XI LOK SABHA DEBATES, SESSION II (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday, July 31, 1996 / Sravana 9, 1918 (Saka)
C O N T E N T S
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Regarding messages from Rajya Sabha.
Participants: Secretary-General
Type of Debate: SPECIAL MENTION
Title: Regarding threat to life of a Member.
Participants: Shrimati Subhawati Devi
Shri Ramsagar
Shri Mukhtar Anis
Shri Satya Deo Singh
Shri Sontosh Mohan Dev
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Statement made by the Information and Broadcasting Minister
on alleged Defamation Bill on freedom of the Press.
Participants: Shri Jaswant Singh
Type of Debate: SPECIAL MENTION
Title: Need to protect scheduled cast people particularly women
from atrocities in Uttar Pradesh and also in the country.
Participants: Shri Sukhdeo Paswan
Type of Debate: SPECIAL MENTION
Title: Regarding fund allocations for the MP's Local Area Development
Scheme.
Participants: Shri Ram Naik
Shri Nitish Kumar
Shri Shivraj V. Patil
Shri Srikant Jena
Shri Biju Patnaik
Shri Abdul Rehman Antulay
Type of Debate: SPECIAL MENTION
Title: Regarding indefinite strike by the Engineering and Programme Staff
of the Doordarshan and All India Radio.
Participants: Shri P.R. Dasmunsi
Shri Rupchand Pal
Shrimati Sushma Swaraj
Shrimati Geeta Mukherjee
Shri Sriballav Panigrahi
Type of Debate : Special Mention
Title :Need to provide adequate security to Gem Trader Shri Paramchand
Kala in Riyo City of Brazil.
Type of Debate: SPECIAL MENTION
Title: Need review the cut in import duty on Rubber and edible oils.
Participants: Shri A.C. Jos
Type of Debate: SPECIAL MENTION
Title: Demand for action against Dulian Trading Company and B.Lal
Manufactures for displaying photo of Shri Harimandar Saheb on beedi
advertising.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Need to resolve the resentments of IAS and Uttar Pradesh Civil
Service Officers.
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: SPECIAL MENTION
Title: Need to withdraw the deletion of members of the Gram Panchayat
from the electoral college for the elections to the Legislative Council.
Participants: Shri S.D.N.R. Wadiyar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to check erosion caused by Ratmau river at Rajputana
village in Haridwar district, U.P.
Participants: Shri Harpal Singh Sathi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to bring the Scheduled areas within the ambit of article
243 of the Constitution.
Participants: Shri K. Pradhani
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to revive Haldibari-Chilahati Railway line for smooth
running of exports to Bangladesh and to ease road congestion in Coochbehar
district.
Participants: Shri Dwaraka Nath Das
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to bifurcate the Palakkad Division of Southern Railway
into Palakkad and Coimbatore Division.
Participants: Shri V.P. Shanmuga Sundaram
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to provide stoppage of Varuna Express at Haidergarh
railway station in Barabanki district, U.P.
Participants: Shri Ramsagar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to clear Jujhar Ghat water supply project of Madhya Pradesh.
Participants: Dr. Ramkrishan Kusmaria
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to make Sambalpur a full-fledged Railway Division and
also to provide adequate fund for Sambalpur, Talcher Railway line.
Participants: Dr. Krupasindhu Bhoi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to investigate volcanic activity in village Sirukinar
in Kangayam Taluk, Tamil Nadu.
Participants: Shri S.K. Karvendhan
Type of Debate: SPECIAL MENTION
Title: Demand for development of Bateshwar, Agra as a tourist centre.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: SPECIAL MENTION
Title: Regarding Sinking of the Taj Mahal in the earth.
Participants: Shri Mohammad Ali Ashraf Fatmi
Shri Srikant Jena
Type of Debate: STATEMENT BY MINISTER
Title: Sale of synthetic milk.
Participants: Shri Raghuvansh Prasad Singh
Type of Debate: STATUTORY RESOLUTIONS AND GOVERNMENT BILL
Title: Disapproval of Industrial Disputes (Amendment) Third Ordinance
and Industrial Disputes (Amendment) Bill. (Not concluded)
Motion for consideration
Participants: Prof. Prem Singh Chandumajra
Shri Ramakant D. Khalap
Shri Banwari Lal Purohit
Shri Pradeep Bhattacharya
Shri Tarit Baran Topdar
Shri Ramendra Kumar
Shri Bachi Singh 'Bachda' Rawat
Shri Basudeb Acharia (Speech unfinished)
Type of Debate: SHORT DURARTION DISCUSSIONS (RULE-193)
Title: Chinese nuclear test and CTBT. (Not concluded)
Participants: Shri I.K. Gujral
Lt. General Prakash Mani Tripathi
Dr. Mallikarjun
Shri Rupchand Pal
Shri G.G. Swell
Shri Jaswant Singh
Shri Prithviraj D. Chavan
Shri Brij Bhushan Tiwari
Shri George Fernandes
(Speech unfinished)
Type of Debate: CONTEMPT OF THE HOUSE
Title: Motion regarding contempt of the House by a person from the public
gallery.
Motion adopted
(C) 1997 BY LOK SABHA SECRETARIAT