XI LOK SABHA DEBATES,   Session III (Winter) 

Thursday, December 19, 1996  / Agrahayana 28, 1918  (Saka)


XI LOK SABHA DEBATES,   Session III (Winter) 

Type of Debate: MATTERS UNDER RULE 377

Title: Re :Need to release adequate funds to Governnment of Uttar Pradesh for 
construction of roads in dacoit infested area of Banda district.

TEXT:	 
SHRI RAMSAJEEVAN (BANDA):

¸ÉÒ ®úɨɺÉVÉÒ´ÉxÉ (¤ÉÉÆnùÉ) : =iiÉ®ú |Énùä¶É Eòä b÷ÉEòÚOɺiÉ IÉäjÉÉäÆ ¨ÉäÆ ºÉc÷EòÉäÆ Eòä
ÊxɨÉÉÇhÉ Eòä ʱÉB ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú uÉ®úÉ 1985-86 ¨ÉäÆ "ʴɶÉä¹É ºÉ¨ÉºªÉÉOɺiÉ IÉäjÉÉäÆ ¨ÉäÆ
ºÉc÷EòÉäÆ" Eòä ÊxɨÉÉÇhÉ EòÒ ªÉÉäVÉxÉÉ ±ÉÉMÉÚ EòÒ MɪÉÒ lÉÒ* =ºÉºÉä EòÖUô ÊVɱÉÉäÆ ¨ÉäÆ ºÉc÷EòÉäÆ Eòä
ÊxɨÉÉÇhÉ ½þÖB lÉä +Éè®ú b÷ÉEòÚ ºÉ¨ÉºªÉÉ ½þ±É Eò®úxÉä ¨ÉäÆ ¨Énùnù ʨɱÉÒ lÉÒ* {É®úxiÉÖ ¤ÉÉÆnùÉ ÊVɱÉä ¨ÉäÆ
ºÉc÷EòÉäÆ Eòä ÊxɨÉÉÇhÉ ½þäiÉÖ {ɪÉÉÇ{iÉ vÉxÉ +É´ÉÆÊ]õiÉ xɽþÒÆ ÊEòªÉÉ MɪÉÉ +Éè®ú ºÉc÷EòäÆ ÊxÉʨÉÇiÉ xɽþÒÆ
½þÖ<Ç ÊVÉºÉ EòÉ®úhÉ ºÉä ¤ÉÉÆnùÉ ÊVɱÉä ¨ÉäÆ b÷ÉEòÖ+ÉäÆ EòÒ ºÉ¨ÉºªÉÉ ±ÉMÉÉiÉÉ®ú MÉƦÉÒ®ú ¤ÉxÉÒ ½þÖ<Ç ½þè +Éè®ú +ɨÉ
VÉxÉiÉÉ EòÉ VÉÒ´ÉxÉ Eò¹]õ¨ÉªÉ ¤ÉxÉÉ ½þÖ+É ½þè* 1995-96 ¨ÉäÆ <ºÉ ªÉÉäVÉxÉÉ ¨ÉäÆ Eòäxpù +Éè®ú =.|É.
®úÉVªÉ ºÉ®úEòÉ®ú uÉ®úÉ EòÉä<Ç vÉxÉ ÊnùªÉÉ ½þÒ xɽþÒÆ MɪÉÉ +Éè®ú ÊxɨÉÉÇhÉ °üEò MɪÉÉ ½þè*





	¤ÉÉÆnùÉ ÊVɱÉä Eòä b÷ÉEòÚOɺiÉ ºÉ¨ÉºªÉÉ EòÉä ½þ±É Eò®úxÉä ½þäiÉÖ ºÉc÷EòÉäÆ EòÉ ÊxɨÉÉÇhÉ +ÊiÉ
+ɴɶªÉEò ½þè ÊVɺɺÉä {ÉÖÊ±ÉºÉ ¤É±É nùÚ®ú nù®úÉVÉ Eòä MÉÉÆ´ÉÉäÆ ¤ÉÒ½þc÷ B´ÉÆ VÉÆMɱÉÒ {É´ÉÇiÉÒªÉ <±ÉÉEòÉäÆ ¨ÉäÆ
¶ÉÒQÉiÉÉ Eòä ºÉÉlÉ {ɽþÖÆSÉEò®ú ºÉ¡ò±ÉiÉÉ{ÉÚ´ÉÇEò EòÉ®úÇ´ÉÉ<Ç Eò®ú ºÉEòäÆ* +iÉ: <ºÉ ªÉÉäVÉxÉÉ EòÉä ¶ÉÒQÉ
±ÉÉMÉÚ ÊEòªÉÉ VÉÉB*





	Eòäxpù ºÉ®úEòÉ®ú, =.|É. ºÉ®úEòÉ®ú ºÉä ¤ÉÉÆnùÉ ÊVɱÉä ºÉä ºÉc÷EòÉäÆ Eòä ºÉƶÉÉäÊvÉiÉ
|ɺiÉÉ´É ¨ÉÉÆMÉä +Éè®ú =xÉ {É®ú º´ÉÒEÞòÊiÉ nùäEò®ú {ɪÉÉÇ{iÉ vÉxÉ +¤É ¨ÉÖEiÉ ÊEòªÉÉ VÉÉB* ®úÉVªÉ
ºÉ®úEòÉ®ú EòÉä +{ÉxÉä ʽþººÉä EòÉ 50 |ÉÊiɶÉiÉ vÉxÉ º´ÉÒEÞòÊiÉ/+É´ÉÆÊ]õiÉ Eò®úxÉä ½þäiÉÖ |ÉäʹÉiÉ ÊEòªÉÉ
VÉÉB iÉlÉÉ ÊxɨÉÉÇhÉ EòɪÉÇ EòÉä ¶ÉÒQÉiÉÉ Eòä ºÉÉlÉ MÉÊiÉ |ÉnùÉxÉ EòÒ VÉÉB*





							(<ÊiÉ)




[NEXT PAGE]

>