S. No.	Title of the Bill	Date of Passing
1.	The Delhi Municipal Corporation (Amendment) Bill, 1993	4.8.93
2.	The Betwa River Board (Amendment) Bill, 1993	4.8.93
3.	The Recovery of Debts Due to Banks and Financial Institutions Bill,1993	10.8.93
4.	The Conservation of Foreign Exchange and Prevention of Smuggling Activities (Amend- ment) Bill, 1993	12.8.93
5.	The National Commission for Safai Karamcha- ris Bill, 1993	16.8.93
6.	The Jammu and Kashmir Appropriation (No.2) Bill, 1993	17.8.93
7.	The Uttar Pradesh Appropriation (No.2) Bill 1993	18.8.93
8.	The Madhya Pradesh Appropriation (No.2) Bill 1993	18.8.93
9.	The Rajasthan Appropriation (No.2) Bill, 1993	18.8.93
10.	The Himachal Pradesh Appropriation (No.2) Bill, 1993	18.8.93
11.	The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Bill, 1993	23.8.93
12.	The Constitution (Seventy-seventh Amendment) Bill, 1993	25.8.93
13.	The Appropriation (Railways) No.3 Bill, 1993	25.8.93
14.	The Appropriation (Railways) No.4 Bill, 1993	25.8.93
15.	The Appropriation (No.3) Bill, 1993	26.8.93
16.	The Appropriation (No.4) Bill, 1993	26.8.93

S.No.	Title of the Bill	Date of Passing
1.	The Census (Amendment) Bill, 1993	9.12.1993
2.	The Governors (Emoluments,Allowan- ces and Privileges) Amendment Bill, 1993	9.12.1993
3.	The state Bank of India (Amendment) Bill, 1993	11.12.1993
4.	The Supreme Court Judges (Conditions of Service) Amendment Bill, 1993	11.12.1993
5.	The High Court and Supreme Court Judges (Conditions of Service) Amendment Bill, 1993	11.12.1993
6.	The President's Emoluments and Pen- sion (Amendment) Bill, 1993	13.12.1993
7.	The Chief Election Commissioner and other Election Commissioners (Cond- itions of Service) Amendment Bill, 1993	13.12.1993
8.	The Protection of Human Rights Bill, 1993	18.12.1993
9.	The Inland Waterways Authority of India (Amendment) Bill, 1993	18.12.1993
10.	The Jute Manufactures Development council (Amendment) Bill, 1993	18.12.1993
11.	The Appropriation (No.5) Bill, 1993	21.12.1993