As Passed by LOK SABHA
ON 17th March, 1994.
Bill No. 26 of 1994
-------------------
A
BILL
to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 1993-94.
BE it enacted by Parliament in the Forty-fifth Year of the Republic of India as follows:--
Short title.
1. This Act may be called the Appropriation Act, 1994.
Issue of Rs. 49831,35,00,000 out of the Consolidated Fund of India for the year 1993-94.
2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of forty-nine thousand eight hundred thirty-one crores and thirty-five lakh rupees towards defraying the several charges which will come in course of payment during the financial year 1993-94, in respect of the services specified in column 2 of the Schedule.
Appropriation.
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
2
THE SCHEDULE
(See Sections 2 and 3)
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1 2 3 ---------------------------------------------------------------------
No. Services and purposes Sums not exceeding
of ---------------------------------------
Vote Voted by Parlia- Charged on the Total
ment Consolidated
Fund ---------------------------------------------------------------------
Rs. Rs. Rs.
1 Agriculture . . Revenue 696,97,00,000 .. 696,97,00,000
2 Other Services of the
Department of Agricul-
ture and Cooperation Revenue 1,00,000 .. 1,00,000
Capital 1,00,000 .. 1,00,000
4 Department of Animal
Husbandry and
Dairying. . . Revenue 1,00,000 .. 1,00,000
5 Department of Chemi-
cals and Petro-chemi
cals . . . Revenue 1,00,000 .. 1,00,000
Capital 12,15,00,000 .. 12,15,00,000
6 Department of Ferti-
lizers . . . Revenue 415,00,00,000 .. 415,00,00,000
Capital 1,00,000 .. 1,00,000
7 Department of Civil
Aviation. . . Revenue 106,36,00,000 .. 106,36,00,000
9 Ministry of Civil Sup-
plies, Consumer
Affairs and Public Revenue 25,00,00,000 .. 25,00,00,000
Distribution
10 Ministry of Coal . Revenue 120,00,00,000 .. 120,00,00,000
11 Department of Com-
merce . . . Revenue 4,00,000 .. 4,00,000
Capital 3,40,00,000 .. 3,40,00,000
12 Department of
Supply . . . Revenue 1,55,00,000 46,00,000 2,01,00,000
13 Ministry of Com-
munications . . Revenue 40,00,000 .. 40,00,000
14 Postal Services. . Revenue 161,73,00,000 .. 161,73,00,000
15 Telecommunication
Services. . . Revenue 34,00,00,000 .. 34,00,00,000
Capital 1,00,000 .. 1,00,000
16 Ministry of Defence . Revenue 5,28,00,000 9,00,000 5,37,00,000
Capital .. 82,00,000 82,00,000
17 Defence Pensions . Revenue 151,94,00,000 .. 151,94,00,000
18 Defence Services--
Army . . Revenue 1051,25,00,000 57,00,000 1051,82,00,00
19 Defence Services--
Navy . . Revenue 186,28,00,000 30,00,000 186,58,00,000
20 Defence Services--
Air Force . Revenue 375,43,00,000 21,00,000 375,64,00,000
21 Defence Ordnance
Factories . Revenue 115,63,00,000 .. 115,63,00,000 ---------------------------------------------------------------------
3
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1 2 3 ---------------------------------------------------------------------
No. Services and purposes Sums not exceeding
of ---------------------------------------
Vote Voted by Parlia- Charged on the Total
ment Consolidated
Fund ---------------------------------------------------------------------
Rs. Rs. Rs.
22 Capital Outlay on
Defence Services Capital 1388,38,00,000 2,56,00,000 1390,94,00,000
24 Ministry of External
Affairs Revenue 85,56,00,000 .. 85,56,00,000
25 Department of Econo-
mic Affairs . Revenue 34,95,00,000 .. 34,95,00,000
26 Currency, Coinage and
Stamps . Revenue .. 34,00,000 34,00,000
Capital 275,00,00,000 .. 275,00,00,000
CHARGED.--
31 Repayment of Capital ..39612,00,00,000 39612,00,00,000
33 Pensions . . Revenue 66,63,00,000 37,00,000 67,00,00,000
34 Audit . . Revenue 16,14,00,000 3,27,00,000 19,41,00,000
35 Department of
Revenue . . Revenue 4,39,00,000 6,00 000 4,45,00,000
36 Direct Taxes . Revenue 21,00,00,000 .. 21,00,00,000
Capital 20,00,00,000 .. 20,00,00,000
38 Ministry of Food Revenue 2081,79,00,000 .. 2081,79,00,000
39 Ministry of Food
Processing Revenue 4,96,00,000 .. 4,96,00,000
Industries
40 Department of Revenue 66,47,00,00 1,00,000 66,48,00,000
Health Capital 22,11,00,000 .. 22,11,00,000
41 Department of
Family Welfare Revenue 183,01,00,000 .. 183,01,00,000
Capital 1,00,000 .. 1,00,000
42 Ministry of Home
Affairs Revenue 1,00,000 .. 1,00,000
43 Cabinet Revenue 8,53,00,000 .. 8,53,00,000
44 Police Revenue 312,46,00,000 .. 312,46,00,000
Capital 3,00,000 8,95,00,000 8,98,00,000
45 Other Expenditure of
the Ministry of Home
Affairs Capital 22,05,00,000 .. 22,05,00,000
46 Transfers to Union
Territory
Governments Revenue 37,39,00,000 .. 37,39,00,000
Capital 13,80,00,000 .. 13,80,00,000
47 Department of
Education Revenue 32,94,00,000 .. 32,94,00,000
48 Department of Youth
Affairs and
Sports Revenue 4,89,00,000 .. 4,89,00,000
Capital 1,00,00,000 .. 1,00,00,000
49 Department of Art
and Culture Revenue 28,75,00,000 .. 28,75,00,000
50 Department of Women
and Child Develop-
ment Revenue 10,44,00,000 .. 10,44,00,000 ---------------------------------------------------------------------
4
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1 2 3 ---------------------------------------------------------------------
No. Services and purposes Sums not exceeding
of ---------------------------------------
Vote Voted by Parlia- Charged on the Total
ment Consolidated
Fund ---------------------------------------------------------------------
Rs. Rs. Rs.
51 Department of
Industrial
Development Revenue 1,00,000 5,00,000 6,00,000
52 Department of
Heavy Industry Revenue 54,99,00,000 .. 54,99,00,000
53 Department of Public
Enterprises Revenue 11,00,000 .. 11,00,000
55 Ministry of
Information and
Broadcasting Revenue 2,78,00,000 .. 2,78,00,000
56 Broadcasting
Services Capital .. 30,00,000 30,00,000
57 Ministry of
Labour Revenue 92,36,00,000 .. 92,36,00,000
58 Law and Justice Revenue 16,70,00,000 3,69,00,000 20,39,00,000
60 Ministry of
Mines Revenue 59,71,00,000 .. 59,71,00,000
61 Ministry of Non-
Conventional
Energy sources Revenue 3,80,00,000 .. 3,80,00,000
62 Ministry of
Parliamentary
Affairs Revenue 48,00,000 .. 48,00,000
63 Ministry of Personnel,
Public Grievances
and Pensions Revenue 5,81,00,000 .. 5,81,00,000
Capital 62,00,000 64,00,000 1,26,00,000
64 Ministry of Petroleum
and Natural Gas Revenue 19,00,000 .. 19,00,000
66 Department of
Statistics Capital 73,00,000 .. 73,00,000
68 Ministry of
Power Capital 414,79,00,000 160,25,00,000 575,04,00,000
71 Department of
Science, and
Technology Revenue 7,50,00,000 .. 7,50,00,000
72 Department of
Scientific and Indus-
trial Research Revenue 23,44,00,000 .. 23,44,00,000
Capital 2,31,00,000 .. 2,31,00,000
74 Ministry of
Steel Capital 791,02,00,000 .. 791,02,00,000
75 Ministry of
Surface
Transport Revenue 1,32,00,000 .. 1,32,00,000
Capital 7,96,00,000 .. 7,96,00,000
76 Roads Revenue 36,64,00,000 .. 36,64,00,000
Capital 8,58,00,000 .. 8,58,00,000
77 Ports, Lighthouses
and Shipping Revenue 69,74,00,000 .. 69,74,00,000
Capital 23,01,00,000 .. 23,01,00,000
78 Ministry of
Textiles Revenue 4,00,000 .. 4,00,000 ---------------------------------------------------------------------
5
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1 2 3 ---------------------------------------------------------------------
No. Services and purposes Sums not exceeding
of ---------------------------------------
Vote Voted by Parlia- Charged on the Total
ment Consolidated
Fund ---------------------------------------------------------------------
Rs. Rs. Rs. 79 Urban Development
and Housing Revenue 10,05,00,000 3,13,00,000 13,18,00,000
Capital 17,64,00,000 53,00,000 18,17,00,000
80 Public Works Revenue 17,13,00,000 2,10,00,000 19,23,00,000
Capital 4,91,00,000 1,02,00,000 5,93,00,000
83 Ministry of
Welfare Revenue 29,01,00,000 20,00,00,000 49,01,00,000
Capital 5,00,00,000 .. 5,00,00,000
84 Atomic Energy Revenue 1,00,000 .. 1,00,000
Capital 2,00,000 5,00,000 7,00,000
86 Department of
Electronics Capital 35,00,000 .. 35,00,000
88 Department of
Space Capital 25,66,00,000 .. 25,66,00,000
89 Lok Sabha Revenue 4,99,00,000 1,00,000 5,00,00,000
90 Rajya Sabha Revenue 4,78,00,000 13,00,000 4,91,00,000
CHARGED.--Staff,
Household and
Allowances of the
President Revenue .. 26,00,000 26,00,000
CHARGED.--Union
Public Service
Commission Revenue .. 96,00,000 96,00,000
95 Andaman and
Nicobar Islands Capital 4,22,00,000 .. 4,22,00,000
96 Dadra and Nagar
Haveli Revenue 2,79,00,000 .. 2,79,00,000
Capital 1,00,00,000 .. 1,00,00,000
97 Lakshadweep Revenue 4,51,00,000 .. 4,51,00,000
98 Chandigarh Revenue 35,74,00,000 1,95,00,000 37,69,00,000
Capital 95,00,000 .. 95,00,000
99 Daman and Diu Revenue 6,89,00,000 .. 6,89,00,000
Capital 82,00,000 .. 82,00,000
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TOTAL 10006,27,00,000 39825,08,00,000 49831,35,00,000 ---------------------------------------------------------------------