LOK SABHA
BULLETIN PART II
(General information relating to Parliamentary and other matters)Monday, May 12, 2003/Vaisakha 22, 1925 (Saka)
(No.3857-3860)
No. 3857 Committee Branch-I
Nomination of Members of Lok Sabha to the Board of Management of the Babasaheb Bhimrao Ambedkar University
The Speaker has nominated the following two members of Lok Sabha to serve as members of the Board of Management of the Babasaheb Bhimrao Ambedkar University, Lucknow:-
1 Shri Yogi Aditya Nath
2. Shri Raashid Alvi
No. 3858 M.S.A. Branch-I
Medical facilities in District Hospitals to Members of Parliament
Members are informed that as per the orders of Ministry of Health and Family Welfare (Department of Health) letter No. 352/ 2002/JD(M)/CGHS/CGHS(P) dated 16 October 2002, necessary instructions have been issued to the concerned District Hospitals, etc. in respective State Governments/Union territory Administration “to provide all the necessary medical facilities to the MPs and ex-MPs when they visit these hospitals.” The medical expenditure incurred for the treatment of members is to be billed to the Lok Sabha Secretariat in New Delhi.
No.3859 Legislative Branch-IProgress of Bills during the week ended Friday, the 9th May, 2003
No.3860 Table Office
Prorogation of Lok Sabha
Lok Sabha which commenced its Twelfth Session on the 17th February, 2003, has been prorogued by the Hon’ble President on the 10th May, 2003.
G.C. MALHOTRA,
Secretary-General.