XI LOK SABHA DEBATES,   Session V (Monsoon) 

Wednesday, August 06, 1997/Shravana 15, 1919 (Saka)



Type of Debate:	MATTERS UNDER RULE-377

Title:	Need to look into irregularities in implementation of Employment
Assurance and Literacy Schemes in Jahanabad Parliamentary Constituency, Bihar.

TEXT :
 SHRI RAMASHRAYA PRASAD SINGH (JAHANABAD):



¸ÉÒ ®úɨÉÉ¸ÉªÉ |ɺÉÉnù ʺÉƽþ (VɽþÉxÉɤÉÉnù) : ʤɽþÉ®ú ®úÉVªÉ Eòä VɽþÉxÉɤÉÉnù ºÉƺÉnùÒªÉ
IÉäjÉ ¨ÉäÆ Eòäxpù ºÉ®úEòÉ®ú uÉ®úÉ SÉ±É ®ú½þä ºÉÉIÉ®úiÉÉ ªÉÉäVÉxÉÉ, ¸ÉʨÉEò ºÉÖÊxÉʶSÉiÉ
®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ EòÉ ºÉ¨ÉÖÊSÉiÉ ÊFòªÉÉx´ÉªÉxÉ xɽþÒÆ ½þÉä ®ú½þÉ ½þè* ºÉÉIÉ®úiÉÉ EòÉ |ÉSÉÉ®ú-|ɺÉÉ®ú
B´ÉÆ EòɪÉÇ {É®ú nùÉä Eò®úÉäc÷ ¯û{ɪÉä ºÉä +ÊvÉEò JÉSÉÇ ½þÖ+É ½þè ±ÉäÊEòxÉ ´ÉɺiÉ´É ¨ÉäÆ <ºÉ Ênù¶ÉÉ ¨ÉäÆ
+{ÉäÊIÉiÉ ±ÉÉ¦É xɽþÒÆ Ê¨É±ÉÉ ½þè* ¨Éä®úä IÉäjÉ ¨ÉäÆ =OÉ´ÉÉnùÒ ºÉÆMÉ`öxÉ iÉäVÉÒ ºÉä ¤Égø ®ú½þÉ ½þè*
<ºÉʱÉB <ºÉ IÉäjÉ ¨ÉäÆ Ê´ÉEòÉºÉ EòɪÉÇ ªÉÖr ºiÉ®ú {É®ú ½þÉäxÉÉ SÉÉʽþB* ±ÉäÊEòxÉ Eòäxpù EòÉ VÉÉä
vÉxÉ MɪÉÉ ½þè =ºÉEòÉ ¦ÉÒ ºÉ¨ÉÖÊSÉiÉ ={ɪÉÉäMÉ xɽþÒÆ ½þÉä {ÉÉ ®ú½þÉ ½þè*
	+iÉ: ¨Éä®úÉ Eòäxpù ºÉ®úEòÉ®ú ºÉä +xÉÖ®úÉävÉ ½þè ÊEò nùÉäxÉÉäÆ ªÉÉäVÉxÉÉ+ÉäÆ ¨ÉäÆ ½þÖB JÉSÉÇ EòÒ
ºÉiÉEòÇiÉÉ Ê´É¦ÉÉMÉ ºÉä VÉÉÆSÉ Eò®úɪÉÉ VÉɪÉä iÉlÉÉ <xÉ ªÉÉäVÉxÉÉ+ÉäÆ EòÉä ºÉ¨ÉÖÊSÉiÉ °ü{É ºÉä ÊFòªÉÉx´ÉªÉxÉ
Eòä ʱÉB EòÉ®úMÉ®ú ={ÉÉªÉ ÊEòªÉä VÉÉBÆ*





[NEXT PAGE]