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GOVERNMENT BILLS PASSED BY LOK SABHA

DURING THE SIXTH SESSION OF NINTH LOK SABHA - 1991

S.No. Title of the Bill Date of passing
1. The Cantonments (Amendment) Bill, 1990 28.12.1990/11.1.1991
2. The Public Liability Insurance Bill, 1990 7.1.1991
3. The Chief Election Commissioner and other Election Commissioners (Conditions of (Service) Bill, 1990. 8.1.1991
4. The Reserve Bank of India (Amendment) Bill, 1991. 9.1.1991
5. The Taxation Laws (Amendment) Bill, 1990. 10.1.1991
6. The Assam Appropriation Bill, 1991. 10.1.1991
7. The Appropriation Bill, 1991. 10.1.1991
8. The Jammu and Kashmir Criminal Law Amendment (Amending) Bill, 1991. 10.1.1991
9. The Jammu of Kashmir Appropriation Bill, 1991. 10.1.1991
10. The Salary and Allowances of Leaders of Opposition in Parliament (Amendment) Bill, 1990. 10.1.1991

GOVERNMENT BILLS PASSED BY LOK SABHA

DURING THE SEVENTH SESSION OF NINTH LOK SABHA - 1991

S.No. Title of the Bill Date of passing
1. The Appropriation (Railways) Vote on Account Bill, 1991. 11.3.1991
2.The Appropriation (Railways) Bill, 1991.11.3.1991
3. The Appropriation (Railways) No. 2 Bill, 1991.11.3.1991
4.The Appropriation (Vote on Account) Bill, 1991.11.3.1991
5. The Appropriation (No. 2) Bill, 1991.11.3.1991
6. The Appropriation (No. 3) Bill, 1991. 11.3.1991
7. The Finance Bill, 1991. 11.3.1991
8.The Punjab Appropriation Bill, 1991. 11.3.1991
10. The Assam Appropriation (Vote on Account) Bill, 1991. 11.3.1991
11. The Assam Appropriation (No. 2) Bill, 1991. 11.3.1991
12. The Tamil Nadu Appropriation (Vote on Account) Bill, 1991. 11.3.1991
13. The Tamil Nadu Appropriation Bill, 1991. 11.3.1991
14. The Jammu and Kashmir Appropriation (Vote on Account) Bill, 1991. 11.3.1991
15. The Jammu and Kashmir Appropriation (No. 2) Bill, 1991. 11.3.1991
16. The Pondicherry Appropriation (Vote on Account) Bill, 1991. 11.3.1991
17. The Constitution (Seventy-fifth Amendment) Bill, 1991. 11.3.1991
19. The Salary, Allownaces and pension of Members of Parliament (Amendment) Bill, 1991. 11.3.1991

GOVERNMENT BILLS PASSED BY LOK SABHA

DURING THE FIRST SESSION OF TENTH LOK SABHA - 1991

S.No. Title of the Bill Date of passing
1. The Appropriation (Railways) No. 3 Bill, 1991. 25.7.1991
2.The Appropriation (Vote on Account) No. 2 Bill, 1991. 25.7.1991
3. The Delhi Municipal Laws (Amendment) Bill, 1991. 6.8.1991
4. The Jammu and Kashmir Criminal Law Amendment (Second Amending) Bill, 1991. 6.8.1991
5. The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 1991. 19.8.1991/6.9.1991
6. The Appropriation (No. 4) Bill, 1991. 5.9.1991
7. The Places of Worship (Special Provisions) Bill, 1991. 10.9.1991
8. The Central Excises and Customs Laws (Amendment) Bill, 1991 10.9.1991
9. The Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Bill, 1991. 11.9.1991
10. The Special Protection Group (Amendment) Bill, 1991. 11.9.1991
11. The Finance (No. 2) Bill, 1991. 14.9.1991
12. The Jammu and Kashmir Appropriation (No. 3) Bill, 1991. 14.9.1991
13. The Voluntary Deposits (Immunities and Exemptions) 15.9.1991
14. The Cancellation of General Elections in Punjab Bill, 1991. 16.9.1991
15. The Punjab Appropriation (Vote on Account) No. 2 16.9.1991
16. The Electricity Laws (Amendment) Bill, 1991. 17.9.1991

GOVERNMENT BILLS PASSED BY LOK SABHA

DURING THE SECOND SESSION OF TENTH LOK SABHA - 1991

S.No. Title of the Bill Date of passing
1. The Punjab Appropriation (No. 2) Bill, 1991 26.11.1991
2. The Water (Prevention and Control of Pollution) Cess (Amendment) Bill, 1991. 28.12.1991
3. The Tea Companies (Acquisition and Transfer of Sick Tea Units) Amendment Bill, 1991 29.11.1991
4. The Banking Regulation (Amendment) Bill, 1991 2.12.1991
5. The Sick Industrial Companies (Special Provisions) Amendment Bill, 1991 4.12.1991
6. The Apropriation (No, 5) Bill, 1991 16.12.1991
7. The Customs (Amendment) Bill, 1991 17.12.1991
8. The Monopolies and Restrictive Trade Practices 20.12.1991
9. The Constitution (Seventy-fourth Amendment) Amendment) Bill, 1991 20.12.1991
10. The Government of National Capital Territory of Delhi Bill, 1991. 20.12.1991