3.

The Delhi High Court (Amendment) Bill, 2003

On the 9^th May, 2003, Secretary-General reported a message from Rajya Sabha intimating that Rajya Sabha had agreed without any amendment to the Bill, as passed by Lok Sabha.

4.

The Electricity Bill, 2003

Shri Gangaram Geete

On the 6^th May, 2003, Secretary-General reported a message from Rajya Sabha intimating that Rajya Sabha had agreed without any amendment to the Bill, as passed by Lok Sabha.

5.

The Airports Authority of India (Amendment) Bill, 2000

Shri Syed Shahnawaz Hussain

The Bill was withdrawn by leave of the House on the 6^th May, 2003.

6.

The Constitution (Ninety-fifth Amendment) Bill, 2003 (Insertion of new article 268A, amendment of article 270 and amendment of Seventh Schedule)

Shri Jaswant Singh

Message from Rajya Sabha intimating that Rajya Sabha had agreed without any amendment to the Bill, as passed by Lok Sabha, was published vide para No.3854 of Bulletin Part-II dated 9^th May, 2003.

7.

The Constitution (Ninety-sixth Amendment) Bill, 2003 (Amendment of articles 81, 82, 170 and 330)

Shri Arun Jaitley

- do -

8.

The Fiscal Responsibility and Budget Management Bill, 2000

Shri Jaswant Singh

The Bill, as amended, was passed on the 7^th May, 2003.

9.

The Airports Authority of India (Amendment) Bill, 2003

Shri Syed Shahnawaz Hussain

The Bill was passed on the 9^th May, 2003.

10.

The Essential Commodities (Amendment) Bill, 2003, as passed by Rajya Sabha

Shri Sharad Yadav

The Bill was passed on the 8^th May, 2003.

11.

The Appropriation (No.3) Bill, 2003

Shri Jaswant Singh

On the 8^th May, 2003, Secretary-General reported a message from Rajya Sabha intimating that Rajya Sabha had returned without any recommendation, the Bill, as passed by Lok Sabha.

12.

The Finance Bill, 2003

Shri Jaswant Singh

On the 8^th May, 2003, Secretary-General reported a message from Rajya Sabha intimating that Rajya Sabha had returned without any recommendation, the Bill, as passed by Lok Sabha.

13.

The Petroleum Regulatory Board Bill, 2002

Shri Ram Naik

The Report of the Standing Committee on Petroleum and Chemicals was presented on the 8^th May, 2003.

14.

The Assam Rifles Bill, 2003

Shri L.K. Advani

Introduced on 8^th May, 2003

15.

The Contempt of Courts (Amendment) Bill, 2003

Introduced on 8^th May, 2003

16.

The Foreigners (Amendment) Bill, 2003, as passed by Rajya Sabha

Shri L.K. Advani

The Bill, as passed by Rajya Sabha on the 7^th May, 2003, was laid on the Table of Lok Sabha on the 9^th May, 2003.

17.

The Salaries and Allowances of the Judicial Officers of the Union Territories Bill, 2003

Shri Arun Jaitley

Introduced on 9^th May, 2003

18.

The Constitution (Ninety-eighth Amendment) Bill, 2003 (Amendment of articles 124, 217, 222 and 231 and insertion of new Chapter IVA)

Shri Arun Jaitley

Introduced on 9^th May, 2003

19.

The Constitution (Ninety-ninth Amendment) Bill, 2003 (Amendment of article 332)

Shri L.K. Advani

- do -

20.

The Sixth Schedule to the Constitution (Amendment) Bill, 2003

Shri L.K. Advani

Introduced on 9^th May, 2003

21.

The Illegal Migrants Laws (Repealing and Amending) Bill, 2003

Shri L.K. Advani

- do -

22.

The Jallianwala Bagh National Memorial (Amendment) Bill, 2003

Shri Jagmohan

The Bill was referred to the Standing Committee on Transport, Tourism and Culture by Chairman, Rajya Sabha in consultation with the Speaker and intimation thereof was published in Bulletin Part-II dated the 9^th May, 2003 vide para No.3855.