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GOVERNMENT BILLS PASSED BY LOK SABHA DURING THE YEAR 1994

S. No. No. of Bill Title
1. 8-C of 1994 The Coffee (Amdt.) Bill, 1994
2. 9-C of 1994 The Special court (Trial of Offences relating to transaction in securities) Amdt. Bill, 1994
3. 12-C of 1994Mines and Minerals (Regulation and Development) Amdt, Bill, 1994
4. 15-C of 1994 The Finance Bill, 1994
5. 17-C of 1994 The Appropriation (Railways) Vote on account Bill, 1994
6. 19-C of 1994 The Appropriation (Railways) Bill, 1994
7. 21-C of 1994 The Manipur Appropriation (Vote on Account) Bill, 1994
8. 22-C of 1994 The Manipur Appropriation Bill, 1994
9. 23-C of 1994 The Jammu and Kashmir Appropriation Bill, 1994
10. 24-C of 1994 The Jammu and Kashmir Appropriation (Vote on Account) Bill, 1994
11. 25-C of 1994 The Appropriation (Vote on Account) Bill, 1994
12. 26-C of 1994 The Approprivation Bill, 1994
13. 39-C of 1994 The Manipur Panchayati Raj, Bill, 1994
14. 41-C of 1994 The Appropriation (Railways) Bill No. 2, 1994
15. 42-C of 1994 The Appropriation (Railways) No. 3 Bill, 1994
16. 44-C of 1994 The Rubber (Amdt.) Bill, 1994
17. 45-C of 1994 The Appropriation (Amdt.) Bill No. 2, 1994
18. 50-C of 1994 The Neyveli Lignite Corporation Ltd. (Acquisite and Transfer of Power Transmission System) Bill, 1994
19. 54-C of 1994 The Manipur Municipalities Bill, 1994
20. 55-C of 1994 The New Delhi Municipal Council Bill, 1994
21. 56-C of 1994 The Punjab Municipal Corporation Law (Extension to Chandigarh) Bill, 1994
22. 66-C of 1994 The Comptroller and Auditor General's (Duties, Powers and Condition of Services) Amdt. Bill, 1994
23. 73-C of 1994 The Manipur Appropriation (No. 2) Bill, 1994
24. 74-C of 1994 The Jammu and Kashmir Appropriation (No. 2) Bill, 1994
25. 76-C of 1994 The Appropriation (No. 3) Bill, 1994
26. 77-C of 1994 The Appropriation (No. 4) Bill, 1994
27. 78-C of 1994 The Appropriation (No. 5) Bill, 1994
28. 82-C of 1994 The Air ports Authority of India Bill, 1994
29. 83-C of 1994 The Appropriation (Railways) Bill, No. 4 1994
30. 84-C of 1994 The Appropriation (Railways) No. 5 Bill, 1994
31. 91-C of 1994 The Air Corporations (Transfer of undertaking and Repeal) Bill, 1994
32. 97-C of 1994 The Industrial Development Bank of India (Amdt.) Bill, 1994
33. 99-C of 1994 The Special Protection Group (Amdt.) Bill, 1994
34. 100-C of 1994 The Contingency Fund of India (Amdt.) Bill, 1994
35. 105-C of 1994 The Copyright (Second Amdt.) Bill, 1994
36. 116-C of 1994 The Appropriation (Railways) No. 6, Bill, 1994
37. 117-C of 1994 The Appropriation (No. 6) Bill, 1994
38. 119-C of 1994 The Banking Companies (Acquisition and Transfer of Undertakings) Amdt.Bill, 1994
39. 155-C of 1994 The Pre-Natel Diagnostic Techniques (Regulation and Prevention of Misuse.