| S. No. | No. of Bill | Title |
| 1. |
8-C of 1994 | The Coffee (Amdt.) Bill, 1994 |
| 2. | 9-C of 1994 |
The Special court (Trial of Offences relating to transaction in securities) Amdt. Bill, 1994 |
| 3. | 12-C of 1994 | Mines and Minerals (Regulation and Development) Amdt, Bill, 1994 |
| 4. | 15-C of 1994 | The Finance Bill, 1994 |
| 5. | 17-C of 1994 | The Appropriation (Railways) Vote on account Bill, 1994 |
| 6. | 19-C of 1994 | The Appropriation (Railways) Bill, 1994 |
| 7. | 21-C of 1994 | The Manipur Appropriation (Vote on Account) Bill, 1994 |
| 8. | 22-C of 1994 | The Manipur Appropriation Bill, 1994 |
| 9. | 23-C of 1994 | The Jammu and Kashmir Appropriation Bill, 1994 |
| 10. | 24-C of 1994 | The Jammu and Kashmir Appropriation (Vote on Account) Bill, 1994 |
| 11. | 25-C of 1994 | The Appropriation (Vote on Account) Bill, 1994 |
| 12. | 26-C of 1994 | The Approprivation Bill, 1994 |
| 13. | 39-C of 1994 | The Manipur Panchayati Raj, Bill, 1994 |
| 14. | 41-C of 1994 | The Appropriation (Railways) Bill No. 2, 1994 |
| 15. | 42-C of 1994 | The Appropriation (Railways) No. 3 Bill, 1994 |
| 16. | 44-C of 1994 | The Rubber (Amdt.) Bill, 1994 |
| 17. | 45-C of 1994 | The Appropriation (Amdt.) Bill No. 2, 1994 |
| 18. | 50-C of 1994 | The Neyveli Lignite Corporation Ltd. (Acquisite and Transfer of Power Transmission System) Bill, 1994 |
| 19. | 54-C of 1994 | The Manipur Municipalities Bill, 1994 |
| 20. | 55-C of 1994 | The New Delhi Municipal Council Bill, 1994 |
| 21. | 56-C of 1994 | The Punjab Municipal Corporation Law (Extension to Chandigarh) Bill, 1994 |
| 22. | 66-C of 1994 | The Comptroller and Auditor General's (Duties, Powers and Condition of Services) Amdt. Bill, 1994 |
| 23. | 73-C of 1994 | The Manipur Appropriation (No. 2) Bill, 1994 |
| 24. | 74-C of 1994 | The Jammu and Kashmir Appropriation (No. 2) Bill, 1994 |
| 25. | 76-C of 1994 | The Appropriation (No. 3) Bill, 1994 |
| 26. | 77-C of 1994 | The Appropriation (No. 4) Bill, 1994 |
| 27. | 78-C of 1994 | The Appropriation (No. 5) Bill, 1994 |
| 28. | 82-C of 1994 | The Air ports Authority of India Bill, 1994 |
| 29. | 83-C of 1994 | The Appropriation (Railways) Bill, No. 4 1994 |
| 30. | 84-C of 1994 | The Appropriation (Railways) No. 5 Bill, 1994 |
| 31. | 91-C of 1994 | The Air Corporations (Transfer of undertaking and Repeal) Bill, 1994 |
| 32. | 97-C of 1994 | The Industrial Development Bank of India (Amdt.) Bill, 1994 |
| 33. | 99-C of 1994 | The Special Protection Group (Amdt.) Bill, 1994 |
| 34. | 100-C of 1994 | The Contingency Fund of India (Amdt.) Bill, 1994 |
| 35. | 105-C of 1994 | The Copyright (Second Amdt.) Bill, 1994 |
| 36. | 116-C of 1994 | The Appropriation (Railways) No. 6, Bill, 1994 |
| 37. | 117-C of 1994 | The Appropriation (No. 6) Bill, 1994 |
| 38. | 119-C of 1994 | The Banking Companies (Acquisition and Transfer of Undertakings) Amdt.Bill, 1994 |
| 39. | 155-C of 1994 | The Pre-Natel Diagnostic Techniques (Regulation and Prevention of Misuse. |