PAPERS LAID ON THE TABLE
Annual Report and Review on the working of the Indian Institute of Technology Bombay for 1989-90 etc.
[English]
THE MINISTER OF PARLIAMENTARY AFFAIRS (SHRI GHULAM NABI AZAD):On behalf of Shri Arjun Singh, I beg to lay on the Table:-
1.(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology, Bombay, for the year 1989-90.
(ii) A copy of the Review (Hindi and English versions) by the Government on the working of the Indian Institute of Technology, Bombay, for the year 1989-90.
83 Papers Laid
[Placed in Library See No. LT2560/92]
2.(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology, Madras, for the year 1989-90.
(ii) A copy of the Review (Hindia and English versions) by the Government on the working of the Indian Institute of Technology, Madras, for the year 1989-90.
[Placed in Library See No. LT2561/92]
3.(i) a copy of the Annual Report (Hindi and English versions] of the Indian Institute of technology, Kanpur, for the year 1989-90.
(ii) A copy of the Review (Hindia and English versions) of teh Indian Institute of Technology, Kanpur, for the year 1989-90.
[Placed in Library See No. LT-2562/92]
4.(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology, Delhi, for the year 1990-91.
(ii) a copy of the Review (Hindia and English versions) by the Government on the working of the Indian Institute of Technology, Delhi, forthe year 1990-91.
[Placed in Library See No. LT-2563/92]
5.(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology, Kharagpur, for the year 1990-91.
84 Papers Laid
(ii) A copy of the Review (Hindia and English versions) by the Government on the working of the Indian Institute of Technology, Kharagpur, for the year 1990-91.
[Placed in Library See No. LT-2564/92]
6.(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology, Kharagpur, for the year 1989-90.
(ii) A copy of the Review (Hindi and English versions) by the Government on the working of the Indian Institute of Technology, Kharagpur, for the year 1989-90.
[Placed in Library See No. 2565/92]
7.A copy of the following Papers (Hindi and English versions) under sub-section (4) of section 23 of the Institute of Technology Act, 1961.
(i) Annual Accounts of the Indian Institute of Technology, Bombay, for the year 1989-90 together with Audit Report thereon.
[Placed in Library See No. LT-2566/92]
(ii) Annual Accounts of the Indian Institute of Technology, Madras, for the year 1989-90 together with Audit Report thereon.
Placed in Library See No.LT-2567/92]
(iii) Annual Accounts of the Indian Institute of Technology, Kanpur,for the year 1989-90 together with Audit Report thereon.
85 Papers Laid
[Placed in Library See No. LT-2568/92]
(iv) Annual Accounts of the Indian Institute of Technology, Delhi, for the year 1990-91 together with Audit Report thereon.
[Placed in Library See No. LT-2569/92]
(v) Annual Accounts of the Indian Institute of Technology, Kharagpur, for the year 1990-91 together with Audit Report thereon.
[Placed in Library See No. LT-2570/92]
(vi) Annual Accounts of the Indian Institute of Technology, Kharagpur, for the year 1989-90 together with Audit Report thereon.
[Placed in Library See No. LT-2571/92]
8.Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) to (7) above.
[Placed in Library See No. LT-2572/92]
9.A copy of the National Policy on Education, 1986-Programme of Action-1992 (Hindi and English versions).
[Placed in Library See No. LT-2573/92]
86 Papers Laid
Statement correcting the reply to unstarred Question No.2920 dated 13.3.1992 and reasons for delay in correcting the reply.
THE MINISTER OF STATE OF THE MINISTRY OF TEXTILES (SHRI ASHOK GEHLOT): I beg to lay on the Table a statement (Hindi and English versions ) (i) correcting the reply given on the 13th March, 1992 to Unstarred Question No.2920 by Shri Syed Shahabuddin regarding Production of Cotton and Textiles by various sectors and (ii) giving reasons for delay in correcting the reply.
[Placed in Library See No. LT-2574/92]
Programme of Action, August,92-National Sports Policy
THE MINISTER OF STATE IN THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT (DEPARTMENT OF YOUTH AFFAIRS AND SPORTS AND THE DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT) (KUMARI MAMATA BANERJEE): I beg to lay on the Table a copy of the Programme of Action, August, 1992 National Sports Policy (Hindi and English versions)
[Placed in Lebrary See No. LT-2575/ 92]
Jammu and Kashmir State Legislature (Delegation of Powers) Act, 1992 and Notification under Delhi Policy Act, 1978
THE MINISTER OF PARLIAMENTARY AFFAIRS (SHRI GHULAM NABI AZAD): On behalf of Shri M.M. Jacob, I beg to lay on the Table:-
1.A copy each ofthe following papers (Hindi and English versions) under
87 Papers Laid
sub-section (3) of section 3 of the Jammu and Kashmir State Legislature (Delegation of Powers) Act, 1992:-
(i) The Jammu and kashmir Laws (Amendment) Act, 1992 (President Act No.3 of 1992) published in Gazette of India dated the 17th July, 1992.
[Placed in Library See No. LT-2576/92]
(ii) The Jammu and Kashmir Distributed Areas Act, 1992 (President Act No.4 of 1992) published in Gazette of India dated the 17th July, 1992.
[Placed in Library See No. LT-2577/92]
2. A copy of the Union Territory of Delhi Swimming Pools (Licensing and controlling), (Amendment), Regulations 1991 (Hindi and 88 Papers Laid
English versions) published in Notification No. 570/Spl/Cell (PHQ) in Delhi Gazette of India dated the 23rd October, 1991 under section (2 of section 148 of the Delhi Policy Act, 1978.
[Placed in Library See No. LT-2578/92]
Statement showing action taken by the Government on various assurances promises and undertakings during various sessions of Elghth Ninth and Tenth Lok Sabha
THE MINISTER OF PARLIAMENTARY AFFAIRS (SHRI GHULAM NABI AZAD):On behalf of Shri Rangarajan Kumaramangalam. I beg to lay on the Table a copy of each of the following statements (Hindi and English versions) showing action taken by the Government on various assurances, promises and undertakings given by the Ministers during the various sessions of Eigthy, Ninth and Tenth Lok Sabha:-
--------------------------------------------------------------------- (i) Statement No. XXX Ninth Session 1987'
[Placed in Library See No. LT-2579/92]
(ii)Statement No. XXV Eleventh Session, 1988'
[Placed in Library See No. LT2580/92] Eighth Lok Sabha (iii) Statement No. XXII twelfth Session, 1988'
[Placed in Library See No. LT-2581/92]
(iv) Statement No. XXII Thirteenth Session, 1989
[Placed in Library See No. LT-2582/92]
(v) Statement No. XV First Session, 1989
[Placed in Library See No. LT-2583/92]
89-90 Papers Laid
[Placed in Library See No. LT-2584/92
(vii) Statement No. XII Third Session,1990'
[Placed In Library See No. LT-2585/92] Ninth Lok Sabha (viii)Statement No. X Sixth Session, 1990
(ix) Statement No. IX Seventh Session, 1991
[Placed in Library See No. LT-2587/92]
(x) Statement No. VIII First Session, 1991
[Placed In Library See No. LT-2588/92]
(xi) Statement No. V Second Session, 1991
[Placed in Library See No. LT-2589/92]
(xii) Statement No. III Third Session, 1992' Tenth Lok Sabha [Placed in Library See No.LT-2590/92]
(xiii) Statement No. I Fourth Session, 1992'
[Placed in Library See No. LT-2591/92]
Notification under Coir Industry Act, 1953
THE MINISTER OF PARLIAMENTARY AFFAIRS (SHRI GHULAM NABI AZAD):On behalf of Prof. P.J. Kurien, I beg to lay on the Table a copy of the Coir Board (Services) amendment bye-laws, 1990 (Hindi and English versions) published in Notification No.S.O.385(E)in Gazette of India dated the 5th June, 1991 under sub-section (4) of section 27 of the Coir Industry Act, 1953 together with corrigenda there to published in Notification Nos. S.O.307 (E) dated the 30th April, 1992 (in Hindi and English versions) and S.O. 570 (E) dated the 30th July, 1992 (in Hindi versiion only)
[Placed in Library See No. LT-2592/92]
Memorandum of understanding between the Hindustan Organic chemicals Limited and the Ministry of Chemicals and Fertilizers for 1992-93 etc.
THE MINISTER OF STATE IN THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT (DEPARTMENT OF YOUTH AFFAIRS AND SPORTS AND THE DE- PARTMENT OF WOMEN AND CHILD DEVELOPMENT) (KUMARI MAMATA BANERJEE): On behalf of Dr. Chinta Mohan. I beg to lay on the Table:-
1. A copy each of the following papers (Hindi and English versions):- (i) Memorandum of Understanding between the Hindustan Organic Chemicals Limited and the Minister of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT2594/92]
(ii) Memorandum of Understanding between the National Fertilizers Limited and the Department of Fertilizers Ministry of Chemicals and fertilizers for the year 1992-93. [Placed in Library See No. LT- 2594/92]
(iii) Memorandum of Understanding between the Madras Fertilizers Limited and the Department of Fertilizers, Ministry of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT-2595/92]
91 Papers Laid
(iv) Memorandum of Understanding between the Rashtriya Chemicals and Fertilizers Limited and the Department of Fertiliozers, Ministry of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT-2596/92]
(v) Memorandum of Understanding between the Pyrites, Phospates and Chemicals Limited and the Department of Fertilizers, Ministry of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT-2597/92]
(vi) Memorandum of Understanding between the Paradeep Phosphates Limited and the Department of Fertilizers, Ministry of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT-2598/92]
(vii) Memorandum of Understanding between the Fertilizers and Chemicals Travancore Limited and the Department of Fertilizers, Ministry of Chemicals and Fertilizers for the year 1992-93.
[Placed in Library See No. LT-2599/92]
Consolidated Report on the working of the Regional Rural Banks for the year ended 31.3.1991 etc.
THE MINISTER OF PARLIAMENTARY AFFAIRS(SHRIGHULAMNABIAZAD): On behalf of Shri Dalbir Singh, I beg to lay onthe Table:-
92 Papers Laid
1. A copy of the consolidated Report (Hindi and English versions) on the working of the Regional Rural banks for the year ended the 312st March, 1991.
[Placed in Library See No. LT-2599A/92]
2.(i) A copy of the Annual Report (Hindi and English versions) of the Export-Import Bank of India for the year 1991-92 along with Audited Accounts under sub-section (5) of section 19 and sub-section (5) of section 24 of the Export-Import Bank of India Act, 1981.
(ii) Acopy of the Review (Hindi and English versions) by the Government on the working of the Export Import Bank of India for the year 1991-92.
[Placed in Library See No. LT-2600/92]
Notification under Employees Provident Funds and Miscellaneous Provisions Act, 1952
THE DEPUTY MINISTER IN THE MINISTRY OF LABOUR (SHRI PABAN SINGH GHATOWAR): I beg to lay on the Table a copy of the Employees' Provident Funds (Amendment) Scheme, 1992 (Hindi and English versions) published in Notification No. G.S.R. 293 in Gazette of India dated the 20th June, 1992 under sub-section (2) of section 7 of the Employees' Provident Funds and Miscellaneous Provisions Act, 1952.
[Placed in Library See No. LT-2601-92]
93
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