Many issues have been  raised.  As  I  was  saying,  such  discussions
generate  many other feelings and we always lose track. What is supposed to be
a non-Party discussion concerning the future of this country, the prestige  of
this  country  and  the  credibility  of  the political system, always ends in
mutual recriminations. Therefore, what we have  been  respectfully  suggesting
with  great  conviction  is  that  we  are  occupying positions and people are
looking at us. People are looking at politicians, Ministers, Prime  Ministers,
Chief  Ministers and so on and so forth. They are entitled to expect a certain
type of behaviour from us. We cannot take up an attitude and say, "Well, until
I am proved finally guilty, I am innocent." Yes, under the law, we are. But we
cannot afford to take up that attitude while we are occupying such positions.

Therefore, for the credibility of the system, for keeping people's faith in the system, we request whosoever is facing such charges and allegations to prove themselves. They will get an opportunity to prove their innocence and meet the charges.

Let them wait for that. Heavens will not fall if they are out of power for some time. They can come back if they are innocent thereby setting an example which others should follow for the benefit of the country. That is our position.

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú (¤ÉʱɪÉÉ): +vªÉIÉ VÉÒ, ¤ÉxÉÉiÉ´ÉɱÉÉ VÉÒ xÉä ¤É½þÖiÉ ¤ÉÖÊxɪÉÉnùÒ ºÉ´ÉÉ±É =`öɪÉÉ* ÊVÉºÉ iÉ®ú½þ EòÉ PÉ]õxÉÉSÉFò nùä¶É ¨ÉäÆ SÉ±É ®ú½þÉ ½þè +ÉVÉ ºÉä xɽþÒÆ Ê{ÉUô±Éä EòÖUô ´É¹ÉÉäÇÆ ºÉä, =ºÉºÉä BäºÉÉ ±ÉMÉiÉÉ ½þè ÊEò ®úÉVÉxÉÒÊiÉYÉÉäÆ EòÒ UôÊ´É VÉÉä JÉ®úÉ¤É ½þÉä ®ú½þÒ ½þè, =ºÉEòÒ ºÉ¤ÉºÉä ¤Éc÷Ò ÊVɨ¨ÉänùÉ®úÒ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ EòÉ¨É Eò®úxÉä ´ÉɱÉÉäÆ EòÒ ½þè* ½þ¨É ¨ÉÉxÉiÉä ½þèÆ ÊEò +ÉVÉEò±É ¤É½þÖiÉ +É®úÉä{É ±ÉMÉ ®ú½þä ½þèÆ* <ºÉ ºÉnùxÉ ¨ÉäÆ ¤ÉÉ®ú-¤ÉÉ®ú {ÉÖ®úÉxÉÒ {É®ú¨{É®úÉ+ÉäÆ EòÉ ÊVÉFò ÊEòªÉÉ MɪÉÉ* ¨ÉèÆ ¦ÉÒ ºÉƺÉnù ¨ÉäÆ Ê{ÉUô±Éä 35 ¤É®úºÉ ºÉä, {ÉÉÆSÉ ¤É®úºÉ EòÉä UôÉäc÷Eò®ú, ½þÚÆ* ¨ÉèÆxÉä ¤É½þÖiÉ ºÉÉ®úä ºÉ´ÉÉ±É ¦ÉÒ =`öÉB ½þèÆ* VÉèºÉÉ ¶É®únù ªÉÉnù´É xÉä Eò½þÉ, ±ÉäÊEòxÉ ¨ÉÖZÉä Eò¦ÉÒ ªÉÉnù xɽþÒÆ ÊEò ½þ¨ÉxÉä ºÉ´ÉÉ±É =`öÉxÉä Eòä {ɽþ±Éä ºÉ¨¤ÉÊxvÉiÉ ¨ÉÆjÉÒ ªÉÉ ºÉ¨¤ÉÊxvÉiÉ ´ªÉÊEiÉ EòÉä <ºÉ ¤ÉÉiÉ EòÒ ºÉÚSÉxÉÉ xÉ nùÒ ½þÉä* ½þ¨É BäºÉÉ ¦ÉÒ ¨ÉÉxÉiÉä ½þèÆ ÊEò ®úɹ]Å{ÉÊiÉ ªÉÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ EòÉä ʱÉJÉÉ MɪÉÉ {ÉjÉ, VÉ¤É iÉEò ´É½þ JÉÖ±ÉÉ {ÉjÉ xÉ ½þÉä, +JɤÉÉ®úÉäÆ +Éè®ú ±ÉÉäMÉÉäÆ Eòä {ÉÉºÉ EòèºÉä {ɽþÖÆSÉ VÉÉiÉÉ ½þè* ºÉƺÉnùÒªÉ ¨ÉªÉÉÇnùÉ+ÉäÆ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þÖB +Éè®ú {ÉÖ®úÉxÉÒ {É®ú¨{É®úÉ+ÉäÆ EòÒ ªÉÉnù Ênù±ÉÉiÉä ½þÖB ½þ¨ÉäÆ +{ÉxÉä +ÉSÉ®úhÉ {É®ú ¦ÉÒ lÉÉäc÷É vªÉÉxÉ nùäxÉÉ SÉÉʽþB* ¨ÉèÆ BäºÉÉ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò VÉÉä EòÖUô ½þÉä ®ú½þÉ ½þè, ¤ÉÖ®úÉ ½þÉä ®ú½þÉ ½þè* ±ÉäÊEòxÉ EªÉÉ ½þ¨É <ºÉ nùä¶É ¨ÉäÆ BäºÉÒ =iiÉäVÉxÉÉ ¡òè±ÉÉxÉÉ SÉɽþiÉä ½þèÆ ÊVɺÉEòä EòÉ®úhÉ ±ÉÉäMÉ ºÉc÷EòÉäÆ {É®ú VÉÉxÉä Eòä ʱÉB ¨ÉVɤÉÚ®ú ½þÉäÆ* ¨ÉèÆ ºÉc÷EòÉäÆ {É®ú VÉÉxÉä EòÒ vɨÉEòÒ Eòä ÊJɱÉÉ¡ò ½þÚÆ* ¨ÉèÆ ºÉc÷EòÉäÆ {É®ú VÉÉxÉä ºÉä b÷®úiÉÉ ½þÚÆ, EªÉÉäÆÊEò ¨ÉèÆ {ÉÖ¯û¹ÉÉlÉÒÇ, {É®úÉFò¨ÉÒ ªÉÉ ¤É½þÉnùÖ®ú ´ªÉÊEiÉ xɽþÒÆ ½þÚÆ* ±ÉäÊEòxÉ ºÉÉlÉ ½þÒ ¨ÉèÆ VÉÉxÉiÉÉ ½þÚÆ ÊEòºÉÒ EòÉä Vɰü®úiÉ ºÉä VªÉÉnùÉ b÷®úÉ+ÉäMÉä, nù¤ÉÉ+ÉäMÉä iÉÉä ´É½þ {ÉÒc÷É ¨ÉäÆ ºÉc÷EòÉäÆ {É®ú VÉÉxÉä Eòä ʱÉB ¨ÉVɤÉÚ®ú ½þÉä VÉÉBMÉÉ*

¨ÉèÆ <ºÉ ºÉnùxÉ EòÒ ¨ÉªÉÉÇnùÉ+ÉäÆ EòÒ nùÖ½þÉ<Ç Eò®úxÉä ´ÉɱÉä ʨÉjÉÉäÆ EòÉä ªÉÉnù Ênù±ÉÉxÉÉ SÉɽþÚÆMÉÉ* ªÉ½þÉÆ ½þ¨ÉÉ®úä iÉÒxÉ Ê¨ÉjÉ ¤Éè`öä ½þèÆ* +ÆiÉÖ±Éä VÉÒ {É®ú +É®úÉä{É ±ÉMÉÉ* EòÉÆOÉäºÉ Eòä ½þ¨ÉÉ®úä xÉäiÉÉ +ÉVÉ =ºÉEòÉä +{ÉxÉÒ {É®ú¨{É®úÉ EòÉ BEò ¤Éc÷É ¦ÉÉ®úÒ =iEÞò¹]õ ºÉ¤ÉÚiÉ ¨ÉÉxÉiÉä ½þèÆ* +ÆiÉÖ±Éä VÉÒ +É{ÉEòÉä ¶ÉɪÉnù ´É½þ ÊnùxÉ ªÉÉnù ½þÉäMÉÉ, VÉ¤É +É{É {É®ú +É®úÉä{É ±ÉMÉÉ lÉÉ iÉÉä EòÉÆOÉäºÉ EòÉ EòÉä<Ç ºÉnùºªÉ +É{ÉEòä PÉ®ú VÉÉxÉä EòÒ Ê½þ¨¨ÉiÉ xɽþÒÆ Eò®úiÉÉ lÉÉ* +Eòä±ÉÉ SÉxpù¶ÉäJÉ®ú +É{ÉEòä PÉ®ú MɪÉÉ lÉÉ*

SHRI ABDUL REHMAN ANTULAY (KULABA):

¸ÉÒ +¤nùÖ±É ®ú½þ¨ÉÉxÉ +ÆiÉÖ±Éä (EòÖ±ÉɤÉÉ): ʤɱÉEòÖ±É `öÒEò ½þè*

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú : +É{ÉEòÉä ªÉÉnù ½þÉäMÉÉ ÊEò <ºÉ ºÉnùxÉ ¨ÉäÆ VÉ¤É ½þ´ÉɱÉÉ EòÉÆb÷ EòÉ ÊVÉFò +ɪÉÉ iÉÉä ¨ÉèÆxÉä Eò½þÉ lÉÉ ÊEò +Éb÷´ÉÉhÉÒ +Éè®ú ¨ÉÉvÉ´É ®úÉ´É ÊºÉÆÊvɪÉÉ EòÉä<Ç ½þ´ÉɱÉÉ EòÉ ¯û{ɪÉÉ Ê±ÉB ½þÉäÆMÉä, BäºÉÉ ¨ÉÖZÉä xɽþÒÆ ±ÉMÉiÉÉ* =ºÉEòÒ ¦ÉÒ +JɤÉÉ®úÉäÆ ¨ÉäÆ +ɱÉÉäSÉxÉÉ ½þÖ<Ç* Eò½þÉ MɪÉÉ ÊEò ¨ÉèÆ ºÉÆEò]õ ¨ÉÉäSÉxÉ ½þÚÆ* VÉ¤É ¸ÉÒ¨ÉÉxÉ Eò±{ÉxÉÉlÉ ®úÉªÉ EòÉä ]õÉb÷É Eòä +Ænù®ú ¤ÉÆnù ÊEòªÉÉ MɪÉÉ, ¨ÉèÆ =xÉEòÉä Ê´ÉtÉlÉÒÇ VÉÒ´ÉxÉ ºÉä VÉÉxÉiÉÉ ½þÚÆ, ¨Éä®úä PÉ®ú ºÉä iÉÒxÉ ÊEò±ÉÉä¨ÉÒ]õ®ú EòÒ nùÚ®úÒ {É®ú =xÉEòÉ PÉ®ú ½þè, =xÉEòä {ÉÊ®ú´ÉÉ®ú Eòä ±ÉÉäMÉÉäÆ EòÉä ¨ÉèÆ VÉÉxÉiÉÉ ½þÚÆ, ¨ÉèÆ VÉ¤É VÉä±É ¨ÉäÆ =xɺÉä ʨɱÉxÉä MɪÉÉ iÉ¤É ¤É½þÖiÉ ¡òʤiɪÉÉÆ EòºÉÒ MÉ<ÇÆ* EªÉÉ §É¹]õÉSÉÉ®ú EòÉä ʨÉ]õÉxÉä EòÉ ªÉ½þ ®úɺiÉÉ ½þè ÊEò ½þ¨É +{ÉxÉä ¨ÉÉxÉ´ÉÒªÉ ºÉ¨¤ÉxvÉÉäÆ EòÉä ¦ÉÒ iÉÉäc÷ nùäÆ? ¨ÉèÆ ªÉ½þ xɽþÒÆ Eò½þiÉÉ ÊEò ´Éä ÊxÉ®ú{É®úÉvÉ lÉä ªÉÉ xɽþÒÆ lÉä* ¨ÉèÆxÉä Eò<Ç ¤ÉÉ®ú Eò½þÉ ½þè, <ºÉ ºÉnùxÉ ¨ÉäÆ ¦ÉÒ Eò½þÉ ½þè, VÉ¤É ¨ÉèÆ ºÉ®úEòÉ®ú SɱÉÉ ®ú½þÉ lÉÉ, ÊEò ½þ¨ÉÉ®úÉ ¤Éä]õÉ +{É®úÉvÉÒ ¤ÉxÉ VÉÉB =ºÉä ºÉ¨ÉZÉÉxÉä EòÒ EòÉäÊ¶É¶É Eò®úiÉä ½þèÆ, =ºÉEòä ʨÉjÉÉäÆ EòÉä ¤ÉÖ±ÉÉEò®ú =ºÉEòÉä ¤ÉiÉÉxÉä EòÒ EòÉäÊ¶É¶É Eò®úiÉä ½þèÆ* =ºÉ ºÉ¨ÉªÉ ½þ¨É ¤ÉÉiÉSÉÒiÉ EòÉ Ê®ú¶iÉÉ EòÉªÉ¨É Eò®úxÉÉ SÉɽþiÉä ½þèÆ* ¦ÉÉ®úiÉ ¨ÉÉiÉÉ EòÉ ¤Éä]õÉ-¤Éä]õÒ EòÉä<Ç MɱÉiÉÒ Eò®ú nùä iÉÉä =ºÉä ¤ÉÆnùÚEò SɱÉÉEò®ú ºÉÒvÉÉ Eò®úxÉä EòÒ EòÉäÊ¶É¶É Eò®úiÉä ½þèÆ, ªÉ½þ EòÉèxÉ-ºÉÒ xÉèÊiÉEòiÉÉ ½þè? ¨ÉèÆ BäºÉÉ ¨ÉÉxÉiÉÉ ½þÚÆ ÊEò EòÖUô ¨ÉªÉÉÇnùÉ ®úÉVÉxÉÒÊiÉYÉÉäÆ EòÉä ÊxɦÉÉxÉÒ SÉÉʽþB* +Éè®ú ´É½þ ÊxɦÉÉxÉä Eòä ʱÉB ½þ¨É ºÉ¤É Ê´É´É¶É ½þèÆ* ½þ¨É xÉ ¦ÉÒ SÉɽþäÆ iÉÉä EòÉxÉÚxÉ-´ªÉ´ÉºlÉÉ =ºÉ ¨ÉªÉÉÇnùÉ EòÉä ÊxɦÉÉxÉä Eòä ʱÉB ½þ¨ÉäÆ ¨ÉVɤÉÚ®ú Eò®úäMÉÒ* ±ÉäÊEòxÉ SÉÉVÉǶÉÒ]õ ±ÉMÉÒ xɽþÒÆ, ¨ÉÖZÉä xɽþÒÆ ¨ÉɱÉÚ¨É ÊEò EªÉÉ SÉÉVÉǶÉÒ]õ ±ÉMÉxÉä ´ÉɱÉÒ ½þè, =ºÉºÉä {ɽþ±Éä ½þÒ iªÉÉMÉ{ÉjÉ EòÒ ¨ÉÉÆMÉ Eò®úxÉÉ EòÉèxÉ ºÉÒ xÉèÊiÉEòiÉÉ ½þè* ªÉÊnù ªÉ½þ ®úÉVÉxÉÒÊiÉ xɽþÒÆ ½þè iÉÉä ºÉÆºÉnùÒªÉ ¨ÉªÉÉÇnùÉ Eòä +Ænù®ú ªÉ½þ ¤ÉÉiÉ xɽþÒÆ +ÉiÉÒ*

BEò ºÉ®úEòÉ®úÒ +ÊvÉEòÉ®úÒ +JɤÉÉ®úÉäÆ ¨ÉäÆ ¤ÉªÉÉxÉ nùäiÉÉ ½þè ÊEò SÉÉVÉǶÉÒ]õ ±ÉMÉÉxÉä ´ÉɱÉä ½þèÆ* ÊEòºÉÒ EòÉä SÉÉVÉǶÉÒ]õ Eòä ¤ÉÉ®úä ¨ÉäÆ ¨ÉɱÉÚ¨É ½þÉä iÉÉä ¨ÉèÆ xɽþÒÆ VÉÉxÉiÉÉ* ¨ÉèÆ =ºÉ SÉÉVÉǶÉÒ]õ Eòä ¤ÉÉ®úä ¨ÉäÆ xɽþÒÆ VÉÉxÉiÉÉ ½þÚÆ* ¨ÉèÆ ¦ÉÒ ºÉƺÉnù EòÉ ºÉnùºªÉ ½þÚÆ* ¨ÉèÆ +É{ɺÉä BEò ¤ÉÉiÉ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò B¨É®úVÉäÆºÉÒ Eòä ÊnùxÉÉäÆ Eòä ¤ÉÉnù 1977 ¨ÉäÆ {ɽþ±ÉÒ ¤ÉÉ®ú =ºÉ ºÉ¨ÉªÉ Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ xÉä BEò ºÉÒ.¤ÉÒ.+É<Ç. Eòä +ÊvÉEòÉ®úÒ EòÉä ¨Éä®úä {ÉÉºÉ ÊEòºÉÒ ´ÉVɽþ ºÉä ¦ÉäVÉÉ lÉÉ* =ºÉEòä {ɽþ±Éä ¨ÉèÆ VÉÉxÉiÉÉ ¦ÉÒ xɽþÒÆ lÉÉ ÊEò ºÉÒ.¤ÉÒ.+É<Ç. EòÉ +Énù¨ÉÒ EòÉèxÉ ½þÉäiÉÉ ½þè, EòèºÉÉ ½þÉäiÉÉ ½þè, =ºÉEòÉ °ü{É-®úÆMÉ EòèºÉÉ ½þÉäiÉÉ ½þè? +ÉVÉ ºÉÒ.¤ÉÒ.+É<Ç. Eòä ±ÉÉäMÉ JÉÖ±Éä +É¨É ]õä±ÉÒÊ´ÉVÉxÉ {É®ú <Æ]õ®ú´ªÉÚ nùä ®ú½þä ½þèÆ* ¨ÉèÆxÉä {É]õxÉÉ ¨ÉäÆ Eò½þ ÊnùªÉÉ iÉÉä ¨ÉÖZÉä Eò½þÉ MɪÉÉ ÊEò ±ÉɱÉÚ ªÉÉnù´É EòÉä ¤ÉSÉÉxÉä Eòä ʱÉB ¨ÉèÆ Eò½þ ®ú½þÉ ½þÚÆ* +MÉ®ú VÉÉÆSÉ Eò®úxÉä ´ÉɱÉÒ BVÉäÆÊºÉªÉÉäÆ EòÒ ¨ÉªÉÉÇnùÉ xɽþÒÆ ®ú½þäMÉÒ, ºÉƺÉnù ¨ÉäÆ ¤ÉÉiÉ Eò®úxÉä ´ÉɱÉÉäÆ EòÒ ¨ÉªÉÉÇnùÉ xɽþÒÆ ®ú½þäMÉÒ iÉÉä ½þ¨É +{É®úÉvÉ xɽþÒÆ ʨÉ]õÉ ºÉEòiÉä ½þèÆ*

½þ¨ÉÉ®úä BEò ʨÉjÉ ½þèÆ, VªÉÚÊ®úº]õ ½þèÆ, xªÉÉªÉ Eòä ¤Éc÷ä |É´ÉEiÉÉ ½þèÆ* =x½þÉäÆxÉä ʱÉJÉÉ ÊEò +É{É +{É®úÉvÉÒ EòÒ ¨Énùnù EªÉÉäÆ Eò®úiÉä ½þèÆ? ¨ÉèÆxÉä Eò½þÉ ÊEò ¨ÉèÆ +{É®úÉvÉÒ EòÒ ¨Énùnù xɽþÒÆ Eò®úiÉÉ ½þÚÆ* ¨Éä®úÉ Ê´É¶´ÉÉºÉ ½þè ÊEò +É{É®úÉvÉÒ ¨É®úxÉä Eòä ʱÉB VÉx¨É ±ÉäiÉÉ ½þè, +{É®úÉvÉÒ ÊVÉÆnùÉ xɽþÒÆ ®ú½þ ºÉEòiÉÉ* ´É½þ iÉÉä º´ÉªÉÆ ºÉä ¨É®ú VÉÉiÉÉ ½þè* VÉÉä ±ÉÉäMÉ ºÉiiÉÉ ¨ÉäÆ ¤Éè`öä ½þèÆ, ÊVÉxÉEòä ½þÉlÉÉäÆ EòÉxÉÚxÉ EòÉ b÷Æb÷É ½þè, +MÉ®ú ´É½þ ºÉÒ¨ÉÉ EòÉä {ÉÉ®ú Eò®ú VÉÉiÉä ½þèÆ iÉÉä ´Éä ±ÉÉäMÉ ºÉ¨ÉÉVÉ EòÉä ½þ¨Éä¶ÉÉ Eòä ʱÉB +ÆvÉä®úä ¨ÉäÆ vÉEòä±É nùäiÉä ½þèÆ* +ÉVÉ BEò EòÉ ¨ÉɨɱÉÉ ½þè, Eò±É nùںɮúä EòÉ ¨ÉɨɱÉÉ ½þÉäMÉÉ* <vÉ®ú ºÉä ºÉÖxÉÉ<Ç {Éc÷ ®ú½þÉ lÉÉ ÊEò +ÉVÉ ¤É½þÖiÉ ºÉÉ®úä EòÉÆb÷ ªÉ½þÉÆ {É®ú =`öäÆMÉä* ¨ÉèÆ +É{ɺÉä ÊxÉ´ÉänùxÉ Eò°üÆMÉÉ ÊEò +ÉVÉ ½þ¨É ½þèÆ, Eò±É nùںɮúÉ ½þÉäMÉÉ, {É®úºÉÉäÆ iÉҺɮúÉ ½þÉäMÉÉ* EªÉÉ iÉÒxÉ-SÉÉ®ú ÊnùxÉ ½þ¨É <ÆiÉVÉÉ®ú xɽþÒÆ Eò®ú ºÉEòiÉä lÉä? EªÉÉ SÉÉVÉǶÉÒ]õ EòÉ <ÆiÉVÉÉ®ú Eò®úxÉä ¨ÉäÆ EòÉä<Ç +ɺɨÉÉxÉ ]õÚ]õ ®ú½þÉ lÉÉ? EªÉÉ ºÉÉ®úÒ ®úÉVÉxÉèÊiÉEò xÉèÊiÉEòiÉÉ EòÉ {ÉÉ®úºÉ nùÉä-SÉÉ®ú ÊnùxÉÉäÆ ¨ÉäÆ ½þÉä VÉÉiÉÉ lÉÉ? ¨ÉèÆ +É{ɺÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò EòÉèxÉ ºÉÒ ºÉƺÉnùÒªÉ {É®ú¨{É®úÉ ½þè? BEò ºÉÒ.¤ÉÒ.+É<Ç. EòÉ b÷ɪɮúäE]õ®ú ÊEòºÉÒ Eòä ÊJɱÉÉ¡ò BJÉ ®úÉªÉ VÉÉʽþ®ú Eò®úä ÊEò ´É½þ SÉÉVÉǶÉÒ]õ ±ÉMÉÉxÉÉ SÉɽþiÉÉ ½þè iÉÉä ½þ¨É ºÉ¤É ±ÉÉäMÉ JÉc÷ä ½þÉäEò®ú ªÉ½þ Eò½þxÉä ±ÉMÉäÆ ÊEò +É{É <ºiÉÒ¡òÉ nùÉä xɽþÒÆ iÉÉä ºÉÉ®úÒ ®úÉVÉxÉÒÊiÉ EòÒ ¨ÉªÉÉÇnùÉ ]õÚ]õ VÉÉBMÉÒ* ±ÉäÊEòxÉ ¨ÉèÆ ¤ÉÉä±ÉiÉÉ xɽþÒÆ ½þÚÆ* ±ÉäÊEòxÉ VÉ¤É {É®ú¨{É®úÉ+ÉäÆ, ¨ÉªÉÉÇnùÉ+ÉäÆ +Éè®ú ºÉƺÉnùÒªÉ ´ªÉ´ÉºlÉÉ Eòä xÉÉ¨É {É®ú +ºÉiªÉ EòÒ ´ªÉÉJªÉÉ ªÉ½þÉÆ {É®ú EòÒ VÉÉiÉÒ ½þè iÉÉä ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò Eò½þÒÆ ½þ¨É MɱÉiÉ ®úɽþ {É®ú SɱÉä MÉB ½þèÆ +Éè®ú MɱÉiÉ ®úɽþ ´É½þÒ ½þè VÉÉä ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ VÉÒ xÉä Eò½þÒ ÊEò +{É®úÉvÉÒ EòÉä<Ç ºÉÉʤÉiÉ ½þÉäMÉÉ ªÉÉ xɽþÒÆ* Eò±{ÉxÉÉlÉ VÉÒ Eòä ¨ÉɨɱÉä ¨ÉäÆ ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä VÉVÉ xÉä Eò½þÉ ½þè ÊEò ÊVÉºÉ VÉVÉ xÉä =xÉEòÉä VÉä±É ¦ÉäVÉÉ ½þè, =xÉEòÉä EòÉxÉÚxÉ EòÉ |ÉÉ®úʨ¦ÉEò YÉÉxÉ ¦ÉÒ xɽþÒÆ lÉÉ* Eò±{ÉxÉÉlÉ ®úÉªÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉ¤É ¨ÉèÆxÉä <ºÉÒ ºÉnùxÉ ¨ÉäÆ Eò½þÉ ÊEò ¨ÉèÆ =xÉEòÉä +{É®úÉvÉÒ xɽþÒÆ ¨ÉÉxÉiÉÉ ½þÚÆ* ºÉÉä¨ÉxÉÉlÉ SÉ]õVÉÒÇ +Éè®ú ±Éè¡]õ Eòä ½þÒ BEò xÉäiÉÉ VÉÉä ¤ÉnùÊEòº¨ÉiÉÒ ºÉä +ÉVÉ ºÉnùxÉ ¨ÉäÆ xɽþÒÆ ½þèÆ, ½þ¨ÉºÉä =±ÉZÉ {Éc÷ä* ¨ÉèÆxÉä Eò½þÉ ÊEò VÉ¤É iÉEò EòÉxÉÚxÉ +{É®úÉvÉÒ xɽþÒÆ Eò½þiÉÉ, +É{É +{É®úÉvÉÒ EªÉÉäÆ Eò½þiÉä ½þèÆ? ´É½þ ½þ¨ÉºÉä ʤÉMÉc÷ MÉB lÉä* ½þ¨ÉEòÉä ¦ÉÒ +{É®úÉvÉÒ ¤ÉxÉÉxÉä EòÒ EòÉäÊ¶É¶É EòÒ lÉÒ* +{É®úÉvÉÒ ¤ÉxÉÉ xɽþÒÆ {ÉÉB ½þèÆ, ªÉ½þ nùںɮúÒ ¤ÉÉiÉ ½þè*

+vªÉIÉ ¨É½þÉänùªÉ, VɽþÉÆ {É]õxÉÉ ¨ÉäÆ ºÉÆªÉ¨É EòÒ Vɰü®úiÉ ½þè, ´É½þÒÆ Ênù±±ÉÒ ¨ÉäÆ ¦ÉÒ ºÉÆªÉ¨É EòÒ Vɰü®úiÉ ½þè* Ênù±±ÉÒ ¨ÉäÆ ºÉÆªÉ¨É xɽþÒÆ ®ú½þäMÉÉ +Éè®ú {É]õxÉÉ ¨ÉäÆ ½þ¨É ºÉÆªÉ¨É EòÉ ={Énùä¶É nùäÆMÉä iÉÉä ½þ¨ÉÉ®úä ={ÉnùMÉä¶É EòÉ EòÉä<Ç +ºÉ®ú xɽþÒÆ ½þÉäMÉÉ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI VIJAY GOEL (SADAR - DELHI):

¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É : +MÉ®ú +É{É BEò ´ªÉÊEiÉ EòÉä |ÉÉä]õäE]õ Eò®úäÆMÉä iÉÉä EòèºÉä SɱÉäMÉÉ? ... (´ªÉ´ÉvÉÉxÉ)

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú : ´É½þ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ ½þèÆ* ´É½þ +{ÉxÉä EòÉä +{É®úÉvÉÒ ¨ÉÉxÉiÉä ½þÉäÆMÉä* ¨ÉèÆ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ ½þÚÆ, ¨ÉèÆ +{ÉxÉä EòÉä +{É®úÉvÉÒ xɽþÒÆ ¨ÉÉxÉiÉÉ*

... (´ªÉ´ÉvÉÉxÉ)

MR. SPEKAER: Mr. Vijay Goel, no. That is not the way. You cannot do like this.

... (Interruptions)

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú :¨ÉèÆ ºÉ¤É ¤ÉÉiÉÉäÆ EòÉ VÉ´ÉÉ¤É xɽþÒÆ nùä ºÉEòiÉÉ*

+vªÉIÉ ¨É½þÉänùªÉ: xɽþÒÆ, xɽþÒÆ* Vɰü®úiÉ ½þÒ xɽþÒÆ ½þè*

SHRI CHANDRA SHEKHAR (BALLIA):

¸ÉÒ SÉxpù¶ÉäJÉ®ú : VÉ´ÉÉ¤É nùäxÉä EòÒ Vɰü®úiÉ ½þÒ xɽþÒÆ ½þè* xÉ ¨ÉèÆ ÊEòºÉÒ EòÉ ºÉ¨ÉlÉÇxÉ Eò®ú ®ú½þÉ ½þÚÆ +Éè®ú xÉ ¨ÉèÆ ÊEòºÉÒ +{É®úÉvÉÒ EòÉä ºÉÆ®úIÉhÉ nùä ®ú½þÉ ½þÚÆ* ±ÉäÊEòxÉ ¨ÉèÆ ªÉ½þ Vɰü®ú Eò½þ ®ú½þÉ ½þÚÆ ÊEò ¨ÉèÆ <ºÉ ºÉƺÉnù EòÒ ¨ÉªÉÉÇnùÉ EòÉä ºÉÆ®úIÉhÉ nùäxÉÉ +{ÉxÉÉ EòiÉÇ´ªÉ ºÉ¨ÉZÉiÉÉ ½þÚÆ* ¨ÉÖZÉä ´ªÉÊEiÉ Eòä ºÉÆ®úIÉhÉ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç Ênù±ÉSɺ{ÉÒ xɽþÒÆ ½þè* ±ÉäÊEòxÉ ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò <ºÉ ®úɹ]Å EòÒ EòÖUô ¨ÉªÉÉÇnùÉ ½þè* +{ÉxÉä ºÉä ¤Éc÷ä ÊVɺÉxÉä nùä¶É EòÒ ºÉä´ÉÉ EòÒ ½þè, VÉ¤É iÉEò ´É½þ +{É®úÉvÉÒ ºÉÉʤÉiÉ xɽþÒÆ ½þÉä VÉÉiÉÉ iÉÉä =ºÉEòÒ ¨ÉªÉÉÇnùÉ +Éè®ú ºÉ¨¨ÉÉxÉ Eòä ʴɯûr BEò ¤ÉÉiÉ Eò½þxÉÉ ¨ÉèÆ +{ÉxÉä ʱÉB +{ɨÉÉxÉ +Éè®ú PÞÉÊhÉiÉ ¨ÉÉxÉiÉÉ ½þÚÆ* ªÉ½þ ¨Éä®úÒ ¨ÉÉxªÉiÉÉ ½þè* ¶ÉɪÉnù ¦ÉÉ®úiÉÒªÉ ºÉƺEÞòÊiÉ ºÉä ½þÒ |ÉäÊ®úiÉ +xªÉ ±ÉÉäMÉÉäÆ EòÒ nùںɮúÒ ¨ÉÉxªÉiÉÉBÆ ½þÉäÆMÉÒ* ½þ¨ÉÉ®úÒ ºÉƺEÞòÊiÉ ªÉ½þÒ ½þè ÊEò VÉ¤É iÉEò EòÉä<Ç ´ªÉÊEiÉ +{É®úÉvÉÒ ÊºÉr xɽþÒÆ ½þÉäMÉÉ, ¨ÉèÆ =ºÉEòÉä +{É®úÉvÉÒ xɽþÒÆ ¨ÉÉxÉiÉÉ ½þÚÆ* ¨ÉèÆ =ºÉEòÉä +{É®úÉvÉÒ Eò½þEò®ú +{ÉxÉä EòÉä Eò±ÉÆÊEòiÉ Eò®úxÉä EòÉ EòÉ¨É xɽþÒÆ Eò°üÆMÉÉ* <ºÉʱÉB ¨ÉÆ Eò½þÚÆMÉÉ ÊEò +ÉVÉ <ºÉ ºÉnùxÉ ¨ÉäÆ ¤É½þºÉ xÉ ½þÉäEò®ú +MÉ®ú ¤É½þºÉ =ºÉ ºÉ¨ÉªÉ ½þÉäiÉÒ VÉ¤É SÉÉVÉǶÉÒ]õ ±ÉMÉÉ<Ç MÉ<Ç ½þÉäiÉÒ*

=ºÉ ºÉ¨ÉªÉ ÊVÉxÉ {É®ú SÉÉVÉǶÉÒ]õ ±ÉMÉÒ ½þè, +MÉ®ú EòÉä<Ç BäºÉÉ Eònù¨É =`öÉiÉä VÉÉä ºÉÆÊ´ÉvÉÉxÉ, ¨ÉªÉÉÇnùÉ ªÉÉ {É®ú¨{É®úÉ Eòä ʴɯûr ½þÉäiÉÉ iÉÉä ¶ÉɪÉnù ½þ¨ÉÉ®úÒ ¤É½þºÉ VªÉÉnùÉ ºÉÉlÉÇEò ½þÉäiÉÒ* ºÉƺÉnùÒªÉ {É®ú¨{É®úÉ Eòä VªÉÉnùÉ +xÉÖEòÚ±É ½þÉäiÉÒ*

+vªÉIÉ ¨É½þÉänùªÉ, IɨÉÉ Eò®úäÆMÉä, +ÉVÉ EòÒ ¤É½þºÉ ºÉÉ®úÒ ºÉƺÉnùÒªÉ {É®ú¨{É®úÉ Eòä Ê´É{É®úÒiÉ ½þè, ¨ÉÉxªÉiÉÉ+ÉäÆ Eòä Ê´É{É®úÒiÉ ½þè, ¨ÉªÉÉÇnùÉ+ÉäÆ Eòä +xÉÖEòÚ±É xɽþÒÆ ½þè*

MR. SPEAKER : Would the Government like to respond? This is a matter which has been raised during Zero Hour; the Government is not bound to reply. But looking at the mood of the House, I do not know whether the Prime Minister would like to respond.

PRIME MINISTER (SHRI I.K. GUJRAL): Sir, you are right that normally the Government does not respond to matters raised during Zero Hour and that is my intention. But, I think, the discussion has taken a trend; I would only like to say a few words. I would not say more.

I had in the beginning, when I took charge of this Office, made certain commitments in this House. The Commitments were: First, that the Government would be transparent; second, that there would be no witch-hunting; and third, that anybody who has committed a crime would not be spared. I only repeat those and sit down.

MR. SPEAKER : The House stands adjourned to meet again at 2.30 p.m.

13.31 hrs.

The Lok Sabha then adjourned for Lunch till thirty minutes

past Fourteen of the Clock.

----

The Lok Sabha reassembled after Lunch at forty minutes

past fourteen of the Clock

(Mr. Deputy Speaker in the Chair)


[NEXT PAGE]