ú SɱÉiÉÒ ½þè =ºÉ¨ÉäÆ b÷EòèiÉÒ ½þÖ<Ç ½þè +Éè®ú =xÉ b÷EòèiÉÉäÆ ºÉä ¨ÉÖEòɤɱÉÉ Eò®úiÉä ½þÖB Ênù±±ÉÒ Eòä BEò <ƺÉ{ÉäE]õ®ú ¸ÉÒ +¦ÉªÉ EòÖ¨ÉÉ®ú ÊVÉxÉEòä iÉÒxÉ UôÉä]õä-UôÉä]õä +É`ö ºÉɱÉ, Uô½þ ºÉÉ±É +Éè®ú SÉÉ®ú ºÉÉ±É Eòä ¤ÉSSÉä ½þèÆ, ÊVÉxÉEòÒ ¡òÉä]õÉä +ÉVÉ EòÒ +JɤÉÉ®ú ¨ÉäÆ Uô{ÉÒ ½þè, =ºÉEòä +Ænù®ú ¨ÉÉ®úÉ MɪÉÉ ½þè*
={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉ ºlÉÉxÉ {É®ú nùÉä-iÉÒxÉ ÊnùxÉ {ɽþ±Éä xÉÉnùÇxÉ <Ǻ]õ BEºÉ|ÉèºÉ ¨ÉäÆ b÷EòèiÉÒ ½þÖ<Ç* ¨É½þÉxÉMÉ®ú BEºÉ|ÉèºÉ ¨ÉäÆ b÷EòèiÉÒ ½þÖ<Ç +Éè®ú {ÉÚ´ÉÒÇ BEºÉ|ÉèºÉ Eòä EòÖUô Êb÷¤¤ÉÉäÆ EòÉä Êb÷®úä±É ÊEòªÉÉ MɪÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : lÉÉäc÷É ¥ÉÒ¡ò ¨ÉäÆ ¤ÉÉäʱɪÉä*
SHRI SATYA PAL JAIN (CHANDIGARH): I will not take more than a minute.
=ºÉEòä Êb÷¤¤ÉÉäÆ EòÉä ®úÉäEòEò®ú ±Éäb÷ÒVÉ EòÉä VÉÆMɱÉÉäÆ ¨ÉäÆ ±Éä VÉɪÉÉ MɪÉÉ +Éè®ú =xÉEòä ºÉÉlÉ ®úä{É ÊEòªÉÉ MɪÉÉ* ´É½þ PÉ]õxÉÉ <ºÉʱÉB UôÖ{ÉÉ<Ç MɪÉÒ iÉÉÊEò ¨ÉɨɱÉÉ |ÉEòÉʶÉiÉ xÉ ½þÉä ºÉEòä*
¨ÉèÆ ÊºÉ¡òÇ iÉÒxÉ ¤ÉÉiÉäÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* {ɽþ±ÉÉ, ®úä±É´Éä ¨ÉäÆ ]Åè´É±É Eò®úxÉä ´ÉɱÉä VÉÉä {ÉèºÉäÆVɺÉÇ ½þèÆ, =xÉEòÒ ºÉä¡]õÒ EòÒ ÊVɨ¨ÉänùÉ®úÒ ÊEòºÉ Êb÷{ÉÉ]õǨÉèÆ]õ EòÒ ½þè* ´É½þÉÆ EòÒ ±ÉÉäEò±É {ÉÖÊ±ÉºÉ EòÒ ½þè ªÉÉ ®úä±É´Éä {ÉÖÊ±ÉºÉ EòÒ ½þè* nùںɮúÉ, ]ÅäxÉ Eòä +Ænù®ú VÉÉä <iÉxÉÒ ¨É½þi´É{ÉÚhÉÇ ]ÅäxÉ ½þè, =ºÉ¨ÉäÆ ÊºÉEªÉÉäÊ®ú]õÒ EòÉ EòÉä<Ç <ÆiÉVÉÉ¨É xɽþÒÆ ÊEòªÉÉ MɪÉÉ lÉÉ* ´É½þ <ƺÉ{ÉäE]õ®ú +Eòä±ÉÉ lÉÉ +Éè®ú ´É½þ ±Éc÷iÉä ½þÖB ¨ÉÉ®úÉ MɪÉÉ* VÉ¤É ´É½þ PÉÉªÉ±É ½þÖ+É iÉÉä ¤ÉEºÉ®ú ®úä±É´Éä º]õä¶ÉxÉ iÉEò =ºÉä ®úɺiÉä ¨ÉäÆ EòÉä<Ç ¡òºÉÇ]õ-Bäb÷ xɽþÒÆ ʨɱÉÒ +Éè®ú xÉ ½þÒ EòÉä<Ç ¨ÉäÊb÷Eò±É ]ÅÒ]õ¨ÉèÆ]õ ʨɱÉÉ* +MÉ®ú ºÉ¨ÉªÉ {É®ú ¨ÉäÊb÷Eò±É ]ÅÒ]õ¨ÉèÆ]õ Ê¨É±É VÉÉiÉÉ iÉÉä ¶ÉɪÉnù =ºÉ <ƺÉ{ÉäE]õ®ú EòÒ VÉÉxÉ ¤ÉSÉ VÉÉiÉÒ*
¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò ®úä±É´Éä ʨÉÊxɺ]õ®ú <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉªÉÉxÉ nùäÆ* ´É½þÉÆ Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ ¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù ªÉÉnù´É Eò½þ ®ú½þä ½þèÆ ÊEò ¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ ¨Éä®úä EòÉä JÉ®úÉ¤É Eò®úxÉä Eòä ʱÉB BäºÉÒ PÉ]õxÉɪÉäÆ Eò®ú´ÉÉ ®ú½þä ½þèÆ* {ÉɺɴÉÉxÉ VÉÒ Eòä ʨÉjÉ Eò½þ ®ú½þä ½þèÆ ÊEò ¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù ªÉÉnù´É ½þ¨ÉäÆ JÉ®úÉ¤É Eò®úxÉä Eòä ʱÉB BäºÉÉ Eò®ú´ÉÉ ®ú½þä ½þèÆ* ®úÉVÉxÉÒÊiÉ BEò iÉ®ú¡ò ½þè +Éè®ú ÊVÉx½þÉäÆxÉä ±Éc÷xÉÉ ½þè, ´É½þ ±Éc÷iÉä ®ú½þäÆ ±ÉäÊEòxÉ {ÉèºÉäÆVɺÉÇ EòÒ ºÉä¡]õÒ ½þÉäxÉÒ SÉÉʽþªÉä*
... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Please sit down now.
... (Interruptions)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ®úä±É´Éä Eòä ¤ÉÉ®úä ¨ÉäÆ
... ... (´ªÉ´ÉvÉÉxÉ)
SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):
¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉÖZÉä ¦ÉÒ ¤ÉÉä±ÉxÉä nùÒÊVÉB*
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉ ®úä±É´Éä Eòä ¤ÉÉ®úä ¨ÉäÆ xɽþÒÆ ½þè* ¨ÉèÆ +É{ÉEòÉä ¤ÉÉnù ¨ÉäÆ B±ÉÉ>ð Eò°üÆMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉ ®úä±É´Éä Eòä ¤ÉÉ®úä ¨ÉäÆ xɽþÒÆ ½þè* +É{ÉEòÉ B]ÅÉäʺÉ]õÒVÉ +ÉìxÉ ¶ÉèbªÉ±b÷ Eòɺ]ºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ®úä±É´Éä BEºÉÒb÷èÆ]õ Eòä ¤ÉÉ®úä ¨ÉäÆ ¨Éä®úä {ÉÉºÉ iÉÒxÉ xÉÉ¨É +Éè®ú ½þèÆ, VÉÉä xÉÉäÊ]õºÉ ¨ÉäÆ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉ xÉÉ¨É ½þè* ¨ÉèÆ ¤ÉÉnù ¨ÉäÆ B±ÉÉ>ð Eò°üÆMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Shri N.K. Premchandran.
MR. DEPUTY-SPEAKER: Let him speak now, gentlemen.
... (Interruptions)
SHRI N.K. PREMCHANDRAN (QUILON): Mr. Deputy-Speaker, this is a matter of great concern to the entire House because it has already been pointed out that 177 incidents of dacoities have been reported. I would also like to highlight to the House that during the last two months the Alleppey-Bokaro Express which was bound to Alleppey had been looted twice. This type of incidents are happening not only in Bihar, but they are happening in so many long running express trains, especially the Kerala Express and the Mangla Express. These trains which are bound to Thiruvananthapuram in Kerala have been looted frequently. Therefore, train passengers are facing a dangerous situation in the trains.
I would urge upon the hon. Minister of Railways to take immediate steps and measures to check this trend. I would also urge the hon. Minister of Railways to take urgent steps so as to ensure the safety of life and properties of the passengers in the trains.
MR. DEPUTY-SPEAKER: Please conclude.
SHRI N.K. PREMCHANDRAN (QUILON): I would also express my great concern regarding the day-before-yesterday's incident where one Sub-Inspector of Delhi Police who was in charge of checking the looting, has been brutally killed. This type of incidents have been going on. The long running trains which are bound to the southern parts of the country are the most severely affected.
Once again, I urge upon the hon. Minister of Railways to take immediate measures to check looting and dacoity and to save the life and property of the train passengers.
SHRI RAJIV PRATAP RUDY (CHAPRA):
¸ÉÒ ®úÉVÉÒ´É |ÉiÉÉ{É °üb÷Ò (Uô{É®úÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ®úä±É EòÉ |ɶxÉ +Éè®ú ®úä±É ¨ÉäÆ b÷EòèÊiɪÉÉäÆ EòÉ |ɶxÉ <iÉxÉÉ ¨É½þi´É{ÉÚhÉÇ <ºÉʱÉB ½þè EªÉÉäÆÊEò ®úä±É ¨ÉäÆ ¨ÉÉjÉ Ê¤É½þÉ®ú Eòä ±ÉÉäMÉ ½þÒ xɽþÒÆ SɱÉiÉä ½þèÆ ¤ÉʱEò VÉÉä +ɺÉÉ¨É VÉÉiÉä ½þèÆ, VÉÉä xÉÉlÉÇ <Ǻ]õ VÉÉiÉä ½þèÆ ªÉÉ nùä¶É Eòä nùںɮúä ¦ÉÉMÉÉäÆ ¨ÉäÆ VÉÉiÉä ½þèÆ,´Éä ºÉ¤É ªÉÉjÉÉ Eò®úiÉä ½þèÆ* ®úä±É ¨ÉäÆ ªÉÉjÉÉ Eò®úxÉä ´ÉɱÉä ±ÉÉäMÉ ¨ÉÉjÉ BEò |ÉÉÆiÉ Eòä xɽþÒÆ ½þÉäiÉä ½þèÆ, {ÉÚ®úä ®úɹ]Å Eòä ½þÉäiÉä ½þèÆ* ʤɽþÉ®ú ¨ÉäÆ Ê{ÉUô±Éä Uô½þ ¨É½þÒxÉä ¨ÉäÆ 177 ºÉä +ÊvÉEò b÷EòèÊiɪÉÉÆ ®úä±ÉMÉÉÊc÷ªÉÉäÆ ¨ÉäÆ ½þÖ<Ç ½þèÆ +Éè®ú ʤɽþÉ®ú Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ º{ɹ]õ °ü{É ºÉä Eò½þiÉä ½þèÆ ÊEò {ÉÖÊ±ÉºÉ ¡òÉäºÉÇ VÉÉä ®úä±É´Éä ºÉÖ®úIÉÉ Eòä ʱÉB ¤ÉxÉɪÉÒ MɪÉÒ ½þè, ´É½þÒ b÷EòèiÉÒ Eò®úÉiÉÒ ½þè* {ÉÒUôä nùä¶É Eòä MÞɽþ¨ÉÆjÉÒ VÉÒ ®úÉVªÉ ¨ÉäÆ MɪÉä lÉä =x½þÉäÆxÉä ¦ÉÒ ªÉ½þÒ ¨ÉÆiÉ´ªÉ ´ªÉEiÉ ÊEòªÉÉ ÊEò <ºÉ ®úÉVªÉ ¨ÉäÆ Ê´ÉÊvÉ |ɶÉɺÉxÉ xɽþÒÆ ½þè*
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : {ɽþ±Éä Eò½þÉ VÉÉ SÉÖEòÉ ½þè* +É{É <ºÉä ®ú{ÉÒ]õ ¨ÉiÉ EòÊ®úªÉä*
SHRI RAJIV PRATAP RUDY (CHAPRA):
¸ÉÒ ®úÉVÉÒ´É |ÉiÉÉ{É °üb÷Ò (Uô{É®úÉ) : ®úä±É ¨ÉÆjÉÒ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þÖB ½þèÆ* BEò iÉ®ú¡ò <xÉEòä {ÉÉºÉ ®úä±É´Éä {ÉÉä]õäE¶ÉxÉ ¡òÉäºÉÇ ½þè* ®úä±É´Éä {ÉÉä]õäE¶ÉxÉ ¡òÉäºÉÇ ªÉ½þ Eò½þiÉÒ ½þè ÊEò ½þ¨É ¨ÉÉjÉ ®úä±É´Éä EòÒ |ÉÉ{É]õÒÆ EòÒ ºÉÖ®úIÉÉ Eò®úäÆMÉä*
¸ÉÒ ®úÉVÉÒ´É |ÉiÉÉ{É °üb÷Ò VÉÉ®úÒ nùںɮúÒ iÉ®ú¡ò ®úä±´Éä ¨ÉäÆ SɱÉxÉä ´ÉɱÉä ±ÉÉäMÉÉäÆ EòÒ ºÉÖ®úIÉÉ MÉ´ÉxÉǨÉäÆ]õ ®úä±´Éä {ÉÖÊ±ÉºÉ Eòä >ð{É®ú ½þè +Éè®ú ʤɽþÉ®ú ¨ÉäÆ VÉÉä PÉ]õxÉÉBÆ PÉ]õ ®ú½þÒ ½þèÆ +Éè®ú ÊVÉiÉxÉÒ ½þiªÉÉBÆ ½þÖ<Ç ½þèÆ
... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ ¨É½þÉxÉxnùÉ BEºÉ|ÉèºÉ ¨ÉäÆ ]Åä´É±É Eò®ú ®ú½þÉ lÉÉ, ¨ÉèÆ ªÉ½þÒ Eò½þÚÆMÉÉ ÊEò ʺɡòÇ BEò VÉÉÆSÉ Eò®úÉ ±ÉÒ VÉɪÉä* +Eòä±Éä ¨É½þÉxÉxnùÉ BEºÉ|ÉèºÉ ¨ÉäÆ Ê{ÉUô±Éä BEò ´É¹ÉÇ ¨ÉäÆ 332 ¤ÉÉ®ú PÉ]õxÉÉBÆ PÉ]õ SÉÖEòÒ ½þèÆ* ªÉ½þÒ xɽþÒÆ, ®úÉVªÉ ºÉ®úEòÉ®ú EòÒ <ºÉ¨ÉäÆ {ÉÚhÉÇiɪÉÉ ÊVɨ¨ÉänùÉ®úÒ ½þè, ®úÉVªÉ ºÉ®úEòÉ®ú ¨ÉäÆ EòɪÉÇ®úiÉ ´É½þ {ÉÖÊ±ÉºÉ |ɶÉɺÉxÉ ÊVɨ¨ÉänùÉ®ú ½þè +Éè®ú <ºÉEòä ºÉ®úMÉxÉÉ ½þèÆ, ʤɽþÉ®ú Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ*... (´ªÉ´ÉvÉÉxÉ)
ªÉ½þ =xÉEòÉ +Éè®ú ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ VÉÒ EòÉ +É{ɺÉÒ ZÉMÉc÷É ½þè
[NEXT PAGE]