AS PASSED BY LOK SABHA
Bill No. 186 of 1991
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THE PUNJAB APPROPRIATION (No. 2) Bill, 1991
A
BILL
to authorise payment and appropriation of certain sums from and out of
the Consolidated Fund of the State of Punjab for the Services of the
financial Year 1991-92.
BE it enacted by Parliament in the Forty-second Year of Republic
of India as follows:-
Short title.
1. This Act may be called the Punjab Appropriation (No. 2) Act,
1991.
Issue of Rs.7209,50,53,000 out of the Consolidated Fund of the State
of Punjab for the financial year 1991-92.
2. From and out of the Consolidated Fund of the State of Punjab
there may be paid and applied sums not exceeding those specified in
column 3 of the Schedule amounting in the aggregate [inclusive of the
sums specified in column 3 of the Schedule to the Punjab Appropriation
(Vote on Account) No. 2 Act, 1991] to the sum of seven thousand two
hundred and nine crore, fifty lakhs and fifty-three thousand rupees
towards defraying the several charges which will come in course of
payment during the financial year 1991-92 in respect of the services
specified in column 2 of the Schedule.
Appropriation
3. The sums authorised to be paid and applied from and out of the
Consolidated Fund of the State of Punjab by this Act shall be
appropriated for the services and purposes expressed in the schedule
in relation to the said year.
2
THE SCHEDULE
(See section 2 and 3)
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1 2 3
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No. Sums not exceeding
of --------------------------------
Vote/ Services and Purposes Voted by Charged on
Ap- Parliament the Consoli- Total
pro- dated Fund
pria
tion
---------------------------------------------------------------------
Rs. Rs. Rs.
1 Agriculture
and Forests Revenue 113,31,92,000 4,26,000 113,36,18,000
Capital 36,70,97,000 .. 36,70,97,000
2 Animal Hus-
bandry and
Fisheries Revenue 46,58,68,000 2,70,000 46,61,38,000
Capital 1,79,50,000 .. 1,79,50,000
3 Co-ope-
ration Revenue 17,01,56,000 30,000 17,01,86,000
Capital
4 Defence
Services
Welfare Revenue 4,98,48,000 17,000 4,98,65,000
Capital 50,00,000 .. 50,00,000
5 Education Revenue 590,51,31,000 8,19,45,000 598,70,76,000
Capital 31,25,000 .. 31,25,000
6 Elections Revenue 6,68,36,000 15,000 6,68,51,000
7 Excise and
Taxation Revenue 16,83,75,000 1,12,000 16,84,87,000
8 Finance Revenue 293,56,64,000 438,61,37,000 732,18,01,000
Capital 10,34,30,000 1161,12,23,000 1171,46,53,000
9 Food and Revenue 4,86,59,000 1,00,000 4,87,59,000
Supplies Capital 671,04,48,000 1,80,000 671,06,28,000
10 General
Administra-
tion Revenue 19,93,19,000 76,07,000 20,69,26,000
11 Health
and Family
Welfare Revenue 185,31,85,000 6,91,000 185,38,76,000
12 Home Affairs
and Justice Revenue 245,38,77,000 3,71,39,000 249,10,16,000
Capital 10,00,00,000 .. 10,00,00,000
13 Industries Revenue 14,01,84,000 2,21,000 14,04,05,000
Capital 39,51,00,000 .. 39,51,00,000
14 Information
and Public
Relations Revenue 6,33,24,000 15,000 6,33,39,000
15 Irrigation
and Power Revenue 1512,73,97,000 4,00,000 1512,77,97,000
Capital 632,41,96,000 .. 632,41,96,000
16 Labour and
Employment Revenue 6,64,83,000 1,00,000 6,65,83,000
17 Local Govern-
ment Housing
and Urban
Development Revenue 20,76,59,000 30,000 20,76,89,000
Capital 28,27,74,000 1,00,00,000 28,27,74,000
18 Personnel
and Adminis
trative
Reforms Revenue 2,35,74,000 49,98,000 2,84,99,000
19 Planning Revenue 291,45,81,000 16,000 291,45,97,000
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3
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1 2 3
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No. Sums not exceeding
of --------------------------------
Vote/ Services and Purposes Voted by Charged on
Ap- Parliament the Consoli- Total
pro- dated Fund
pria
tion
---------------------------------------------------------------------
Rs. Rs. Rs.
20 Programme
Implementat-
tion Revenue 4,00,000 . . 4,00,000
21 Public Works Revenue 189,35,15,000 86,50,000 190,21,65,000
Capital 100,29,34,000 . . 100,29,34,000
22 Revenue and
Rehabilit-
ation Revenue 90,67,33,000 8,00,000 90,75,33,000
23 Rural Deve-
lopment and
Panchayats Revenue 43,23,01,000 2,44,000 43,25,45,000
24 Science,
Technology
and Environ-
ment Revenue 1,21,20,000 . . 1,21,20,000
Capital 84,55,000 . . 84,55,000
25 Social and
Women's Wel-
fare and
Welfare of
Scheduled
Castes and
Backward
Classes Revenue 52,80,89,000 50,000 52,81,39,000
Capital 5,58,43,000 . . 5,58,43,000
26 State
Legislature Revenue 2,43,84,000 1,61,000 2,45,45,000
27 Technical
Education
and Indus-
trial Train-
ing Revenue 38,50,73,000 2,00,000 38,52,73,000
Capital 52,83,000 . . 52,83,000
28 Tourism and
Cultural
Affairs Revenue 2,59,68,000 1,91,000 2,61,59,000
Capital 3,46,00,000 . . 3,46,00,000
29 Transport Revenue 118,50,81,000 30,20,000 118,81,01,000
Capital 29,38,83,000 . . 29,38,83,000
30 Vigilance Revenue 2,38,36,000 3,000 2,38,39,000
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Total 5585,00,62,000 1624,49,91,000 7209,50,53,000
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4
STATEMENT OF OBJECTS AND REASONS
This Bill is introduced in pursuance of article 204(1) of the
Constitution read with the Proclamation issued under article 356 of
the Constitution in respect of the State of Punjab on the 11th May,
1987, to provide for the appropriation out of the Consolidated Fund of
the State of Punjab of the moneys required to meet the expenditure
charged on the Consolidated Fund of the State of Punjab and the grants
made by the Lok Sabha for the expenditure of the Government of Punjab
for the financial year 1991-92.
#R#SHANTARAM POTDUKHE.
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PRESIDENT'S RECOMMENDATION UNDER ARTICLE 207 OF THE CONSTITUTION
OF INDIA
[Copy of letter No. F. 2(222)-B(S)/91, dated the 14th November
1991 from Shri Shantaram Potdukhe, Minister of State in the Ministry
of Finance to the Secretary-General, Lok Sabha.]
The President, having been informed of the subject matter of the
proposed Bill to authorise payment and appropriation of certain sums
from and out of the Consolidated Fund of the State of Punjab for the
services of the financial year 1991-92, recommends under clauses (1)
and (3) of article 207 of the Constitution of India read with the
Proclamation dated the 11th May, 1987 issued under article 356 of the
Constitution, the introduction of the Punjab Appropriation (No. 2)
Bill, 1991 in and the consideration of the Bill by Lok Sabha.
2. The Bill will be introduced in Lok Sabha immediately after the
Demands for Grants for the expenditure of the Government of the State
of Punjab for the year 1991-92, have been voted.