BUSINESS OF THE HOUSE
[English]
THE MINISTER OF PARLIAMENTARY AFFAIRS (SHRI GHULAM NABI AZAD): With your permission, Sir, I rise to announce that Government Business during the week, commencing Monday 19th August, 1991, will consist of: 1. Consideration of any item of Government Business carried over from today's Order Paper.
2. Consideration and passing of the Constitution (Scheduled Tribes) order (Second Amendment) Bill, 1991.
3. Discussion and Voting on the Demands for Grants under the control of the Ministries of:
(i)Agriculture
(ii) Food To be discussed together (iii) Rural Development
(iv) Commerce
(v) External Affairs.
SHRI SYED SHAHABUDDIN (Kishanganj): Sir, I propose that the 329 Business of the House
following items may be added to the proposed Business for the week commencing 19th August, 1991
(i)The Minorities Commission was established in 1970 and has so far submitted 12 Annual Reports. Many have already been tabled in the House but never have they been discussed in the House. It is proposed that in view of the importance of the Minority Commission, the Annual Report already tabled may be taken up for discussion next week; (ii)The Gopal Singh Panel Report, submitted in 1983 was finally tabled in 1990, but has not so far been discussed by the House. It is proposed that the Panel Report may be taken up for discussion during the coming week.
SHRI SRIBALLAV PANIGRAHI (Deogarh): The following items may please be included in the next week's agenda :
(i)The Sambalpur University which caters to the educational needs of the tribal dominated backward areas of Orissa is now making preparation to celebrate its Silver Jubilee on completion of 25 years of its existence. Government of India and the University Grants Commission should, therefore, help this University to celebrate the Silver Jubilee in a befitting manner by way of giving adequate grants and sanctioning some new important projects.
(ii)Early action should be taken
330 Business of the House
by the Petroleum Ministry to open two petrol pumps-one each at Brajaraj Nagar and Talcher in Orissa. The existing petrol pumps are not at all able to copy up with the growing demands in these two industrial belts of the State.
MR. SPEAKER: You do not have to read everything.
[Translation]
SHRI GIRDHARI LAL BHARGAVA (Jaipur): Mr. Chairman, Sir, the following items may please be included in the next week's list of Business :
1. Sanctioning of more central funds to expedite the construction of four channel road going on at Jaipur-Delhi National Highway and thereby curb the road accidents on the National Highway.
2.Installation of a powerful transmitter at Jaipur Doordarshan Kendra so that regional news and other programmes being telecast from Jaipur could be viewed in whole of Rajasthan and introduction of a second channel at this Kendra so as to link it with all the doordarshan kendras of the country.
SHRI KHELSAI SINGH (Sarguja):Mr. Speaker, Sir, the following items may please be included in the next week's list of Business: Three districts viz. Sarguja. Bilaspur and Raigarh of Madhya Pradesh have been brought under JashpurKorba Authority. The Korba population under Jashpur Korba Authority is
331 Business of the House
about 16,000, of which the number of Korba people living in Sarguja district is 12,000. As against this only 4000 Korba people live in Bilaspur and Raigarh Districts. In view of the population and the area, the office of Korba Authority should be set up at Ambikapur in Sarguja District instead of Jashpur in Raigarh district. It is learnt from reliable sources that the office of Korba Authority is being shifted from Jashpur to Sava Raigarh. It should be stopped at the office of Korba Authority should be set up at Ambikapur in Sarguja district instead of Jashpur on the basis of population and size of the area.
SHRI BHAGWAN SHANKAR RAWAT (Agra): Mr. Speaker, Sir, the
following items may please be included in the next week's list of Business :-
1. Providing guarantee of employment to educated unemployed youth who have registered their names in different Employment Exchanges of the country by giving Constitutional recognition to 'Right to Work' in view of growing unemployment in the country. Unemployment allowance should be given to unemployed people till they are provided employment.
2. Taking measures to increasing the per capita income in Uttar Pradesh which is going down vis-a-vis the national average due to discrimination made against the State while making allocation of funds for development work under various five year plans after independence.
332 Business of the House
16.24.5 hrs.
14.08.91