25.07.91 *t15 THE APPROPRIATION (RAILWAYS) NO. 3 BILL* THE MINISTER OF RAILWAYS (SHRI C.K. JAFFER SHARIEF): I beg to move for leave to introduce a Bill to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 1991-92 for the purposes of Railways. MR. SPEAKER: The question: "That leave he granted to introduce a Bill to authorise payment and appropriation of certain sums from and out of the Consoldiated Fund of India for the services of the financial year 1991-92 for the purposes of Railways." The motion was adopted. ---------------------------------------------------------------------- dated 25-7-1991. SHRI C.K. JAFFER SHARIEF: I introduce the Bill. MR. SPEAKER: The Minister may now move the Bill for consideration. SHRI C.K. JAFFER SHARIEF: I beg to move: "That the Bill to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 1991-92 for the purposes of Railways, be taken into consideration. MR. SPEAKER: The question is: "That the Bill to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year ----------------------------------------------------------------------

**Introduced with the recommendation of the President.

347 Appropriation (Rlys.) No. 3. Bill

1991-92 for the purposes of Railways, be taken into consideration."

The motion was adopted.

MR. SPEAKER: The House shall now take up clause by clause

consideration of the Bill.

The question is:

"That the Clause 2 and 3, the Scheduled, Clause 1, the Enacting Formula and the Title stand part of the Bill."

The motion was adopted.

Clauses 2 and 3, the Schedule, Clause 1, the Enacting Formula and the long Title were added to the Bill.

348 Appropriation (Rlys.) No. 3. Bill

SHRI C.K. JAFFER SHARIEF: I beg to move:

"That the Bill be passed."

MR. SPEAKER: The question is:

"That the Bill be passed."

The motion was adopted.

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MR. SPEAKER: The House stands adjourned to re-assemble tomorrow at 11.00 A.M.

18.09 hrs.

The Lok Sabha then adjourned till Eleven of the Clock on Friday, July 26, 1991/Sravana 4, 1913 (Saka)

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